Supreme Court of India — 2009

1317 reported judgments.

• . SAU PANCHASHLLA DADA MESSHRAM versus STATE OF MAHARASHTRA — [2009] 15 S.C.R. 994
• A. ABDUL FAROOK versus MUNICIPAL COUNCIL, PERAMBALUR & ORS. — [2009] 11 S.C.R. 727
• A. K. LAKSHMIPATHY (DEAD) & ORS. versus RAI SAHEB PANNALAL H. LAHOTI CHARITABLE TRUST & ORS. — [2009] 15 S.C.R. 475
• A. MANJULA BHASHINI & OTHERS versus THE MANAGING DIRECTOR, AP. WOMENS COOPERATIVE FINANCE CORPORATION LTD. AND ANOTHER, — [2009] 10 S.C.R. 634
• A. SUBAIR versus STATE OF KERALA — [2009] 9 S.C.R. 1058
• A. VENKATAKRISHNAN versus STATE OF TAMIL NADU AND ORS. — [2009] 2 S.C.R. 868
• A.P.S.R.T.C versus REG. TRANSPORT AUTHORITY, ANANTHAPUR & ANR. — [2009] 1 S.C.R. 1068
• ABDUL RAHIM & ORS. versus SK. ABDUL ZABAR & ORS. — [2009] 4 S.C.R. 32
• ABDUL REHMAN SHORA (DEAD) BY LRS. & ORS. versus STATE OF J & K & ANR. — [2009] 1 S.C.R. 75
• ABDULWAHAB ABDULMAJID BALOCH versus STATE OF GUJARAT — [2009] 4 S.C.R. 956
• ABID versus STATE OF U. P. — [2009] 10 S.C.R. 322
• ABUTHAGIR AND ORS. versus STATE REP. BY INSPECTOR OF POLICE, MADURAI — [2009] 8 S.C.R. 432
• ACADEMY OF GENERAL EDU., MANIPAL & ANR. versus B. MALINI MALLYA — [2009] 1 S.C.R. 615
• ACTION COMMITTEE,UN-AIDED PVT. SCHOOLS & ORS. versus DIRECTOR OF EDUCATION DELHI & ORS. — [2009] 12 S.C.R. 631
• AHMED ALI & ORS. versus STATE OF TRIPURA — [2009] 9 S.C.R. 933
• AHMED HUSSEIN VALI MOHAMMED SAIYED & ANR. versus STATE OF GUJARAT — [2009] 8 S.C.R. 719
• AHMMADSAHAB ABDUL MULLA (DEAD) BY PROPOSED LRS. versus BIBIJAN AND ORS. — [2009] 5 S.C.R. 476
• AIRPORTS AUTHORITY OF INDIA versus RAJEEV RATAN PANDEY & ORS. — [2009] 13 S.C.R. 343
• AJAB SINGH & ORS. versus ANTRAM AND ORS. — [2009] 1 S.C.R. 836
• AJAYA KUMAR DAS versus STATE OF ORISSA & ORS. — [2009] 12 S.C.R. 219
• AJOY KUMAR GHOSE versus STATE OF JHARKHAND & ANR. — [2009] 4 S.C.R. 515
• AKBAR SHEIKH & ORS. versus STATE OF WEST BENGAL — [2009] 7 S.C.R. 518
• AKHTAR & ORS. versus STATE OF UTTARANCHAL — [2009] 5 S.C.R. 771
• AKULA VEERA VENKATA SURYA PRAKASH @BABI versus PUBLIC PROSEUCTOR, HIGH COURT OF AP. — [2009] 7 S.C.R. 543
• AL CHAMPDANY INDUSTRIES LIMITED versus THE OFFICIAL LIQUIDATOR & ANR. — [2009] 2 S.C.R. 705
• ALAGARSAMY AND ORS. versus STATE REPRESENTED BY DY. SUPERINTENDENT OF POLICE — [2009] 15 S.C.R. 385
• ALKAPURI CO-OPERATIVE HOUSING SOCIETY LTD. versus JAYANTIBHAI NAGINBHAI (DECEASED) THR.LRS. — [2009] 1 S.C.R. 157
• ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM versus L.K. TRIPATHI AND OTHERS — [2009] 6 S.C.R. 583
• ALL INDIA COUNCIL FOR TECHNICAL EDUCATION versus SURINDER KUMAR DHAWAN & ORS . — [2009] 3 S.C.R. 859
• ALLWYN HOUSING COLONY WELFARE ASSOCIATION versus GOVT. OF A. P. & ORS. — [2009] 14 S.C.R. 302
• ALOK MISHRA versus GARIMA MISHRA — [2009] 3 S.C.R. 886
• AMALENDU PAL @ JHANTU versus STATE OF WEST BENGAL — [2009] 15 S.C.R. 836
• AMARENDRA KUMAR PAUL versus MAYA PAUL & ORS. — [2009] 12 S.C.R. 380
• AMARJEET SINGH & ORS. versus DEVI RATAN & ORS. — [2009] 15 S.C.R. 1010
• AMIN KHAN versus STATE OF RAJASTHAN AND ORS. — [2009] 3 S.C.R. 348
• AMLAN JYOTI BOROOAH versus STATE OF ASSAM AND ORS. — [2009] 1 S.C.R. 593
• AMRIT LAL AND ORS. versus MAHARANI AND ORS. — [2009] 11 S.C.R. 617
• ANAND KUMAR versus STATE OF M.P. — [2009] 2 S.C.R. 775
• ANDHRA PRADESH SERVICE COMMISSION versus BALOJI BADHAVATH & ORS. — [2009] 5 S.C.R. 688
• ANGANA & ANR. versus STATE OF RAJASTHAN — [2009] 1 S.C.R. 941
• ANIL CHANDRA & ORS. versus RADHA KRISHNA GAUR & ORS. — [2009] 14 S.C.R. 335
• ANIL KUMAR JAIN versus MAYA JAIN — [2009] 14 S.C.R. 90
• ANIL VASUDEV SALGAONKAR versus NARESH KUSHALI SHIGAONKAR — [2009] 14 S.C.R. 10
• ANILARI versus STATE OF WEST BENGAL — [2009] 1 S.C.R. 1058
• ANIRUDH AGGARWAL versus DHARAM BIR BHATIA — [2009] 6 S.C.R. 914
• ANKUSH MARUTI SHINDE & ORS. versus STATE OF MAHARASHTRA — [2009] 7 S.C.R. 182
• ANNA REDDY SAMBASIVA REDDY & ORS. versus STATE OF ANDHRA PRADESH — [2009] 6 S.C.R. 755
• ANNAMALAI UNIVERSITY REP. BY REGISTRAR versus SECY. TO GOVT. INFN. & TOURISM DEPT. & ORS. — [2009] 3 S.C.R. 355
• APARNA GOYAL versus RAKESH GOYAL — [2009] 1 S.C.R. 662
• APOLLO TYRES LTD. versus C.P. SABASTIAN — [2009] 7 S.C.R. 336
• APPAJI GOWDA versus VOKKALIGARA SANGHA & ORS. — [2009] 12 S.C.R. 1201
• ARJUN SINGH versus STATE OF H.P. — [2009] 1 S.C.R. 983
• ARULVELU AND ANOTHER versus STATE REPRESENTED BY THE PUBLIC PROSECUTOR AND ANOTHER — [2009] 14 S.C.R. 1081
• ARUN KUMAR SHARMA versus STATE OF BIHAR — [2009] 14 S.C.R. 1023
• ARUN versus STATE OF MAHARASHTRA — [2009] 4 S.C.R. 289
• ASHABAI MACHINDRA ADHAGALE versus STATE OF MAHARASHTRA AND ORS. — [2009] 2 S.C.R. 382
• ASHOK K. JHA & ORS. versus GARDEN SILK MILLS & ANR. — [2009] 13 S.C.R. 886
• ASHOK KUMAR MITTAL versus RAM KUMAR GUPTA & ANR. — [2009] 1 S.C.R. 125
• ASHOK KUMAR SHARMA versus OBEROI FLIGHT SERVICES — [2009] 15 S.C.R. 602
• ASHOK KUMAR versus STATE OF U.P. AND ANR. — [2009] 1 S.C.R. 726
• ASHOK KUMAR versus VED PRAKASH & ORS. — [2009] 16 S.C.R. 695
• ASHOK SHARMA versus RAM ADHAR SHARMA — [2009] 2 S.C.R. 9
• ASHOK SINGH versus STATE OF U.P. — [2009] 14 S.C.R. 810
• ASIT KUMAR versus STATE OF WEST BENGAL & ORS. — [2009] 1 S.C.R. 469
• ASSISTANT COMMR. (CT) LTU AND ANR. versus AMARA RAJA BATTERIES LTD. — [2009] 11 S.C.R. 953
• ASSOCIATION OF RESIDENT OF MHOW (ROM) & ANR. versus THE DELIMITATION COMMISSION OF INDIA & ORS. — [2009] 5 S.C.R. 384
• ATTAR SINGH AND ANOTHER versus UNION OF INDIA AND ANOTHER — [2009] 12 S.C.R. 315
• ATUL MANUBHAI PAREKH versus CENTRAL BUREAU OF INVESTIGATION — [2009] 15 S.C.R. 1105
• AU. KURESHI versus HIGH COURT OF GUJARAT & ANR. — [2009] 1 S.C.R. 879
• AUTHORIZED OFFICER, INDIAN OVERSEAS BANK AND ANR. versus M/S. ASHOK SAW MILL — [2009] 11 S.C.R. 599
• AVINASH DHAVAJI NAIK versus STATE OF MAHARASHTRA — [2009] 6 S.C.R. 222
• AVINASH MEHROTRA versus UNION OF INDIA & ORS. — [2009] 5 S.C.R. 913
• AVINASH SINGH BAGRI AND ORS. versus REGISTRAR IIT DELHI AND ANR. — [2009] 13 S.C.R. 258
• AVIRAL BHATLA versus BHAWNA BHATLA — [2009] 2 S.C.R. 771
• AYURVEDIC ENLISTED DOCTOR'S ASSON., MUMBAI versus STATE OF MAHARASHTRA AND ANR. — [2009] 3 S.C.R. 840
• AZHAR SULTANA versus B. RAJAMANI & ORS. — [2009] 2 S.C.R. 537
• BABAN BANDU PATIL versus STATE OF MAHARASHTRA — [2009] 6 S.C.R. 172
• BABU LAL SHARMA versus STATE OF M.P. — [2009] 10 S.C.R. 348
• BABU LAL versus HARYANA STATE AGRICULTURAL MKT. BOARD — [2009] 3 S.C.R. 130
• BABU RAM AND ANR. versus STATE OF HARYANA AND ANR. — [2009] 14 S.C.R. 1111
• BABUBHAI JAMNADAS PATEL versus STATE OD GUJARAT & ORS. — [2009] 13 S.C.R. 1155
• BAJAJ AUTO LIMITED versus TVS MOTOR COMPANY LTD. — [2009] 14 S.C.R. 548
• BALA BAINE LINGA RAJU versus STATE OF A.P. — [2009] 7 S.C.R. 595
• BALAJI COKE INDUSTRY PVT. LTD. versus M/S MM BHAGWATI COKE (GUJ) PVT. LTD. — [2009] 14 S.C.R. 241
• BALBIR KAUR & ORS. versus NEW INDIA ASSURANCE COMPANY LTD. & ORS. — [2009] 6 S.C.R. 327
• BALBIR KAUR versus STATE OF PUNJAB — [2009] 10 S.C.R. 298
• BALBIR SINGH versus STATE OF PUNJAB AND ANR. — [2009] 8 S.C.R. 489
• BALDEV SINGH versus STATE OF PUNJAB — [2009] 7 S.C.R. 855
• BALESHWAR RAJBASHI AND ORS. versus THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA AND ORS. — [2009] 15 S.C.R. 702
• BALJIT SINGH versus IMPROVEMENT TRUST LUDHIANA & ANR. — [2009] 1 S.C.R. 1
• BALKAR SINGH versus STATE OF UTIARAKHAND — [2009] 5 S.C.R. 242
• BALLI PETROCHEMICALS LIMITED versus NATIONAL ALUMINIUM COMPANY LTD. — [2009] 1 S.C.R. 423
• BALWANTBHAI B. PATEL versus STATE OF GUJARAT & ORS. — [2009] 14 S.C.R. 306
• BANDA CHINNA SUBBARAYUDU & ORS. versus THAILAM VISHANATHA RAO & ANR. — [2009] 15 S.C.R. 470
• BANGALORE METROPOLITAN TRANSPORT CORP. versus PADMA AND ORS. — [2009] 3 S.C.R. 464
• BANGALORE METROPOLITAN TRANSPORT CORPN. versus T.V. ANANDAPPA — [2009] 6 S.C.R. 475
• BANGALORE TURF CLUB LTD. versus REGIONAL DIRECTOR, ESI CORPORATION — [2009] 7 S.C.R. 106
• BANI KANTA DAS AND ANR. versus STATE OF ASSAM AND ORS. — [2009] 8 S.C.R. 499
• BANK OF INDIA & ANR. versus K. MOHANDAS & ORS. — [2009] 5 S.C.R. 118
• BASANTI PRASAD versus THE CHAIRMAN,BIHAR SCHOOL EXAMINATION BOARD AND OTHERS — [2009] 9 S.C.R. 367
• BASKAR @ KANNAN versus STATE OF TAMIL NADU — [2009] 1 S.C.R. 400
• BATAKRUSHNA PARIDA versus STATE OF ORISSA — [2009] 9 S.C.R. 923
• BAWA RAM & ANR. versus STATE OF U.T. CHANDIGARH — [2009] 7 S.C.R. 591
• BELLACHI (DEAD) BY LR versus PAKEERAN — [2009] 4 S.C.R. 823
• BHAG SINGH versus JASKIRAT SINGH & ORS. — [2009] 16 S.C.R. 586
• BHAGAT SINGH & ORS. versus UNION OF INDIA & ANR. — [2009] 12 S.C.R. 529
• BHAGWAN KR I SHAN GUPTA versus PRABHA GUPTA & ORS. — [2009] 3 S.C.R. 393
• BHAGWAN SARUP NAGAR (D) BY LRS versus RAM KISHAN — [2009] 1 S.C.R. 331
• BHAGWATI PRASAD versus STATE OF M.P. — [2009] 16 S.C.R. 126
• BHAGYALAKSHMI AND OTHERS versus UNITED INSURANCE CO. LTD. AND ANOTHER ETC. — [2009] 7 S.C.R. 1031
• BHAIRON SINGH versus STATE OF MADHYA PRADESH — [2009] 9 S.C.R. 875
• BHANKRA BYAS MANAGING BOARD versus SURESH AND ANR. — [2009] 8 S.C.R. 109
• BHARAT AMRATLAL KOTHARI AND ANOTHER versus DOSUKHAN SAMADKHAN SINDHI AND ORS. — [2009] 15 S.C.R. 662
• BHARAT KARSONDAS THAKKAR versus M/S. KIRAN CONSTRUCTION CO. AND ORS. — [2009] 9 S.C.R. 515
• BHARAT PETROLEUM CORPORATION LTD. versus SUNIL BANSAL & ORS. — [2009] 14 S.C.R. 711
• BHARAT PRASAD & ORS. versus THE STATE OF BIHAR & ORS. — [2009] 8 S.C.R. 309
• BHARAT SANCHAR NIGAM LTD. AND ANR. versus DHANURDHAR CHAMPATIRAY — [2009] 16 S.C.R. 398
• BHASKAR LAL SHARMA & ANR. versus MONICA — [2009] 11 S.C.R. 408
• BHASKAR RAMAPPA MADAR AND ORS. versus STATE OF KARNATAKA — [2009] 5 S.C.R. 256
• BHAVESH JAYANTI LAKHANI versus STATE OF MAHARASHTRA & ORS. — [2009] 12 S.C.R. 861
• BHERU LAL & ORS. versus STATE OF RAJASTHAN — [2009] 13 S.C.R. 212
• BHOLA@ PARAS RAM versus STATE OF H.P. — [2009] 2 S.C.R. 750
• BHUPENDRA SINGH & ORS. versus STATE OF U.P. — [2009] 6 S.C.R. 262
• BHUPINDER KUMAR versus ANGREJ SINGH — [2009] 13 S.C.R. 978
• BHUWALKA STEEL INDUS. LTD. versus BOMBAY IRON & STEEL LABOUR BO. & ANR. — [2009] 16 S.C.R. 618
• BHUWAN SINGH versus M/S ORIENTAL INSURANCE COMPANY LTD. & ANR. — [2009] 4 S.C.R. 195
• BIBI ZAFIRA KHATOON AND OTHERS versus MOHAMMED HUSSAIN AND ANOTHER — [2009] 14 S.C.R. 594
• BIECCO LAWRIE LTD. & ANR. versus STATE OF WEST BENGAL & ANR. — [2009] 11 S.C.R. 972
• BIHAR SCHOOL EXAMINATION BOARD versus SURESH PRASAD SINHA — [2009] 13 S.C.R. 1239
• BIHAR STATE ELECTRICITY BOARD versus M/S PULAK ENTERPRISES & ORS. — [2009] 6 S.C.R. 292
• BIHARI LAL RADA versus ANIL JAIN (TINU) & ORS. — [2009] 3 S.C.R. 251
• BIKRAM DORJEE versus STATE OF WEST BENGAL — [2009] 6 S.C.R. 884
• BIMLA DEVI & ORS. versus HIMACHAL ROAD TRANSPORT CORPN. & ORS. — [2009] 6 S.C.R. 362
• BIMLA DEVI AND ANR. versus STATE OF JAMMU AND KASHMIR — [2009] 7 S.C.R. 486
• BINANI ZINC LIMITED versus KERALA STATE ELECTRICITY BOARD AND OTHERS — [2009] 4 S.C.R. 636
• BISWANATH AGARWALLA versus SABITRI BERA & ORS. — [2009] 12 S.C.R. 459
• BOMBAY ANAND BHAVAN RESTAURANT versus THE DEPUTY DIRECTOR, ESI CORPORATION AND ANR. — [2009] 13 S.C.R. 1139
• BONDER & ANR. versus HEM SINGH (DEAD) BY LRS. & ORS. — [2009] 9 S.C.R. 410
• BRAHAM DASS versus STATE OF H.P. — [2009] 8 S.C.R. 908
• BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING AND ANR. versus LAQSHYA MEDIA P. LTD. AND ORS. — [2009] 15 S.C.R. 1218
• BRINDABAN DAS AND ORS. versus STATE OF WEST BENGAL — [2009] 1 S.C.R. 87
• BSNL & ORS. versus ABHISHEK SHUKLA & ANR. — [2009] 5 S.C.R. 544
• BUDDHIST MISSION DENTAL COLLEGE. & HOSPITAL versus BHUPESH KHURANA & OTHERS — [2009] 2 S.C.R. 275
• BUDDU KHAN versus STATE OF UTIARAKHAND — [2009] 1 S.C.R. 178
• BUDHWANTI @ BUDHO RANI versus NIDHAN SINGH @ KAPOOR & ORS. — [2009] 11 S.C.R. 768
• C. ELUMALAI & ORS. versus A.G.L. IRUDAYARAJ & ANR. — [2009] 4 S.C.R. 774
• C. I. T. versus ATUL MOHAN BINDAL — [2009] 13 S.C.R. 464
• C. VENKAT REDDY AND ORS. versus UNION OF INDIA AND ORS. — [2009] 8 S.C.R. 493
• C.B.I, NEW DELHI. versus ABHISHEK VERMA — [2009] 7 S.C.R. 1154
• C.J. PAUL AND ORS. versus DISTRICT COLLECTOR AND ORS. — [2009] 12 S.C.R. 233
• C.K. SASANKAN versus THE DHANALAKSHMI BANK LTD. — [2009] 3 S.C.R. 494
• C.M. GIRISH BABU versus C.B.I. COCHIN, HIGH COURT OF KERALA — [2009] 2 S.C.R. 1021
• C.N. MALLA versus STATE OF JAMMU AND KASHMIR & ORS. — [2009] 13 S.C.R. 479
• C.R. NAGARAJA SHETTY versus SPL. LAND ACQ. OFFICER & ESTATE OFFICER. & ANR. — [2009] 2 S.C.R. 1092
• CANARA BANK BY ITS M.D. versus DAMODHAR GOVIND IDOORKAR & ORS. — [2009] 4 S.C.R. 586
• CAPT. AMARINDER SINGH versus PRAKASH SINGH BADAL & ORS. — [2009] 9 S.C.R. 194
• CC (PREVENTIVE) AMRITSAR versus M/S. MALWA INDUSTRIES LTD — [2009] 2 S.C.R. 120
• CENTRAL BANK OF INDIA versus STATE OF KERALA AND ORS. — [2009] 3 S.C.R. 735
• CENTRAL BUREAU OF INVESTIGATION versus A. RAVISHANKAR PRASAD & ORS — [2009] 9 S.C.R. 1025
• CENTRAL ELECTRICITY REGULATORY COMMISSION versus GAJENDRA HALDEA AND ORS. — [2009] 5 S.C.R. 821
• CESC LTD. versus GAJENDRA HALDEA AND ORS. — [2009] 5 S.C.R. 832
• CHAIRMAN, D.A., RANI LAKSHMI BAI K.G.BANK versus JAGDISH SHARAN VARSHNEY AND ORS. — [2009] 5 S.C.R. 326
• CHAIRMAN, GANGA YAMUNA GRAMIN BANK & ORS. versus DEVI SAHAI — [2009] 2 S.C.R. 138
