The ASSAM COMMISSIONERS' POWERS DISTRIBUTION (AMENDMENT) ACT, 1940
Assam · state statute
Open in Lexace · Ask the AI about this actASSAM ACT IV OF 1940 THE ASSAM COMMISSIONERS' POWERS DISTRIBUTION (AMENDMENT) ACT, 1940 (P;used by the Assam Ligislature] (Received the assent of the Governor on the 12th April, 1940) [Published in the Assam Gu:.e/te of the 24th April 1940] An A(t to amend the Assam Commissiontrs' Powers Distribution Act, 1939 Preamble. WHEREAS it is expedient to amend the Assam Commissioners' Powers Distribution Act, 1939 ; Assam Act I of 1939. It is hereby enacted as follows :- Shott title. 1. This Act may be called the Assam Commis- sioners' Powers Distribution (Amendment) Act, 1940. Amendment 2. In Schedule B of the Assam Commissioners' Bof ASchcdule Powers Distribution Act, 19S9 in column 4 of , โข s::. m Act I of the first entry for the figures ยซ4(13) '' the figures 1939. '3(1 3)" shall be substituted. Price : Indian 2 annas] [Price : Euglisll 2dยท A.G.P. ( Leg.) No.78/S0-10t-21-8-19i1.
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