Supreme Court of India — 2010

906 reported judgments.

Open in Lexace

A. P. PUBLIC SERVICE COMMISSION versus PRASADA RAO AND ORS. — [2010] 2 S.C.R. 1167
A.K. BEHERA versus UNION OF INDIA & ANR. — [2010] 6 S.C.R. 335
A.M. BHARWAD AND OTHERS versus STATE OF GUJARAT AND OTHERS — [2010] 10 S.C.R. 681
A.P. HOUSING BOARD versus K. MANOHAR REDDY & ORS. — [2010] 11 S.C.R. 1107
A.S. MOHAMMED RAFI versus STATE OF TAMIL NADU REP. BY HOME DEPT. AND ORS. — [2010] 14 S.C.R. 792
ABBAS AHMAD CHOUDHARY versus STATE OF ASSAM — [2010] 1 S.C.R. 869
ABDUL MANNAN versus STATE OF ASSAM — [2010] 2 S.C.R. 1030
ABDUL RAZAK (D) THROUGH LRS. AND ORS. versus MANGESH RAJARAM WAGLE AND ORS. — [2010] 1 S.C.R. 899
ABDUL SAYEED versus STATE OF MADHYA PRADESH — [2010] 13 S.C.R. 311
ABRAR versus THE STATE OF UTTAR PRADESH — [2010] 13 S.C.R. 1217
ABU SALEM ABDUL QAYOOM ANSARI versus STATE OF MAHARASHTRA & ANR. — [2010] 13 S.C.R. 8
ABU THAKIR AND ORS. versus STATE REP. BY INSPECTOR OF POLICE, TAMIL NADU — [2010] 4 S.C.R. 794
ABUBUCKER SIQQIQUE AND ANR. versus THE STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE, CBL/SCB/CHENNAI, TAMIL NADU — [2010] 15 S.C.R. 891
ADALAT PANDIT & ANR. versus STATE OF BIHAR — [2010] 7 S.C.R. 79
AFCONS INFRASTRUCTURE LTD. AND ANR. versus CHERIAN VARKEY CONSTRUCTION CQ. (P) LTD. AND ORS. — [2010] 8 S.C.R. 1053
AFTAB AHMAD ANSARI versus STATE OF UTTARANCHAL — [2010] 1 S.C.R. 1027
AJANTA PHARMA LTD. versus COMMISSIONER OF INCOME TAX-9, MUMBAI — [2010] 11 S.C.R. 404
AJMER SINGH versus STATE OF HARYANA — [2010] 2 S.C.R. 785
AJMER VIDYUT VITRAN NIGAM & ORS versus NAVIN KUMAR SAINI ETC. — [2010] 12 S.C.R. 1173
AJMERA HOUSING CORPORATION & ANR. ETC. ETC. versus COMMISSIONER OF INCOME TAX — [2010] 10 S.C.R. 183
AKLOO AHIR versus STATE OF BIHAR — [2010] 4 S.C.R. 604
ALKA GUPTA versus NARENDER KUMAR GUPTA — [2010] 11 S.C.R. 756
ALL SIKKIM YOUTH ASSOCIATION & ANOTHER versus H.R. SUBBA & OTHERS — [2010] 13 S.C.R. 345
ALLAHABAD BANK & ANR. versus ALL INDIA ALLAHABAD BANK RETIRED EMPS. ASSN. — [2010] 2 S.C.R. 162
ALVA ALUMINIUM LTD. BANGKOK versus GABRIEL INDIA LIMITED — [2010] 13 S.C.R. 803
AMAL KUMAR GHOSH & ORS. versus BASANTA KUMAR ALMAL — [2010] 5 S.C.R. 357
AMAR CHAKRAVARTY & ORS. versus MARUTI SUZUKI INDIA LTD. — [2010] 13 S.C.R. 1142
AMAR SINGH versus STATE OF RAJASTHAN — [2010] 9 S.C.R. 526
AMAR SINGH versus UNION OF INDIA — [2010] 13 S.C.R. 792
AMARINDER SINGH versus SPECIAL COMMITIEE, PUNJAB VIDHAN ,SABHA & OTHERS — [2010] 4 S.C.R. 1105
AMARJIT SINGH & ORS. versus STATE OF PUNJAB — [2010] 5 S.C.R. 614
AMARJIT SINGH & ORS. versus STATE OF PUNJAB & ORS. — [2010] 12 S.C.R. 163
AMARJIT SINGH versus STATE OF HARYANA — [2010] 1 S.C.R. 572
AMICUS CURIE versus PRASHANT BHUSHAN & ANR. — [2010] 8 S.C.R. 723