• CHAIRMAN-CUM-MANAGING DIRECTOR, COAL INDIA A LIMITED & ANR. versus MUKUL KUMAR CHOUDHURI & ORS. — [2009] 13 S.C.R. 487
• CHALLAMMA versus TILAGA & ORS. — [2009] 11 S.C.R. 831
• CHAMAN LAL & ORS. versus STATE OF PUNJAB & ANR. — [2009] 5 S.C.R. 351
• CHAMAN LAL SINGHAL versus HARYANA URBAN DEVELOPMENT AUTHORITY & ORS. — [2009] 1 S.C.R. 1045
• CHAMPABEN GOVINDBHAI versus POPATBHAI MANILAL AND OTHERS — [2009] 11 S.C.R. 776
• CHAND GUPTA AND ORS. versus STATE OF HIMACHAL PRADESH — [2009] 8 S.C.R. 285
• CHANDRAKANT HARGOVINDAS SHAH versus DEPUTY COMMISSIONER OF POLICE & ANR. — [2009] 8 S.C.R. 892
• CHANDRASHEKHAR & ORS. versus ADDITIONAL SPECIAL LAND ACQUISITION OFFICER — [2009] 10 S.C.R. 505
• CHARAN DASS (DEAD) BY L.RS. versus H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY AND ORS. — [2009] 14 S.C.R. 163
• CHHOTANNEY & ORS. versus STATE OF UTTAR PRADESH & ORS. — [2009] 2 S.C.R. 756
• CHIEF ENGINEER/OPERATION DAKSHINI HARYANA BIJLI VITRAN NIGAM LTD. & ANR. versus MAUJ KHAN & ORS. — [2009] 8 S.C.R. 321
• CHIKKARANGAIAH & ORS. versus STATE OF KARNATAKA — [2009] 13 S.C.R. 1182
• CHIMANBHAI JAGABHAI PATEL versus STATE OF GUJARAT & ANR. — [2009] 4 S.C.R. 275
• CHINNAPONNU versus STATE OF TAMIL NADU — [2009] 3 S.C.R. 197
• CHITRESH KUMAR CHOPRA versus STATE (GOVT. OF NCT OF DELHI) — [2009] 13 S.C.R. 230
• CHITTARANJAN MIRDHA versus DULAL GHOSH AND ANR. — [2009] 8 S.C.R. 412
• CHOUDHURY PARVEEN SULTANA versus STATE OF WEST BENGAL AND ANR. — [2009] 1 S.C.R. 99
• CHUNDURU SIVA RAM KRISHNA AND ANR. versus PEDDI RAVINDRA BABU AND ANR. — [2009] 4 S.C.R. 1129
• CIDCO versus VASUDHA GORAKHNATH MANDEVLEKAR — [2009] 9 S.C.R. 427
• CITATION INFOWARES LIMITED versus EQUINOX CORPORATION — [2009] 6 S.C.R. 737
• CITIZENS FOR JUSTICE AND PEACE versus STATE OF GUJARAT & ORS. — [2009] 1 S.C.R. 190
• CITY MONTESSORI SCHOOL versus STATE OF UTTAR PRADESH & ORS. — [2009] 2 S.C.R. 630
• COAL LINKER versus COAL INDIA LIMITED — [2009] 14 S.C.R. 155
• COLLECTOR OF GANJAM AND ANR. versus RAMESH CHANDER PADHI — [2009] 1 S.C.R. 957
• COMMISSIONER OF CENTRAL EXCISE versus M/S. GUJARAT NARMADA VALLEY FERTILIZERS CO. LTD. — [2009] 13 S.C.R. 286
• COMMISSIONER OF CENTRAL EXCISE versus M/S. UNI PRODUCTS (I) LTD. & ORS. — [2009] 14 S.C.R. 199
• COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I versus M/S. CHARMINAR NON-WOVENS LTD. — [2009] 14 S.C.R. 205
• COMMISSIONER OF CENTRAL EXCISE, INDORE versus M/S. GRASIM INDUSTRIES LTD. — [2009] 12 S.C.R. 204
• COMMISSIONER OF CENTRAL EXCISE, MUMBAI versus M/S. HINDUSTAN SPINNING & WVG. M. LTD. AND ANR. — [2009] 6 S.C.R. 478
• COMMISSIONER OF CENTRAL EXCISE, NAGPUR versus SHREE BAIDYANATH AYURVED BHAWAN LTD. — [2009] 5 S.C.R. 879
• COMMISSIONER OF CENTRAL EXCISE, NOIDA versus M/S. ACCURATE METERS LTD. — [2009] 3 S.C.R. 1146
• COMMISSIONER OF CUSTOMS & CENTRAL EXCISE versus M/S. HONGO INDIA (P) LTD. & ANR. — [2009] 4 S.C.R. 1197
• COMMISSIONER OF CUSTOMS, AMRITSAR versus M/S. AJAY KUMAR AND CO. — [2009] 9 S.C.R. 17
• COMMISSIONER OF INCOME TAX versus M/S. ALOM EXTRUSIONS LIMITED — [2009] 15 S.C.R. 1154
• COMMISSIONER OF INCOME TAX, DELHI versus M/S WOODWARD GOVERNOR INDIA P. LTD. — [2009] 5 S.C.R. 738
• COMMISSIONER OF INCOME TAX, MADURAI versus M/S. SRI MANGAYARKARASI MILLS (P) LTD. — [2009] 10 S.C.R. 1187
• COMMISSIONER OF INCOME TAX, SHIMLA versus M/S. GREENWORLD CORPORATION, PARWANOO — [2009] 8 S.C.R. 175
• COMMISSIONER OF INCOME TAX, UDAIPUR, RAJASTHAN versus MCDOWELL & CO. LTD. — [2009] 8 S.C.R. 983
• COMMISSIONER OF INCOME-TAX, FARIDABAD versus GHANSHYAM (HUF) — [2009] 10 S.C.R. 1025
• COMMISSIONER OF INCOME-TAX, NEW DELHI versus M/S ELI LILLY & COMPANY (INDIA) PVT. LTD. — [2009] 5 S.C.R. 20
• COMMNR. OF CUSTOMS (PREVENTIVE) versus M/S AAFLOAT TEXTILES (I) PVT.LTD. AND ORS. — [2009] 2 S.C.R. 490
• COMMNR. OF INCOME TAX, JALANDHAR-1 versus SHRI RAJIV BHATARA — [2009] 2 S.C.R. 873
• COMMR. OF INCOME TAX, DIBRUGARH versus DOOM DOOMA INDIA LTD. — [2009] 2 S.C.R. 733
• CONSUMER EDUCATION & RESEARCH SOCIETY versus UNION OF INDIA & ORS. — [2009] 13 S.C.R. 664
• CONTROLLER OF ESTATE DUTY, KERALA versus NALINI V. SARAF — [2009] 15 S.C.R. 1143
• D. JAYANA versus STATE OF KARNATAKA — [2009] 8 S.C.R. 979
• D. RAMAKRISHNAN versus INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU — [2009] 11 S.C.R. 442
• D. SHANMUKHA SUNDARAMMA versus D. SUNEETHA AND ORS. — [2009] 1 S.C.R. 1064
• D. VENKATASUBRAMANIAM AND ORS. versus M.K. MOHAN KRISHNAMACHARI AND ANR. — [2009] 14 S.C.R. 441
• D.D.A versus MAHENDER SINGH & ANR — [2009] 4 S.C.R. 788
• D.D.A. versus RAJENDRA SINGH & ORS. — [2009] 12 S.C.R. 163
• D.M. PREMKUMARI versus THE DIVISIONAL COMMISSIONER, MYSORE DIVISION & ORS. — [2009] 1 S.C.R. 1094
• DAKSHINI HARYANA BIJLI VITRAN NIGAM & OTHERS versus BACHAN SINGH — [2009] 11 S.C.R. 710
• DALBIR SINGH versus STATE OF U.P. AND ORS. — [2009] 1 S.C.R. 824
• DALEL SINGH versus STATE OF HARYANA — [2009] 14 S.C.R. 1129
• DALIP KAUR & ORS. versus JAGNAR SINGH & ANR. — [2009] 10 S.C.R. 264
• DALIP SINGH versus STATE OF U.P. & ORS. — [2009] 16 S.C.R. 111
• DAMMU SREENU versus STATE OF A.P. — [2009] 9 S.C.R. 858
• DASHRATH RAO KATE versus BRIJ MOHAN SRIVASTAVA — [2009] 15 S.C.R. 643
• DAUNA DEVI versus STATE OF BIHAR — [2009] 7 S.C.R. 138
• DAWALSAB versus KHAJASAB — [2009] 10 S.C.R. 1006
• DAYA SHANKAR versus STATE OF M.P. — [2009] 1 S.C.R. 386
• DEEN DAYAL & ORS. versus STATE OF U.P. — [2009] 1 S.C.R. 56
• DEEPAK KUMAR BANSAL versus UNION OF INDIA & ANR. — [2009] 2 S.C.R. 530
• DELHI DEVELOPMENT AUTHORITY versus JITENDER PAL BHARDWAJ — [2009] 15 S.C.R. 135
• DEOMUNI SHARMA versus STATE OF JHARKHAND — [2009] 9 S.C.R. 587
• DESIGNATED AUTHORITY, MINISTRY OF COMMERCE & INDUSTRY & ANR. versus INDIAN METALS & FERRO ALLOYS LTD. — [2009] 1 S.C.R. 653
• DEVAKI ANTHARJANAM versus SREEDHARAN NAMBOODIRI & ANR. — [2009] 10 S.C.R. 779
• DEVENDRA &ORS. versus STATE OF U.P. & ANR. — [2009] 7 S.C.R. 872
• DHANAPAL versus STATE BY PUBLIC PROSECUTOR, MADRAS — [2009] 13 S.C.R. 1116
• DHARMESHBHAI VASUDEVBHAI & ORS. versus STATE OF GUJARAT & ORS. — [2009] 7 S.C.R. 475
• DHUK SINGH versus STATE OF RAJASTHAN & ANR. — [2009] 1 S.C.R. 1086
• DILIP KUMAR GARG AND ANOTHER versus STATE OF U.P. AND OTHERS — [2009] 3 S.C.R. 955
• DILIP PREMNARAYAN TIWARI AND ANR. versus STATE OF MAHARASHTRA — [2009] 16 S.C.R. 322
• DINA NATH @ DAULAT versus STATE OF HIMACHAL PRADESH — [2009] 7 S.C.R. 310
• DIR., CENT. MARINE FISHERIES RES INST. & ORS. versus A. KANAKKAN & ORS. — [2009] 7 S.C.R. 552
• DIRECTOR, C.B.I. & ANR. versus D.P. SINGH — [2009] 16 S.C.R. 571
• DIRECTOR, FISHERIES TERMINAL DIVISION versus BHIKUBHAI MEGHAJIBHAI CHAVDA — [2009] 15 S.C.R. 761
• DIVISIONAL MANAGER, RAJASTHAN S.R.T.C. versus KAMRUDDIN — [2009] 8 S.C.R. 1180
• DR. C.P. SREEKUMAR, M.S. (ORTHO) versus S. RAMANUJAM — [2009] 7 S.C.R. 272
• DR. GULSHAN PRAKASH & ORS. versus STATE OF HARYANA & ORS. — [2009] 16 S.C.R. 1
• DR. RAM DEEN MAURYA versus STATE OF U.P. & ORS. — [2009] 6 S.C.R. 703
• DR. SMITHA NATH versus UNION OF INDIA & ORS. — [2009] 9 S.C.R. 824
• DUBARIA versus HAR PRASAD & ANR. — [2009] 14 S.C.R. 348
• DWARIKA NATH ACOOLI versus DULAL CHANDRA BAYEN AND ORS. — [2009] 1 S.C.R. 28
• DWARIKA PRASAD versus NIRMALA AND ORS. — [2009] 16 S.C.R. 605
• DWARIKA PRASAD versus RAMESHWAR DAYAL KHANDELWAL AND ORS. — [2009] 16 S.C.R. 599
• DY. COLLECTOR, LAND ACQUISITION, GUJARAT & ANR. versus MADHUBAI GOBARBHAI & ANR. — [2009] 11 S.C.R. 523
• E.L.C.M. EXPORTS LIMITED versus SOUTH INDIAN CORPN. (AGENCIES) LTD. & ANR. — [2009] 11 S.C.R. 275
• EASTERN COALFIELDS LTD. versus SANJAY TRANSPORT AGENCY & ANR. — [2009] 9 S.C.R. 690
• ECE INDUSTRIES LIMITED versus S.P. REAL ESTATE DEVELOPERS P. LTD. & ANR. — [2009] 12 S.C.R. 566
• EDUKANTI KISTAMMA (DEAD) THR. LRS. AND ORS. versus S. VENKATAREDDY (DEAD) THR. LRS. AND ORS. — [2009] 16 S.C.R. 47
• EERATI LAXMAN versus STATE OF A.P. — [2009] 1 S.C.R. 509
• ELIAMMA & ANR. versus ST ATE OF KARNAT AKA — [2009] 3 S.C.R. 135
• EMPLOYEES STATE INSURANCE CORPORATION versus BHAKRA BEAS MANAGEMENT BOARD & ANR. — [2009] 14 S.C.R. 656
• ESTATE MANAGER, M.P. HOUSING BOARD versus RAJESH KUMAR GUPTA — [2009] 6 S.C.R. 434
• FARIDABAD GAS POWER PROJECT, NTPC LTD. ETC. versus OM PRAKASH & ORS. ETC. — [2009] 1 S.C.R. 912
• FERTILIZERS & CHEMICALS TRAVANCORE LTD versus REGIONAL DIRECTOR, ESIC & ORS. — [2009] 13 S.C.R. 437
• FGP LTD. versus SALEH HOOSEINI DOCTOR AND ANR. — [2009] 14 S.C.R. 995
• FIDA HUSSAIN BOHRA versus THE STATE OF MAHARASHTRA — [2009] 3 S.C.R. 998
• FIZA DEVELOPERS & INTER-TRADE P. LTD. versus AMCI (I) PVT. LTD. & ANR. — [2009] 12 S.C.R. 1
• FOMENTO RESORTS AND HOTELS LTD. AND ANOTHER versus MINGUEL MARTINS AND OTHERS — [2009] 3 S.C.R. 1
• FOOD CORP. OF INDIA & ORS. versus ASHIS KUMAR GANGULY & ORS. — [2009] 8 S.C.R. 806
• FOOD CORPORATION OF INDIA versus STATE OF PUNJAB — [2009] 13 S.C.R. 456
• FOOD CORPORATION OF INDIA versus SUKH DEO PRASAD — [2009] 4 S.C.R. 1107
• FULENA SINGH versus VIJAY KUMAR SINHA & ORS. — [2009] 1 S.C.R. 748
• G. JAYALAKSHMI & ORS versus ARULMIGHU PAZKHIKANCHIYA VINAYAGAR & ITS TEMPLE — [2009] 12 S.C.R. 14
• G. RAMACHANDRA REDDY & CO. versus UNION OF INDIA & ANR. — [2009] 7 S.C.R. 917
• G. SEKAR versus GEETHA & ORS — [2009] 5 S.C.R. 1005
• G. SOMESHWAR RAO versus SAMINENI NAGESHWAR RAO & ANR. ETC. — [2009] 11 S.C.R. 676
• G. SURYAKUMARI & ANR. versus B. CHANDRAMOULI & ORS. — [2009] 16 S.C.R. 758
• G. VIVEKANANDAN versus SRIRAMULU & ORS. — [2009] 2 S.C.R. 351
• G.S. IQBAL versus K.M. KHADAR & ORS. — [2009] 4 S.C.R. 655
• G.V. SREERAMA REDDY AND ANR. versus RETURNING OFFICER AND ORS. — [2009] 13 S.C.R. 245
• G.VARALAKSHMI & ANR. versus G.SRINIVASA RAO(D) THROUGH LRS. & ANR — [2009] 12 S.C.R. 551
• GAJARA VISHNU GOSAVI versus PRAKASH NANASAHED KAMBLE & ORS. — [2009] 14 S.C.R. 569
• GAJULA SURYA PRAKASARAO versus STATE OF ANDHRA PRADESH — [2009] 15 S.C.R. 789
• GAMINI BALA KOTESWARA RAO & ORS. versus STATE OF AP. THR. SECRETARY — [2009] 14 S.C.R. 1
• GAMPARAI HRUDAYARAJU versus STATE OF AP. THR. PUBLIC PROSECUTOR — [2009] 6 S.C.R. 396
• GANESH GOGOI versus STATE OF ASSAM — [2009] 9 S.C.R. 1209
• GANGAI VINAYAGAR TEMPLE & ORS. versus MEENAKSHI AMMAL & ORS. — [2009] 13 S.C.R. 1209
• GANGAMMA ETC. versus G. NAGARATHNAMMA & ORS. ETC. — [2009] 9 S.C.R. 1167
• GENERAL MANAGER, TELECOM versus M. KRISHNAN & ANR. — [2009] 14 S.C.R. 86
• GENERAL MANAGER, UTTARANCHAL JAL SANSTHAN versus LAXMI DEVI AND OTHERS. — [2009] 9 S.C.R. 791
• GEORGE PON PAUL versus KANAGALET & ORS. — [2009] 7 S.C.R. 330
• GHANSHYAM DASS RELHAN versus STATE OF HARYANA & ORS. — [2009] 10 S.C.R. 603
• GHULAM RASOOL LONE versus STATE OF J & K & ORS. — [2009] 10 S.C.R. 591
• GIMIKPIOTR versus STATE OF TAMIL NADU AND ANR. — [2009] 15 S.C.R. 889
• GIRDHAR GOPAL GUPTA AND ORS. versus AAR GEE BOARD MILLS PVT. LTD. AND ORS. — [2009] 1 S.C.R. 711
• GIRDHAR KUMAR DADHITCH AND ANR. versus ST ATE OF RAJASTHAN AND ORS. — [2009] 1 S.C.R. 585
• GIRISHBHAI DAHYABHAI SHAH versus C.C. JAIN & ANR — [2009] 12 S.C.R. 229
• GLOBAL ENERGY LTD. & ANR. versus CENTRAL ELECTRICITY REGULATORY COMMISSION — [2009] 9 S.C.R. 22
• GODREJ & BOYCE MANUFACTURING CO.LTD. versus STATE OF MAHARASHTRA & ORS. — [2009] 1 S.C.R. 1016
• GOPAL versus STATE OF M.P. — [2009] 4 S.C.R. 1213
• GOPAL versus STATE OF RAJASTHAN — [2009] 2 S.C.R. 423
• GOPIKA CHANDRABHUSHAN SARAN & ANR. versus M/S. XLO INDIA LTD. & ANR. — [2009] 2 S.C.R. 256
• GOVERNMENT OF AP. & ANR. versus N. RAMANAIAH — [2009] 9 S.C.R. 754
• GOVINDARAJU versus STATE OF KARNATAKA — [2009] 9 S.C.R. 1074
• GOVT. OF NCT OF DELHI & OTHERS versus ALL INDIA YOUNG LAWYERS ASSOCIATION (REGO.) & ANOTHER — [2009] 3 S.C.R. 555
• GRAND KAKATIYA SHERATON HOTEL & TOWERS EMPLOYEES & WORKERS UNION versus SRINIVASA RESORTS LTD. & ORS. — [2009] 3 S.C.R. 668
• GRASIM INDUSTRIES LTD. & ANR. versus M/S. AGARWAL STEEL — [2009] 15 S.C.R. 283
• GUJARAT AGRICULTURAL UNIVERSITY versus ALL GUJARAT KAMDAR KARMACHARI UNION — [2009] 11 S.C.R. 875
• GULAB CHAND PUKHRAJ versus R B. JINENDER RAJ & ANR. — [2009] 13 S.C.R. 837
• GULJAR SINGH & ORS. versus DEPUTY DIRECTOR CONSOLIDATION AND ORS. — [2009] 5 S.C.R. 1080
• GURIA, SWAYAM SEVI SANSTHAN versus STATE OF U.P. AND ORS. — [2009] 11 S.C.R. 761
• GURMEJ SINGH versus STATE OF PUNJAB & ANR. — [2009] 9 S.C.R. 1
• GURMUKH SINGH versus STATE OF HARYANA — [2009] 13 S.C.R. 548
• GURNUNATH DONKAPPA KERI AND ORS. versus STATE OF KARNATAKA — [2009] 7 S.C.R. 817
• H. LATHAKUMARI versus VAMANAPURAM BLOCK PANCHAYAT ANP ORS. — [2009] 9 S.C.R. 10
• H.R. BASAVARAJ (DEAD) BY HIS L. R. S & ANR. versus CANARA BANK & ORS. — [2009] 15 S.C.R. 504
• H.V. VEDAVYASACHAR versus SHIVASHANKARA & ANR. — [2009] 12 S.C.R. 268
• HAMIDBHAI AZAMBHAI MALIK versus STATE OF GUJARAT — [2009] 1 S.C.R. 166
• HANUMANTAPPA BHIMAPPA DALAVAI & ANR versus STATE OF KARNATAKA — [2009] 5 S.C.R. 286
• HARBANS SINGH & ORS. versus SANT HARI SINGH & ORS. — [2009] 1 S.C.R. 250
• HARBHAJAN SINGH AND ANR. versus STATE OF PUNJAB AND ANR. — [2009] 11 S.C.R. 1015
• HARI versus STATE OF MAHARASHTRA — [2009] 4 S.C.R. 1012
• HARI RAM versus STATE OF RAJASTHAN & ANR. — [2009] 7 S.C.R. 623
