The Gauhati Municipal Corporation (Amendment) Act, 1986

S P W 
The Assam
Registered No. A*12
<a5n«R<f
EXTRAORDINARY
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PUBLISHED BY AUTHORITY
16 fR « f^ p (, 6 1986, 17 W , 1907 (W)
No. 16 Dispur, Thursday, 6th February, 1986, 17th Magha,  
1907 (S.E.)
GOVERNMENT OF ASSAM
ORDERS BY THE GOVERNOR
LEGISLATIVE DEPARTMENT : LEGISLATIVE BRANCH
NOTIFICATION
The 4th February 1986
No.LGL.108/83/78.—The following Act of the Assam 
Legislative Assembly which received the assent of the 
Governor is hereby published for general information.
 
 
62 THEi ASSAM GAZETTE, EXTRAORDINARY, FEB. 6. 1986
ASSAM ACT II OF 1986
(Received the assent of the Governor on 3rd February,  
1986)
THE GAUHATI MUNICIPAL CORPORATION 
(AMENDMENT) ACT, 1986.
Act
further to amend the Gauhati Municipal Corpo­
ration Act, 1969 (Assam Act I of 1973).
Whereas it is expedient further to amend the 
Gauhati Municipal Corporation Act. 1969 herein­
after called the principal Act, in the manner 
hereinafter appearing.
It is hereby enacted in the Thirty-seventh 
year of the Republic of India, as follows:—
Short title, 
extent and 
commence -  
meat.
1. (i) This Act may be called the Gauhati 
Municipal Corporation (Amendment) 
Act, 1986.
(ii) It shall have the like extent as the 
principal Act.
(iii) It shall be deemed to have come into 
force on Twenty-eighth October, 1985.
Amendmen t 
of Section 
425 of 
Assam Act 
I of 1973.
2. In the principal Act, in Section 425, for the 
words "three years” appearing at the last 
line of the second proviso to sub-section 
(I), the words "three years and six months” 
shall be substituted.

■
THE ASSAM GAZETTE EXTRAORDINARY, FEB. 6 1986 63
Repeal and  
savings. 3 - (i) The Gauhati Municipal Corporation 
(Amendment) Ordinance, 1985 is here­
by repealed.
(ii) Notwithstanding such repeal any 
order passed, notification issued, any­
thing done or any action taken under 
the Ordinance so repealed, shall be 
deemed to have been passed, issued, 
done or taken under the corresponding 
provisions of the principal Act as 
amended by this Act.
MD. SAADULLAH, 
Secretary to the Govt, of Assam, 
Legislative Department.
GUWAHATI—Printed and published by the Supdt, i/c., Assam Govt Frintitij P r r ? 
(Ex-Gazette) No. 31—1,164+800— 6-2-1986,
 
 

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