The ASSAM LEGISLATIVE ASSEMBLY MEMBERS' SALARIES, ALLOWANCES, AMENITIES AND PENSIONS (AMENDMENT) ACT, 2019

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THE ASSAM GAZETTE 
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EXTRAORDINARY 
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PUBLISHED BY THE AUTHORITY 
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No. 61 Dispur, Wednesday, 13th February, 2019, 24th Magha , 1940 (S. E.) 
GOVERNMENT OF ASSAM 
ORDERSBYTHEGOVERNOR 
LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRANCH 
NOTIFICATION 
The 13th February, 2019 
~o. LGL.72/2018/19.- The following Act of the Assam Legislative Assembly 
which received the assent of the Governor on 11th February, 2019 is hereby published for general 
information. 
ASSAM ACT NO. II OF 2019 
(Received the assent of the Governor on 11th February, 2019) 
THE ASSAM LEGISLATIVE ASSEMBLY MEMBERS' 
SALARIES, ALLOWANCES, AMENITIES AND 
PENSIONS (AMENDMENT) ACT, 2019 
210 THE ASSAM GAZETTE, EXTRAORDINARY, FEBRCARY 13, 2019 
Preamble 
AN 
ACT 
further to amend the Assam Legislative Assembly 
Members' Salaries, Allowances, Amenities and 
Pensions Act, 2018. 
Whereas it is expedient further to amend the 
Assam Legislative Assembly Members' Salaries, 
Allowances, Amenities and Pensions Act, 2018, 
hereinafter referred to as the principal Act, in the 
manner hereinafter appearing; 
It is hereby enacted in the Seventieth Year of the 
Republic of India as follows: -
Short title and 1. (1) This Act may be called the Assam Legislative Assembly 
commencement Members' Salaries, Allowances, Amenities and 
Pensions (Amendment) Act, 2019. 
Amendment of 
section 7 
2. 
(2) It shall be deemed to have come into force on and with 
effect from the l st day of April, 20 18. 
In the principal Act, in section 7, for the existing 
sub-section (IL the following shall be substituted, 
namely: -
"( 1) Every ex-Member . of the Assam Legislative 
Assembly, who has served for a full term or less than a 
full term, or more than one term, shall be paid a 
pension of rupees forty thousand per mensem with 
effect from the date of commencement of this Act." 
Assam Act 
No. X of2018 
S. M. BUZAR BARUAH, 
Commissioner & Secretary to the Govenunent of Assam, 
Legislative Department, Dispur, Guwahati-6. 
Guwahati : Printed and Published by the Dy. Directors (P & S), Directorate of Printing & Stationery, Assam, Guwahati-21. 
Extraordinary Gazette No. 121 - 300 + 10 - 13 - 02 - 2019. (visit at- dpns.assam.gov.in) 

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