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The ASSAM CONTINGENCY FUND (AUGMENTATION OF CORPUS) ACT, 2017

Assam · state statute
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Registered No.-768/97 
THE ASSAM GAZETTE 
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EXTRAORDINARY 
ett~ <tS{~<i! ~ ~ 
PUBLISHED BY THE AUTHORITY 
"!~ 629 ~9J:<i, C:>il>i<il<i, 30 \51~1<1<1, 2017, 8 ~. 1939 ("Pli) 
No. 629 Dispur, Monday, 30th October, 2017, 8th Kartika, 1939 (S.E.) 
GOVERNMENT OF ASSAM 
ORDERSBYTHEGOVERNOR 
LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRAc"'CH 
NOTIFICATION 
The 25th October, 2017 
No. LGL.lll/2004/88.- The following Act of the Assam Legislative Assembly 
which received the assent of the Governor on 16th October, 2017 is hereby published for general 
information. 
ASSAM ACT NO. XLII OF 2017 
(Received the assent of the Governor on 16th October, 2017) 
THE ASSAM CONTINGENCY FUND 
(AUGMENTATION OF CORP"GS) ACT, 2017 
4842 THE ASSAM GAZETTE, EXTRAORDINARY, OCTOBER 30, 2017 
Preamble 
Short title, 
extent and 
commencement. 
Further 
payment to the 
Contingen~y 
Fund. 
AN 
ACT 
to augment the corpus of the Contingency Fund of the State of 
Assam. 
Whereas it is expedient to augment the corpus of the 
Contingency Fund of the State of Assam; 
ll is hereby enacted in the Sixty-eighth Year of 
the Republic of India as follows :-
1. (1) This Act may be called U1e Assam Contingency Fund 
(Augmentation of Corpus) Act, 2017. 
(2) lt extends to the whole of the State of Assam. 
(3) It shall be deemed to have come into force on U1c 1st 
day of April, 2017. 
2. Then' shall he paid by the State Government into the 
Contingency Fund of State of Assam a further sum of 
fifty crorcs of mpees out of the revenues of the Statt> of 
Assam for the financial year 2017-2018. 
S.M. BUZAR BARUAH, 
Commissioner & Secretary to the Government of Assam, 
Legislative Department, Dis pur. 
Guwahati :-Printed and Published by the Dy. Director (P & S), Directorate of Printing & Sationery Assam, Guwahati-21. 
Extraordinary Gazette No. 1257 -200 + I 0- 30 - I 0- 2017. (visit at~ www.dpns.assam.gov.in) 

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