AMINA BEEVI versus THACHI & ORS. — [2010] 12 S.C.R. 1084
AMIT KUMAR & ANR. versus STATE OF PUNJAB — [2010] 9 S.C.R. 1088
ANAND SINGH & ANR. versus STATE OF UTTAR PRADESH & ORS. — [2010] 9 S.C.R. 133
ANDHRA PRADESH TOURISM DEVELOPMENT CORPN. LTD. & ANR. versus M/S. PAMPA HOTELS LTD. — [2010] 4 S.C.R. 942
ANGAD DAS versus UNION OF INDIA & ORS. — [2010] 2 S.C.R. 1047
ANIL KUMAR versus B.S. NEELKANTA & ORS. — [2010] 6 S.C.R. 480
ANJANI CHAUDHARY versus STATE OF BIHAR — [2010] 13 S.C.R. 227
ANJANI MOLU DESSAI versus STATE OF GOA & ANR. — [2010] 14 S.C.R. 997
ANOKH SINGH versus PUNJAB STATE ELECTION COMMISSION — [2010] 13 S.C.R. 455
ARUMUGAM versus THE STATE REPRESENTED BY ITS INSPECTOR OF POLICE — [2010] 9 S.C.R. 87
ARUN KUMAR AGRAWAL AND ANOTHER versus NATIONAL INSURANCE COMPANY AND OTHERS — [2010] 9 S.C.R. 303
ARUN LAL & ORS. versus UNION OF INDIA & ORS. — [2010] 13 S.C.R. 1176
ARUN RAJ versus UNION OF INDIA AND ORS. — [2010] 7 S.C.R. 1
ARVIND KUMAR MISHRA versus NEW INDIA ASSURANCE CO. LTD. AND ANR. — [2010] 11 S.C.R. 857
ASHOK KUMAR DAS & ORS. versus UNIVERSITY OF BURDWAN & ORS. — [2010] 3 S.C.R. 429
ASHOK KUMAR versus STATE OF HARYANA — [2010] 7 S.C.R. 1119
ASHOK PAL SINGH AND ORS. versus U.P. JUDICIAL SERVICES ASSOCIATION AND ORS. — [2010] 12 S.C.R. 25
ASOKE BASAK versus STATE OF MAHARASHTRA AND ORS. — [2010] 12 S.C.R. 736
ASSISTANT C.L.T., VADODARA versus ELECON ENGINEERING CO. LTD. — [2010] 3 S.C.R. 108
ASSISTANT COMMERCIAL TAXES OFFICER versus M/S. KANSAI NEROLAC PAINTS LTD. — [2010] 4 S.C.R. 654
ASSISTANT COMMISSIONER OF INCOME TAX AND ANR. versus M/S. HOTEL BLUE MOON — [2010] 2 S.C.R. 282
ASSISTANT COMMISSIONER, COMMERCIAL TAX DEPARTMENT, WORKS CONTRACT & LEASING, KOTA versus M/S. SHUKLA & BROTHERS — [2010] 4 S.C.R. 627
ASSOCIATION OF LEASING AND FINANCIAL SERVICE COMPANIES versus UNION OF INDIA AND ORS. — [2010] 13 S.C.R. 381
ASSTT. COMMERCIAL TAX OFFICER versus M/S. RIJHUMAL JEEVANDAS — [2010] 4 S.C.R. 715
ATBIR versus GOVT. OF N.C.T. OF DELHI — [2010] 9 S.C.R. 993
ATHAR HUSSAIN versus SYED SIRAJ AHMED & ORS. — [2010] 1 S.C.R. 49
ATLA SIDDA REDDY versus BUSI SUBBA REDDY AND ORS. — [2010] 7 S.C.R. 624
ATLURI BRAHMANANDAM (D) THROUGH LRS. versus ANNE SAI BAPUJI — [2010] 14 S.C.R. 339
AURANGABAD ELECTRICALS (P) LTD. versus THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, AURANGABAD — [2010] 13 S.C.R. 957
AUTOMOBILE PRODUCTS INDIA LTD. versus DAS JOHN PETER & ORS. — [2010] 8 S.C.R. 764
AVINASH CHAND & ORS. versus AGRICULTURAL PRODUCE MARKET COMMITTEES — [2010] 7 S.C.R. 1173
AVINASH GAIKWAD & ORS. versus STATE OF MAHARASHTRA & ORS. — [2010] 7 S.C.R. 519
B. MANMAD REDDY & ORS. versus CHANDRA PRAKASH REDDY & ORS. — [2010] 2 S.C.R. 860
