The Assam Contingency Fund (Amendment) Act, 1976

--- L 
ASSAM ACT XlIIOF 197& 
(Received the assent of tl"'e Governor on 13th Septern"!J~r 197:5) 
Preamble. 
An 
kt 
further to amend the ./\.ssarn Co:r:t.ingency liU...YJ.d Act? 1950,, 
Wr1ereas it is e~cpedient to amend the Assa.·1 C;on :::.n ... 
gency Fund Act 11 19509 hereinafter calle d ths p:dncipa.l 
!\ct ; 
1 ~- :. ·: : . \(-,;:;:'e·~ )y c ... ~s..::;t.;d in ·ti:. ~J '..L~ \'ft; J.1i;,y:-~eventh year 
of the ReptibJ.,ic of Indi a ss follows :_ 
Short title 1. (1) This Act may b6 caJ..le"B. the .Assam Contingency 
and commence.... Fimd (Amendrnent) Act 11 1976., 
men~ r ) \2 It shall come into force at once and shall 
remain va~lid up to 31 st March, 1977.: 
.Ar:lendment of 2. In the :principaJ. ii.ct ., in 
Section 3 of :proviso shall be added :­
Assa.'11 Act IX 
Se ction 3:, the followi ng 
cf 1950~ 
Rereal and. 
savings .. 
Provided that dl..U'iri.g the perioC!. of operation of t.."!J.e 
Assam Contingency Fund. (.i\.mendment) .a.ct, 1976 a further 
sum of five c:rores of r upees shal l be paid from and 
out o.f the Consolidated :C,'1_ind of the State of Assam 
i.:~.:b the Continge:-wy :F'unU. of Assam~ 
The SUJBs ai.ri:.11.o:'.'.'ised to pe :paid and. applied from 
and out ol" the C;:>nsclida ted Fv!id. of" the State c,.f 
Assar.; by fois L~ shall ba appropTiated . for the 
serv5 .ces a...'1.d :purposes exprexsed :Ln ·lhe Sehedule in 
relation to foe year ·endin g on the 3-1 st day Y'1arch, 
1977 ,, a:;1d shal.J_ be re-transferred f.L't.1lli. the Contin... 
gency Fund to the Cansol.ida ted Fund of Assam on or 
before the 1st April, i977~ 
S'-er-..:j. ce s and pu"!."po se s 0-y 
Majer Heads 
Sums not 
exceeding 
('i } ("0'\ 
'-I 
769 4~A:p:propriation to the 
Contingency I'undo 
3~ (1) The Assam Cont:i.ngency Ftmd (.Ame:'ldment) 
Ordinan~e~ 1976 is hereby repealed. 
(2) :Notwi t..Yistanding such repeal .. anything 
done or any action taken under the OrdJ . ..:. 
nance so repealed shall be deeme~ to 
have been done or talcen under ti.11.is Act 
as if this AC/!J, had. commenced. on t..Yie 
twenty -first day of August~ 1976~ 
.Assam 
Ordin ance II 
of 1 lf76~ 
U., Tf....11Bii,DLR, 
Secretary to the Govt. of Assan~ 
Legisl a tive Department. 

‹ Prev All Assam acts Next ›