LexaceLexace Ask the AI ›
โš–๏ธ Ask the AI about your situation:๐Ÿš— Car Accident๐Ÿ’ผ Work / Job๐Ÿ  Housing / Eviction๐Ÿ‘ช Family / Divorce๐Ÿ“‹ Contract Dispute๐Ÿ’ฐ Money Owed

The ASSAM DEPUTY PRESIDENT'S SALARY ACT, 1937

Assam · state statute
Open in Lexace · Ask the AI about this act
-
ASSAM ACT VI OF 1937 
THE ASSAM DEPUTY PRESIDENT'S 
SALARY A'DT, 1937 
[Passed by the Assam Legislature .] 
[Published in the .1Usam Ca;:.etle of the lOth November 
1937.) 
An Act to provide for the salary of lhe D1puty 
Pmident tif the Assam Legislative Council. 
Preamble. WHEREAS provision has been made by sub-
sections ( 4ยท) and ( 5) of section 65 of the Govern -
ment of India Act, 1935, for the determination 26 Geo, V 
of the salary of the Deputy President of the Ch. 2. 
Provincial Legislative Council by an Act of the 
Provincial Legislature ; it is hereby enacted as 
follows:-
Short title. 1. This Act may be called the Assam Deputy 
President's Salary Act, 193':'. 
Salary of 2 There shall be paid to the Deputy Prcยญ
J?eputy Preยท sident of the Assam Legislative Council a salary 
lldent. of Re.l per annum. 
[ Pri&~ Indian : 2 annar English: 2d.] 
A. G. P. (Leg.) No. 61J51-100-28-7-1951. 

‹ Prev All Assam acts Next ›