• HARMANPREET SINGH AHLUWALIA & ORS. versus STATE OF PUNJAB & ORS — [2009] 7 S.C.R. 563
• HARMINDER KAUR & ORS. versus UNION OF INDIA & ORS. — [2009] 7 S.C.R. 1050
• HARU GHOSH versus STATE OF WEST BENGAL — [2009] 13 S.C.R. 847
• HARYANA FINANCIAL CORPORATION & ANR. versus RAJESH GUPTA — [2009] 16 S.C.R. 456
• HARYANA STATE CO-OPERATIVE SUPPLY MARKETING FEDERATION LIMITED versus SANJAY — [2009] 11 S.C.R. 626
• HARYANA STATE ELECTRICITY BOARD & ANR. versus GULSHAN LAL AND ORS. — [2009] 8 S.C.R. 950
• HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD. AND ORS. versus SEEMA SHARMA AND ORS. — [2009] 7 S.C.R. 662
• HARYANA STATE INDUSTRIAL DEV. CORPN. versus SHAKUNTLA & ORS. — [2009] 15 S.C.R. 413
• HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION versus VEENA SHARMA & ORS. — [2009] 10 S.C.R. 1115
• HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. versus SATISH HANS — [2009] 7 S.C.R. 178
• HARYANA VIDYUT PARSARAN NIGAM LIMITED & ANR. versus GULSHAN LAL & ORS. — [2009] 8 S.C.R. 937
• HAWA SINGH AND ANR. versus STATE OF HARYANA — [2009] 1 S.C.R. 324
• HAZARI LAL DAS versus STATE OF WEST BENGAL & ANR. — [2009] 14 S.C.R. 195
• HDFC BANK LTD. versus J.J. MANNAN @ J.M. JOHN PAUL & ANR. — [2009] 16 S.C.R. 590
• HEERALAL versus STATE OF M.P. — [2009] 4 S.C.R. 283
• HEM SINGH @ HEMU versus STATE OF HARYANA — [2009] 7 S.C.R. 888
• HIDAYATKHAN BISMILLAKHAN PATHAN versus VAIJNATH AND ORS. — [2009] 7 S.C.R. 995
• HIGH COURT OF DELHI & ANR. versus A.K. MAHAJAN & ORS. — [2009] 9 S.C.R. 437
• HIGH COURT OF JUDICATURE FOR RAJASTHAN versus VEENA VERMA & ANR. — [2009] 10 S.C.R. 795
• HIMMAT SUKHADEO WAHURWAGH & ORS. versus STATE OF MAHARASHTRA — [2009] 7 S.C.R. 364
• HINDUSTAN COOP. HOUSING SOCIETY LTD. versus REGISTRAR, CO-OPERATIVE SOCIETIES AND ANR. — [2009] 2 S.C.R. 331
• HINDUSTAN COPPER LIMITED versus M/S. NICCO CORPORATION LTD. — [2009] 9 S.C.R. 579
• HIRA LAL & ORS. versus STATE OF U.P. & ORS. — [2009] 5 S.C.R. 567
• HONGKONG & SHANGHAI BANKING CORP. LTD. versus GOVERNMENT OF INDIA & ANR. — [2009] 4 S.C.R. 579
• I. CHUBA JAMIR & ORS. versus THE STATE OF NAGALAND & ORS. — [2009] 11 S.C.R. 118
• I. GLASKASDEN GRACE & ORS. versus INSPECTOR OF POLICE & ANR. — [2009] 3 S.C.R. 990
• IN RE: CRL. INTIMIDATION OF CAT MEMBER versus * — [2009] 13 S.C.R. 580
• IN RE: DESTRUCTION OF PUBLIC & PRIVATE PROPERTIES versus STATE OF A.P. AND ORS. — [2009] 6 S.C.R. 439
• INCOME TAX OFFICER, UDAIPUR versus M/S. ARIHANT TILES AND MARBLES (P) LTD. — [2009] 16 S.C.R. 21
• INDERCHAND JAIN (D) THROUGH L.RS. versus MOTILAL (D) THROUGH L.RS. — [2009] 11 S.C.R. 252
• INDIAN BANKS versus GODHARA NAGRIK COOP CREDIT SOCIETY LTD. & ANR. ETC. ETC. — [2009] 4 S.C.R. 1036
• INDIAN HUME PIPE CO. LTD. versus STATE OF RAJASTHAN — [2009] 15 S.C.R. 254
• INDIAN OIL CORPORATION LTD. & ORS. versus M/S. RAJA TRANSPORT (P) LTD. — [2009] 13 S.C.R. 510
• INDO COURT CHOONDNAM, EMPLOYEES UNION &ANR. versus REGISTRAR (BOMBAY INDUSTRIAL RELATION ACT) & ANR. — [2009] 8 S.C.R. 127
• INDRASAN versus STATE OF U.P. — [2009] 9 S.C.R. 1127
• INDUSTRIAL INVESTMENT BANK OF INDIA LTD. versus BISHWANATH JHUNJHUNWALA — [2009] 13 S.C.R. 391
• INSPECTOR OF CUSTOMS, AKHNOOR J & K versus YASH PAL AND ANR. — [2009] 4 S.C.R. 118
• INTERNATIONAL AIRPORT AUTHORITY OF INDIA versus INTERNATIONAL AIR CARGO WORKERS UNION & ANR. — [2009] 8 S.C.R. 1
• ISHWAR SINGH versus SATBIR SINGH & ORS. — [2009] 13 S.C.R. 359
• ISOLUX- SOMA -OMAXE CONSORTIUM versus M/S. MADHUCON PROJECTS PVT. LTD. & ORS. — [2009] 5 S.C.R. 315
• IZHARUL HAQ ABDUL HAMID SHAIKH & ANR. versus STATE OF GUJARAT — [2009] 4 S.C.R. 1
• J. KUMARADASAN NAIR & ANR. versus IRIC SOHAN & ORS. — [2009] 3 S.C.R. 238
• J.L. KOUL & ORS. versus STATE OF J & K & ORS. — [2009] 15 S.C.R. 452
• JAG DISH versus STATE OF M.P. — [2009] 14 S.C.R. 727
• JAGADGURU ANNADANISHWARA MAHA SWAMIJI versus V.C. ALLIPUR & ANOTHER — [2009] 5 S.C.R. 8
• JAGAN SHRAVAN PATIL & ANR. versus STATE OF MAHARASHTRA — [2009] 3 S.C.R. 906
• JAGBIR SINGH versus HARYANA STATE AGRICULTURE MARKETING BOARD & ANR. — [2009] 10 S.C.R. 908
• JAGDISH BAGRI versus RAJENDRA KUMAR LUHARIWALA AND ANR. — [2009] 1 S.C.R. 473
• JAGDISH SINGH versus PUNJAB ENGINEERING COLLEGE & ORS. — [2009] 9 S.C.R. 379
• JAGEBAR ALI @ SETTU versus STATE OF TAMIL NADU — [2009] 1 S.C.R. 407
• JAGJIT SINGH versus STATE OF PUNJAB — [2009] 4 S.C.R. 75
• JAGRITI DEVI versus STATE OF H.P. — [2009] 10 S.C.R. 167
• JAI BALAJI INDUSTRIES LTD. versus PEC LTD. & ORS. — [2009] 15 S.C.R. 460
• JAI BHAGWAN OIL & FLOUR MILLS versus UNION OF INDIA & ORS. — [2009] 7 S.C.R. 409
• JAI KUMAR versus STATE OF HARYANA — [2009] 10 S.C.R. 1157
• JAI PRAKASH GUPTA (D) THR. LRS. versus RIYAZ AHAMAD & ANR. — [2009] 15 S.C.R. 525
• JAI PRAKASH versus NATIONAL INSURANCE CO. LTD. & ORS. — [2009] 16 S.C.R. 710
• JAI SINGH & ORS. versus GURMEJ SINGH — [2009] 1 S.C.R. 413
• JAIPUR VIDYUT VITRAN NIGAM LTD. AND ORS. versus NATHU RAM — [2009] 15 S.C.R. 1083
• JAISHREE ANANT KHANDEKAR versus STATE OF MAHARASHTRA — [2009] 4 S.C.R. 992
• JAKIR versus STATE OF M.P. — [2009] 8 S.C.R. 276
• JALESHWAR SINGH versus STATE OF BIHAR — [2009] 8 S.C.R. 130
• JAMEEL versus STATE OF U.P. — [2009] 15 S.C.R. 712
• JAMIRUDDIN ANSARI versus CENTRAL BUREAU OF INVESTIGATION & ANR. — [2009] 7 S.C.R. 759
• JANTIA HILL TRUCK OWNERS ASSOCIATION versus SHAILANG AREA COAL DEALER AND TRUCK OWNER ASSOCIATION AND OTHERS , — [2009] 10 S.C.R. 536
• JARNAIL SINGH & ORS. versus STATE OF PUNJAB — [2009] 13 S.C.R. 774
• JARNAIL SINGH versus STATE OF PUNJAB — [2009] 1 S.C.R. 311
• JASWANT & ANR. versus STATE OF RAJASTHAN — [2009] 8 S.C.R. 701
• JASWANT KAUR & ANR. versus SUBHASH PALIWAL & ORS. — [2009] 16 S.C.R. 481
• JASWINDER SINGH versus STATE OF PUNJAB — [2009] 10 S.C.R. 311
• JAVED ALAM versus STATE OF CHHATTISGARH AND ANR. — [2009] 8 S.C.R. 398
• JAWAHAR SINGH @ BHAGAT JI versus STATE OF GNCT OF DELHI — [2009] 7 S.C.R. 495
• JAYABALAN versus U.T. OF PONDICHERRY — [2009] 15 S.C.R. 736
• JAYASEELAN versus STATE OF TAMIL NADU — [2009] 3 S.C.R. 200
• JAYENDRA VISHNU THAKUR versus STATE OF MAHARAHSTRA AND ANOTHER — [2009] 8 S.C.R. 591
• JEEWAN KUMAR RAUT & ANR. versus CENTRAL BUREAU OF INVESTIGATION, — [2009] 10 S.C.R. 272
• JHARU RAM ROY versus RAMJIT ROY AND ORS. — [2009] 1 S.C.R. 305
• JITENDRA PANCHAL versus INTELLIGENCE OFFICER, NCB & ANR. — [2009] 1 S.C.R. 842
• JITU @ JITENDER versus STATE OF M.P. — [2009] 3 S.C.R. 1158
• JOGINDER SINGH versus STATE OF PUNJAB — [2009] 3 S.C.R. 714
• JOYDEEP NEOGI @ BUBAI versus STATE OF WEST BENGAL — [2009] 8 S.C.R. 291
• JUGESH SEHGAL versus SHAMSHER SINGH GOGI — [2009] 10 S.C.R. 857
• JYOTI HARSHAD MEHTA & ORS. versus THE CUSTODIAN & ORS. — [2009] 12 S.C.R. 1229
• K. ASHOKA versus N.L. CHANDRASHEKAR & ORS. — [2009] 5 S.C.R. 961
• K. RAMACHANDRAN versus V.N. RAJAN & ANR. — [2009] 10 S.C.R. 216
• K. SUDHAKARAN versus STATE OF KERALA — [2009] 1 S.C.R. 868
• K.A. NAGAMANI versus INDIAN AIRLINES & ORS. — [2009] 5 S.C.R. 89
• K.K. AHUJA versus V.K. VORA AND ANR. — [2009] 9 S.C.R. 1144
• K.K. KANNAN (D) BY LRS. versus KOOLIVATHUKKAL KARIKKAN MANDI & ORS. — [2009] 16 S.C.R. 362
• K.M. IBRAHIM versus K.P. MOHAMMED AND ANR. — [2009] 15 S.C.R. 1300
• K.N. FARMS INDUSTRIES (PVT.) LTD. versus STATE OF BIHAR & QRS. — [2009] 10 S.C.R. 415
• K.N. NARENDRANATH versus STATE OF KARNATAKA — [2009] 7 S.C.R. 1221
• K.T. JOSEPH versus STATE OF KERALA & ANR. — [2009] 9 S.C.R. 20
• K.V. MOHAMMED ZAKIR versus REGIONAL SPORTS CENTRE — [2009] 14 S.C.R. 554
• KAILASHI BAI versus AARTI ARYA & ANR. — [2009] 7 S.C.R. 312
• KALAWATI W/O DEVAJI DHOTE versus STATE OF MAHARASHTRA — [2009] 3 S.C.R. 187
• KALIAPERUMAL versus RAJAGOPAL & ANR. — [2009] 2 S.C.R. 814
• KALIBEN RABARI versus STATE OF GUJARAT & ORS. — [2009] 5 S.C.R. 331
• KAMAL NAYAN MISHRA versus STATE OF M.P. & ORS. — [2009] 16 S.C.R. 237
• KAMALAVVA & ANR. versus STATE OF KARNATAKA — [2009] 11 S.C.R. 498
• KAMLAKAR BHIMRAO PATIL versus MAHARASHTRA INDUSTRIAL DEV. CORPN. — [2009] 1 S.C.R. 665
• KAMRUL ISLAM ALVI versus STATE OF M.P. — [2009] 15 S.C.R. 689
• KANDIMALLA RAGHAVAIAH & CO. versus NATIONAL INSURANCE CO. & ANR. — [2009] 10 S.C.R. 870
• KANNIKA versus MOOKAIAH & ANR. — [2009] 2 S.C.R. 394
• KANTI LAL versus STATE OF RAJASTHAN — [2009] 6 S.C.R. 525
• KARNAIL SINGH versus STATE OF HARYANA — [2009] 11 S.C.R. 470
• KARNATAKA POWER TRANSMISSION CORPN. & ANR. versus ASHOK IRON WORKS PVT. LTD. — [2009] 1 S.C.R. 1109
• KARNATAKA URBAN WATER SUPPLY & DRAINAGE BOARD versus K.S. GANGADHARAPPA & ANR. — [2009] 6 S.C.R. 250
• KARTICK CHANDRA MANDAL versus NETAL MONDAL (DEAD) BY LRS. AND ORS. — [2009] 1 S.C.R. 8
• KASHI MATH SAMSTHAN & ANR. versus SHIMAO SUDHINDRA THIRTHA SWAMY & ANR. — [2009] 15 S.C.R. 1309
• KATARI SURYANARAYANA & ORS. versus KOPPISETTI SUBBA RAO & ORS. — [2009] 5 S.C.R. 672
• KATLA MUTHYAL NAIDU versus KOTHAPALLE VENKATAPPA NAIDU AND ORS. — [2009] 7 S.C.R. 86
• KATTINOKKULA MURALI KRISHNA versus VEERAMALLA KOTESWARA RAO & ORS . — [2009] 15 S.C.R. 1063
• KAUSAL YABAI & AKKABAI (DEAD) BY LRS. versus HARISHCHANDRA MUNNALAL GUPTA — [2009] 3 S.C.R. 1096
• KEDAR NARAYAN PARIDA AND ORS. versus STATE OF ORISSA AND ANR. — [2009] 14 S.C.R. 575
• KEDAR SINGH KUSHWAHA versus DHANIRAM & ANR. — [2009] 12 S.C.R. 364
• KEKI HORMUSJI GHARDA AND ORS. versus MEHERVAN RUSTOM IRANI AND ANR. — [2009] 9 S.C.R. 183
• KERALA AGRICULTURAL UNIVERSITY versus B.K. JAYACHANDRAN ETC. — [2009] 6 S.C.R. 76
• KERALA STATE CASHEW DEVELOPMENT CORPORATION versus SHAHAL HASSAN MUSSALIAR & ANR. — [2009] 4 S.C.R. 419
• KESHAV versus SHIVAJIRAO & ORS. — [2009] 3 S.C.R. 621
• KHILARI versus STATE OF U.P. & ORS. — [2009] 1 S.C.R. 543
• KIRENDER SARKAR AND ORS. versus STATE OF ASSAM — [2009] 6 S.C.R. 1133
• KISHAN LAL versus DHARMENDRA BAFNA & ANR. — [2009] 11 S.C.R. 234
• KISHANGIRI MANGALGIRI GOSWAMI versus STATE OF GUJARAT — [2009] 1 S.C.R. 672
• KISHORSINH RATANSINH JADEJA versus MARUTI CORP. & ORS. — [2009] 5 S.C.R. 527
• KOLAWANA GRAM VIKAS KENDRA versus STATE OF GUJARAT & ORS. — [2009] 15 S.C.R. 272
• KOMAL versus STATE OF M.P. — [2009] 1 S.C.R. 1142
• KOPPISETTI SUBBHARAO @ SUBRAMANLAM versus STATE OF A.P. — [2009] 7 S.C.R. 157
• KOPPISETTY VENKAT RATNAM (D) THROUGH LRS. versus PAMARTI VENKAYAMMA — [2009] 3 S.C.R. 574
• KRISHAN GOPAL versus SANDHYA DEVI & ORS. — [2009] 2 S.C.R. 601
• KRISHAN LAL versus STATE OF HARYANA & ORS. — [2009] 10 S.C.R. 1018
• KRISHNA BHAGYA JALA NIGAM LTD. versus MOHAMMED RAFI — [2009] 7 S.C.R. 109
• KRISHNA GHOSH versus STATE OF WEST BENGAL — [2009] 5 S.C.R. 333
• KRISHNA KUMAR SHARMA versus RAJESH KUMAR SHARMA — [2009] 4 S.C.R. 1223
• KRISHNA RAM versus STATE OF RAJASTHAN — [2009] 4 S.C.R. 457
• KURAPATI MARIA DAS versus DR. AMBEDKAR SEVA SAMAJAN & ORS. — [2009] 6 S.C.R. 498
• KUSUM DEVI versus MOHAN LAL (DEAD) BY LRS — [2009] 5 S.C.R. 606
• L.N. ASWATHAMA & ANR. versus P. PRAKASH — [2009] 10 S.C.R. 615
• LAKSHMI & ANR. versus CHINNAMMAL @ RAYYAMMAL & ORS. — [2009] 5 S.C.R. 661
• LAL CHAND versus UNION OF INDIA & ANOTHER — [2009] 13 S.C.R. 622
• LAL KAMLENDRA PRATAP SINGH versus STATE OF U.P.& ORS. — [2009] 4 S.C.R. 1027
• LAXMI KANT BAJPAI versus HAZI YAQOOB & ORS. — [2009] 16 S.C.R. 526
• LAXMIDAS MORARJI (DEAD ) BY LRS. versus MISS BEHROSE DARAB MADAN — [2009] 14 S.C.R. 777
• LAXMINARASAMMA versus A. YADAIAH (DEAD) & ORS. — [2009] 7 S.C.R. 327
• LAXMINATH versus STATE OF CHHATTISGARH — [2009] 1 S.C.R. 348
• LEILA DAVID versus STATE OF MAHARASHTRA & ORS. — [2009] 15 S.C.R. 317
• LEILA DAVID versus STATE OF MAHARASHTRA & ORS. — [2009] 4 S.C.R. 1171
• LOKPRAKASHAN LTD. versus KANCHANBHAI KANBHAI TADVI AND ORS. — [2009] 13 S.C.R. 792
• LUDHIANA IMPROVEMENT TRUST, LUDHIANA & ANR. versus SHAKTI CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. — [2009] 6 S.C.R. 12
• LUNARAM versus BHUPAT SINGH AND ORS. — [2009] 3 S.C.R. 706
• M. CHANDRU versus THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY & ANR. — [2009] 2 S.C.R. 661
• M. GOPALAKRISHNAN versus STATE BY ADDL. S.P. CBI, B.S. & F.C., BANGALORE — [2009] 3 S.C.R. 151
• M. J. JACOB versus A. NARAYANAN & ORS. — [2009] 4 S.C.R. 305
• M. RATHINASWAMI & ORS. versus STATE OF TAMIL NADU & ORS. ETC. — [2009] 5 S.C.R. 629
• M. YOGENDRA & ORS. versus LEELAMMA N. & ORS — [2009] 12 S.C.R. 38
• M.A. ANTONY @ ANTAPPAN versus STATE OF KERALA — [2009] 6 S.C.R. 829
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [2009] 9 S.C.R. 998
• M.D. SONALIKA INTERNATIONAL TRACTOR LTD. versus DINESH SHARMA & ORS. — [2009] 4 S.C.R. 1031
• M.D., BHORUKA TEXTILES LTD. versus M/S KASHMIRI RICE INDUSTRIES — [2009] 9 S.C.R. 463
• M.D., M/S. RAMAKRISHNA POULTRY P. LTD. versus R. CHELLAPPAN & ORS. — [2009] 8 S.C.R. 1055
• M.K BALAKRISHNAN & OTHERS versus UNION OF INDIA & OTHERS — [2009] 4 S.C.R. 1190
• M.K. ABRAHAM & CO. versus STATE OF KERALA & ANR. — [2009] 10 S.C.R. 395
• M.K. BALAKRISHNAN & ORS. versus UNION OF INDIA & ORS. — [2009] 6 S.C.R. 1178
• M.M. COOPERATIVE BANK LTD. versus J.P. BHIMANI & ANR. — [2009] 11 S.C.R. 748
• M.N. OJHA & ORS. versus ALOK KUMAR SRIVASTAV & ANR. — [2009] 13 S.C.R. 444
• M.P. HOUSING BOARD versus PROGRESSIVE WRITERS & PUBLISHERS — [2009] 4 S.C.R. 725
