The ASSAM MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 1939
Assam · state statute
Open in Lexace · Ask the AI about this actASSAM ACT VII OF 1939. THE ASSA~1 ~10TOR VEH I CLES TAXAΒ TION (AMENDMENT ) ACT, 1939. [Passed by the Assam Legislature) l Receiv ed the assent of the Governor on the 23rd May H39.J [Published in the Assa 1. Gazette of the 31st May 1939.] A11 Act to amend the Assam Motor Vehicles Taxation Act, 1936 (IX rif 1936). Preamble. WHEREA S it is expedient to amend the Assam Motor Vehicl es Taxation Act, 1936, in the manner hereinafter appearing; It is hereby enacted as follows :-- Shnrt title. l. (1) This Act may be called the Assam Motor Vehicles Taxation (Amendment) Act, 1939. Commence- (2) It shall come into force on the l st April , ment. 1939. Local extent. ( 3) l t shall have the like extent as the Assam Motor Vt>hicles Taxation Act, 1936. Amendment 2. In the First Schedule, Part A, Article II for ?f Article II "Rs. 25" against A. 'Not exceeding 35 cwt. Jn Pl\rt A...!. of in weight unladen' "Rs. 36" shall be subst itut ed. the l'trst ' Schedule, Assam Act IX of 1936. Pna : Indian 1 anna] Price : English ld.J A. G. P. (L. C.) No.83-5SO+SS5-25 -8-1939.
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