B.P. SINGHAL versus UNION OF INDIA AND ANR. — [2010] 6 S.C.R. 589
B.S.N.L versus RELIANCE COMMUNICATION LTD. — [2010] 15 S.C.R. 705
B.V. NAGESH & ANR. versus H.V. SREENIVASA MURTHY — [2010] 11 S.C.R. 784
BABU versus STATE OF KERALA — [2010] 9 S.C.R. 1039
BABUBHAI versus STATE OF GUJARAT & ORS. ETC. — [2010] 10 S.C.R. 651
BAHADUR SINGH versus STATE OF HARYANA — [2010] 4 S.C.R. 402
BAIJ NATH SAH versus STATE OF BIHAR — [2010] 5 S.C.R. 619
BALASAHEB @ RAMESH LAXMAN DESHMUKH versus STATE OF MAHARASHTRA & ANR. — [2010] 13 S.C.R. 1190
BALATHANDAYUTHAM & ANR. versus EZHILARASAN — [2010] 4 S.C.R. 733
BALRAJE @ TRIMBAK versus STATE OF MAHARASHTRA — [2010] 6 S.C.R. 764
BALWANT SINGH (DEAD) versus JAGDISH SINGH & ORS. — [2010] 8 S.C.R. 597
BANARSI DASS versus STATE OF HARYANA — [2010] 4 S.C.R. 383
BATA INDIA LTD. versus COMMISSIONER OF CENTRAL EXCISE, NEW DELHI — [2010] 4 S.C.R. 501
BEERE GOWDA versus STATE OF KARNATAKA — [2010] 9 S.C.R. 211
BENGAI MANDAL @ BEGAI MANDAL versus STATE OF BIHAR — [2010] 1 S.C.R. 439
BHABANI PRASAD JENA versus CONVENOR SECRETARY, ORISSA STATE COMMISSION FOR WOMEN & ANR. — [2010] 9 S.C.R. 457
BHAGMAL & ORS versus KUNWAR LAL & ORS — [2010] 8 S.C.R. 1104
BHAGWAN BUDHA PRATHMIK TECHNICAL TRAINING COLLEGE NIRMALI versus THE STATE OF BIHAR AND ORS. — [2010] 14 S.C.R. 763
BHAGWAN DAS & ORS. ETC. versus STATE OF UP & ORS. — [2010] 2 S.C.R. 1145
BHAI JASPAL SINGH AND ANR. versus ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ORS. — [2010] 14 S.C.R. 41
BHAKRA BEAS MANAGEMENT BOARD versus KRISHAN KUMAR VIJ & ANR. — [2010] 10 S.C.R. 462
BHANUMATI ETC. ETC. versus STATE OF UTTAR PRADESH THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — [2010] 7 S.C.R. 585
BHARAT SANCHAR NIGAM LTD. versus TELEPHONE CABLES LTD. — [2010] 3 S.C.R. 291
BHARAT STEEL TUBES LIMITED versus IFCI LIMITED — [2010] 15 S.C.R. 993
BHARATHA MATHA & ANR. versus R. VIJAYA RENGANATHAN & ORS. — [2010] 7 S.C.R. 154
BHARTI CELLULAR LIMITED versus UNION OF INDIA AND ORS. — [2010] 12 S.C.R. 725
BHIARU RAM AND ORS. versus CENTRAL BUREAU OF INVESTIGATION AND ORS. — [2010] 9 S.C.R. 554
BHIM @ UTTAM GHOSH versus STATE OF WEST BENGAL — [2010] 14 S.C.R. 175
BHIM SINGH versus UNION OF INDIA AND ORS. — [2010] 6 S.C.R. 218
BIMAN BASU versus KALLOL GUHA THAKURTA & ANR. — [2010] 10 S.C.R. 631
BIMLESH & ORS. versus NEW INDIA ASSURANCE CO. LTD. — [2010] 9 S.C.R. 605
BIPIN KUMAR MONDAL versus STATE OF WEST BENGAL — [2010] 8 S.C.R. 1036
BIRAPPA & ANR. versus STATE OF KARNATAKA — [2010] 9 S.C.R. 205
BIRLA TECHNOLOGIES LTD. versus NEUTRAL GLASS AND ALLIED INDUSTRIES LTD. — [2010] 15 S.C.R. 1186
BOARD OF WAKF, WEST BENGAL versus ANIS FATMA BEGUM AND ANR. — [2010] 13 S.C.R. 1063
