The Assam (Sales Of Petroleum and Petroleum Products, Including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1974

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Registered No.--A .• 12 
The Assam Gazette 
~t~<l~ 
EXTRAORDINARY 
PUBLIS HED BY AUTHORITY 
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il~ 66 Nllf~~, "Tt!fG1<fR, 16 ~f~, 1974, 26 "D't.!, 1896 111~ 
No. 66 Dispur, Tuesday, April 16, 1974., 26th Cbaitra, 1396 (S.:E.) 
GOVERNMENT OF ASSAM 
ORDER BY THE GOVERNOR 
LAW DEPARTMENT 
NOTIFICATION 
The 4th April 1974 
No. LJL.175/74/3.-The following Act of the Assam Legillative 
Assembly which received the assent of the Governor is hereby published 
for general information. 
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200 THE ASSAM GAZETTE, EXTRAORDINARY, APRlL 16, 1974 
ASSAM ACT XV OF 1974 
(Received the assent of the Governor on the 3rd April 1974) 
THE ASSAM (SALES OF PETROLEUM AND PETROL EUM PRO­
DUCTS, INCLUDING MOTOR SPIRIT AND LUBRICANTS) 
TAXATION (AMENDMENT) ACT, 1974 
An 
Act 
further to amend the Assam (Sales of Petroleum 
and Petroleum Products, including Motor Spirit and 
Lubricants) Taxation Act, 1955. 
Preamble. Whereas it is expedien t further to amend the Amun Act 
Assam (Sales of Petroleum and Petroleum Products,IX of 1956. 
including Motor Spirit and Lubricants) Taxation 
Short title, 
extent and 
commence­
ment. 
Act, 1955, hereinafter called the principal Act, 
in the manner hereinafter appearing ; 
It is hereby enacted in the Twenty-fifth Year 
of the Republic of India as follows:-
L ( 1) This Act may be called the Assam (Sales 
of Petroleum and Petroleum Products, 
including Motor Spirit and Lubri cants) 
Taxation (Amendment) Act, 1974. 
(2) It shall have the like extent as the principal 
Act. 
(3) It shall come into force at once. 
Afmendt~en3t 2. In section 3 of the principal Act, in sub-
0 llCC !Oll • (1) . . (') fi h d F fi of A•am Act section agamst item 1 or t e wor " i teen", 
IX of 1956. the word "Thirty" shall be substituted. 
Md. SAADULLAH, 
Joint Secy. to the Govt. of Assam, 
Law Department. 
Gauhati-Printed and Published by tlte Joint Supdt. Ass1tm Gevt. 
Press (Ex-Ga?:ette) No.129-1,457+40-16-4-74. 

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