The Assam Liquor Prohibition ( Amendment) Act, 1976

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PUB LISHED  BY AUT HORIT Y
97, 23 1976, 1  1898
No , 97, Dispu r, Th ur sd ay , 23rd Se ptem be r, 1976, 1st Asv in a
1898 ( S. E. )
GOV ERN MEN T OF ASSAM
O R D E R S  B Y  T H E  G O V E R N O R
LEGISLATIVE DEPARTMEN T
N O T IF IC A T IO N S  
T h e 20th  S epte m ber 1976
N o .L JL . 31/7 6/3 .— t h e  fo llo win g A ct  o f th e Assam  Le gisla tiv e 
A ss em bl y w hic h re ce iv ed  th e  as se nt o f th e G ov er no r is he re by  pu bl ishe d 
fo r gen er al  i n fo rm ati o n .

576 THE ASSAM GAZETTE, EXT RAO RDINAR Y, SEPT. 23, 1976
ASSA M AC T XV OF 1976
(R ec eiv ed  th e as se n t o f the  G overn or on the 16th  Se pt em be r, 1976)
THE ASSAM LIQUOR PROH IBITION 
(AMENDMENT) ACT, 197 6
1 An
A c t
fu rthe r to amen d the  Assam  Liq uor  Prohibi­
tion  Act, 195 2.
Preamble. Wherea s it is exp edient fu rthe r to amend
the Assam Liq uor  Pro hib itio n Act, 1952, here- Art
ina fte r called the  princi pal  Act in the  ma nner I of 1953, 
he reinafter  app earing ;
It is hereb y enacted  in the  Tw ent y-s eve nth  
Year of t he Republic of Ind ia as follows :—
Short title, 1.
ext ent and  
commence­
men t.
(1) Thi s Act may be 
Liq uor  Pro hib itio n 
197 6.
called the Assam 
(Amendme nt) Act,
(2) It shall have the like exten t as the 
prin cipal Act.
(3)  It shall come into force at once.
Insertion  of 
a new section 
after Section 
3 of  the 
Assam Act I 
of 1953.
2. Af ter  Sectio n 3 of the  princi pal  Act the 
following shall be ins erted as Sectio n 3A, 
na m el y:—
"3A. No persons shall —
(1) publish or disp lay adv ertisement of 
liqu or or of a ny pre parat ion  fit fo r use
as into xicatin g liquor, in the News 
papers, Perio dicals, Jou rna ls. Ho ar­
dings, Bann ers, etc., pri nted and pub­
lishe d in and from  th at  are a ;
(2) import/p ossess any News paper, 
Jou rna l, Preriod ical , etc., if they  con­
tai n adv ertisement of liquor or of 
any  pre parat ion  fit for use as intoxi­
cati ng liquor.”
V. TA HB ILDA R, 
Sec reta ry to the G ovt, of Assa m, 
Legislative Depar tment.

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