BODDELLA BABUL REDDY versus PUBLIC PROSECUTOR, HIGH COURT OF A.P. — [2010] 1 S.C.R. 149
BONDU RAMASWAMY versus BANGALORE DEVELOPMENT AUTHORITY & ORS. — [2010] 6 S.C.R. 29
BRAHM SWAROOP & ANR. versus STATE OF U.P. — [2010] 15 S.C.R. 1
BRIJ LAL & ORS. versus COMMISSIONER OF INCOME TAX ACT, 1961 — [2010] 11 S.C.R. 1167
BRUNDABAN MOHARANA & ANR. versus THE STATE OF ORISSA — [2010] 11 S.C.R. 812
BUDH RAM & ORS. versus BANSI & ORS. — [2010] 9 S.C.R. 674
C. I. T. MUMBAI versus M/S. EMPTEE POLY-YARN PVT. LTD. — [2010] 1 S.C.R. 801
C. I. T., AHMEDABAD versus RELIANCE PETROPRODUCTS PVT. LTD. — [2010] 3 S.C.R. 510
C. MAGESH AND ORS. versus STATE OF KARNATAKA — [2010] 5 S.C.R. 623
C. MUNIAPPAN & ORS. versus STATE OF TAMIL NADU — [2010] 10 S.C.R. 262
C.C.E.C. ST., VISHAKHAPATNAM versus JOCIL LTD. — [2010] 14 S.C.R. 1048
C.I.T., MUMBAI versus M/S. WALFORT SHARE & STOCK BROKERS P. LTD. — [2010] 7 S.C.R. 748
C.M. SHARMA versus STATE OF A.P. TH. I.P. — [2010] 13 S.C.R. 1105
C.N. ANANTHARAM versus M/S. FIAT INDIA LTD. AND ORS. ETC. ETC. — [2010] 15 S.C.R. 619
C.S. MANI (DECEASED) BY LR C.S. DHANAPALAN versus B. CHINNASAMY NAIDU (DECEASED) BY LRS. — [2010] 10 S.C.R. 866
CANTONMENT BOARD, MEERUT & ANR. versus K.P. SINGH & ORS. — [2010] 2 S.C.R. 269
CENTRAL BANK OF INDIA versus M/S. ASIAN GLOBAL LTD. & ORS. — [2010] 7 S.C.R. 694
CENTRAL BUREAU OF INVESTIGATION versus HOPESON NINGSHEN & ORS. — [2010] 5 S.C.R. 666
CENTRAL BUREAU OF INVESTIGATION versus KISHORE SINGH & OTHERS — [2010] 14 S.C.R. 95
CENTRAL BUREAU OF NARCOTICS versus BAHADUR SINGH — [2010] 14 S.C.R. 788
CENTRAL PUBLIC INFORMATION OFFICER, SUPREME COURT OF INDIA versus SUBHASH CHANDRA AGRAWAL — [2010] 13 S.C.R. 1120
CH. NARAYANA RAO versus UNION OF INDIA & ORS. — [2010] 11 S.C.R. 205
CHAIRMAN, ALL INDIA RAILWAY RECT. BOARD & ANR. versus K. SHYAM KUMAR.& ORS. — [2010] 6 S.C.R. 291
CHAIRMAN, MAGADH GRAMIN BANK AND ANR. versus MADHYA BIHAR GRAMIN BANK AND ORS. — [2010] 2 S.C.R. 872
CHAITANYA PRAKASH & ANR. versus H. OMKARAPPA — [2010] 1 S.C.R. 467
CHAKALI MADDILETY & ORS. versus STATE OF ANDHRA PRADESH — [2010] 10 S.C.R. 77
CHALLA JAYA BHASKAR & ORS. versus THUNGATHURTHI SURENDER & ORS. — [2010] 13 S.C.R. 643
CHANDIGARH HOUSING BOARD versus AVTAR SINGH AND OTHERS — [2010] 12 S.C.R. 96
CHANDRAWATI versus RAMJI TIWARI & ANR. ETC. — [2010] 9 S.C.R. 897
CHANMUNIYA versus VIRENDRA KUMAR SINGH KUSHWAHA & ANR. — [2010] 12 S.C.R. 223
CHARANJIT LAMBA versus COMMANDING OFFICER, SOUTHERN COMMAND AND ORS. — [2010] 7 S.C.R. 820
CHARUTAR AROGYA MANDAL versus STATE OF GUJRAT & ANR. — [2010] 12 S.C.R. 916
CHATII KONATI RAO & ORS. versus PALLE VENKATA SUBBA RAO — [2010] 15 S.C.R. 923
CHATTISGARH STATE ELECTRICITY BOARD versus CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS. — [2010] 4 S.C.R. 680