• M.P. PALANISAMY & ORS. versus A. KRISHNAN & ORS. — [2009] 9 S.C.R. 490
• M.P. PETER versus STATE OF KERALA & ORS. — [2009] 8 S.C.R. 576
• M.P. STATE CO-OP. DAIRY FEDN. LTD. & ANR. versus RAJNESH KUMAR JAMINDAR & ORS. — [2009] 6 S.C.R. 182
• M/S ASIAN TECHS LTD. versus UNION OF INDIA & OTHERS — [2009] 14 S.C.R. 182
• M/S ATUL COMMODITIES PVT. LTD. & ORS. versus COMMISSIONER OF CUSTOMS, COCHIN-9 — [2009] 3 S.C.R. 589
• M/S BABA TRADING CO. versus VIDARBHA CHAMBER OF COMMERCE & INDUSTRIES & ORS. — [2009] 1 S.C.R. 636
• M/S BOC INDIA LTD. versus STATE OF JHARKHAND & ORS. — [2009] 4 S.C.R. 253
• M/S CARPENTER CLASSIC EXIM P. LTD. versus COMMNR. OF CUSTOMS (IMPORTS) AND ANR. — [2009] 2 S.C.R. 359
• M/S CSANGO & ORS. versus UNION BANK OF INDIA — [2009] 5 S.C.R. 937
• M/S FIXITY PACKAGING INDUSTRIES PVT. LTD. & ORS. versus UDYEN JAIN (HUF) — [2009] 12 S.C.R. 557
• M/S KANHIYA SINGH SANTOK SINGH & ORS. versus KARTAR SINGH — [2009] 3 S.C.R. 1111
• M/S KUSHAL FERTILISERS (P) LTD. versus THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, MEERUT — [2009] 8 S.C.R. 238
• M/S LIBERTY INDIA versus COMMISSIONER OF INCOME TAX — [2009] 13 S.C.R. 1037
• M/S NANDAN BIOMATRIX LIMITED versus D 1 OILS LIMITED — [2009] 3 S.C.R. 115
• M/S P.V.K. DISTILLERY LTD. versus MAHENDRA RAM — [2009] 3 S.C.R. 896
• M/S PRECIOUS OIL CORPORATION AND ORS versus STATE OF ASSAM — [2009] 1 S.C.R. 762
• M/S V.G. SARAF AND SONS versus H. RANJITH AND ANR. — [2009] 4 S.C.R. 387
• M/S VEENA CORP.THROUGH RAJAN BABULAL MEHTA versus ASHOK ARJANBHAI JOLIA & ORS. — [2009] 4 S.C.R. 675
• M/S. ALEX ENTERPRISES & ANR. versus UNION OF INDIA & ORS. — [2009] 4 S.C.R. 925
• M/S. ANSAL PROPERTIES & INDUSTRIES LTD. versus STATE OF HARYANA & ANR. — [2009] 1 S.C.R. 553
• M/S. ARUL & CO. versus STATE OF TAMIL NADU & ANR. — [2009] 7 S.C.R. 305
• M/S. BECIL versus ARRAYCOM INDIA LTD. & ORS. — [2009] 15 S.C.R. 277
• M/S. CENTURY TEXTILES INDUSTRIES LTD. versus DEEPAK JAIN & ANR. — [2009] 4 S.C.R. 750
• M/S. CHAUDHARANA STEELS (P) LTD. versus THE COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD — [2009] 8 S.C.R. 562
• M/S. COMMERCIAL AUTO SALES (P) LTD . versus M/S. AUTO SALES (PROPERTIES) — [2009] 14 S.C.R. 231
• M/S. DCM LIMITED versus COMMISSIONER OF SALES TAX, DELHI — [2009] 3 S.C.R. 512
• M/S. DELTA ENGINEERS versus STATE OF GOA & ORS. — [2009] 10 S.C.R. 1
• M/S. DLF POWER LIMITED versus CENTRAL COALFIELDS LTD. & ANR — [2009] 5 S.C.R. 472
• M/S. DULARI EXPORTS LTD. & ORS. versus H.S.L.D.C. LTD. & ORS. — [2009] 10 S.C.R. 1057
• M/S. EASTERN COALFIELDS LTD. versus ANIL BADYAKAR & ORS. — [2009] 9 S.C.R. 480
• M/S. ELECTRICAL MANUFACTURING COMPANY LTD. versus M/S. POWER GRID CORPORATION OF INDIA LTD. & ANR. — [2009] 1 S.C.R. 1101
• M/S. GODREJ SARA LEE LTD. versus ASSISTANT COMMISSIONER (AA) & ANR. — [2009] 4 S.C.R. 1183
• M/S. HOTEL NEW NALANDA versus REGIONAL DIRECTOR, E.S.I. CORPORATION — [2009] 10 S.C.R. 995
• M/S. JOHN IMPEX (PVT.) LTD. & ANR. versus ATHUL KAPUR & ORS — [2009] 11 S.C.R. 863
• M/S. JOY AUTO WORKS & ORS versus SUMER BUILDERS (P) LTD. & ANR. — [2009] 5 S.C.R. 497
• M/S. JULIEN EDUCATIONAL TRUST versus SOURENDRA KUMAR ROY & ORS. — [2009] 15 S.C.R. 1260
• M/S. MADNANI CONSTRUCTION CORPORATION (P) LTD versus UNION OF INDIA & OTHERS — [2009] 16 S.C.R. 216
• M/S. MARUTI SUZUKI LTD versus COMMISSIONER OF CENTRAL EXCISE-III, DELHI — [2009] 13 S.C.R. 301
• M/S. MEPCO INDUSTRIES LTD. MADURAI versus COMMISSIONER OF INCOME TAX & ANR. — [2009] 15 S.C.R. 1026
• M/S. PENNAR INDUSTRIES LTD. versus STATE OF A.P. & ORS. — [2009] 1 S.C.R. 1137
• M/S. PLEASANTIME PRODUCTS AND ANR. versus COMMR. OF CENTRAL EXCISE, MUMBAI-I — [2009] 15 S.C.R. 851
• M/S. PRAGATI SILICONS (P) LTD. versus COMMISSIONER OF CENTRAL EXCISE, PANCHKULA — [2009] 4 S.C.R. 1160
• M/S. QAZI NOORUL H.H.H. PETROL PUMP & ANR. versus DY. DIRECTOR, ESI CORPORATION — [2009] 11 S.C.R. 705
• M/S. RADHEY SHYAM RATANLAL & ANR. versus COMMNR. OF CUSTOMS (ADJUDICATION), MUMBAI — [2009] 9 S.C.R. 954
• M/S. RAMPUR FERTILISER LTD. versus M/S. VIGYAN CHEMICALS INDUSTRIES — [2009] 2 S.C.R. 650
• M/S. RAVINDRA KUMAR GUPTA & COMPANY versus UNION OF INDIA — [2009] 16 S.C.R. 142
• M/S. REETU MARBLES versus PRABHAKANT SHUKLA — [2009] 16 S.C.R. 34
• M/S. RESIDENTS WELFARE ASSOCIATION, NOIDA versus STATE OF U.P. & ORS. — [2009] 6 S.C.R. 112
• M/S. ROTORK CONTROLS INDIA (P) LTD. versus COMMISSIONER OF INCOME TAX, CHENNAI — [2009] 8 S.C.R. 1152
• M/S. S.B. MINERALS versus M/S. MSPL LIMITED — [2009] 15 S.C.R. 1102
• M/S. S.B.P. & CO. versus M/S. PATEL ENGINEERING LTD. & ANR. — [2009] 15 S.C.R. 340
• M/S. SARDAR ASSOCIATES & ORS. versus PUNJAB & SINDH BANK & ORS. — [2009] 11 S.C.R. 803
• M/S. SHAKTI TUBES LTD. versus STATE OF BIHAR & ORS. — [2009] 10 S.C.R. 739
• M/S. SOM DATT BUILDERS LTD. versus STATE OF KERALA — [2009] 14 S.C.R. 611
• M/S. SOM DATT BUILDERS LTD. versus UNION OF INDIA & ORS. — [2009] 15 S.C.R. 772
• M/S. SORATH BUILDERS versus SHREEJIKRUPA BUILDCON LIMITED & ANR. — [2009] 2 S.C.R. 893
• M/S. STEEL AUTHORITY OF INDIA LTD. versus S.U.T.N.I. SANGAM & ORS. — [2009] 12 S.C.R. 929
• M/S. SUPER CASSETTES INDUSTRIES LIMITED versus STATE OF U.P. & ANR. — [2009] 14 S.C.R. 627
• M/S. UNITED INDIA INSURANCE CO. LTD. versus SUKH DEO YADAV — [2009] 4 S.C.R. 1045
• M/S. VARSHA PLASTICS PVT. LTD. & ANR. versus UNION OF INDIA & ORS. — [2009] 1 S.C.R. 896
• MADAN KUMAR SINGH (D) THR. LRS. versus DISTT. MAGISTRATE, SULTANPUR & ORS. — [2009] 12 S.C.R. 1186
• MADAN LAL AND ANR. versus STATE OF U.P. — [2009] 4 S.C.R. 501
• MADAN MOHAN MISHRA versus CHANRIKA PANDEY (DEAD) BY LRS. — [2009] 2 S.C.R. 590
• MADDINENI KOTESWARA RAO versus MADDINENI BHASKARA RAO AND ANR. — [2009] 8 S.C.R. 912
• MADHUMATI ATCHUT PARAS versus RAJARAM V. PARAB & ORS. — [2009] 1 S.C.R. 696
• MAHARANI DEVI & ANR. versus UNION OF INDIA & ORS. — [2009] 9 S.C.R. 530
• MAHARASHTRA STATE CO-OPERATIVE BANK LTD. versus THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS. — [2009] 15 S.C.R. 1
• MAHARASHTRA STATE ROAD TRANSPORT CORPN. AND ANR. versus CASTERIBE RAJYA P. KARMCHARI SANGHATANA — [2009] 13 S.C.R. 937
• MAHAVIR JANGONDA PATIL versus DIRECTOR OF RESETTLEMENT & ORS. — [2009] 7 S.C.R. 74
• MAHENDER PAL & OTHERS versus STATE OF HARYANA & OTHERS — [2009] 9 S.C.R. 418
• MAHENDRA PRATAP SINGH versus STATE OF U.P. — [2009] 2 S.C.R. 1033
• MAHESH CHAND SHARMA versus STATE OF U.P. & ORS. — [2009] 13 S.C.R. 922
• MAHESH CHANDRA GUPTA versus UNION OF INDIA & ORS. — [2009] 10 S.C.R. 921
• MAHESH CHOUDHARY versus STATE OF RAJASTHAN & ANR. — [2009] 3 S.C.R. 1005
• MAHESH DATIATRAY THIRTHKAR versus STATE OF MAHARASHTRA — [2009] 3 S.C.R. 1122
• MAHTAB SINGH & ANR. versus STATE OF U.P. — [2009] 5 S.C.R. 848
• MAL SINGH versus STATE OF M.P. — [2009] 9 S.C.R. 929
• MALAY KUMAR GANGULY versus DR. SUKUMAR MUKHERJEE AND OTHERS — [2009] 13 S.C.R. 1
• MALLAPPA SIDDAPPA ALAKANUR & ORS. versus STATE OF KARNATAKA — [2009] 10 S.C.R. 196
• MALLIKARJUNA G. HIREMATH versus BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.& ANR. — [2009] 2 S.C.R. 320
• MAN SINGH versus COMMNR. GARHWAL MANDAL, PAURI & ORS. — [2009] 3 S.C.R. 1102
• MANAGING DIRECTOR, TNSTC versus SUGUNA AND ORS. — [2009] 1 S.C.R. 549
• MANDAL PANCHAYATH HUNSAGI versus NORTH EASTERN K.R.T.C. — [2009] 6 S.C.R. 353
• MANI @ UDATTU MAN & ORS. versus STATE REP. BY INSPECTOR OF POLICE — [2009] 2 S.C.R. 1210
• MANI BEN versus STATE OF GUJARAT — [2009] 12 S.C.R. 753
• MANI@ UDATTU MAN & ORS. versus STATE REP. BY INSPECTOR OF POLICE — [2009] 3 S.C.R. 338
• MANISHA LALWANI versus D.V. PAUL — [2009] 8 S.C.R. 889
• MANJU RAM KALITA versus STATE OF ASSAM — [2009] 9 S.C.R. 902
• MANKAMMA versus STATE OF KERALA — [2009] 14 S.C.R. 1152
• MANOHAR SINGH versus D.S. SHARMA & ORS. — [2009] 15 S.C.R. 906
• MANOJ NARAIN AGRAWAL versus SHASHI AGRAWAL — [2009] 5 S.C.R. 976
• MANZAR SAYEED KHAN & ANR. versus STATE OF MAHARASHTRA & ANR. — [2009] 6 S.C.R. 431
• MARIRUDRAIAH & ORS. versus B. SAROJAMMA & ORS. — [2009] 5 S.C.R. 491
• MARTIN F. D'SOUZA versus MOHD. ISHFAQ — [2009] 3 S.C.R. 273
• MARUTHI JAIWANT NAKADI versus EKNATH G NAVAREKAR (DEAD) BY L.RS. & ORS. — [2009] 16 S.C.R. 408
• MARUTI SUZUKI INDIA LTD. versus RAJIV KUMAR LOOMBA & ANR. — [2009] 10 S.C.R. 1013
• MASAUDDIN AHMED versus STATE OF ASSAM — [2009] 9 S.C.R. 1135
• MASOOD ALI KHAN versus STATE OF U.P. AND ORS. — [2009] 1 S.C.R. 859
• MASROOR versus STATE OF U.P. & ANR. — [2009] 6 S.C.R. 1030
• MATHURA SINGH & ORS. versus STATE OF U.P. — [2009] 7 S.C.R. 102
• MCORP GLOBAL PVT. LTD. versus COMMISSIONER OF INCOME-TAX, GHAZIABAD — [2009] 2 S.C.R. 213
• MD. ABDUL KADIR & ANR. versus DIRECTOR GENERAL OF POLICE, ASSAM & ORS. — [2009] 9 S.C.R. 611
• MD. ANKOOS & ORS. versus THE PUBLIC PROSECUTOR, H!GH COURT OF A.P. — [2009] 15 S.C.R. 616
• MD. IBRAHIM & ORS. versus STATE OF BIHAR & ANR. — [2009] 13 S.C.R. 1254
• MD. MONIR ALAM versus STATE OF BIHAR — [2009] 16 S.C.R. 522
• MEDICAL COUNCIL OF INDIA versus MANAS RANJAN BEHERA & ORS. — [2009] 15 S.C.R. 450
• MEENABEN PANKAJKUMAR JOSHI & ORS. versus NEW INDIA ASSURANCE CO. LTD. — [2009] 12 S.C.R. 596
• MEERUT DEVELOPMENT AUTHORITY versus ASSOCIATION OF MANAGEMENT STUDIES & ANR. — [2009] 6 S.C.R. 663
• METROPOLITAN TRANSPORT CORPORATION versus V. VENKATESAN — [2009] 12 S.C.R. 583
• MILIND BHAGWANRAO GOOSE versus STATE OF MAHARASHTRA & ANOTHER — [2009] 2 S.C.R. 39
• MIR NAGVI ASKARI versus C. B. I. — [2009] 13 S.C.R. 124
• MITALI versus DABABRATA — [2009] 6 S.C.R. 1020
• MITHABHAI PASHABHAI PATEL AND OTHERS versus STATE OF GUJARAT — [2009] 7 S.C.R. 1126
• MODERN DENTAL COLLEGE & RESEARCH CENTRE & ORS. versus STATE OF MADHYA PRADESH & ORS. — [2009] 9 S.C.R. 845
• MOHABBAT AND ORS. versus STATE OF M.P. — [2009] 1 S.C.R. 883
• MOHAMMAD RAOFUDDIN versus THE LAND ACQUISITION OFFICER — [2009] 5 S.C.R. 864
• MOHAMMAD YASIN versus STATE (N.C.T. OF DELHI) AND ORS. — [2009] 11 S.C.R. 1188
• MOHAMMED ISHAQ versus S. KAZAM PASHA & ANR. — [2009] 7 S.C.R. 1098
• MOHAN CHAND versus STATE OF UTTARAKHAND — [2009] 1 S.C.R. 498
• MOHAN SINGH versus KASHI BAI & ORS. — [2009] 1 S.C.R. 277
• MOHD. ASIF versus STATE OF UTTARANCHAL — [2009] 4 S.C.R. 12
• MOHD. AYUB versus STATE OF U.P. AND OTHERS — [2009] 15 S.C.R. 1095
• MOHD. FAROOQ ABDUL GAFUR AND ANOTHER versus STATE OF MAHARASHTRA — [2009] 12 S.C.R. 1093
• MOHD. ISMAIL versus DINKAR VINAYAKRAO DORLIKAR — [2009] 15 S.C.R. 542
• MOHD. SOHRAB KHAN versus ALIGARH MUSLIM UNIVERSITY & ORS. — [2009] 2 S.C.R. 907
• MONICA versus SATISH SHARMA & ANR. — [2009] 11 S.C.R. 449
• MOTILAL AND ANR. versus STATE OF RAJASTHAN — [2009] 8 S.C.R. 303
• MRS. SHILPA AGGARWAL versus MR. AVIRAL MITIAL & ANR. — [2009] 16 S.C.R. 287
• MS. CELINA COELHO PEREIRA & ORS. versus ULHAS MAHABALESHWAR KHOLKAR & ORS. — [2009] 15 S.C.R. 558
• MS. INS. MALHOTRA versus DR. A. KRIPLANI & ORS. — [2009] 4 S.C.R. 1062
• MUKESH KUMAR AGRAWAL versus STATE OF U.P. & ORS. — [2009] 11 S.C.R. 854
• MUKHTIAR SINGH & ANR. versus STATE OF PUNJAB — [2009] 1 S.C.R. 361
• MUNI KUMAR RAZDAN versus TRIMURTI CHARITABLE TRUST, GWALIOR & ORS. — [2009] 8 S.C.R. 1069
• MUNISH BHASIN & ORS. versus STATE (GOVT. OF N.C.T. OF DELHI) & ANR. — [2009] 2 S.C.R. 806
• MUNNILAL S/O GOKUL TELI versus STATE OF M.P. — [2009] 1 S.C.R. 393
• MURLI AND ANR. versus STATE OF RAJASTHAN — [2009] 13 S.C.R. 378
• MUSTAQ AHMED MOHAMMED ISAK AND ORS. versus STATE OF MAHARASHTRA — [2009] 8 S.C.R. 465
• MUTHAVALLI OF SHA MADHARI DIWAN WAKF S.J. SYED ZAKRUDEEN AND ANR. versus SYED ZINDASHA AND ORS. — [2009] 2 S.C.R. 720
• N. ESWARI versus K. SWARAJYA LAKSHMI — [2009] 14 S.C.R. 500
• N. KANNADASAN versus AJOY KHOSE AND OTHERS — [2009] 7 S.C.R. 668
• N. RADHAKRISHNAN versus M/S. MAESTRO ENGINEERS & ORS. — [2009] 15 S.C.R. 371
• N. SRINIVASA versus M/S KUTTUKARAN MACHINE TOOLS LTD. — [2009] 2 S.C.R. 852
• NAFE SINGH versus STATE OF HARYANA — [2009] 6 S.C.R. 873
• NAHAR INDUSTRIAL ENTERPRISES LTD. versus HONG KONG & SHANGHAI BANKING CORPORATION — [2009] 12 S.C.R. 54
• NAIMUDDIN versus STATE OF WEST BENGAL — [2009] 15 S.C.R. 609
• NAIR SERVICE SOCIETY versus DR. T. BEERMASTHAN & ORS. — [2009] 5 S.C.R. 154
• NAND KISHORE OJHA versus ANJANI KUMAR SINGH — [2009] 16 S.C.R. 306
• NAND KISHORE versus YASHPAL SINGH — [2009] 10 S.C.R. 1201
• NARASAMMA & ORS. versus STATE OF KARNATAKA & ORS. — [2009] 4 S.C.R. 929
• NARAYAN versus STATE OF RAJASTHAN — [2009] 2 S.C.R. 1200
• NARAYANAN RAJENDRAN & ANOTHER versus LEKSHMY SAROJINI & OTHERS — [2009] 2 S.C.R. 71
• NARENDRA G. GOEL versus STATE OF MAHARASHTRA & ANR. — [2009] 8 S.C.R. 1004
• NARENDRA KANTE versus ANURADHA KANTE & ORS. — [2009] 16 S.C.R. 491
• NARENDRA S. CHAVAN & ORS. versus VAISHALI V. BHADEKAR, — [2009] 10 S.C.R. 1218
• NARENDRA versus STATE OF KARNATAKA — [2009] 7 S.C.R. 585
• NARESH KUMAR versus KALA WATI & ORS. — [2009] 3 S.C.R. 441
• NARESH SHANKAR SRIVASTAVA versus STATE OF U.P. & ORS. — [2009] 7 S.C.R. 1188
• NARINDER KUMAR MALIK versus SURINDER KUMAR MALIK — [2009] 12 S.C.R. 479
• NATIONAL ALUMINIUM CO. LTD. & ANR. versus G.C. KANUNGO — [2009] 7 S.C.R. 333
• NATIONAL AVIATION COMPANY OF INDIA LTD. versus S.M.K. KHAN — [2009] 4 S.C.R. 1092
