The ASSAM ELECTRICITY DUTY (AMENDMENT) ACT, 2019

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Registered No.-768/97 
THE ASSAM GAZETTE 
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EXTRAORDINARY 
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PUBLISHED BY THE AUTHORITY 
~~ 375 iifxt~. 1~. 4 ~. 2019, 13 *· 1941 ~) 
No. 375 Dispur, Wednesday, 4th September, 2019, 13th Bhadra, 1941 (S.E.) 
GOVERNMENT OF ASSAM 
ORDERSBYTHEGOVERNOR 
LEGISLATIVE DEPARTMENT::: LEGISLATIVE BRANCH 
NOTIFICATION 
The 4th September, 2019 
No. LGL. 64/2006/54.- The following Act of the Assam Legislative 
Assembly which received the assent of the Governor on 26th August, 2019 is hereby 
published for general information. 
ASSAM ACT NO. XI OF 2019 
(Received the assent of the Governor on 26th August, 2019) 
THE ASSAM ELECTRICITY DUTY (AMENDMENT) 
ACT, 2019 
1704 THE ASSAM GAZETTE, EXTRAORDINARY, SEPTEMBER 4, 2019 
Preamble 
Short title, 
extent and 
commencement 
AN 
ACT 
further to amend the Assam Electricity Duty Act, 1964. 
Whereas it is expedient further to · amend the Assam 
Electricity Duty Act, 1964, hereinafter referred to as the 
principal Act, in the manner hereinafter appearing ; 
It is hereby enacted in the Seventieth Year of the Republic 
of India as follows :-
1. ( 1) This Act may be called the Assam Electricity Duty 
(Amendment) Act, 2019. 
(2) It shall have the like extent as the principal Act. 
(3) It shall be deemed to have come into force with effect 
from the 20th day of October, 2018, the date on which 
the Assam Electricity Duty (Amendment) Act, 2018, 
came into force. 
Amendment of 2. In the principal Act, in section 3, in sub-section (I), after 
Section 3 clause (c), the following Explanation shall be inserted, 
namely :-
"Explanation :- In case of electrical energy consumed by 
any person or any organization generating energy, the 
aggregate value of energy charges shall be determined at the 
rate per unit as may be notified by the Assam Power 
Distribution Company Limited (APDCL) or the Assam 
Electricity Regulatory Commission (AERC), as the case 
may be, from time to time, for similar category of 
consumers ." 
Assam Act 
No .XXX 
ofl964 
Assam Act 
No. XXIV 
of2018 
S. M. BUZAR BARUAH, 
Commissioner & Secretary to the Government of Assam, 
Legislative Department , Dispur, Guwahati-6 
Guwahati :- Printed and Published by the Dy. Director, Directorate of Printing & Stationery, Assam, Guwahati-21. 
Ex. Gazette No. 749- 300 + 10 - 04 - 09 - 2019. (visit at-dpns .assam.gov.in) 

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