The Assam Ministers', Ministers' of State and Deputy Ministers' Salaries and Allowances (Amendment) Act, 2010

Registered No. - 768/97 
THE ASSAM GAZETTE 
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EXTRAORDINARY 
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PUBLISHED BY THE AUTHORITY 
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-;i~ 264 Wc1~, xr~. 4 m~. 2010. 13 ~. 1932 ( ~ ) 
No.264 Dispur , Saturda y, 4th September, 2010, 13th Bhadra, 1932 (S.E.) 
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GOVER.'IMENT OF ASSAM 
ORDERS BY THE GOVERNOR 
LEGISLATIVE DEPARTMENT : : LEGISLATIVE BRANCH 
NOTIFICATION 
The 4th September, 2010 
No. LGL. 46/2003/65.- The following Act of the Assam Legislative Assembly which received 
the assent of the Governor is hereby published for general infonnation . 
ASSAM ACT NO. XXI OF 2010 
(Received the assent of the Governor on 31st August, 2010) 
THE ASSAM MINISTERS' , MINISTERS' OF STATE, AND DEPUTY MINISTERS', 
SALARIES AND ALLOWANCES (AMENDMENT) ACT, 2010 
2142 THE ASSAM GAZETTE. EXTRAORDINARY. SEPTEMBER 4. 2010 
Preamble 
Short title and 
commencement 
Amendment of 
st:ction 2 of 
Assam Act XV 
orl958. 
AN 
ACT 
further to amend the Assam Ministers', 
Ministers' of State and Deputy Ministers' Salaries 
and Allowances Act, 1958. 
Whereas it is expedient further to amend the 
Assam Ministers', Ministers' of State and Deputy 
Ministers' Salaries and Allowances Act, 1958, 
hereinafter referred to as the principal Act, in the 
manner hereinafter appearing; 
It is hereby enacted in the Sixty-first Year of 
the Republic of India, as follows: -
1.(1) This Act may be called the Assam Ministers ', 
Ministers' of State and Deputy Ministers ' 
Salaries and Allowances (Amendment) Act, 
2010. 
(2) It shall come into force at once . 
2. In the principal Act, for section 2, the following 
shall be substituted, namely: -
"2. Salaries of the Chief Minister , the Ministers', 
the Ministers' of State and Deputy Ministers:-
(a) There shall be paid to the Chief Minister ,-
(i) a Salary of sixty five thousand rupees per 
mensem; 
(u) a Sumptuary Allowance of twelve thousand 
rupees per mensem; 
(iii) a Daily Allowance of one thousand rupees while 
on official tour and halt within the State of Assam: 
Provided that the Chief Minister shall be 
entitled to draw Daily Allowance of one thousand 
five hundred rupees when he performs the duties 
outside the State and halt; 
Assam Act 
XYof 
1958. 
THE ASSAM GAZETTE. EXTRAORDINARY, SEPTEMBER 4. 2010 2143 
(iv) a Sitting Allowance of one thousand rupees per 
day for the entire period of the Assembly Session 
computing two days before commencement and two 
days after the termination of such session: 
Provided that the Sitting Allowance shall not be 
admissible if the Chief Minister performs the official 
tour within the State of Assam or outside the State 
of Assam and its halt during the period of Assembly 
Session and such performance of official tour shall 
be intimated to the Speaker, Assam Legislative 
Assembly; 
(v) Fuel of two hundred and fifty litres for Head 
Quarter use per mensem; 
(vi) A Parliamentary Assistant Allowance of five 
thousand rupees per mensem; and 
(vii) A Mileage Allowance of eight rupees per 
kilometre as propulsion cost for the use of his 
official car on official duty. 
(b) There shall be paid to each Minister , -
{i) a salary of sixty thousand rupees per mensem; 
(ii) a Sumptuary Allowance of ten thousand rupees 
per mensem; 
{iii) a Daily Allowance of one thousand rupees while 
on tour and halt within the State of Assam: 
Provided that · each Minister shall be entitled to 
draw Daily Allowance one thousand five hundred 
rupees when he/she performs the duties outside 
the State and halt; 
(iv) a Sitting Allowance of one thousand rupees per 
day for the entire period of the Assembly session 
computing two days before commencement and two 
days after the termination of such Session: 
Provided that the Sitting Allowance shall not be 
admissible if any Minister performs the official tour 
within the state of Assam or outside the State of 
Assam and its halt during the period of Assembly 
Session ; 
2144 THE ASSAM GAZETTE. EXTRAORDINARY. SEPTEMBER 4. 2010 
(v) fuel of two hundred litres for Head Quarter use 
per mensem; 
(vi) a Parliamentary Assistant Allowance of five 
thousand rupees per mensem; 
(vii) a Mileage Allowance of eight rupees per 
kilometre as propulsion cost for the use of his 
Official car on official duty. 