• NATIONAL CAMPAIGN COMMTT.,C.L.LABOUR versus UNION OF INDIA & ORS. — [2009] 2 S.C.R. 978
• NATIONAL HUMAN RIGHTS COMMISSION versus STATE OF GUJARAT — [2009] 7 S.C.R. 236
• NATIONAL INSURANCE CO . versus M/S SAJJAN KUMAR AGGARWALLA — [2009] 3 S.C.R. 931
• NATIONAL INSURANCE CO. LTD . versus GURUMALLAMMA & ANR. — [2009] 11 S.C.R. 298
• NATIONAL INSURANCE CO. LTD. versus PARVATHNENI & ANR. — [2009] 13 S.C.R. 1034
• NATIONAL INSURANCE CO. LTD. versus SEBASTIAN K. JACOB — [2009] 4 S.C.R. 786
• NATIONAL INSURANCE COMPANY LIMITED versus J. MAHESHWARAMMA — [2009] 8 S.C.R. 524
• NATIONAL INSURANCE COMPANY LTD. versus HAMIDA KHATOON AND ORS. — [2009] 8 S.C.R. 248
• NATIONAL INSURANCE COMPANY LTD. versus KHIMLIBHAI & ORS. — [2009] 12 S.C.R. 301
• NATIONAL INSURANCE COMPANY LTD. versus MEENA AGGARWAL — [2009] 1 S.C.R. 492
• NATIONAL INSURANCE COMPANY LTD. versus MEGHJI NARAN SORATIYA & ORS. — [2009] 3 S.C.R. 875
• NATIONAL INSURANCE COMPANY LTD. versus SMT. SAROJ AND ORS. — [2009] 9 S.C.R. 81
• NATIONAL SAMPLE SURVEY ORGANISATION & ANR versus CHAMPA PROPERTIES LTD. & ANR. — [2009] 10 S.C.R. 429
• NATIONAL THERMAL POWER CORPORATION LTD. versus MAHESH DUTTA AND OTHERS — [2009] 10 S.C.R. 1084
• NATURE LOVERS MOVEMENT versus STATE OF KERALA AND OTHERS — [2009] 4 S.C.R. 687
• NAVANATH & ORS. versus STATE OF MAHARASHTRA — [2009] 6 S.C.R. 632
• NAWAB SHAQAFATH ALI KHAN & ORS. versus NAWAB IMDAD JAH BAHADUR & ORS. — [2009] 4 S.C.R. 589
• NECTAR BEVERAGES PVT. LTD. versus DEPUTY COMMISSIONER OF INCOME TAX — [2009] 9 S.C.R. 1174
• NEELAM BAHAL & ANR. versus STATE OF UTTARAKHAND — [2009] 15 S.C.R. 1270
• NEELU CHOPRA AND ANR. versus BHARTI — [2009] 14 S.C.R. 1074
• NEKU KHAN & ORS. versus STATE OF RAJASTHAN — [2009] 1 S.C.R. 70
• NELAPATLA RAMAIAH & ORS . versus KAMATAM BIKSHAMAIAH & ORS. — [2009] 16 S.C.R. 473
• NEPAL SINGH versus STATE OF HARYANA — [2009] 6 S.C.R. 982
• NEW INDIA ASSURANCE CO. LTD. versus SURESH CHANDRA AGGARWAL — [2009] 10 S.C.R. 885
• NEW INDIA ASSURANCE CO. LTD. & ANR versus KUSUM & ORS. — [2009] 12 S.C.R. 343
• NEW INDIA ASSURANCE CO. LTD. versus BISMILLAH BAI & OTHERS — [2009] 5 S.C.R. 14
• NEW INDIA ASSURANCE CO. LTD. versus M/S ABHILASH JEWELLERY — [2009] 1 S.C.R. 476
• NEW INDIA ASSURANCE CO. LTD. versus SATBIR AND ORS. — [2009] 6 S.C.R. 1
• NEW INDIA ASSURANCE CO. LTD. versus SATPAL SINGH MUCHAL — [2009] 4 S.C.R. 415
• NEW INDIA ASSURANCE COMPANY LIMITED versus PRADEEP KUMAR — [2009] 16 S.C.R. 508
• NEW INDIA ASSURANCE COMPANY LTD . versus M/S. ZUARI INDUSTRIES LTD. & ORS. — [2009] 13 S.C.R. 1101
• NI. PRA CHANNABASAVA D.S. MATADHIPATHIGALU KANNADA MUTT versus C.P. KAVEERAMMA AND ORS. — [2009] 2 S.C.R. 436
• NIFTY CHEMICALS PVT. LTD. versus UNION OF INDIA — [2009] 3 S.C.R. 500
• NINGAMMA & ANR. versus UNITED INDIA INSURANCE CO. LTD. — [2009] 8 S.C.R. 683
• NINGAPPA YALLAPPA HOSAMANI & ORS. versus STATE OF KARNATAKA AND ORS. — [2009] 8 S.C.R. 421
• NIRBHAI KUMAR versus MAYA DEVI & ORS. — [2009] 4 S.C.R. 1052
• NITYA NAND versus STATE OF HARYANA ANO ORS. — [2009] 15 S.C.R. 915
• NIZAM'S INSTITUTE OF MEDICAL SCIENCES versus PRASANATH S. DHANANKA & ORS. — [2009] 9 S.C.R. 313
• NORTH WEST KARNATAKA RD. TRANSPORT CORP. versus GOURABAI AND ORS. — [2009] 9 S.C.R. 942
• O.N.G.C. LTD. versus ENGINEERING MAZDOOR SANGH — [2009] 14 S.C.R. 645
• OLYMPIC INDUSTRIES versus MULLA HUSSAINY BHAI MULLA AKBERALLY & ORS. — [2009] 10 S.C.R. 338
• OM CONSTRUCTION CO. versus AHMEDABAD MUNICIPAL CORP. & ANR. — [2009] 1 S.C.R. 232
• OM PRAKASH @ BABA versus STATE OF RAJASTHAN — [2009] 14 S.C.R. 289
• OM PRAKASH SINGH versus M. LINGAMAIAH & ORS. — [2009] 6 S.C.R. 333
• OMPRAKASH & ORS. versus RADHACHARAN & ORS. — [2009] 7 S.C.R. 1007
• ONGOLE RAVIKANTH versus STATE OF A.P. — [2009] 10 S.C.R. 155
• ONKAR LAL versus STATE OF MADHYA PRADESH — [2009] 5 S.C.R. 195
• ORIENTAL INSURANCE CO. LTD. versus ANGAD KOL AND ORS. — [2009] 2 S.C.R. 695
• ORIENTAL INSURANCE CO. LTD. versus DEO PATODI AND ORS. — [2009] 8 S.C.R. 791
• ORIENTAL INSURANCE CO. LTD. versus KALAWATI DEVI & ORS. — [2009] 4 S.C.R. 1049
• ORIENTAL INSURANCE CO. LTD. versus MOHD. NASIR AND ANR. — [2009] 8 S.C.R. 829
• ORIENTAL INSURANCE CO. LTD. versus PORSELVI & ANR — [2009] 6 S.C.R. 289
• ORIENTAL INSURANCE CO. LTD. versus RAM PRASAD VARMA & ORS. — [2009] 1 S.C.R. 209
• ORIENTAL INSURANCE CO. LTD. versus VIMLA DEVI & ORS. — [2009] 1 S.C.R. 1073
• ORIENTAL INSURANCE COMPANY LTD. versus M/S OZMA SHIPPING COMPANY & ANOTHER — [2009] 13 S.C.R. 573
• P. LIAQUAT ALI KHAN versus STATE OF ANDHRA PRADESH — [2009] 6 S.C.R. 493
• P. THURAI PANDIAN versus K. SUBRAMANIAN AND OTHERS — [2009] 12 S.C.R. 372
• P.A. JAYALAKSHMI versus H. SARADHA AND ORS. — [2009] 11 S.C.R. 131
• P.C. THOMAS versus P.M. ISMAIL & ORS. — [2009] 14 S.C.R. 125
• P.G. INSTITUTE OF MEDICAL EDUCATION & RESEARCH CHANDIGARH versus JASPAL SINGH & ORS. — [2009] 9 S.C.R. 889
• P.K. PALANISAMY versus N. ARUMUGHAM & ANR. — [2009] 11 S.C.R. 342
• P.V. RADHA KRISHNA AND ORS. versus STATE OF A. P. AND ORS. — [2009] 15 S.C.R. 171
• PADMANABAN versus STATE BY INSPECTOR OF POLICE, TAMIL NADU — [2009] 12 S.C.R. 252
• PADUBIDRI DAMODAR SHENOY versus INDIAN AIRLINES LTD. AND ANR. — [2009] 14 S.C.R. 356
• PAN NAYAR versus STATE OF TAMIL NADU BY INSPECTOR OF POLICE — [2009] 13 S.C.R. 367
• PANDURANG CHANDRAKANT MHATRE & ORS. versus STATE OF MAHARASHTRA — [2009] 15 S.C.R. 58
• PANKI THERMAL STATION AND ANR. versus VIDYUT MAZDOOR SANGTHAN AND ORS. — [2009] 2 S.C.R. 445
• PANTANGI BALARAMA VENKATA GANESH versus STATE OF AP. — [2009] 11 S.C.R. 636
• PAPPU @ HARI OM versus STATE OF MADHYA PRADESH — [2009] 5 S.C.R. 230
• PAPPU versus SONU AND ANR. — [2009] 4 S.C.R. 108
• PARAS NATH SINGH versus STATE OF BIHAR & ORS. — [2009] 6 S.C.R. 791
• PARMANAND PATEL (D) BY LR. & ORS. versus SUDHA A. CHOWGULE & ORS. — [2009] 4 S.C.R. 172
• PARMANAND SINGH versus UNION OF INDIA AND ORS. — [2009] 1 S.C.R. 668
• PARMINDER KAUR versus STATE OF U.P. — [2009] 15 S.C.R. 430
• PARSHOTAM LAL & ANOTHER versus STATE OF PUNJAB — [2009] 14 S.C.R. 1046
• PASHAURA SINGH versus STATE OF PUNJAB & ANR. — [2009] 15 S.C.R. 927
• PATRI VYAPAR MANDAL DELHI (REGD) versus M.C.D. TOWN HALL & ORS. — [2009] 5 S.C.R. 784
• PAUL ENTERPRISES & ORS. versus RAJIB CHATTERJEE & CO. & ORS. — [2009] 1 S.C.R. 259
• PAWAN versus STATE OF UTTARANCHAL — [2009] 3 S.C.R. 468
• PAYAPPAR SREE DHARMASASTHA TEMPLE A. COM. versus A.K. JOSSEPH & ORS. — [2009] 10 S.C.R. 762
• PAZHASSI RAJA CHARITABLE TRUST & ANR. versus UNION OF INDIA & ANR. — [2009] 15 S.C.R. 1290
• PEDDI ASHOK KUMAR & ORS. versus PEDDI SUDARSHAN RAO — [2009] 3 S.C.R. 336
• PEETHANI SURYANARAYANA & ANR. versus REPAKA VENKATA RAMANA KISHORE & ORS. — [2009] 2 S.C.R. 48
• PEOPLE'S UNION FOR CIVIL LIBERTIES AND ANOTHER versus UNION OF INDIA AND ANOTHER — [2009] 2 S.C.R. 921
• PEOPLE'S UNION FOR CIVIL LIBERTIES versus UNION OF INDIA AND ORS. — [2009] 6 S.C.R. 812
• PEPSICO INDIA HOLDINGS P. LTD. versus STATE OF KERALA & ORS. — [2009] 8 S.C.R. 1073
• PEPSU ROAD TRANSPORT CORPN. PATIALA, THROUGH ITS GENERAL MANAGER versus KULWANT KAUR & ORS. — [2009] 2 S.C.R. 967
• PERLA SOMASEKHARA REDDY AND ORS. versus STATE OF A.P. REP. BY PUBLIC PROSECUTOR — [2009] 8 S.C.R. 145
• PETINE SHIPPING INC. OF MONROVIA versus THE MINERALS AND METAL TRADING CORPORATION OF INDIA LTD. — [2009] 6 S.C.R. 551
• PHOOL PATTI AND ANR versus RAM SINGH (DEAD) THROUGH LRS. & ANR. — [2009] 5 S.C.R. 362
• PINAKI CHATTERJEE & ORS. versus UNION OF INDIA & ORS. — [2009] 5 S.C.R. 368
• POOJA BATRA versus UNION OF INDIA & ORS. — [2009] 5 S.C.R. 67
• POSURAM DESHMUKH versus STATE OF CHHATTISGARH — [2009] 5 S.C.R. 807
• PRABHJOT SINGH MAND & ORS. versus BHAGWANT SINGH & ORS. — [2009] 12 S.C.R. 143
• PRABIR MONDAL AND ANR. versus STATE OF WEST BENGAL — [2009] 15 S.C.R. 495
• PRADEEP CHAUDHARY & ORS. versus UNION OF INDIA & ANR. — [2009] 8 S.C.R. 112
• PRADEEP KUMAR versus STATE OF HARYANA — [2009] 5 S.C.R. 297
• PRAGJYOTISH GAONLIA BANK & ANR. versus BRIJLAL DAS — [2009] 2 S.C.R. 299
• PRAHLAD SINGH & ANR. versus STATE OF U.P. & ORS. — [2009] 8 S.C.R. 926
• PRAKASH SINGH TEJI versus NORTHERN INDIA GOODS TRANSP. CO. LTD. & ANR. — [2009] 6 S.C.R. 278
• PRALHAD & ORS. versus DEORAO & ORS. — [2009] 8 S.C.R. 777
• PRANAB KUMAR PAL versus M/S. LIZ. INVESTMENT PVT. LTD. AND ORS. — [2009] 6 S.C.R. 751
• PRANITA POWERLOOM COOP. SOC. LTD. versus STATE OF MAHARASHTRA & ORS. — [2009] 6 S.C.R. 891
• PRASAD @ HARI PRASAD ACHARYA versus ST ATE OF KARNATAKA — [2009] 1 S.C.R. 1089
• PRAVEEN BHATIA versus UNION OF INDIA & ORS. — [2009] 3 S.C.R. 1181
• PREM CHANDRA AGARWAL & ANR. versus U.P. FINANCIAL CORPN. & ORS. — [2009] 6 S.C.R. 931
• PREM KANWAR versus STATE OF RAJASTHAN — [2009] 1 S.C.R. 37
• PREM SINGH & ORS. versus STATE OF HARYANA — [2009] 7 S.C.R. 1142
• PREM SINGH versus STATE (N.C.T) DELHI — [2009] 6 S.C.R. 960
• PREMANAND R. SHENOY versus CUSTODIAN AND ORS. — [2009] 9 S.C.R. 599
• PRESIDENT, PANCHAYAT UNION COUNCIL versus P.K. MUTHUSAMY & OTHERS — [2009] 11 S.C.R. 467
• PRITHIPAL SINGH versus SATPAL SINGH (D) THROUGH LRS. — [2009] 16 S.C.R. 736
• PRITHU @ PRITHI CHAND AND ANR. versus STATE OF H.P. — [2009] 2 S.C.R. 765
• PRIYA VASANT KALGUTKAR versus MURAD SHAIKH & ORS. — [2009] 11 S.C.R. 591
• PRIYANKA ESTATES INTERNATIONAL P. LTD. & ORS. versus STATE OF ASSAM & ORS. — [2009] 16 S.C.R. 80
• PTC INDIA LTD. versus CENTRAL ELECTRICITY REGULATORY COMMISSION THR. ITS SECRETARY — [2009] 4 S.C.R. 134
• PTC INDIA LTD. versus GAJENDRA HALDEA AND ORS. — [2009] 5 S.C.R. 815
• PUNJAB FINANCIAL CORPORATION versus M/S. SURYA AUTO INDUSTRIES — [2009] 15 S.C.R. 1187
• PUNJAB STATE ELECTRICITY BOARD AND OTHERS versus JAGJIWAN RAM AND ORS. — [2009] 3 S.C.R. 209
• R. KOLANDAIVELU & ORS . versus THE GOVT. OF TAMIL NADU & ANR. — [2009] 16 S.C.R. 381
• R. MANJULA versus V. RAJA — [2009] 1 S.C.R. 421
• R. VENKATAKRISHNAN versus CENTRAL BUREAU OF INVESTIGATION — [2009] 12 S.C.R. 762
• R.B. RAMLINGAM versus R.B. BHUVANESWARI — [2009] 1 S.C.R. 301
• R.K. ANAND versus REGISTRAR, DELHI HIGH COURT — [2009] 11 S.C.R. 1026
• R.K. MALIK AND ANR. versus KIRAN PAL AND ORS. — [2009] 10 S.C.R. 87
• R.P. TYAGI versus STATE (GOVT. OF NCT OF DELHI) — [2009] 15 S.C.R. 1147
• R.R. PILLAI (DEAD) THROUGH LRS. versus COMMANDING OFFICER HQ S.A.C. (U) AND ORS. — [2009] 7 S.C.R. 118
• RADHA MOHAN MALAKAR & ORS. versus USHA RANJAN BHATTACHARJEE & ORS. — [2009] 10 S.C.R. 454
• RADHEY SHYAM & ANOTHER versus CHHABI NATH & OTHERS — [2009] 6 S.C.R. 236
• RADHEY SHYAM AGGARWAL versus STATE N.C.T. DELHI — [2009] 1 S.C.R. 965
• RADHEY SHYAM GARG versus NARESH KUMAR GUPTA — [2009] 7 S.C.R. 506
• RAGHAVENDRA RAO ETC. versus STATE OF KARNATAKA & ORS. — [2009] 2 S.C.R. 223
• RAGHUVIR SINGH MATOLYA & ORS. versus HARI SINGH MALVIYA & ORS — [2009] 5 S.C.R. 379
• RAJ KUMAR KHURANA versus STATE OF (NCT OF DELHI) & ANR. — [2009] 7 S.C.R. 434
• RAJ KUMAR SINGH versus UNION OF INDIA & ORS. — [2009] 1 S.C.R. 659
• RAJ KUMAR versus STATE OF MAHARASHTRA — [2009] 11 S.C.R. 49
• RAJ NARAIN SINGH versus STATE OF U.P. & ORS. — [2009] 14 S.C.R. 755
• RAJ NATH versus STATE OF U.P. — [2009] 1 S.C.R. 336
• RAJ RANI & ORS. versus ORIENTAL INSURANCE CO. LTD. & ORS. — [2009] 7 S.C.R. 1168
• RAJA RAM KASHYAP & ORS. versus STATE OF U.P. & ANR. — [2009] 7 S.C.R. 84
• RAJASTHAN JUDICIAL SERVICE OFFICERS ASSN. versus STATE OF RAJASTHAN AND ANR. — [2009] 10 S.C.R. 814
• RAJASTHAN STATE ELECTRICITY BOARD versus M/S. UNIVERSAL PETROL CHEMICALS LTD. — [2009] 1 S.C.R. 138
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION --I & ANR. versus BAL MUKUND BAIRWA — [2009] 2 S.C.R. 161
• RAJENDER SINGH & ANR. versus STATE OF HARYANA — [2009] 1 S.C.R. 108
• RAJENDRA & ANR. versus STATE OF U.P. — [2009] 5 S.C.R. 589
• RAJENDRA AGRICULTURAL UNIVERSITY versus ASHOK KUMAR PRASAD AND ORS. — [2009] 15 S.C.R. 1168
• RAJENDRA KUMAR SRIVASTAVA & ORS. versus SAMYUT KSHETRIYA GRAMIN BANK & ORS — [2009] 15 S.C.R. 936
• RAJENDRA SINGH versus STATE OF U.P. AND ORS. — [2009] 12 S.C.R. 243
• RAJENDRAN CHINGARAVELU versus MR. R.K. MISHRA, ADDL. COMMISSIONER OF IT & ORS. — [2009] 15 S.C.R. 1113
• RAJESH PANDEY versus STATE OF U.P. — [2009] 4 S.C.R. 1147
• RAJESH versus STATE OF RAJASTHAN AND ANR. — [2009] 1 S.C.R. 530
• RAJINDER @ RAJU versus STATE OF H.P. — [2009] 10 S.C.R. 248
• RAJINDER SINGH BHATTI AND ORS. versus STATE OF HARYANA AND ORS. — [2009] 3 S.C.R. 964
• RAJIV MODI versus SANJAY JAIN & ORS. — [2009] 11 S.C.R. 34
• RAJNI TANDON versus DULAL RANJAN GHOSH DASTIDAR AND ANR. — [2009] 11 S.C.R. 686
• RAJU PREMJI versus CUSTOMS NER SHILLONG UNIT — [2009] 7 S.C.R. 839
• RAJU versus THE STATE BY INSPECTOR OF POLICE — [2009] 2 S.C.R. 783
• RAKESH KUMAR versus STATE OF HARYANA — [2009] 3 S.C.R. 1190
• RAM BABU AGARWAL versus JAY KISHAN DAS — [2009] 14 S.C.R. 1148
• RAM BABU TIWARI versus STATE OF M.P. & ANR. — [2009] 6 S.C.R. 1012
• RAM BHAROSEY versus STATE OF U.P. — [2009] 15 S.C.R. 947
• RAM KUMAR GUPTA AND ORS. versus HAR PRASAD AND ANR. — [2009] 15 S.C.R. 1005
• RAM KUMAR KASHYAP AND ANR. versus UNION OF INDIA — [2009] 12 S.C.R. 601
• RAM MARUTHI PAWAR versus STATE OF MAHARASHTRA & ANR. — [2009] 5 S.C.R. 956
• RAM NARAYAN versus STATE OF U.P. — [2009] 6 S.C.R. 817
