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The ASSAM OPIUM PROHIBITION (AMENDMENT) ACT, 1952

Assam · state statute
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ASSAM ACT III OF 1952 
r THE ASSAM OPIUM PROHIBITION (AMENDMENTJ 
._.,. ACT, 1952 ยท 
(passed by the Assembly) 
(Received the assent of the Governor on the lith 
Aprill952) 
[Published in the Assam Gazette, dated the 23rd April 19521 
An 
Act further to amend the Assam Opium Prohibition Act, 1947 
Preamblt" , WHEREAS it is expedient to amend further the Assam Assam Act 
Opium Prohibition Act, 194 7, her~inafter called the XXIII of 
"Princip al Act" in the manner hereinafter appearing ; 19
47
ยท 
it is hereby enacted as follows:-
Short title, 1. t1) This Act may be called the Assam Opium 
exrent Prohibition (Amendment) Act, 1952. 
and CQm- ( 2) It shall have the like extent as the Principal 
mencement. Act. " 
(3) It shall come into force at once. 
Amendment 2. In sub-section (7) of Section 11 of the Principal Act , 
of section after the words "For the purp ose of this Section" the 
A 
l A 0
1
f words and fi~ures "and section 16" shall be inserted. 
ssam c ยท-
XXIII of 1947. [ Price 1 anna or 1 d. ] 
A. G P, (Leg.) No.20/52-l 550-1-6-1953. 

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