The Assam Panchayat (Number II) (Amendment) Act, 2002

Reg iste red  No. - 7 68/97
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I F t T & B r j a n a -
THE ASSAM GAZETTE
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EXTRAORDINARY
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PU BL ISH ED  B Y AU TH OR ITY
4?  355 frT Vt , WNN, 7 G’,  2002, 17  1924 (’ Tf)
No. 355 Dispur, Tuesday, 7th May, 2002, 17th Vaisakha, 1924 (S.E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT ::  LEGISLATIVE BRANCH
NOTIFICA TION
The 7th May, 2002
No. LGL.130/96/90.--The following Act of the Assam Legislative 
Assembly which received the assent of the Governor is hereby published for 
general information.

30 06 .. THE AS SAM GAZETTE, EXTRA ORDINARY , MAY 7. 2002
ASSAM ACT No. IV OF 2002 
(Received the assent of the Gov ernor on 1st May, 2002)
THE A SSAM  PANCHAYAT (No. H) (AM END MENT) ACT, 2002 
AN  
ACT
further to am end the Ass m P anchayat Act, 1994
Pre am ble  Whereas jt is expedient further to amend toe Assam A ss am  A ct,
Panch aya t Act, 1994, her ein after referre d to as the 
principal Act, in the man ner hereinafter appeal in g :
It is hereby enacted in the Fifty-third year of  the Republic of 
India as follows :
sh ort su e, 1.( 1) Th is Act may be called the Assam Panchayat (Amendment) 
Ac t, 2002.
w en t. (2) It  shall have  the like e xten t as the princip al Act.
(3) It  shall com e into force at once.
Ame s*; jt 2. In the pr incipal Act, in section  3,-
• f  N fK e u  3. • ,  . 2  v  . -  ,
(l) m  sub-se ction (2), (a) in clau se (c), for the word  “two-
third”, appearing  in th e first line, the w ord s “fourth- 
fifth  shall be subs titute d.
(b) clause (f) shall be  omitted  ;
(ii) fo r the ex isting sub-section (5), the fo llow ing shall be 
substituted, na mely :-
"(5) The President of the Zilla Parishad shall be the Ex-Officio 
Chairman of Distric t Planning Committee."
R en om ber - 3 . In the principal Act, section 3 A( l) (2) and (3) shall be 
K cK m  3A  renu mbe red as sub-s ection (6), (7) an d (8 ) o f section 3 and
an d the following margina l note  of  section 3 A  so renumbered,
°”m u8 slon shall be omitted, na mely :-
of  mar­
gin al note. >
“Duties and function of  the District Planning Committee/.’
S. K. SINHA,  
GOVERNOR OF ASSAM.
K. D. PHU KAN, 
Secretary to th e Govt, o f Assam, 
Legislative Department.
GUWAHATI- P rinted & Published by the Dy. Director (P&S), Directorat e o f Ptg. & Sty., 
Assam,Guwahati-21, (Ex-Gaze tte) No. 711-5 00-60 0-7-5-2002.
 

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