• RAM NARESH PRASAD versus STATE OF JHARKHAND & ORS. — [2009] 2 S.C.R. 369
• RAM PAL SINGH & ORS. versus STATE OF U.P. & ANR. — [2009] 2 S.C.R. 291
• RAM PARSHOTAM MITTAL & ANR. versus M/S HILLCREST REALTY SDN.BHD. & ORS. ETC. — [2009] 10 S.C.R. 1121
• RAM PAT & ORS. versus STATE OF HARYANA — [2009] 8 S.C.R. 1115
• RAM SINGH & ORS. versus RAM NIWAS & ANR. — [2009] 8 S.C.R. 878
• RAM SUKH versus DINESH AGGARWAL — [2009] 14 S.C.R. 836
• RAM SUNDER MAHTO AND ORS. versus STATE OF BIHAR — [2009] 14 S.C.R. 1126
• RAM SURESH SINGH versus PRABHAT SINGH @ CHHOTU SINGH & ANR. — [2009] 7 S.C.R. 451
• RAMA CHAUDHARY versus STATE OF BIHAR — [2009] 5 S.C.R. 482
• RAMAN KUMAR versus STATE OF PUNJAB — [2009] 6 S.C.R. 933
• RAMANUJ PANDEY versus THE STATE OF M. P. AND ORS. — [2009] 8 S.C.R. 571
• RAMATHAL & ORS. versus INSPECTOR OF POLICE & ANR. — [2009] 3 S.C.R. 981
• RAMCHANDRA DAGDU SONAVANE (DEAD) BY LRS. & ORS. versus VITHU HIRA MAHAR (DEAD) BY LRS. & ORS. — [2009] 15 S.C.R. 222
• RAMCHANDRA DHONDIBA KAWARE versus ST ATE OF MAHARASHTRA — [2009] 1 S.C.R. 649
• RAMDAS versus SITABAI & ORS. — [2009] 9 S.C.R. 1106
• RAMESH AND ANR versus STATE OF U.P. — [2009] 13 S.C.R. 562
• RAMESH BHAI & ANR. versus STATE OF RAJASTHAN — [2009] 6 S.C.R. 949
• RAMESH CHANDRA AGRAWAL versus REGENCY HOSPITAL LTD. AND ORS. — [2009] 14 S.C.R. 424
• RAMESH DUTI & ORS. versus STATE OF PUNJAB & ORS. — [2009] 10 S.C.R. 1163
• RAMESH KUMAR @ TONI versus STATE OF HARYANA — [2009] 7 S.C.R. 67
• RAMESH versus STATE OF KARNATAKA — [2009] 11 S.C.R. 367
• RAMESHAN P.O. & ORS. versus RAKESH KUMAR YADAV & ANR. — [2009] 6 S.C.R. 490
• RAMESHBHAI CHANDUBHAI RATHOD versus STATE OF GUJARAT — [2009] 6 S.C.R. 1055
• RAMESHWAR DAYAL MANGALA @ RAMESH CHAND versus HARISH CHAND & ANR. — [2009] 4 S.C.R. 505
• RAMESHWAR PRASAD versus STATE OF RAJASTHAN — [2009] 3 S.C.R. 1162
• RAMJEE PRASAD & ANR. versus STATE OF BIHAR — [2009] 7 S.C.R. 70
• RAMJIT AND ORS. versus STATE OF U.P. — [2009] 1 S.C.R. 184
• RAMRAJ @ NANHOO @ BIHNU versus STATE OF CHHATIISGARH — [2009] 16 S.C.R. 367
• RAMRAJSINGH versus STATE OF M.P. & ANR. — [2009] 5 S.C.R. 1130
• RAMVIR & ORS. versus STATE OF U.P. — [2009] 10 S.C.R. 704
• RANBIR SINGH & ORS. versus STATE OF HARYANA — [2009] 7 S.C.R. 212
• RANGNATH SHAMAO DHAS & ORS. versus STATE OF MAHARASHTRA — [2009] 3 S.C.R. 526
• RANI ALOKA DUDHORIA AND OTHERS versus GOUTAM DUDHORIA AND OTHERS — [2009] 4 S.C.R. 204
• RANI GUPTA & ORS. versus M/S. UNITED INDIA INSURANCE CO. LTD. & ORS. — [2009] 5 S.C.R. 721
• RANVEER SINGH versus STATE OF M.P. — [2009] 1 S.C.R. 458
• RANVIR SINGH versus STATE OF HARYANA & ANR. — [2009] 13 S.C.R. 1063
• RANVIR YADAV versus STATE OF BIHAR — [2009] 7 S.C.R. 653
• RASIKLAL DALPATRAM THAKKAR versus STATE OF GUJARAT AND ORS. — [2009] 15 S.C.R. 722
• RASIKLAL versus KLSORE — [2009] 2 S.C.R. 795
• RATAN SINGH versus STATE OF M.P. & ANR. — [2009] 6 S.C.R. 976
• RAVI DEVELOPMENT versus SHREE KRISHNA PRATHISTHAN & ORS. — [2009] 8 S.C.R. 654
• RAVI GUPTA versus COMMISSIONER SALES TAX, DELHI AND ANR. — [2009] 5 S.C.R. 110
• RAVINDER SINGH versus STATE OF HIMACHAL PRADESH — [2009] 9 S.C.R. 937
• RAVINDERA SADASHIO KSHIRSAGAR versus UNION OF INDIA & ORS. — [2009] 4 S.C.R. 436
• RAVINDRA & ASSOCIATES versus UNION OF INDIA — [2009] 15 S.C.R. 335
• RAVINDRA KUMAR MADHANLAL GOENKA & ANR. versus M/S. RUGMINI RAM RAGHAV SPINNERS P. LTD. — [2009] 6 S.C.R. 27
• RAVINDRA SAXENA versus STATE OF RAJASTHAN — [2009] 16 S.C.R. 433
• RAVINDRA SHALIK NAIK AND ORS. versus ST ATE OF MAHARASHTRA — [2009] 1 S.C.R. 1080
• RAZAK JINNESAB KARAJAGI & ORS. versus STATE OF KARNATAKA — [2009] 5 S.C.R. 422
• REDAUL HUSSAIN KHAN versus NATIONAL INVESTIGATION AGENCY — [2009] 15 S.C.R. 1038
• REETA NAG versus STATE OF WEST BENGAL & ORS. — [2009] 13 S.C.R. 276
• REFERENCE NO. 1/2006 UNDER ARTICLE 317 (1) OF THE CONSTITUTION OF versus * — [2009] 10 S.C.R. 470
• REGIONAL MANAGER, BANK OF BARODA versus ANITA NANDRAJOG — [2009] 13 S.C.R. 1073
• REGISTRAR, CO-OPERATIVE SOCIETIES HARYANA versus ISRAIL KHAN & ORS. — [2009] 14 S.C.R. 1162
• REKHA RANA versus JAIPAL SHARMA AND ORS. — [2009] 11 S.C.R. 20
• RENUKA versus STATE OF KARNATAKA & ANR. — [2009] 2 S.C.R. 623
• RESHMA KUMARI AND OTHERS versus MADAN MOHAN AND ANOTHER — [2009] 11 S.C.R. 305
• REVAJEETU BUILDERS & DEVELOPERS versus NARAYANASWAMY & SONS & OTHERS — [2009] 15 S.C.R. 103
• REVENUE DIVISIONAL OFFICER-CUM-L.A.O. versus SHAIK AZAM SAHEB ETC. ETC. — [2009] 1 S.C.R. 289
• RISHAB CHAND BHANDARI (D) BY LRS. & ANR. versus NATIONAL ENGINEERING INDUSTRY LTD. — [2009] 14 S.C.R. 662
• RITU MAHAJAN versus INDIAN OIL CORPORATION & ORS. — [2009] 1 S.C.R. 1126
• RIYOJODDIN RAFIYODDIN SHAIK versus STATE OF MAHARASHTRA REP. BY PUBLIC PROSECUTOR — [2009] 3 S.C.R. 944
• ROY ESTATE versus STATE OF JHARKHAND & ORS. — [2009] 7 S.C.R. 343
• RUMI DHAR versus STATE OF WEST BENGAL & ANR. — [2009] 5 S.C.R. 553
• RUPA RANI RAKSHIT AND ORS. versus JHARKHAND GRAMIN BANK AND ORS. — [2009] 15 S.C.R. 1133
• RUR SINGH (D) TH. LRS. & ORS. versus BACHAN KAUR — [2009] 2 S.C.R. 106
• S. PALANI VELAYUTHAM & ORS. versus DISTRICT COLLECTOR, TIRUNVELVELI, TAMIL NADU & ORS. — [2009] 12 S.C.R. 1215
• S. SURESH versus ORIENTAL INSURANCE CO. LTD. & ANR. — [2009] 14 S.C.R. 990
• S.E.B.I versus SAIKALA ASSOCIATES LTD. — [2009] 6 S.C.R. 798
• S.K. JAIN. versus STATE OF HARYANA AND ANR. — [2009] 2 S.C.R. 1080
• S.N. MATHUR versus BOARD OF REVENUE & ORS. — [2009] 2 S.C.R. 681
• S.P. DEVARAJU versus STATE OF KARNATAKA — [2009] 2 S.C.R. 308
• S.S. BALU & ANR. versus STATE OF KERALA & ORS. — [2009] 1 S.C.R. 196
• S.V.L.MURTHY versus STATE REP. BY CBI, HYDERABAD — [2009] 7 S.C.R. 784
• SABIR SIDDIQ MALIK versus BOMBAY ENVIRONMENTAL ACTION GROUP AND ORS. — [2009] 8 S.C.R. 568
• SADHU SINGH versus STATE OF PUNJAB — [2009] 5 S.C.R. 344
• SAHARA INDIA COMMERCIAL CORPN. LTD. versus B. JEEJEEBHOY VAKHARIA AND ORS. — [2009] 1 S.C.R. 771
• SAHDEV versus JAIBAR @ JAI DEV & ORS. — [2009] 3 S.C.R. 722
• SAIBANNA (DEAD) BY LRS. versus ASSTT. COMMNR. & LAND ACQUISITION OFFICER — [2009] 13 S.C.R. 401
• SAKTI versus STATE OF A.P. & ORS. — [2009] 6 S.C.R. 1024
• SALIL CHATURVEDI versus UNION OF INDIA & ORS. — [2009] 16 S.C.R. 505
• SAMARTH SHIKSHA SAMITI & ANR. versus BIR BAHADUR SINGH RATHOUR & ORS. — [2009] 1 S.C.R. 735
• SAMIRA KHANUM versus MD. AFSAR TOWHEED AND ANR — [2009] 4 S.C.R. 112
• SANICHAR SAHNI versus THE STATE OF BIHAR — [2009] 10 S.C.R. 112
• SANJAY DUTT versus STATE OF MAHARASHTRA TR. CBI, BOMBAY — [2009] 5 S.C.R. 188
• SANJEET KUMAR versus STATE OF BIHAR & ANR. — [2009] 6 S.C.R. 1208
• SANTHANAM versus STATE OF TAMIL NADU — [2009] 6 S.C.R. 964
• SANTOKH SINGH versus STATE OF PUNJAB — [2009] 2 S.C.R. 412
• SANTOSH DEVIDAS BEHADE AND ORS. versus STATE OF MAHARASHTRA — [2009] 4 S.C.R. 83
• SANTOSH KUMAR DUBEY versus STATE OF U.P. & ORS. — [2009] 9 S.C.R. 572
• SANTOSH KUMAR SATISHBHUSHAN BARIYAR versus STATE OF MAHARASHTRA — [2009] 9 S.C.R. 90
• SANTOSH SOOD versus GAJENDRA SINGH & ORS. — [2009] 9 S.C.R. 470
• SANTOSH versus STATE OF U.P. — [2009] 4 S.C.R. 287
• SARBJIT SINGH & ANR. versus STATE OF PUNJAB & ANR. — [2009] 8 S.C.R. 762
• SARDAR ESTATES versus ATMA RAM PROPERTIES (P) LTD. — [2009] 7 S.C.R. 340
• SARJU@ RAMU versus STATE OF U.P. — [2009] 12 S.C.R. 611
• SARLA GOEL & ORS. versus KISHAN CHAND — [2009] 10 S.C.R. 481
• SAROJ ANAND & ORS. versus PRAHLAD RAI ANAND & ORS. — [2009] 3 S.C.R. 428
• SARVA SHRAMIK SANGH versus INDIAN OIL CORPORATION LTD. & ORS. — [2009] 6 S.C.R. 39
• SASIKUMAR versus THE STATE OF TAMIL NADU — [2009] 8 S.C.R. 541
• SATBIR SINGH & ORS. versus STATE OF U.P. — [2009] 3 S.C.R. 406
• SATISH & ORS. versus STATE OF U.P. & ORS. — [2009] 11 S.C.R. 65
• SATISH @ DHANNA versus STATE OF M.P. & ORS. — [2009] 6 S.C.R. 486
• SATISH AMBANNA BANSODE versus STATE OF MAHARASHTRA — [2009] 3 S.C.R. 1166
• SATISH KUMAR BATRA & ORS. versus STATE OF HARYANA — [2009] 5 S.C.R. 451
• SATISH NARAYAN SAWANT versus STATE OF GOA — [2009] 14 S.C.R. 464
• SATVIR versus STATE OF UTTAR PRADESH — [2009] 1 S.C.R. 431
• SATWANT KAUR SANDHU versus NEW INDIA ASSURANCE COMPANY LTD. — [2009] 10 S.C.R. 560
• SATWATI DESWAL versus STATE OF HARYANA AND ORS. — [2009] 15 S.C.R. 697
• SATYAPAL SINGH versus UNION OF INDIA & ANR. — [2009] 15 S.C.R. 1079
• SATYAPAL versus STATE OF HARYANA — [2009] 5 S.C.R. 577
• SAVITRI AGARWAL & ORS. versus STATE OF MAHARASHTRA & ANR. — [2009] 10 S.C.R. 978
• SAYEED AHMED & CO. versus STATE OF UP & ORS. — [2009] 10 S.C.R. 841
• SAYYED SHABIRALLI HAFIZALI versus STATE OF MAHARASHTRA — [2009] 7 S.C.R. 615
• SECRETARY, AGRICULTURAL PRODUCE MARKET COMMITTEE, BAILHONGAL versus QUASAMI JANAS AJMATALLA SATAMULLA AND ANR. — [2009] 14 S.C.R. 399
• SECRETARY, BHUBANESWAR DEVELOPMENT AUTHORITY versus SUSANTA KUMAR MISHRA — [2009] 2 S.C.R. 149
• SECRETARY, M/O DEFENCE & ORS. versus AJIT SINGH — [2009] 8 S.C.R. 934
• SECRETARY, MINISTRY OF DEFENCE & OTHERS versus DAMODARAN A.V. (DEAD) THROUGH LRS. & OTHERS — [2009] 13 S.C.R. 416
• SECRETARY, TO THE GOVT. OF HARYANA & ORS. versus VIDYA SAGAR — [2009] 10 S.C.R. 584
• SETH RAMDAYAL JAT versus LAXMI PRASAD — [2009] 7 S.C.R. 17
• SETHURAMAN versus RAJAMANICKAM — [2009] 4 S.C.R. 510
• SHABANA BANO versus IMRAN KHAN — [2009] 16 S.C.R. 190
• SHABBIR AHMED SHERKHAN versus STATE OF MAHARASHTRA — [2009] 4 S.C.R. 782
• SHAIKH KARIMULLAH @ BABU AND ORS. versus STATE OF A.P. — [2009] 1 S.C.R. 953
• SHAIKH MAQSOOD versus STATE OF MAHARASHTRA — [2009] 7 S.C.R. 428
• SHAKSON BELTHISSOR versus STATE OF KERALA & ANR. — [2009] 9 S.C.R. 1187
• SHAKUNT ALA DEVI & ORS. versus CHAMRU MAHTO & ANR. — [2009] 3 S.C.R. 85
• SHANTI PRASAD JAIN (D) THROUGH LRS. versus PRAKASH NARAIN MATHUR — [2009] 6 S.C.R. 96
• SHANTI SPORTS CLUB & ANR. versus UNION OF INDIA & ORS. — [2009] 13 S.C.R. 710
• SHARAD versus STATE OF MAHARASHTRA & ANR. — [2009] 2 S.C.R. 58
• SHARDA versus STATE OF RAJASTHAN — [2009] 16 S.C.R. 441
• SHARIFF AHMED & ORS. versus STATE (NCT OF DELHI) — [2009] 8 S.C.R. 75
• SHEETALA PRASAD AND ORS. versus SRI KANT AND ANR. — [2009] 16 S.C.R. 686
• SHEKARA versus STATE OF KARNATAKA — [2009] 2 S.C.R. 744
• SHESH MANI SHUKLA versus D.I.O.S. DEORIA & ORS. — [2009] 11 S.C.R. 841
• SHIBA SHANKAR MOHAPATRA & ORS. versus STATE OF ORISSA & ORS. — [2009] 15 S.C.R. 866
• SHINDHU & ORS. versus STATE OF KARNATAKA — [2009] 8 S.C.R. 278
• SHIPRA SENGUPTA versus MRIDUL SENGUPTA & OTHERS — [2009] 13 S.C.R. 407
• SHIROMANI GURUDWARA PRABANDHAK COMMITTEE versus MAHANT PREM DASS — [2009] 2 S.C.R. 1099
• SHIV KUMAR MISHRA versus STATE OF GOA THROUGH HOME SECRETARY — [2009] 3 S.C.R. 559
• SHIVA KARAM PAYASWAMI TEWARI versus STATE OF MAHARASHTRA — [2009] 1 S.C.R. 442
• SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD. versus PRAVEEN BHATIA & ORS. — [2009] 12 S.C.R. 353
• SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD. versus STATE OF PUNJAB & ORS. — [2009] 12 S.C.R. 308
• SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD. versus STATE OF PUNJAB & ORS. — [2009] 12 S.C.R. 326
• SHRI RAJENDRA RAMCHANDRA KAVALEKAR versus STATE OF MAHARASHTRA & ANR. — [2009] 1 S.C.R. 480
• SHRI SANTOSHKUMAR SHIVGONDA PATIL & ORS. versus SHRI BALASAHEB TUKARAM SHEVALE & ORS. — [2009] 13 S.C.R. 1173
• SHRISHTI NARAIN JHA versus BINDESHWAR JHA AND ORS. — [2009] 7 S.C.R. 442
• SHUB KARAN BUBNA @ SHUB KARAN PRASAD versus SITA SARAN BUBNA & ORS. — [2009] 14 S.C.R. 40
• SHYAM LAL @ KULDEEP versus SANJEEV KUMAR & ORS — [2009] 5 S.C.R. 1049
• SIATE OF PUNJAB versus NIRMAL SINGH — [2009] 9 S.C.R. 917
• SIKKA PAPERS LTD. versus NATIONAL INSURANCE CO. LTD. & ORS. — [2009] 9 S.C.R. 1088
• SIME DARBY ENGINEERING SDN. BHD. versus ENGINEERS INDIA LTD. — [2009] 11 S.C.R. 287
• SITA RAM BHANDAR SOCIETY, NEW DELHI versus LT. GOVERNOR, GOVT. OF N.C.T. DELHI & ORS. — [2009] 14 S.C.R. 507
• SIVAKUMAR versus NATARAJAN — [2009] 9 S.C.R. 386
• SIYARAM AND ORS. versus STATE OF M.P — [2009] 4 S.C.R. 389
• SMRUTI PAHARIYA versus SANJAY PAHARIYA — [2009] 8 S.C.R. 631
• SMT. ANJALI KAPOOR versus RAJIV BAIJAL — [2009] 6 S.C.R. 560
• SMT. SARLA VERMA & ORS. versus DELHI TRANSPORT CORPORATION & ANR. — [2009] 5 S.C.R. 1098
• SMT. SHASHI JAIN versus TARSEM LAL (DEAD) & ANR. — [2009] 5 S.C.R. 404
• SNEH GUPTA versus DEVI SARUP & ORS. — [2009] 2 S.C.R. 553
• SOHAN SINGH & ANR. versus STATE OF BIHAR — [2009] 15 S.C.R. 140
• SOHEL MEHABOOB SHAIKH versus STATE OF MAHARASHTRA — [2009] 6 S.C.R. 483
• SONALI MUKHERJEE versus UNION OF INDIA — [2009] 14 S.C.R. 858
• SONIC SURGICAL versus NATIONAL INSURANCE COMPANY LTD. — [2009] 15 S.C.R. 265
• SONU BABU BHAMBID & ORS. versus DREAM DEVELOPERS & ORS. — [2009] 10 S.C.R. 1176
• SOUTHERN RAILWAY OFFICERS ASSN. AND ANR. versus UNION OF INDIA AND ORS. — [2009] 12 S.C.R. 429
• SPECIAL LAND ACQUISITION OFFICER versus CHANDRAMMA (DEAD) BY LRS. — [2009] 2 S.C.R. 467
• SPECIAL LAND ACQUISITION OFFICER, U.K. PROJECT. versus MAHABOOB & ANR. — [2009] 2 S.C.R. 881
• SREE KRISHNA ELECTRICALS versus STATE OF TAMIL NADU & ANR. — [2009] 6 S.C.R. 809
• SRI JYOTISH KAIBORTA & ORS. versus THE STATE OF ASSAM & ORS. — [2009] 2 S.C.R. 1145
• SRI KISHAN & ORS. versus THE STATE OF HARYANA — [2009] 6 S.C.R. 1184
