The Assam Taxation (Liquidation of Arrear Dues) (Amendment) Act, 2007

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T E ASSAM GAZETTE 
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EXTRAORDINARY 
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PUBLISHED BY THE AUTHORITY 
Registered No. 768/97 
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*l~ 290 ~~' 1~, 29 ~~, 2007, 7 ~N, 1929 (lrf<IS) 
No. 290 Dispur, Wednesday, 29th August, 2007, 7th Bhadra, 1929 (S.E.) 
GOVERNMENT OF ASSAM 
ORDERS BY THE GOVERNOR 
LEGISLATNE DEPARTMENT : : LEGISLATNE BRANCH 
NOTIFICATION 
The 28th August, 2007 
No. LGL. 36/2005/42. -- The following Act of the Assam Legislative Assembly which 
received the assent of the Governor is hereby published for general information. 
ASSAM ACT NO . XIX OF 2007 
(Received the assent of the Governor on 27th August, 2007) 
THE ASSAM TAXATION (LIQUIDA TION OF ARREAR DUES) 
(AMENDMENT) ACT, 2007 
AN 
ACT 
1870 THE ASSAM GAZETTE. EXTRAORDINA RY, AUGUST 29. 2007 
Preamble. 
Short title, extent 
and commenc1,,'­
ment. 
Amendment of 
~erlinn I 
Amendment of 
section 2 
Amendment or 
~ectinn 4 
Amendment of 
St'hedul e. 
to amend thi:;: Assam Taxation (Liquidation of Arrear Dues) Act, 
2005. 
Whereas it is expedient furth~r to amend tht: Assam Taxation 
(Liquidation of Arrear Dues) Ad, 2005. hereinafter refend to as the 
principal Act, in the manner hereinafter appearing; 
It is hereby enacted in the Fifty-eighth Year of Ri;public oflndia as 
follows:-
I. (l) This Act may be called the Assam Taxation (l.1quidation of Arrear 
Dues)( Amendment) Act, 2007. 
(2) [t shall have the like extent as the prinr.:ipal Act. 
( 3) It shal I come into force at onct. 
2. In the principal Act, in section L in sub-section (3 ), for the word, figures 
and punctuation mark · ,' "10th .fun ~. 200Ci". the word, figures and 
punctuation mark. ·: ''31" March. 2008 .. shall lw substituted. 
J. In the principal Act, in s~cti o n 2. in sub-secti1m ( 1 ), 111 clause (b), for the 
word, figures and punctuation mark ·,' "3 l ,, ~·larch, 200 I", the word, 
figures and punctuation mark '.' '·31 ~
1 
March, 2005" shail be substituted. 
4. In the principal Act, in section 4. for the figrncs au<l prnu:tuation marks 
• ,' "31st March, 200 l ", the Wl1rd, figures and pLmctuution mark ' .' "31st 
March, 2005" shall be substituted. 
5. In the principal Act, in ScheJuk . in colunm (3 ), for the word, figures 
and punctuation mark ·.' ·•1o•h June. 200()". tht: word, figures and 
punctuation mark·.·· ·\ l '
1 
Mat"ch, 2008'' shJll h~ ::.uhstituted. 
Assam 
AdXl 
of 
2005. 
MO HD . A. HAQUE, 
Secretary to the Governme nt of Assam, 
Legislative Depmiment. 
GUWAHA T I- Printed and Publ ished b~ ' the Dy. Directo r (P&S), Directora te of Ptg. & Sty., Assam , Guwahati-21 , 
(Ex-Gazette) No. 579-500-600-29 -08-2007. 

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