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The Gauhati Municipal Corporation (Amendment) Act, 1992

Assam · state statute
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Registered No. A -12
THE ASSAM GAZETTE
EXTRAORDINARY
^ ^ 4  w r
PUBLISHED BY AUTHORITY
7 28 1993, 8  1914 (*R0
No.7 Dispur, Thursday, 28th Jan., 1993, 8th Magha 1914 (S.E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT :: LEGISLATIVE BRANCH
NOTIFICATION
The 22nd January, 1993
No. LGL. 162/92/32.- Tin following Act of the Assam 
Legislative Assembly which received the assent of the Governor is 
hereby published for general information.

20 THE ASSAM GAZETTE, EXTRAORDINARY, JAN, 28, 1993
ASSAM ACT NO. XIV OF 1992, 
(Received the assent of the Governor on 21st January, 1993)
THE GUWAHATI MUNICIPAL CORPORATION (AMENDMENT) f 2.
AN
ACT
further to amend the Guwahati Municipal Corporation 
Act, 1969.
Pream ble. Whereas it is expedient further to amend the Guwahati 
Municipal Corporation Act, 1969, (Assam Act I of 
1973) hereinafter called the principal Act, in the manner 
hereinafter appearing;
It is hereby enacted in the Forty-Third Year of the 
Republic of India as follows, namely :  β€”
Short title, p (i) This Act may be called the Guwahati Municipal 
extent and Corporation( Amendment) Act, 1992.
com m enceΒ­
m ent.
(2) It shall have the like extent as the principal Act.
(3) It shall be deemed to have come into force on the 
Twenty sixth day of October, 1992.
Amendment 2. In the principal Act, in section 425, for the words 
of section "ten years" appearing at the end of the second proviso to 
425 of sub-section (1), the words "eleven years" shall be subΒ­
Assam Act stituted.
of 1973.
3. (1) The Guwahati Municipal Corporation No. VI of 
(Amendment) Ordinance, 1992 is hereby re- 1992 
pealed.
Repeal and (2) Notwithstanding such repeal, any order passed, noti- 
Savings. fication issued, anything done or action taken under the 
ordinance now repealed, shall deemed to have been 
passed, issued, done or taken under the corresponding 
provision of the principal Act as amended by this Act.
K. LASKAR,
Secretary to the Government of Assam, 
Legislative Department.
GUWAHATI- Printed and Published by die Dy. Director (P) Directorate Ptg.
& Sty. Assam, Guwahati-21 (Ex-Gazette.) No. 13-865-400-28-1 -93.

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