• SRI KRISHNA TYRES AND ANR. versus J. K. INDUSTRIES LTD. AND ANR. — [2009] 6 S.C.R. 1130
• SRI VENKATESWARA SYNDICATE versus ORIENTAL INSURANCE COMPANY LTD. AND ANR. — [2009] 14 S.C.R. 57
• SRI YERNENI RAJA RAMCHANDER @ RAJABABU versus STATE OF AP. & ORS. — [2009] 12 S.C.R. 494
• SRIPATHI & ORS. versus STATE OF KARNATAKA — [2009] 5 S.C.R. 309
• ST ATE OF HARYANA versus BALKAR SINGH & ORS. — [2009] 5 S.C.R. 322
• ST ATE OF MAHARASHTRA versus KRISHNARAO DUDHAPPA SHINDE — [2009] 1 S.C.R. 756
• STATE (GOVT. OF NCT OF DELHI) versus D. A. M. PRABHU AND ANR. — [2009] 3 S.C.R. 165
• STATE BANK OF INDIA versus M/S. B.S. AGRICULTURAL INDUSTRIES (I) — [2009] 4 S.C.R. 762
• STATE OF A.P. versus ARAVAPALLY VENKANNA & ANR. — [2009] 5 S.C.R. 1070
• STATE OF A.P. versus E. SATYANARAYANA — [2009] 7 S.C.R. 206
• STATE OF A.P. versus M. RADHA KRISHNA MURTHY — [2009] 4 S.C.R. 67
• STATE OF A.P. versus P. KHAJA HUSSAIN — [2009] 6 S.C.R. 660
• STATE OF A.P. versus SAYYAAD SIRAJ MOHAMMED & ORS. — [2009] 6 S.C.R. 260
• STATE OF A.P. versus V.V.PANDURANGA RAO — [2009] 7 S.C.R. 421
• STATE OF ANDHRA PRADESH versus S. SWARNALATHA & ORS. — [2009] 12 S.C.R. 289
• STATE OF ASSAM versus BARAK UPATYAKA D.U. KARMACHARI SANSTHA — [2009] 4 S.C.R. 467
• STATE OF BIHAR versus UPENDRA NARAYAN SINGH & OTHERS — [2009] 4 S.C.R. 866
• STATE OF CHHATISGARH & ORS. versus DHIRJO KUMAR SENGAR — [2009] 7 S.C.R. 1016
• STATE OF GOA & ANR. versus GOPAL BABURAO GAUDO & ORS. — [2009] 14 S.C.R. 496
• STATE OF GUJARAT AND ANR. versus RAMESHCHANDRA SHIVRATAN KOSAR AND ANR. ETC. — [2009] 7 S.C.R. 134
• STATE OF H.P . versus SURESH KUMAR @ DC — [2009] 10 S.C.R. 143
• STATE OF H.P. & ANR. versus ANJANA DEVI & ORS. — [2009] 4 S.C.R. 482
• STATE OF H.P. versus NAZAR SINGH AND ANR. — [2009] 7 S.C.R. 1117
• STATE OF H.P. versus RAM KRISHAN — [2009] 1 S.C.R. 132
• STATE OF HARYANA & ORS. versus BALDEV SPINNERS PVT. LTD. & ORS. — [2009] 2 S.C.R. 1156
• STATE OF HARYANA AND ANR. versus DHARAM SINGH & ORS. — [2009] 1 S.C.R. 979
• STATE OF HARYANA versus M/S LIBERTY ENTERPRISES — [2009] 4 S.C.R. 621
• STATE OF HIMACHAL PRADESH versus NARAIN SINGH — [2009] 10 S.C.R. 821
• STATE OF HIMACHAL PRADESH versus NARESH KUMAR @ KAKA & ORS. — [2009] 6 S.C.R. 870
• STATE OF HIMACHAL PRADESH versus RAKESH KUMAR — [2009] 8 S.C.R. 264
• STATE OF JHARKHAND & ORS. versus SHIV KARAMPAL SAHU — [2009] 6 S.C.R. 63
• STATE OF KARNATAKA & ORS. versus G.V. CHANDRASHEKAR — [2009] 3 S.C.R. 624
• STATE OF KARNATAKA versus MURALIDHAR — [2009] 4 S.C.R. 400
• STATE OF KARNATAKA versus NINGAPPA @ BHYRAPPA @ NINGEGOWDA & ANR. — [2009] 3 S.C.R. 161
• STATE OF KARNATAKA versus SHANTAPPA MADIVALAPPA GALAPUJI & ORS. — [2009] 6 S.C.R. 729
• STATE OF KARNATAKA versus Y. MOIDEEN KUNHI (DEAD) BY LRS. — [2009] 7 S.C.R. 392
• STATE OF KERALA & ANR. versus MAHESH KUMAR & ORS. — [2009] 2 S.C.R. 946
• STATE OF KERALA & ANR. versus NAVEENA PRABHU & ORS. — [2009] 2 S.C.R. 958
• STATE OF KERALA & ORS. versus MINI SHAMSUDIN & ORS. — [2009] 1 S.C.R. 723
• STATE OF KERALA & ORS. versus PRABHAVATHY THANKAMMA & ORS. — [2009] 1 S.C.R. 641
• STATE OF KERALA AND ANOTHER versus PEOPLES UNION FOR CIVIL LIBERTIES, KERALA STATE UNIT AND OTHERS — [2009] 11 S.C.R. 142
• STATE OF KERALA versus ANILACHANDRAN @ MADHU AND ORS. — [2009] 6 S.C.R. 152
• STATE OF KERALA versus C.A. JABBAR — [2009] 7 S.C.R. 300
• STATE OF KERALA versus M/S ZOOM DEVELOPERS PVT. LTD. & ORS. — [2009] 1 S.C.R. 1150
• STATE OF KERALA versus SURESH @ SUBHASH & ORS. — [2009] 6 S.C.R. 10
• STATE OF M.P. & ANR. versus MD. ABRAHIM — [2009] 8 S.C.R. 229
• STATE OF M.P. versus ABDUL KADIR & ANR. — [2009] 2 S.C.R. 430
• STATE OF M.P. versus BASODI — [2009] 6 S.C.R. 1166
• STATE OF M.P. versus CHUNNILAL @ CHUNNI SINGH — [2009] 6 S.C.R. 145
• STATE OF M.P. versus DEVENDRA — [2009] 8 S.C.R. 98
• STATE OF M.P. versus DHARA SINGH & ANR. — [2009] 3 S.C.R. 935
• STATE OF M.P. versus KASHIRAM & ORS. — [2009] 1 S.C.R. 806
• STATE OF M.P. versus LAAKHAN @ LAKHAN — [2009] 8 S.C.R. 47
• STATE OF M.P. versus MUNSHI SINGH & ORS. — [2009] 7 S.C.R. 80
• STATE OF M.P. versus RAMESH @ CHHINGE & ORS. — [2009] 1 S.C.R. 818
• STATE OF M.P. versus VIRENDRA KUMAR TRIPATHI — [2009] 7 S.C.R. 89
• STATE OF MADHYA PRADESH & ORS. versus RAMESH CHANDRA BAJPAI — [2009] 12 S.C.R. 23
• STATE OF MADHYA PRADESH & ORS. versus YOGENDRA SHRIVASTAVA — [2009] 14 S.C.R. 1137
• STATE OF MADHYA PRADESH versus JIYALAL — [2009] 12 S.C.R. 214
• STATE OF MADHYA PRADESH versus RAMESHWAR & ORS. — [2009] 5 S.C.R. 510
• STATE OF MADHYA PRADESH versus SHEETLA SAHAI & ORS. — [2009] 12 S.C.R. 1048
• STATE OF MADHYA PRADESH versus SHEIKH SHAHID — [2009] 5 S.C.R. 1038
• STATE OF MAHARASHTRA & ORS. versus PRAKASH PRAHLAD PATIL & ORS. — [2009] 6 S.C.R. 392
• STATE OF MAHARASHTRA & ORS. versus SWANSTONE MULTIPLEX CINEMA (P) LTD — [2009] 11 S.C.R. 378
• STATE OF MAHARASHTRA ETC. versus DHANENDRA SHRIRAM BHURLE ETC. — [2009] 3 S.C.R. 143
• STATE OF MAHARASHTRA versus DNYANESHWAR LAXMAN RAO WANKHEDE — [2009] 11 S.C.R. 513
• STATE OF MAHARASHTRA versus GUNTABAI @ BHAGIRATHAIBAI & ORS. — [2009] 8 S.C.R. 44
• STATE OF MAHARASHTRA versus MANGI LAL — [2009] 4 S.C.R. 49
• STATE OF MAHARASHTRA versus PRAKASH SAKHA VASAVE AND ORS. — [2009] 1 S.C.R. 450
• STATE OF MAHARASHTRA versus SAYED MOHAMMED MASOOD AND ANR. — [2009] 12 S.C.R. 275
• STATE OF NCT OF DELHI versus ASHIF KHAN @ KALU — [2009] 3 S.C.R. 940
• STATE OF ORISSA & ANR. versus BILASH CHANDRA OJHA — [2009] 4 S.C.R. 1219
• STATE OF ORISSA & ORS versus CHITRASEN BHOI — [2009] 14 S.C.R. 558
• STATE OF ORISSA AND ORS. versus BALRAM SAHU — [2009] 1 S.C.R. 655
• STATE OF ORISSA AND ORS. versus HARAPRIYA BISOI — [2009] 7 S.C.R. 34
• STATE OF ORISSA AND ORS. versus KHIROD KUMAR NAYAK — [2009] 2 S.C.R. 971
• STATE OF ORISSA versus GOVERNMENT OF INDIA & ANR. — [2009] 1 S.C.R. 992
• STATE OF ORISSA versus PRAMOD KR. KODAMSINGH & ORS. — [2009] 6 S.C.R. 371
• STATE OF ORISSA versus PRASANNA KUMAR MOHANTY — [2009] 5 S.C.R. 843
• STATE OF PUNJAB & ANR. versus MOHAMMED IQBAL BHATTI — [2009] 11 S.C.R. 790
• STATE OF PUNJAB & ANR. versus SURJIT SINGH & ORS. — [2009] 12 S.C.R. 394
• STATE OF PUNJAB & ORS. versus DR. SANJAY KUMAR BANSAL — [2009] 10 S.C.R. 1119
• STATE OF PUNJAB & ORS. versus INDER MOHAN CHOPRA & ORS. — [2009] 2 S.C.R. 400
• STATE OF PUNJAB & ORS. versus PARAMJIT KAUR & ORS. — [2009] 4 S.C.R. 1145
• STATE OF PUNJAB versus ATMA SINGH AND ORS. — [2009] 8 S.C.R. 549
• STATE OF PUNJAB versus GINDER SINGH — [2009] 1 S.C.R. 891
• STATE OF PUNJAB versus GURLABH SINGH AND ANOTHER — [2009] 8 S.C.R. 853
• STATE OF PUNJAB versus GURNAM KAUR AND ORS. — [2009] 3 S.C.R. 1195
• STATE OF PUNJAB versus HARDIAL SINGH AND ORS. — [2009] 8 S.C.R. 559
• STATE OF PUNJAB versus HARI SINGH & ORS. — [2009] 2 S.C.R. 470
• STATE OF PUNJAB versus HARJAGDEV SINGH — [2009] 8 S.C.R. 54
• STATE OF PUNJAB versus LEELA — [2009] 8 S.C.R. 68
• STATE OF PUNJAB versus MADAN LAL — [2009] 3 S.C.R. 1175
• STATE OF PUNJAB versus MALKIAT SINGH — [2009] 7 S.C.R. 63
• STATE OF PUNJAB versus MANJIT SINGH & ORS. — [2009] 9 S.C.R. 864
• STATE OF PUNJAB versus MOHINDER SINGH & ORS. — [2009] 3 S.C.R. 542
• STATE OF PUNJAB versus NIRMAL KAUR — [2009] 7 S.C.R. 126
• STATE OF PUNJAB versus PRITAM CHAND AND ORS. — [2009] 3 S.C.R. 173
• STATE OF PUNJAB versus RAJINDER SINGH — [2009] 13 S.C.R. 609
• STATE OF PUNJAB versus RAM PAL — [2009] 5 S.C.R. 601
• STATE OF PUNJAB versus SOHAN SINGH — [2009] 9 S.C.R. 810
• STATE OF PUNJAB versus SURJIT SINGH & ANR. — [2009] 7 S.C.R. 306
• STATE OF RAJASTHAN & ANR. versus MIS. FERRO CONCRETE CONSTRUCTION PVT. LTD. — [2009] 10 S.C.R. 31
• STATE OF RAJASTHAN & ANR. versus S.N.TIWARI & ORS. — [2009] 4 S.C.R. 448
• STATE OF RAJASTHAN & ORS. versus M/S. DEV GANGA ENTERPRISES — [2009] 16 S.C.R. 269
• STATE OF RAJASTHAN AND ORS. versus JAGDISH NARAIN CHATURVEDI — [2009] 8 S.C.R. 1011
• STATE OF RAJASTHAN versus ASHFAQ AHMED — [2009] 5 S.C.R. 306
• STATE OF RAJASTHAN versus BABU LAL — [2009] 8 S.C.R. 42
• STATE OF RAJASTHAN versus BHANWAR LAL & ANR. — [2009] 5 S.C.R. 1
• STATE OF RAJASTHAN versus BHIYA RAM — [2009] 9 S.C.R. 621
• STATE OF RAJASTHAN versus CHAMPA LAL — [2009] 5 S.C.R. 463
• STATE OF RAJASTHAN versus DAUL@ DAULAT GIRI — [2009] 7 S.C.R. 939
• STATE OF RAJASTHAN versus HANIF KHAN & ANR. — [2009] 2 S.C.R. 1014
• STATE OF RAJASTHAN versus HEMRAJ & ANR. — [2009] 6 S.C.R. 1123
• STATE OF RAJASTHAN versus JAGDISH PRASAD — [2009] 7 S.C.R. 175
• STATE OF RAJASTHAN versus MANOJ SHARMA AND ANR. — [2009] 5 S.C.R. 303
• STATE OF RAJASTHAN versus MOHAN LAL — [2009] 6 S.C.R. 406
• STATE OF RAJASTHAN versus MOHAN LAL AND ORS. — [2009] 6 S.C.R. 142
• STATE OF RAJASTHAN versus NARESH @ RAM NARESH — [2009] 13 S.C.R. 589
• STATE OF RAJASTHAN versus PARMENDRA SINGH — [2009] 7 S.C.R. 405
• STATE OF RAJASTHAN versus RATAN LAL — [2009] 7 S.C.R. 227
• STATE OF RAJASTHAN versus SHANTI — [2009] 8 S.C.R. 51
• STATE OF RAJASTHAN versus YUSUF — [2009] 6 S.C.R. 1138
• STATE OF TAMIL NADU & ORS. versus AMALA ANNAI HIGHER SECONDARY SCHOOL — [2009] 13 S.C.R. 913
• STATE OF U. P. versus MANGAL SINGH & ORS. — [2009] 6 S.C.R. 388
• STATE OF U. P. versus SANTOSH KUMAR — [2009] 14 S.C.R. 106
• STATE OF U.P versus GAJEY SINGH & ANR. — [2009] 2 S.C.R. 998
• STATE OF U.P. versus SHEO LAL & ORS. — [2009] 2 S.C.R. 343
• STATE OF U.P. & ANR. versus MAN MOHAN NATH SINHA & ANR. — [2009] 13 S.C.R. 348
• STATE OF U.P. & ANR. versus RADHEY SHYAM RAI — [2009] 4 S.C.R. 143
• STATE OF U.P. (NOW UTTARAKHAND) versus RABINDRA SINGH — [2009] 7 S.C.R. 605
• STATE OF U.P. AND ORS. versus COMMITTEE OF MANAGEMENT, M.T.S. VIDYA MANDIR AND ORS. — [2009] 15 S.C.R. 1276
• STATE OF U.P. versus ATUL SINGH ETC. ETC. — [2009] 8 S.C.R. 453
• STATE OF U.P. versus DINESH — [2009] 2 S.C.R. 1175
• STATE OF U.P. versus GAJADHAR SINGH AND ORS. — [2009] 2 S.C.R. 17
• STATE OF U.P. versus HARI CHAND — [2009] 7 S.C.R. 149
• STATE OF U.P. versus NANDU VISHWAKARMA & ORS. — [2009] 10 S.C.R. 185
• STATE OF U.P. versus PARAS NATH SINGH — [2009] 8 S.C.R. 85
• STATE OF U.P. versus RAM SAJIVAN & ORS. — [2009] 16 S.C.R. 154
• STATE OF U.P. versus RAMA KANT & ORS. — [2009] 7 S.C.R. 233
• STATE OF U.P. versus SAHRUNISSA & ANR. — [2009] 10 S.C.R. 237
• STATE OF U.P. versus SATTAN @ SATYENDRA & ORS. — [2009] 3 S.C.R. 643
• STATE OF U.P. versus SHOBHANATH AND ORS. — [2009] 9 S.C.R. 985
• STATE OF U.P. versus SUBHASH KUMAR SINGH TOMAR — [2009] 5 S.C.R. 1139
• STATE OF U.P. versus SUKHPAL SINGH & OTHERS — [2009] 2 S.C.R. 24
• STATE OF UTTAR PRADESH versus SHYAM BEHARI & ANR. — [2009] 6 S.C.R. 4
• STATE OF UTTARAKHAND AND ANR versus RAJENDRA SINGH ARYA AND ANR — [2009] 15 S.C.R. 933
• STATE OF UTTARANCHAL versus ALOK SHARMA & ORS. — [2009] 7 S.C.R. 1
• STATE OF WEST BENGAL & ANR. versus WEST BENGAL REGN. COPY WRITERS ASSN. & ANR. — [2009] 8 S.C.R. 334
• STATE OF WEST BENGAL & ORS. versus BANIBRATA GHOSH & ORS. — [2009] 1 S.C.R. 790
• STATE OF WEST BENGAL & ORS. versus RATNAGIRI ENGINEERING PVT. LTD. & ORS. — [2009] 2 S.C.R. 982
• STATE OF WEST BENGAL & ORS. versus SAMAR KUMAR SARKAR — [2009] 10 S.C.R. 896
• STATE OF WEST BENGAL versus DIPAK HALDER & ANR. — [2009] 8 S.C.R. 530
• STATE REP. BY TAHSILDAR-CUM-SALES OFFICER versus M. JANKIRAMAN & ANR. — [2009] 1 S.C.R. 1076
• STATE THROUGH CENTRAL BUREAU OF INVESTIGATION versus PARMESHWARAN SUBRAMANI AND ANR. — [2009] 14 S.C.R. 385
• STEEL AUTHORITY OF INDIA LTD. versus GUPTA BROTHER STEEL TUBES LTD. — [2009] 14 S.C.R. 253
• SUBBUSINGH versus STATE BY PUBLIC PROSECUTOR — [2009] 7 S.C.R. 383
• SUBH RAM & ORS. versus HARYANA STATE & ANR. — [2009] 15 S.C.R. 287
• SUBHASH CHANDRA & ANR. versus DELHI SUBORDINATE SERVICES SELECTION BOARD & ORS. — [2009] 12 S.C.R. 978
• SUBHASH CHANDRA & ORS. versus STATE OF U.P. — [2009] 9 S.C.R. 398
• SUBHASH CHANDRA SINGH versus DHEEMANT SINGH & ANR. — [2009] 6 S.C.R. 724
• SUBHASH KUMAR versus STATE OF UTTARAKHAND — [2009] 7 S.C.R. 1182
• SUBHASH SONI & ANR. versus STATE OF M.P. — [2009] 8 S.C.R. 136
• SUBHASH versus DIVISIONAL CONTROLLER M.S.R.T.C. AND ANR. — [2009] 14 S.C.R. 606
• SUBODH KUMAR YADAV versus STATE OF BIHAR & ANR. — [2009] 10 S.C.R. 574
• SUBRAMANIAM versus STATE OF TAMIL NADU & ANR. — [2009] 9 S.C.R. 725
• SUCHA SINGH versus STATE OF PUNJAB — [2009] 8 S.C.R. 871
• SUCHAND BOURI versus STATE OF WEST BENGAL — [2009] 5 S.C.R. 796
• SUCHITA SRIVASTAVA & ANR. versus CHANDIGARH ADMINISTRATION — [2009] 13 S.C.R. 989
• SUDHIR SHANTILAL MEHTA versus C.B.I. — [2009] 12 S.C.R. 682
• SUHELKHAN KHUDYARKHAN & ANR. versus STATE OF MAHARASHTRA & ORS. — [2009] 5 S.C.R. 1142
• SUKANTI MOHARANA versus STATE OF ORISSA — [2009] 11 S.C.R. 996
• SUKHDEEP SINGH @ DEEP SINGH versus STATE OF UTTAR PRADESH & ANR. — [2009] 15 S.C.R. 1252
• SUKHWANT SINGH & ORS. versus STATE OF PUNJAB — [2009] 9 S.C.R. 821
• SUMESH SINGH versus PHOOLAN DEVI & ORS. — [2009] 5 S.C.R. 996
• SUNDAR BABU AND ANR. versus STATE OF TAMIL NADU — [2009] 3 S.C.R. 326
• SUNDER KUKREJA & ORS. versus MOHAN LAL KUKREJA & ANR. — [2009] 4 S.C.R. 1163
• SUNIL versus STATE OF HARYANA — [2009] 16 S.C.R. 203
• SUNITA RANI & ORS. versus SRI CHAND & ORS — [2009] 14 S.C.R. 295
