The Assam Professions, Trades, Callings and Employments Taxation (Amendment) Act, 1979

if~ 10! 
No. 103 
Registered No. A- 11 
The Assam Gazette 
EXTRAORDINARY 
~~·~.r.n ~ 
.PUBLISHED BY AUTHOR!fY 
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fir"f'1 ~. ~~~~<{, 3 <!If !l(C'f, 1979, 13 1)''3, 1901 "t'lf 
Dlsp u, Tuesday, 3rd April , 1979, 13th Chaitra, 
1901 (8. E.) 
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GOVERNMENT OF ASSAM 
ORDERS BY THE GOVERNOR 
LEGISLATIVE DEPARTMENT ' ' I 
. - . ~ --
NOTIFICATION 
The 2nd April 1979 
No.LGL.285/78/8.-The following Act of the Assam 
Legislative Assembly which received the assen t of the 
Governor is hereby published for general informat ion. 
70_~THE_ ASSAM GAZETTE, E;_XTRAORDINARY, APRIL 3, 1979 
ASSAM ACT VIII OF 1979 
(Received the assent of the Governor on 31st March, 1979) 
THE ASSAM PROFESSIONS, TRADES, CALLINGS AND 
EMPLOYMENTS TAXATION (AMENDMENT) ACT, 1979 
An 
Act 
further to amend the Assam Professions, Trades, 
Callings and Employments Taxation Act, 1947. 
Preamble. Whereas it is expedient further to amend tstvi of 
the Assam Professions, Trades, Callings and 1947. 
Employments Taxation Act, 194 7, hereinafter 
Short title, 
extent and 
commence­
ment. 
referred to as the principal Act, in the man-
ner hereinafter appearing ; 
It is hereby enacted in the Thirtieth 
Year of the Republic of India as follows:-
1. ( 1) This Act may be called the Assam 
Professions, Trades, Callings and 
Employments Taxation (Amendment) 
Act, 1979. 
(2) It shall have the like extent as the 
principal Act. 
(3) It shall ct>me into force from the 
1st day of April, 1979· 
Substitution 2· For the existing Schedule annexed to 
of the Sche- h • • 1 A h r ] · h 11 b b dule to t e pnnc1 pa ct, t e iol owmg s a . e su -
Assam Act stituted namely·-VI of 1947. ' ' 
THE SCHEDULE 
(See Section 4) 
Rate of Tax 
In the case of every person including a Hindu undivided or 
joint family:-
Where the tota l ~ross annual inrome 
1. Does not exceed Rs. 8,000 
2. Exceeds Rs. 8,000 but does not exceed 
Rs· 12,000. 
3. Exceeds R .,. 12,000 but does not exceed 
Rs. 16,000. 
4. Exceeds Rs. 16,000 but does not exceed 
Rs. 20,000. 
5. Exceeds Rs. '20,000 but does not exceed 
Rs. 25,000· 
Amount of Tax 
Nil. 
Rs. 50 
Rs. 100 
Rs. 150 
Rs. 200 
6. Exceeds Rs. 25;000 . Rs. 250 
U. TAHBILDAR, 
Secretary to the Govt. of Assam, 
Legislative Department. 
- -- -------- -G ~ !JHATI-·Printed and publish ed by the Supdt. i/c.,, Asaam Govt. Printing Pres 
fEx.Giuiette) No. 205-1180 -50+ 25C-3·4· 1979. 

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