(c) There shall be paid to each Minister of State,-
(i) a Salary of fifty five thousand rupees per 
mensem; 
(ii) a Sumptuary Allowance of nine thousand rupees 
per mensem; 
(iii) a Daily Allowance of one thousand rupees while 
on tour and halt within the State of Assam: 
Provided that each Minister of State shall be 
entitled to draw Daily Allowance of one thousand 
five hundred rupees when he/she performs the 
duties outside the State and halt; 
(iv) a Sitting Allowance of one thousand rupees per 
day for the entire period of the Assembly Session 
computing two days before the commencement and 
two days after the termination of such session: 
Provided that the Sitting Allowance shall not be 
admissible if any Minister of State performs the 
official tour within the State of Assam or outside 
the State of Assam and its halt during the period of 
Assembly Session; 
(v) fuel of two hundred litres for Head Quarter use 
per mensem; 
(vi) a Parliamentary Assistant Allowance of five 
thousand rupees per mensem; and 
(vii) a Mileage Allowance of eight rupees per 
kilometre as propulsion cost for the use of his 
official Car on official duty. 
THE ASSAM GAZETTE. EXTRAORDINARY, SEPTEMBER 4. 2010 2143 
(iv) a Sitting Allowance of one thousand rupees per 
day for the entire period of the Assembly Session 
computing two days before commencement and two 
days after the termination of such session: 
Provided that the Sitting Allowance shall not be 
admissible if the Chief Minister performs the official 
tour within the State of Assam or outside the State 
of Assam and its halt during the period of Assembly 
Session and such performance of official tour shall 
be intimated to the Speaker, Assam Legislative 
Assembly; 
(v) Fuel of two hundred and fifty litres for Head 
Quarter use per mensem; 
(vi) A Parliamentary Assistant Allowance of five 
thousand rupees per mensem; and 
(vii) A Mileage Allowance of eight rupees per 
kilometre as propulsion cost for the use of his 
official car on official duty. 
(b) There shall be paid to each Minister, -
(i) a salary of sixty thousand rupees per mensem; 
(ii) a Sumptuary Allowance of ten thousand rupees 
per mensern ; 
(iii) a Daily Allowance of one thousand rupees while 
on tour and halt within the State of Assam : 
Provided that · each Minister shall be entitled to 
draw Daily Allowance one thousand five hundred 
rupees when he/she performs the duties outside 
the State and halt ; 
(iv) a Sitting Allowance of one thousand rupees per 
day for the entire period of the Assembly session 
computing two days before commencement and two 
days after the termination of such Session: 
Provided that the Sitting Allowance shall not be 
admissible if any Minister performs the official tour 
within the state of Assam or outside the State of 
Assam and its halt during the period of Assembly 
Session; 
THE ASSAM GAZETTE. EXTRAORDINARY. SEPTEMBER 4. 2010 2145 
(d) There shall be paid to each Deputy Minister,-
(i) a Salary of fifty thousand rupees per mensem; 
(ii) a Sumptuary Allowance of eight thousand 
rupees per mensem; 
(iii) the Daily Allowance shall be paid at the rate of 
one thousand rupees while on tour and halt within 
the State of Assam: 
Provided that each Deputy Minister shall be 
entitled to draw the Daily Allowance of one 
thousand five hundred rupees when he/she 
performs the duties outside the state and halt; 
(iv) a Sitting Allowance of one .thousand rupees per 
day for the entire period of the Assembly Session 
computing two days before the commencement and 
two days after the termination of such Session: 
Provided that the Sitting Allowance shall not be 
admissible if any Deputy Minister performs the 
official tour within the State of Assam or outside 
the State of Assam and its halt during the period of 
Assembly Session; 
(v) fuel of two hundred litres for Head Quarter use 
per mensem; 
(vi) A Parliamentary Assistant Allowance of five 
thousand rupees per mensem; and 
(vii) a Mileage Allowance of eight rupees per 
kilometre as propulsion cost for the use of his 
official car on official duty." 
MOHD. A. HAQUE , 
Secretary to the Government of Assam, 
Legislative Department, Dispur. 
GUWAHATI- Printed & Published by the Dy. Director (P&S). Directorate of Ptg. & Sty., Assam, Guwahati-21 
(Ex-Gazette) No. 527-500-600-4-9-2010 

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