• SUNKARA LAKSHMINARASAMMA AND ANR. versus SAGI SUBBA RAJU AND ORS. ETC. — [2009] 8 S.C.R. 260
• SURAIN SINGH versus STATE OF PUNJAB — [2009] 1 S.C.R. 643
• SURAJ LAMP & INDUSTRIES (P) LTD. THRU. DIR versus STATE OF HARYANA & ANR. — [2009] 9 S.C.R. 1048
• SURENDER KUMAR versus UNION OF INDIA AND ORS. — [2009] 15 S.C.R. 312
• SURENDRA KUMAR BHATIA versus KANHAIYA LAL & ORS. — [2009] 1 S.C.R. 774
• SURENDRA SINGH BENIWAL versus HUKAM SINGH & ORS — [2009] 6 S.C.R. 880
• SURESH CHANDRA SHARMA versus STATE OF M.P. — [2009] 5 S.C.R. 1153
• SURESH KUMAR BANSAL versus KRISHNA BANSAL AND ANR. — [2009] 16 S.C.R. 419
• SURESH KUMAR SINGH versus STATE OF U.P. — [2009] 7 S.C.R. 1068
• SURESH versus STATE OF HARYANA — [2009] 3 S.C.R. 547
• SUSHIL KUMAR JAIN versus MANOJ KUMAR & ANR. — [2009] 9 S.C.R. 944
• SUSHIL KUMAR versus STATE OF PUNJAB — [2009] 13 S.C.R. 1082
• SUZANNE LOUISE MARTIN versus STATE OF RAJASTHAN & ANR. — [2009] 1 S.C.R. 359
• SWARAN SINGH CHAND versus PUNJAB STATE ELECTRICITY BOARD & ORS. — [2009] 7 S.C.R. 1084
• SYED ASKARI HADI ALI AUGUSTINE IMAM & ANR. versus STATE (DELHI ADMN.) & ANR. — [2009] 3 S.C.R. 1017
• SYED BASHEER AHAMED & ORS. versus MOHD. JAMEEL & ANR. — [2009] 1 S.C.R. 14
• SYED HAKKIM AND ANR versus STATE REP. BY DY. SUPERINTENDENT OF POLICE, KARUR DISTRICT, TAMIL NADU — [2009] 2 S.C.R. 1060
• T. GNANAVEL versus T.S. KANAGARAJ AND ANR. — [2009] 3 S.C.R. 451
• T.K. MOHAMMED ABUBUCKER (D) THR. LRS. & ORS. versus P.S.M. AHAMED ABDUL KHADER & ORS. — [2009] 6 S.C.R. 855
• TAHAZHATHE PURAYIL SARABI & ORS. versus UNION OF INDIA & ANR. — [2009] 10 S.C.R. 70
• TAMEEZUDDIN @ TAMMU versus STATE OF (NCT) OF DELHI — [2009] 14 S.C.R. 80
• TAMIL NADU COMPUTER SC. B.ED. G.T. WELFARE SOCIETY, versus HIGHER SEC. SCL. COMPUTER TECH. ASSN. & ORS. — [2009] 10 S.C.R. 522
• TAMIL NADU COMPUTER SCIENCE, B.ED. GRADUATE TEACHERS WELFARE SOCIETY versus HIGHER SECONDARY SCHOOL COMPUTER TEACHERS ASSOCIATION & ORS. — [2009] 15 S.C.R. 1033
• TAMIL NADU WATER SUPPLY & DRAINAGE BOARD versus M/S. SATYANARAYANA BROTHERS PVT. LTD. — [2009] 15 S.C.R. 598
• TARA CHAND & ORS. versus MUNICIPALITY GHARAUNDA — [2009] 6 S.C.R. 794
• TATA POWER COMPANY LTD. versus RELIANCE ENERGY LIMITED AND OTHERS — [2009] 9 S.C.R. 625
• THAHIRA HARIS ETC. versus GOVT. OF KARNATAKA & ORS. — [2009] 5 S.C.R. 941
• THE BRANCH MANAGER, M/S. MAGMA LEASING AND FINANCE LIMITED AND ANR. versus POTLURI MADHAVILATA AND ANR. — [2009] 14 S.C.R. 815
• THE CHIEF SOIL CONSERVATOR PUNJAB AND ORS. versus GURMAIL SINGH — [2009] 8 S.C.R. 564
• THE COMMISSIONER OF CENTRAL EXCISE, BHUBANESWAR-1 versus M/S. CHAMPDANY INDUSTRIES LIMITED — [2009] 14 S.C.R. 211
• THE COMMISSIONER OF CENTRAL EXCISE, GOA AND ANR. versus M/S. FUNSKOOL (INDIA) LTD. AND ANR. — [2009] 15 S.C.R. 887
• THE GOVT. OF A.P. & ORS. versus P. CHANDRA MOULI & ANR. — [2009] 6 S.C.R. 374
• THE NEW BUS STAND SHOP OWNERS ASSOCIATION versus CORPORATION OF KOZHIKODE & ANR. — [2009] 14 S.C.R. 793
• THE REGIONAL MANAGER, CENTRAL BANK OF INDIA versus VIJAY KRISHNA NEEMA & ORS. — [2009] 5 S.C.R. 645
• THE SECRETARY, FOREST DEPARTMENT & ORS. versus ABDUL RASUL CHOWDHURY — [2009] 9 S.C.R. 695
• THE STATE OF ANDHRA PRADESH versus VANGAVEETI NAGAIAH — [2009] 6 S.C.R. 160
• THE STATE OF MAHARASHTRA & ANR. versus M/S. SUPER MAX INTERNATIONAL PVT. LTD. & ORS. — [2009] 13 S.C.R. 801
• THE STATE OF WEST BENGAL & ORS. versus SOMDEB BANDYOPADHYAY & ORS. — [2009] 1 S.C.R. 504
• THE STATE REP. BY CBI, HYDERABAD versus G. PREM RAJ — [2009] 15 S.C.R. 1044
• THE UNIVERSITY OF KERALA versus THE COUNCIL OF PRINCIPALS OF COLLEGE IN KERALA & ORS. — [2009] 3 S.C.R. 99
• TIKA RAM & ORS. versus STATE OF U.P. & ORS. — [2009] 14 S.C.R. 905
• TILAK RAJ versus BAIKUNTHI DEVI (D) BY LRS. — [2009] 2 S.C.R. 452
• TIPPARAM PRABHAKAR versus THE STATE OF ANDHRA PRADESH — [2009] 7 S.C.R. 142
• TIRPUR DYEING FACTORY OWNERS ASSN. versus NOYYAL RIVER A. PROTECTION ASSN. & ORS. — [2009] 14 S.C.R. 1051
• TOMY AND ANR. versus STATE OF KERALA AND ANR. — [2009] 8 S.C.R. 39
• TUSHAR D. BHATT versus STATE OF GUJARAT & ORS. — [2009] 3 S.C.R. 229
• TUTUL KUMAR! SEN versus STATE OF JHARKHAND & ANR. — [2009] 7 S.C.R. 321
• U. SUVETHA versus STATE BY INSPECTOR OF POLICE AND ANOTHER — [2009] 7 S.C.R. 902
• U.O.I. versus BAL MUKUND & ORS. — [2009] 5 S.C.R. 205
• U.P STATE ROAD TRANSPORT CORPN. versus MOHD. GHILMAN SHARIF & OTHERS. — [2009] 10 S.C.R. 1149
• U.P. COOPERATIVE FEDERATION LTD. versus M/S. THREE CIRCLES — [2009] 14 S.C.R. 310
• U.P. JAL NIGAM, LUCKNOW versus MANJU GOEL & ORS. — [2009] 4 S.C.R. 1059
• U.P. POWER CORPORATION LTD. versus NATIONAL THERMAL POWER CORPORATION LTD. AND ORS. — [2009] 3 S.C.R. 1060
• U.P. PUBLIC SERVICE COMMISSION versus SATYA NARAYAN SHEOHARE & ORS — [2009] 4 S.C.R. 491
• U.P. RAJYA VIDYUT UTPADAN BOARD & ANR. versus UTTAR PRADESH VIDYUT MAZDOOR SANGH — [2009] 15 S.C.R. 587
• U.P. STATE ELECTRICITY BOARD & ANR. versus AZIZ AHMAD — [2009] 1 S.C.R. 373
• U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION AND ANR. versus INGERSOLL RAND WADCO TOOLS LTD. — [2009] 8 S.C.R. 81
• U.P. STATE ROAD TRANSPORT CORP. versus ISLAMUDDIN — [2009] 1 S.C.R. 638
• U.P. STATE ROAD TRANSPORT CORPORATION versus ASSISTANT COMNR. OF POLICE (TRAFFIC) DELHI — [2009] 2 S.C.R. 234
• U.P. STATE ROAD TRANSPORT CORPORATION versus NANHE LAL KUSHWAHA — [2009] 12 S.C.R. 331
• U.P. STATE ROAD TRANSPORT CORPORATION versus SHANTI DEVI AND ORS. — [2009] 1 S.C.R. 731
• U.P. STATE SUGAR & CANE DEVELOPMENT LTD. versus RAZA BULAND SUGAR CO.LTD. AND ORS — [2009] 6 S.C.R. 571
• U.P. STATE SUGAR CORPORATION LTD. NOW M/S.DOWIALA SUGAR COMPANY LTD. DOIWALA THROUGH ITS EXECUTIVE DIRECTOR versus NIRAJ KUMAR AND ORS. — [2009] 11 S.C.R. 898
• U.P.S.R.TC. versus JAGDISH PRASAD GUPTA — [2009] 4 S.C.R. 1153
• U.T. CHANDIGARH ADMINISTRATION & ANR. versus AMARJEET SINGH & ORS. — [2009] 4 S.C.R. 541
• UDAIPUR SAHAKARI UPBHOKTA THOK BHANDAR LTD. versus COMMISSIONER OF INCOME-TAX — [2009] 11 S.C.R. 90
• UDAY SHANKAR UPADHYAY & ORS. versus NAVEEN MAHESHWARI — [2009] 15 S.C.R. 1002
• UDEY CHAND versus SURAT SINGH AND ANR. — [2009] 15 S.C.R. 147
• UMA NATH PANDEY AND ORS. versus STATE OF U.P. AND ANR. — [2009] 4 S.C.R. 374
• UMAPADA KAYAL versus STATE OF WEST BENGAL — [2009] 14 S.C.R. 1039
• UNDAVALI NARAYANA RAO versus STATE OF A.P. — [2009] 11 S.C.R. 660
• UNION OF INDIA & ANR. versus EX. MAJOR SUDERSHAN GUPTA — [2009] 9 S.C.R. 584
• UNION OF INDIA & ANR. versus MURALIDHARA MENON & ANR. — [2009] 12 S.C.R. 540
• UNION OF INDIA & ORS. versus BISHAMBER DAS DOGRA — [2009] 9 S.C.R. 828
• UNION OF INDIA & ORS. versus A K. PANDEY — [2009] 14 S.C.R. 528
• UNION OF INDIA & ORS. versus B. ANNATHURAI & ANR. — [2009] 2 S.C.R. 825
• UNION OF INDIA & ORS. versus DIPAK MALI — [2009] 16 S.C.R. 564
• UNION OF INDIA & ORS. versus G. ANNADURAI — [2009] 7 S.C.R. 97
• UNION OF INDIA & ORS. versus GYAN CHAND CHATTAR — [2009] 10 S.C.R. 124
• UNION OF INDIA & ORS. versus HAR DAYAL — [2009] 15 S.C.R. 1126
• UNION OF INDIA & ORS. versus M. K. SARKAR — [2009] 16 S.C.R. 249
• UNION OF INDIA & ORS. versus M/S MARTIN LOTTERY AGENCIES LTD. — [2009] 7 S.C.R. 946
• UNION OF INDIA & ORS. versus PARUL DEBNATH & ORS. — [2009] 9 S.C.R. 969
• UNION OF INDIA AND ORS. versus DIPAK KUMAR SANTRA — [2009] 8 S.C.R. 281
• UNION OF INDIA AND ORS. versus M/S. GREEN ALLOYS P. LTD. — [2009] 7 S.C.R. 130
• UNION OF INDIA AND ORS. versus SHANTIRANJAN SARKAR — [2009] 1 S.C.R. 242
• UNION OF INDIA AND ORS. versus V.D. DUBEY (DEAD) BY LRS. — [2009] 16 S.C.R. 279
• UNION OF INDIA versus DEVENDRA KUMAR PANT & ORS. — [2009] 11 S.C.R. 1
• UNION OF INDIA versus DHARAM PAL ETC. — [2009] 2 S.C.R. 193
• UNION OF INDIA versus HARPAT SINGH & ORS. — [2009] 9 S.C.R. 705
• UNION OF INDIA versus M/S. RAJASTHAN SPINNING AND WEAVING MILLS — [2009] 9 S.C.R. 58
• UNION OF INDIA versus M/S. SINGH BUILDERS SYNDICATE — [2009] 3 S.C.R. 563
• UNION OF INDIA versus RAMESH RAM & ORS. — [2009] 9 S.C.R. 775
• UNION OF INDIA versus RATTAN MALLIK @ HABUL — [2009] 1 S.C.R. 533
• UNION OF INDIA versus SARASWAT TRADING AGENCY & ORS. — [2009] 10 S.C.R. 1063
• UNION OF INDIA versus SHAH ALAM & ANR. — [2009] 9 S.C.R. 1118
• UNION OF INDIA versus T.M. SOMARAJAN & OTHERS — [2009] 15 S.C.R. 305
• UNISON ELECTRONICS PVT. LTD. AND ANR. versus COMMISSIONER, CENTRAL EXCISE, NOIDA — [2009] 2 S.C.R. 607
• UNITED BANK OF INDIA versus PIJUSH KANTI NANDY AND ORS. — [2009] 12 S.C.R. 509
• UNITED INDIA INSURANCE CO. LTD. versus BINDU AND ORS. — [2009] 1 S.C.R. 872
• UNITED INDIA INSURANCE CO. LTD. versus M/S PAYARELAL NIRNAJAN LAL — [2009] 3 S.C.R. 730
• UNIVERSITY OF KERALA versus COUNCIL OF PRINCIPALS OF COLLEGES IN KERALA & ORS. — [2009] 8 S.C.R. 507
• UNIVERSITY OF KERALA versus COUNCIL, PRINCIPALS, COLLEGES, KERALA & OTHERS — [2009] 15 S.C.R. 800
• URBAN IMPROVEMENT TRUST, BIKANER versus MOHAN LAL — [2009] 15 S.C.R. 550
• URMILA ROY & ORS. versus M/S.BENGAL PEERLESS HOUSING DEVELOPMENT COMPANY LTD. & ORS. — [2009] 4 S.C.R. 834
• USHA RAJKHOWA & ORS. versus PARAMOUNT INDUSTRIES & ORS. — [2009] 2 S.C.R. 520
• UTIAMRAO SHIVDAS JANKAR versus RANJITSINH VIJAYSINH MOHITE-PATIL — [2009] 9 S.C.R. 538
• UTTARANCHAL TRANSPORT CORPORATION LTD. versus SMT. VIMLA DEVI AND ORS. — [2009] 2 S.C.R. 512
• UTTARNACHAL TRANSPORT CORPORATION LTD. versus SMT. VIMLA DEVI AND ORS. — [2009] 2 S.C.R. 504
• V SUBRAMANIAM versus RAJESH RAGHUVANDRA RAO — [2009] 4 S.C.R. 942
• V. KANNAN versus STATE REP. BY INSPECTOR OF POLICE — [2009] 13 S.C.R. 540
• V. LAXMINARASAMMA versus A. YADAIAH (DEAD) & ORS. — [2009] 3 S.C.R. 1040
• V. PADMANABHAM versus GOVERNMENT OF ANDHRA PRADESH & ORS. — [2009] 11 S.C.R. 455
• V. RAVI CHANDRAN versus UNION OF INDIA & ORS. — [2009] 13 S.C.R. 1022
• V. RAVI CHANDRAN versus UNION OF INDIA & ORS. — [2009] 15 S.C.R. 960
• V.G. SHANKARANARAYANA BHAT versus GIRIJA (D) BY LRS. & ANR. — [2009] 6 S.C.R. 1041
• V.K. ASHOKAN versus ASSTT. EXCISE COMMNR. & ORS. — [2009] 4 S.C.R. 331
• V.K. JAIN versus HIGH COURT OF DELHI THROUGH R.G. AND ORS. — [2009] 11 S.C.R. 907
• V.N. DEVEDOSS versus CHIEF REVENUE CONTROL OFFICER-CUM-INS. AND ORS. — [2009] 8 S.C.R. 1043
• V.RAMASWAMY versus RAMACHANDRAN & ANR — [2009] 6 S.C.R. 520
• V.V.G. REDDY versus APSRTC, NIZAMABAD REGION & ANR. — [2009] 1 S.C.R. 223
• V.V.S RAMA SHARMA & ORS. versus STATE OF U.P. & ORS. — [2009] 5 S.C.R. 1159
• VAARIKUPPAL SRINIVAS versus STATE OF A.P. — [2009] 1 S.C.R. 680
• VADAMALAI versus SYED THASTHA KEER — [2009] 3 S.C.R. 179
• VADIRAJ NAGGAPPA VERNEKAR (D) THROUGH LRS. versus SHARAD CHAND PRABHAKAR GOGATE — [2009] 2 S.C.R. 1071
• VAKIL PRASAD SINGH versus STATE OF BIHAR — [2009] 1 S.C.R. 517
• VALLABHANENI VENKATESHWARA RAO versus STATE OF A.P. — [2009] 7 S.C.R. 1210
• VANNA CLAIRE KAURA THROUGH CONSTITUTED -Y ATTORNEY MRS. INDEERA BAWA versus GAURI ANIL INDULKAR & ORS. — [2009] 11 S.C.R. 280
• VELAYUDA PULAVAR versus STATE BY SUB-INSPECTOR OF POLICE — [2009] 6 S.C.R. 383
• VIJAY DHANJI CHAUDHARY versus SUHAS JAYANT NATAWADKAR — [2009] 16 S.C.R. 518
• VIJAY KUMAR & ANR. versus DHARAM PAL & ORS. — [2009] 2 S.C.R. 1
• VIJAY NARAYAN THATTE & ORS. versus STATE OF MAHARASHTRA & ORS. — [2009] 14 S.C.R. 891
• VIJAYAN versus SADANANDAN K. & ANR. — [2009] 7 S.C.R. 463
• VIJAYKUMAR versus STATE BY INSPECTOR OF POLICE, MADRAS AND ANR. — [2009] 6 S.C.R. 919
• VIKRAM GREENTECH (I) LTD. & ANR. versus NEW INDIA ASSURANCE CO. LTD. — [2009] 5 S.C.R. 437
• VIKRAM SINGH versus STATE OF HARYANA — [2009] 7 S.C.R. 361
• VILLIANUR IYARKKAI PADUKAPPU MAIYAM versus UNION OF INDIA AND OTHERS — [2009] 9 S.C.R. 225
• VIMAL CHAND GHEVARCHAND JAIN & ORS. versus RAMAKANT EKNATH JAJOO — [2009] 4 S.C.R. 794
• VINODAN versus VISHWANATHAN — [2009] 2 S.C.R. 100
• VISAKHAPATNAM PORT TRUST versus M/S CONTINENTAL CONSTRUCTION COMPANY — [2009] 2 S.C.R. 840
• VISHAL SINGH versus STATE OF RAJASTHAN — [2009] 3 S.C.R. 444
• VISHNU DUTT SHARMA versus DAYA SAPRA — [2009] 7 S.C.R. 977
• VISHNU DUTT SHARMA versus MANJU SHARMA — [2009] 3 S.C.R. 891
• VISHWANATH BAPURAO SABALE versus SHALINIBAI NAGAPPA SABALE & ORS. — [2009] 4 S.C.R. 976
• VITHAL EKNATH ADLINGE versus STATE OF MAHARASHTRA — [2009] 3 S.C.R. 532
• WAHID KHAN versus STATE OF MADHYA PRADESH — [2009] 15 S.C.R. 1207
• WEST BENGAL ELECTRICITY REGULATORY COMMISSION versus GAJENDRA HALDEA & ORS. — [2009] 5 S.C.R. 827
• WEST BENGAL STATE ELECTRICITY BOARD versus GAJENDRA HALDEA AND ORS. — [2009] 5 S.C.R. 838
• WOODS BEACH HOTELS LTD. versus MAPUSA URBAN CO-OPERATIVE BANK OF GOA LTD. & ORS. — [2009] 4 S.C.R. 1085
• Y. SATYANARAYAN REDDY versus MANDAL REVENUE OFFICER, A.P. — [2009] 13 S.C.R. 872
• Y. VENKAIAH versus STATE OF A.P. — [2009] 3 S.C.R. 915
• YASH AHUJA AND OTHERS versus MEDICAL COUNCIL OF INDIA & ORS. — [2009] 14 S.C.R. 667
• YUMNAM ONGBI TAMPHA IBEMMA DEVI versus YUMNAM JOYKUMAR SINGH & ORS. — [2009] 4 S.C.R. 157
• YUNUS (BABOOBHAI) A HAMID PADVEKAR versus STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND ORS. — [2009] 1 S.C.R. 689
• ZENIT MATAPLAST P. LTD. versus STATE OF MAHARASHTRA AND ORS. — [2009] 14 S.C.R. 403
• ZINDAR ALI SK versus STATE OF WEST BENGAL & ANR. — [2009] 1 S.C.R. 968

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