The Assam Administrative Tribunal (Amendment) Act, 1996

w * r a
V 4
— jK
Registered No, A-I2
THE ASSAM GAZETTE 
misiFH
EX TR AO RD IN AR Y
W  -TRI SRT HEs
PUBLISHED BY AUTHORITY
J
Rt 48 w $c r? rH , 26 *ito,1996, 6 s ’ ®, 1918 (« r< n )
N o. 48 Disp ur, Tu esday, 26th Mar ch, 1996, 6th Chaitra,  
1918 (S. E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
. . . . .  1*  i •  -  . -  '
LEGISLA TIVE  DEPA RTMENT: LEGISLATIVE 
BRANCH
NOTIFICATION
The 261 h March 1996 «
No.LGL. 162/95/20.—T he follo wing  Act of the Assam Legis lative  
Assembly which received the assent of the Governor is hereby pub­
lished for general information.

306 THE ASSAM GAZETTE, EXTRAORDINARY, M AR  •  26j 1996 
•  ■------ --— — — — — — — — - ----: --------
ASSAM ACT . NO . V O F 1996
(R ec ei ve d th e Assent o f the  Go verno r on  26 th Ma rch  1996)
TH E A SS A M  A D M IN IS T R A T IV E  T R IB U N A L  ' A M E N D M E N T  )  
A C T , 19 96
AN
A C T
further to amend the Assam Administrative Tribu nal Act, 197 7.
Pre am ble . Whereas it is expedie nt furth er to amend the As sa m A ct, 
z\S5am Adm inistrative Tr ibu na l Act, 1977, her ein- 1977 . °
after referred to as the prin cipal Ac t ;
It  is hereby enacted in the Forty-seventh Year 
of  the Repu blic of  India as follows :—
Shor t title , 1. (1 ) This Act  may be called the Assam 
exten t and Adminis trative Tribu nal (Amendment) Ac t, 19 96 . 
com me nce -
m eD t‘ (2 ) It  shall have the like extent as the
principal Act.
(3 ) It  shall come into force at once.
Am en dm en t 2. In the prin cipa l Act, in  section 4, in sub- 
of  section 4. section (2) , after the existing proviso thereto, the 
following further proviso shall be inserted, nam ely:—
“ Provide d further that in an appropriate case 
the Trib unal may relax the provisions contained 
in the foregoing proviso regarding the period of 
six months specifie d therein”.
M . K . D E K A ,
i/ c . Se cretary to  the  G ovt, o f  Assam. 
Legis lative  Depart ment.
GUWAH ATI-Printed & published by the Dy . Director (P &S  ), Directorate 
ol Ptg. & .S ty ., Assam, Guwahati-21 (Ex -Ga zet tej No . 95-  
74 0-40 0—26- 3-1996
 

‹ Prev All Assam acts Next ›