CHATURBHUJA MODI AND ORS. versus STATE OF ORISSA AND ANR. — [2010] 9 S.C.R. 849
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD versus STATE OF MAHARASHTRA & OTHERS — [2010] 5 S.C.R. 127
CHIMANLAL KUBERDAS MODI (D) BY LRS. versus GUJARAT INDUSTRIAL DEVELOPMENT CORP. & ORS. — [2010] 13 S.C.R. 722
CHIRRA SHIVRAJ versus STATE OF ANDHRA PRADESH — [2010] 15 S.C.R. 673
CHITTOOR CHEGAIAH & ORS. versus PEDDA JEEYANGAR MUTT & ANR. — [2010] 3 S.C.R. 123
CHUNNI LAL versus STATE OF U.P. — [2010] 7 S.C.R. 410
COMMISSIONER CENTRAL EXCISE, DELHI versus M/S. ACE AUTO COMP. LTD. — [2010] 14 S.C.R. 1101
COMMISSIONER OF CENTRAL EXCISE versus M/S. INTERNATIONALAUTO LIMITED — [2010] 1 S.C.R. 211
COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM-II versus M/S. NCC BLUE WATER PRODUCTS LTD. — [2010] 11 S.C.R. 741
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD versus SOLID & CORRECT ENGINEERING WORKS & ORS. — [2010] 4 S.C.R. 476
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH versus M/S. SHITAL INTERNATIONAL — [2010] 12 S.C.R. 824
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II COMMISSIONERATE & ORS. ETC. versus M/S. TARPAULIN INTERNATIONAL & ORS. ETC. — [2010] 9 S.C.R. 620
COMMISSIONER OF CENTRAL EXCISE, DELHI versus M/S. PEARL DRINKS LTD. — [2010] 7 S.C.R. 808
COMMISSIONER OF CENTRAL EXCISE, JAIPUR versus M/S. RAJASTHAN SPINNING AND WEAVING MILLS LTD. — [2010] 8 S.C.R. 396
COMMISSIONER OF CENTRAL EXCISE, NEW DELHI versus M/S HARI CHAND SHRI GOPAL & OTHER — [2010] 13 S.C.R. 820
COMMISSIONER OF CUSTOMS (GEN), MUMBAI versus ABDULLA KOYLOTH — [2010] 13 S.C.R. 280
COMMISSIONER OF CUSTOMS, BANAGALORE versus M/S, N.I. SYSTEMS (INDIA) P. LTD. — [2010] 8 S.C.R. 435
COMMISSIONER OF INCOME TAX, CHENNAI versus TULSYAN NEC LTD. — [2010] 14 S.C.R. 1114
COMMISSIONER OF INCOME TAX, DELHI versus M/S. KELVINATOR OF INDIA LIMITED — [2010] 1 S.C.R. 768
COMMISSIONER OF INCOME TAX, GUJARAT versus M/S. SAURASHTRA CEMENT LTD. — [2010] 8 S.C.R. 404
COMMISSIONER OF INCOME TAX-V, NEW DELHI versus M/S. ORACLE SOFTWARE INDIA LTD. — [2010] 1 S.C.R. 543
COMMISSIONER OF SALES TAX, U.P. versus M/S. SANJIV FABRICS — [2010] 11 S.C.R. 627
COMMISSIONER, CENTRAL EXCISE, CHANDIGARH versus M/S. KWALITY ICE CREAM CO. — [2010] 14 S.C.R. 409
COMMISSIONER, CENTRAL EXCISE, MEERUT versus M/S. MONSANTO MANUFACTURE PVT. LTD. — [2010] 14 S.C.R. 403
COMMNR. OF CENTRAL EXCISE, CHANDIGARH versus M/S. PEPSI FOODS LTD. — [2010] 14 S.C.R. 836
COMMNR. OF CUSTOMS (PREVENTIVE) MUMBAI versus M/S. M. AMBALAL & CO. — [2010] 15 S.C.R. 937
COMMON CAUSE (A REGD. SOCIETY) versus UNION OF INDIA & ANR. — [2010] 10 S.C.R. 124
