The Assam Land and Revenue Regulation (Amendment) Act, 1990

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H a r ts
THE ASSAM GAZETTE
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T O I W P t« t
EXTRAO RDINAR Y
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PUBLISH ED BY AUT HORITY
= r <  53 iw w , 31  nfs, 1990, 10 b’®, 1912 (■m» )
No. 53 Di spur , Satur day , 31*t M arch , 1995, 10th Cha itra,
1912 (S. E.)
GOVERNMEN T OF ASS AM
ORDERS BY THE GOV ERN OR
LEGIS LATIVE DEP ART MENT: LEGISLATIVE BRANCH
NOTIFICATION  
The 30th March, 1990
No.. LGL.14 5/87/13.— -The following Act of  the Assam  
Legislative Assembly which received the assent of  the  
Governor is hereby published for general information.

320 THE AS SA M GAZETTE . EXTRAO RD INA RY , MAR. 31, 1990
AS SA M ACT NO. IV OF 19 90  
(Rece ive d the ass ent of the  Go vern or on 29 th M ar ch  19 30 )
TH E ASSAM  LAND AND  REVE NU E 
RE GU LA TIO N (AME ND MEN T) AC T, 19 90
AN
ACT
Further to amend  the Assam Land and Revenue 
Regulation, 188 6.# - » •
Whereas it is necessary to impose restriction 
on transfer of land in the Tribal belts or blocks in 
Assam  for protection of the interests of the pro­
tected classes.
P r e a m b le  And w hereas it is expedient furth er to amend 
the Assam Land and Revenue Regulation, 18 86 , 
(hereafter referred to as the principal Ac t);
It is hereby enacted in the Forty-first year of 
the Republic of India as follows :—
Short title,  
extent and  
commence* a n d  
ment.
1 . (1 ) This Act may be called the Assam Land 
Revenue Regulation (Amendment) Act, 19 90 . 
(2 ) It shall have the like extent as the prin ­
cipal Act.
__ (3 ) It shall come into force at once.
Amendment 2. In the principal Act. after section 16 4 A,  
^Re" the following section shall be inserted, namely
guiadon—i  "164 B . Penalty for transfer.------- -----------
of 1886.
If anv transfer of land is effected in con­
travention of the provisions of this Chapter, 
both the transferor and the transferee shall 
be punished with simple imprisonment for 
a term which may extend to six months or 
with fine which may extend to one thousand 
rupees or with both”.
R- LA SR AR ,
Sec reta ry to the  Gov t, of Assam, 
Legislative De pa rtm en t,
3 U W A H A T I— Printed & pubibhed by the Dv. Director f P ),  Directorate of  Pt»* and  
Stv., A ta m , GuwahaM—21 (Bx-Gaxetfe) No. 2  5— 1.110—300— 31-3-1990.
 
 
 
 
 
 

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