The Assam Contingency Fund (Amendment) Act, 2000

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Registered No.768/97 
THE ASSAM GAZET TE 
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EXTRAOR DINARY 
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PUBLISHED BY AUTHORITY 
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No. 193 Dispur, Monday , 18th September, 2000, 27th Bhadra, 1922(S.E.) 
GOVERNMENT OF ASSAM 
ORDERS BY THE GOVERNOR 
LEGISLATIVEDEPARTME Nf: LEGISLATIVE BRANCH 
NOTTFICATION 
The 16th September, 2000 
No.LGL.77 /2000/21.-- The following Act of the Assam Legislative 
Assembly which received the assent of the Governor is hereby published 
for general information : 
. ' .. 
720 THE ASSAM GAZETTE, EXTRAORDIN ARY, SEPTEMBER, 18, 2000 
ASSAM ACT NO.IX OF 2000 
(Received the assent of the Governor on 15th September, 2000) 
Preamble 
Short title 
and Com­
mencement. 
Amendment 
of section 3 
of Assam Act 
IX of 1950. 
Repeal and 
Savings. 
TilE ASSAM CONTINGENCY FUND 
(AMENDMENT) ACT, 2000. 
AN 
ACT 
further to amend the Assam Contingency Fund Act, 1950. 
Whereas it is expedient to amend the Assam Contingency 
Fund Act, 1950, hereinafter called the principal Act. 
It is hereby enacted in the Fifty-first Year of the Republic 
of India as follows :--
1. (1) This Act may be called the Assam Contingency 
Fund (Amendment) Act, 2000. 
(2) It shall come into force at once and shall remain valid 
upto 31st March, 2001. 
2. In the principal Act, in section 3, the following proviso 
shall be added, namely :--
"Provided that during the period of operation of the 
Assam Contingency Fund (Amendment) Act, 2000 a 
further sum of fifty crores of rupees shall be paid from 
and out of the Consolidated Fund of the State of 
Assam into the Contingency Fund." 
3. (1) The Assam Contingency Fund Assam Ordi­
(Amendment) Ordinance, 2000 is hereby nance No. 
repealed. 11 of 2000. 
(2) Notwithstanding such repeal, anything done or any 
action taken under the Ordinance so repealed shall be 
deemed to have been done or taken under this Act as if 
this Act had commenced on the 11th August, 2000. 
M.K. DEKA, 
Secretary to the Govt. of Assam, 
Legislative Department. 
1lffi ASSAM GAZETTE. EXTRA.QR .DJN.f\K'l ,~SEPT. 18. 2000 721 
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GUWAHATI--Printed & Pub lished by the Dy. Director (P), Directorate of Ptg. & Sty., 
Assam, Guwahati (Ex-Gazette) No. 385-500-6 00-18-9-2000. 

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