COMPETITION COMMISSION OF INDIA versus STEEL AUTHORITY OF INDIA LTD. & ANR. — [2010] 11 S.C.R. 112
CONTROLLER, VINAYAK MISSION DEN. COL.& ANR. versus GEETIKA KHARE — [2010] 8 S.C.R. 719
CONTSHIP CONTAINER LINES LTD. versus D.K. LALL AND ORS. — [2010] 3 S.C.R. 460
CRAIG ALLEN COATES versus STATE & ANR. — [2010] 11 S.C.R. 102
D. HANUMANTH SA & ORS. versus STATE OF KARNATAKA & ORS. — [2010] 12 S.C.R. 1098
D. VELUSAMY versus D. PATCHAIAMMAL — [2010] 13 S.C.R. 706
D.A.V. BOYS SR. SEC. SCHOOL ETC. ETC. versus DAV COLLEGE MANAGING COMMITIEE — [2010] 8 S.C.R. 952
D.M. BELGAMVALA versus TAMILNADU REAL ESTATES (P) LTD. — [2010] 13 S.C.R. 1072
D.N. JEEVARAJU & ANR. versus D. SUDHAKAR & ORS. ETC. — [2010] 15 S.C.R. 1272
D.R. RATHNA MURTHY versus RAMAPPA — [2010] 12 S.C.R. 755
D.V. PAUL versus MANISHA LALWANI — [2010] 10 S.C.R. 425
DAHYABHAI RANCHHODDAS DHOBI AND ANR. versus STATE OF GUJARAT AND ORS. — [2010] 8 S.C.R. 575
DAIICHI SANKYO COMPANY LTD. versus JAYARAM CHIGURUPATI & ORS. — [2010] 8 S.C.R. 251
DALCO ENGINEERING PRIVATE LTD. versus SHREE SATISH PRABHAKAR PADHYE AND ORS. — [2010] 4 S.C.R. 15
DALJIT SINGH AND OTHERS versus UNION TERRITORY CHANDIGARH THROUGH ITS CHIEF ADMINISTRATOR, U.T. CHANDIGARH AND ANOTHER — [2010] 2 S.C.R. 536
DAMODAR S. PRABHU versus SAYED BABALAL H. — [2010] 5 S.C.R. 678
DARSHAN SINGH versus STATE OF PUNJAB & ANR. — [2010] 1 S.C.R. 642
DASRATH versus STATE OF M.P. — [2010] 9 S.C.R. 266
DATTA versus STATE OF MAHARASHTRA — [2010] 14 S.C.R. 921
DAVINDER SINGH AND ORS. versus STATE OF PUNJAB AND ORS. — [2010] 11 S.C.R. 609
DAYA KISHAN versus STATE OF HARYANA — [2010] 4 S.C.R. 854
DAYA SHANKAR YADAV versus UNION OF INDIA & ORS. — [2010] 13 S.C.R. 1076
DAYA SINGH & ANR. versus GURDEV SINGH (DEAD) BY L.RS. & ORS. — [2010] 1 S.C.R. 194
DEBASHIS DAW & ORS. versus STATE OF WEST BENGAL — [2010] 9 S.C.R. 654
DEHAL SINGH versus STATE OF HIMACHAL PRADESH — [2010] 10 S.C.R. 598
DENEL (PROPRIETARY LIMITED) versus BHARAT ELECTRONICS LTD. & ANR. — [2010] 6 S.C.R. 784
DEO NARAIN versus STATE OF U.P. — [2010] 9 S.C.R. 349
DEPARTMENT OF TELECOMMUNICATIONS versus GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LTD. — [2010] 12 S.C.R. 384
DEVENDER KUMAR & ANR. ETC. versus STATE OF HARYANA & ORS. ETC. — [2010] 5 S.C.R. 1195
DHAN SINGH versus STATE OF HARYANA — [2010] 8 S.C.R. 794
DHARAMBIR versus STATE (NCT OF DELHI) AND ANR. — [2010] 5 S.C.R. 137
DHARAMPAL SINGH versus STATE OF PUNJAB — [2010] 10 S.C.R. 1160
DHARAMVEER AND ORS. versus STATE OF U.P. — [2010] 3 S.C.R. 162
DHARMARTH TRUST J & K JAMMU & ORS. versus DINESH CHANDER NANDA — [2010] 10 S.C.R. 1101
DHARNIDHAR versus STATE OF U.P. — [2010] 8 S.C.R. 173
DILAWAR SINGH & ORS. ETC. versus UNION OF INDIA & ORS. — [2010] 12 S.C.R. 1059
