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The Assam Contingency Fund (Amendment) Act, 1977

Assam · state statute
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ift. 152 
No, 15 2 
Registered No. A- 12 
"" I 
The Assam Gazette 
EXTRAORDINARY 
gtf1-~'1R 'il<l1 ~llfl!i 
PUBLISHED BY AUTHORITY 
flf"t,~, CJJ"t:lf<rf<f , 5 f~C l>~<f, 1977, 14 ~tr'ij"tct, 1899 "l<!l" 
Dispar, Nfonday, December 5, 1977, 14th Agrahayana 
1899 (S. E.) 
GOVERNMENT OF ASSAM 
ORDERS BY THB GOVERNOR 
LEGISL ATIVE DEPARTMENT .. 
NOTIFICATION 
The 3rd December 1977 
No. LG L; 128/ 77 /21.- The follo wing Act of the Assam Legislat ive 
Assembl v which receiv ed the assent of the · Governor is hereby publis hecl 
for general inform ation. 
AS AM ACT XV OF 1977 
(Re ceiv ed the assent of the Governor on 26th November, 1977) 
. THE ASSAM (AMENDMENT) CONTINGENCY FUND 
' Act, 1977 
An 
Act 
further to amend the Assam Contingency Fund Act, 1950 
Pr ea mb l ~ · Whereas it is ex pedient to amend 
the Assam Contin gency Fund Act, 1950, 
hereinafter called the principal Act ; 
I I 
~66 THE ASSAM GAZETTE, EXTRAORDINARY, DEC. 5, J 97'/ ---- --
Short title 
and 
commence­
m ent. 
It is hereby enacted · in the Twenty­
eighth year of the Repu.blic of India as 
follows :-
1. (1) This Act may be called the · 
Assam Contingency .Fund (Amendment) 
Act, 1977. 
(2) It shall come into force at 
once and shall remain valid upto 31st 
March, 1978. 
Amendment 
of Section 3 
of Assam the 
Act IX of 
2. In the principal Act, in Section 3, 
following proviso shall be added :-
1950. 
"Provided that during the period of 
~ operation· of the Assam Contingency 
Fund (Amendment) Act, 1977, a further 
sum of five crores of rupees shall be 
paid from and out of the Consolidated 
Fund of the State of · Assarri into the 
Contingency Fund.'' 
-
Rep eal 3. (1) The Assam · Contingency Fund Assam Ordi-
and • . . . ) O d" :1977 h b nance No.IV Savings. (Amendment r ina;nce, , is ere Y of 1977. 
repealed . 
(2) Notwithstanding such repeal, 
-- anything done or any action . taken under 
the Ordinance so repealed shall be deem­
~d to have been done or taken under 
this Act as if this Act had commenced 
on the 29th day of September, i977. 
U. TAHBTLDAR, 
Secretary to the Govt. of Assam, 
Legislative Department . 
. ---·-------- -,_ _G AUHA TC--:Printed anr'l published by the Supdt. ilc., As~am Govr. Printir.r Pre:s 
(Ex-Gazert e) No,303-1,100+ 150-5-12-1977. 
.h •· . .. 

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