The CHIN HILLS REGULATION, 1896
Assam · state statute
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268 CmN HrLU [11M: ......
REGULATIO:-; :-;".V OF 18 96'
(THE Cm. H.LLS R£Gl 'LAlIOH, 1896)
[13/h .4..,...,11196.]
• • • •
Where the Superintendent or the Deputy Commitli..er or I. (.....
any area lpocified in the Schedule is ..timed that the preseeee of n.)
any penon not being a native of such area il injurious to the
peace or good administration of the area, he may, for r<:aIOllI to
be recorded in writing, order such penon to leave the area within
a gi ven time.
Whoever. not being a native of any su ch area , dilob<:yoatl J, s..
order under clause J, may, on conviction by a Magis tra te, be U.)
punished witb imprisonment for a term which may extend to lis
months, or "ith fine which may ext end t o Rs.l ,OOO, or with
both.
!Taxes shall be levied on residents, perma nent or temporary , S.
houses, clans, and villages at such rates and in s uch manner ..J ,.
subject to such exemptions as the [State Government)' may
prescribe ,
Exp14natiolr.-'Tu ' in thio section incl udes l and revenue,
as well as any cess, toll, rate, dut y or fee.
, Printed. Bu...... Cede , Ed. 191i,:':p"-.-=2;:U;'.;';::;Stc"""t"'iOll.l= ':2;;2,"'S "':- .':' 'O"S( ;;; s'" ).,....:-d"""..=""ol
the Rc:gulati on in the ~, uic 'ed aDd modified form here let out haft! heeD
eat eeded to the Xcr tb C&chAr 'ubdiviJ :oo uf the Cachu ([)f)W the United
~ilr.ir and Sorel Cachar HillJ) dis trict. tilt Caro Hills, the Kwi end JaiDtia
Hill. (cxcludinJ( the ~funicipaJiry and C'Ulllltlmnlt of ShiUooR whrre ICCtioa
:ss only Wi. been nrendt'd ). the Xaga Hill., the . fikir Hil1l tract. in &he
~OW'ROOI and Siluear dittri(' t, ( DOW the Uaited Mikir a nd XOI'1h Cedar
Hilla ) aDd the Lushai Hil!a discricr, I • • 'orification No. 7M. P.• dated 9th
Ocecbee 1911, the treee known .. Atoifllll P, imi area which now fOnN part 0(
tbe Nap Hills district. u, Xotification Xc :60 j...'t..P.• dated Slat May 1926 j
tbe area addtd to the Xlga Hi lls di.. rict by • ·od6c:atinD No. 649t..A.P.
da ted 13rd ~O' "'C' mbcT 1927. Iff N'otifieadrA Nu. 229.A. P•• da ted 16th January
1921 ;
to the Sadiya. the Balipara and tbe I..akb..ita.pur Ff'ODtkr Tracm, ..
~otific:atioo. ~o. j962..A.P. , dated ltJth AUg'lut 1926 ;
to the tracU ad ded 10 tbe Sadiya and the Balipara Froatitr Tnctl by
Soti5catiom . ·0. 728o..\.P•• nd No .7!1 !..A.P., dated 8th December 19n._
• ·Oii5.C"ationNo .SOu-.A,P " dared 24th Ja.nualY J925, to d ie tract tramierrcd to
the Balipara Fronti er Trac t by ::'IJotiiiution~o.1.'0 ·A. P., da ted 26th February
1931, '" Notlfic:ati 'Il Xo.H 7%.-A.P. , date d 10th F~bnw-y J931 ;
to the tract trlllDafcrred to the Lakhimrur Prcarler Tract by NolUieati Ol1
No.S16s..A,P " dat eo'i 12th .\ uguat 19%9. 1'1 N'otibtion Xo.2850...".P., dated
16th '\1"",119:8 u IlDlCDdcdby Xotik.ti un •·o.S766-A.P., dated ISth August
1929 ;
to the &t'l"'& added to the Luth u. Hilla district br G<..VerDmcnt of 10m
Notificati<'D Xo.US ·X, dated , oth Jol119'I , '"' Notification No.52S ' .A.P,'
dated 26fh I u~t 1931 ; •
to the uBbi~ar Xamsang Area " in the Saga Hilll, tid.; Notifieatioa
No.9S69-A.P., dated :81h December 19! 5
to the area indudtd in tbe 8alipara Frentier Trac t by Notific.atioa
~o. "j "' '' . P. , dated 2nd :\" O\'~ mber 1936, rill. Notificat ion ~o . 6 1 81 -4. ..P., dated
200 !\O\-eml ee 1f I'.
Section 33 of th.... egulati oa in the modified (orm here ad out wu
extended to the Lwbai Hills district. the Garo li ina distri ct. the Nap HilJI
diJrriet. the Khau and .J.inti. R iBs district (form er British porti.on l ocly )' the
s.diya FrOQ ier Tract , thr Balipara Frontier Tract, the I..akhim put Froatier
Tract, the North Cac ha r Hil ls (in d.e Carhar dit riet) ...d the lofil:ir HUb
Tract. (in the ....·owgong ADd Si bu~ diltriet l-.' Notifica tion So 219M.P.,
dated the D rh Mart:h U S! (oj.. ~I.n..! of Local Rules ...d Orden,
Vol. n.
I 5ubltitu ted by A.O. 1950 for"Provincial G",crn ment
U
which w.. NhI ti..
luted by the .... 0 .. IU7 for " 1., G."
4. (s.. I«- No order made under clause 1 shall b e called in question intk" 40.) any civil or criminal C OUrt.
,
269
SCHEDULE
Th e North Cachar , ubdividon of t he Cachar diSlricl, the
Gam Hill., Khasi and ] aintia Hill., the Dibrugarh Frontier
Tract in the Lakhimpur district, the Naga Hill., the Milcir Hill.
tracts in the Nowgong and Sibsag ar di.tricl. and the Lusha iHill. district.
119' • • • .5].
S. (St..
e
<:- The [ Sta te Govern ment] I may revise any order pa.,sedtien sa (I) . under clau"" J.
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