DILPESH BALCHANDRA PANCHAL versus STATE OF GUJARAT — [2010] 5 S.C.R. 605
DINESH B. PATEL & ORS. versus STATE OF GUJARAT & ORS. — [2010] 10 S.C.R. 319
DINESH CHANDRA PANDEY versus HIGH COURT OF M.P. & ANR. — [2010] 8 S.C.R. 37
DINESH JAISWAL versus STATE OF M. P. — [2010] 1 S.C.R. 1063
DINESH KUMAR GUPTA versus UNITED INDIA INSURANCE CO. LTD. AND ORS. — [2010] 13 S.C.R. 599
DINESH KUMAR versus YUSUF ALI — [2010] 7 S.C.R. 222
DLF UNIVERSAL LTD. AND ANR. versus DIRECTOR, T & C. PLANNING HARYANA AND ORS. — [2010] 15 S.C.R. 85
DR. ASHISH RANJAN versus DR. ANUPAMA TANDON AND ANR. — [2010] 14 S.C.R. 961
DR. BASAVAIAH versus DR. H.L. RAMESH & ORS. — [2010] 9 S.C.R. 227
DR. K. KRISHNA MURTHY & ORS. versus UNION OF INDIA & ANR. — [2010] 6 S.C.R. 972
DR. M.S. PATIL versus GULBARGA UNIVERSITY AND ORS. — [2010] 10 S.C.R. 232
DR. SUNIL KUMAR SAMBHUDAYAL GUPTA AND ORS. versus STATE OF MAHARASHTRA — [2010] 15 S.C.R. 452
DURGA PRASAD AND ANR. versus STATE OF M.P. — [2010] 7 S.C.R. 104
EAST COAST RAILWAY & ANR. ETC. versus MAHADEV APPA RAO & ORS. — [2010] 7 S.C.R. 908
ECONOMIC TRANSPORT ORGANIZATION versus M/S. CHARAN SPINNING MILLS (P) LTD. AND ANR — [2010] 2 S.C.R. 887
EKNATH GANPAT AHER AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2010] 6 S.C.R. 577
ELECTION COMMISSION OF INDIA versus TELANGANA RASTRA SAMITHI & ANR. — [2010] 14 S.C.R. 496
ELECTION COMMISSION OF INDIA versus TELEANGANA RASTRA SAMITHI & ANR. — [2010] 14 S.C.R. 468
ESHWARAPPA @ MAHESHWARAPPA & ANR. versus C.S. GURUSHANTHAPPA & ANR. — [2010] 10 S.C.R. 362
EUREKA FORBES LIMITED versus ALLAHABAD BANK AND ORS. — [2010] 5 S.C.R. 990
EXECUTIVE ENGINEER, UTTARANCHAL POWER CORPORATION versus M/S. KASHI VISHWANATH STEEL LTD. & ORS. — [2010] 6 S.C.R. 1086
FOOD CORPORATION OF INDIA AND ANR. versus NIZAMUDDIN AND ANR. — [2010] 3 S.C.R. 580
FULJIT KAUR versus STATE OF PUNJAB & ORS. — [2010] 7 S.C.R. 317
G. PARSHWANATH versus STATE OF KARNATAKA — [2010] 10 S.C.R. 377
G.V. SIDDARAMESH versus STATE OF KARNATAKA — [2010] 2 S.C.R. 380
GADDAM RAMAKRISHNAREDDY & ORS. versus GADDAM RAMI REDDY & ANR. — [2010] 11 S.C.R. 656
GAINDA RAM AND OTHERS versus M.C.D. AND OTHERS — [2010] 12 S.C.R. 996
GANGULA MOHAN REDDY versus STATE OF ANDHRA PRADESH — [2010] 1 S.C.R. 7
GANPAT versus STATE OF HARYANA & ORS. — [2010] 12 S.C.R. 400
GE INDIA TECHNOLOGY CENTRE PRIVATE LTD. versus COMMISSIONER OF INCOME TAX & ANR. — [2010] 10 S.C.R. 1142
GEETA DEVI & ORS. versus PURAN RAM RAIGAR & ANR. — [2010] 10 S.C.R. 969
GENERAL INSURANCE COUNCIL AND ORS. versus STATE OF ANDHRA PRADESH AND ORS. — [2010] 5 S.C.R. 97
GHANSHYAM SHARMA AND ORS. versus STATE OF RAJASTHAN AND ORS. — [2010] 15 S.C.R. 762
GIAN SINGH versus STATE OF PUNJAB & ANR — [2010] 13 S.C.R. 1034
