Registered No.-768/97 THE ASSAM GAZETTE EXTRAORDINARY PUBLISHED BY THE AUTHORITY 417 9 2025, 19 1947 ( ) No. 417 Dispur, Monday, 9th June, 2025, 19th Jaistha, 1947 (S. E.) GOVERNMENT OF ASSAM ORDERS BY THE GOVERNOR LEGISLATIVE DEPARTMENT : : : LEGISLATIVE BRANCH NOTIFICATION The 2nd June, 2025 No. LGL.25/2025/11.– The following Act of the Assam Legislative Assembly which received the assent of the Governor of Assam on 29th May, 2025 is hereby published for general information. ASSAM ACT NO. XIX OF 2025 (Received the assent of the Hon'ble Governor of Assam on 29th May, 2025) THE SWAMI VIVEKANAND UNIVERSITY ACT, 2025 THE ASSAM GAZETTE, EXTRAORDINARY , JUNE 09, 2025 AN ACT 3388 THE ASSAM GAZETTE, EXTRAORDINARY , JUNE 09, 2025 GEETANJALI DAS SAIKIA, Secretary to the Government of Assam, Legislative Department, Dispur, Guwahati-6. 3389 THE ASSAM GAZETTE, EXTRAORDINARY , JUNE 09, 2025 3390 THE ASSAM GAZETTE, EXTRAORDINARY , JUNE 09, 2025 Guwahati : Printed and Published by the Director, Directorate of Printing & Stationery, Assam, Guwahati-21. Extraordinary Gazette No. 833 - 10 + 10 - 09 - 06 - 2025. (visit at– dpns.assam.gov.in) 3391
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