The Assam State School Education Board Act, 2024

Û?œˆ¬≈Mê√ Ú•§1 - 768 ˚97             Registered No.-768/97
THE ASSAM GAZETTE
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EXTRAORDINARY
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PUBLISHED BY THE AUTHORITY
Ú—  139  ø√˙¬Û≈¬1,¬¬¬¬qSê¬ı±1,  15 ˜±‰«¬,  2024,  25 ¬Ù¬±&Ú√,  1945 (˙fl¡ )
No. 139  Dispur,  Friday,  15th March, 2024,  25th Phalguna, 1945 (S. E.)
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GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRANCH
NOTIFICATION
The 15th March, 2024
    No. LGL. 14/2024/6.–   The following Act of  the Assam Legislative Assembly which
received the assent of the Governor of Assam on 14th March, 2024 is hereby published for
general information.
ASSAM  ACT  NO. XI OF 2024
(Received the assent of the Hon'ble Governor on 14th March, 2024)
ASSAM ST ATE SCHOOL  EDUCA TION BOARD ACT, 2024
THE ASSAM GAZETTE, EXTRAORDINARY,  MARCH  15,  2024
AN
ACT
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THE ASSAM GAZETTE, EXTRAORDINARY,  MARCH  15,  2024
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THE ASSAM GAZETTE, EXTRAORDINARY,  MARCH  15,  2024
Guwahati : Printed and Published by the Director, Directorate of  Printing & Stationery, Assam, Guwahati-21.
Extraordinary Gazette No. 277 - 50 + 10 - 15 - 03 - 2024.  (visit at–  dpns.assam.gov.in)
2258
GEETANJALI DAS SAIKIA,
Secretary to the Government of Assam,
Legislative Department, Dispur, Guwahati-6.

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