GIRJESH SHRIVASTAVA AND OTHERS versus STATE OF M.P. AND OTHERS — [2010] 12 S.C.R. 839
GLANROCK ESTATE (P) LTD. versus STATE OF TAMIL NADU — [2010] 12 S.C.R. 597
GOA GLASS FIBRE LTD. & ANR. versus STATE OF GOA AND ANR. — [2010] 5 S.C.R. 970
GOAN REAL ESTATE & CONSTRUCTION LTD. & ANR. versus UNION OF INDIA THROUGH SECRETARY, MINISTRY OF ENVIRONMENT & ORS. — [2010] 3 S.C.R. 1160
GOPAL SINGH AND ORS. versus STATE OF M.P. — [2010] 6 S.C.R. 1062
GOPAL SWAROOP versus KRISHNA MURARI MANGAL & ORS. — [2010] 14 S.C.R. 211
GOVERNMENT OF INDIA & ORS. versus B. ANIL KUMAR & ORS. — [2010] 6 S.C.R. 806
GOVIND SINGH versus HARCHAND KAUR — [2010] 14 S.C.R. 348
GOVINDAPPA & ORS. versus STATE OF KARNATAKA — [2010] 6 S.C.R. 962
GOVT. OF ANDHRA PRADESH & ORS. versus M/S. OBULAPURAM MINING CO. PVT. LTD.& ORS. ETC. — [2010] 6 S.C.R. 796
GOVT. OF INDIA THROUGH SECRETARY & ANR. versus RAVI PRAKASH GUPTA & ANR. — [2010] 7 S.C.R. 851
GREATER MOHALI AREA DEVELOPMENT AUTHORITY & ANR. versus MANJU JAIN. & ORS. — [2010] 10 S.C.R. 134
GRID CORPORATION OF ORISSA LTD. AND ORS. versus EASTERN METALS AND FERRO ALLOYS AND ORS. — [2010] 10 S.C.R. 779
GURBUX SINGH versus HARMINDER KAUR — [2010] 12 S.C.R. 275
GYAN MANDIR SOCIETY AND ANR. versus ASHOK KUMAR & ORS. — [2010] 2 S.C.R. 845
H. SRINIVAS PAI & ANR. versus H.V. PAI (D) THR. LRS. & ORS. — [2010] 8 S.C.R. 413
H.P. PUBLIC SERVICE COMMISSION versus MUKESH THAKUR & ANR. — [2010] 7 S.C.R. 189
H.S. VANKANI AND ORS. versus STATE OF GUJARAT AND ORS. — [2010] 3 S.C.R. 485
HAR NARAIN (DEAD) BY LRS. versus MAM CHAND (DEAD) BY LRS. AND ORS. — [2010] 12 S.C.R. 974
HARBHAJAN SINGH versus STATE OF HIMACHAL PRADESH & ORS. — [2010] 13 S.C.R. 1037
HARI BANSH LAL versus SAHODAR PRASAD MAHTO AND ORS. — [2010] 10 S.C.R. 561
HARI CHAND ROACH versus HEM CHAND AND ORS. — [2010] 12 S.C.R. 1125
HARI KISHAN versus STATE OF HARYANA — [2010] 1 S.C.R. 134
HARI RAM & ANR. versus STATE OF HARYANA & ORS. — [2010] 2 S.C.R. 756
HARI SINGH AND ANR. versus STATE OF UTTAR PRADESH — [2010] 14 S.C.R. 1079
HARI SINGH NAGRA & ORS. versus KAPIL SIBAL & ORS. — [2010] 8 S.C.R. 879
HARI SINGH versus STATE OF M. P. — [2010] 9 S.C.R. 610
HARIDWAR DEVELOPMENT AUTHORITY versus RAGHUBIR SINGH — [2010] 2 S.C.R. 201
HARINARAYAN G. BAJAJ versus STATE OF MAHARASHTRA & ORS. — [2010] 1 S.C.R. 171
HARISH MAGANLAL BAIJAL versus STATE OF MAHARASHTRA & ORS. — [2010] 6 S.C.R. 466
HARJINDER SINGH versus PUNJAB STATE WAREHOUSING CORPORATION — [2010] 1 S.C.R. 591
HARJINDER SINGH versus STATE OF PUNJAB — [2010] 10 S.C.R. 326
HARYANA STATE ELECTRICITY BOARD versus M/S. HANUMAN RICE MILLS AND ORS. — [2010] 10 S.C.R. 217
HIRABAI & ORS. versus L.A.O. CUM ASST. COMMNR. — [2010] 11 S.C.R. 1051
HIRABHAI JHAVERBHAI versus STATE OF GUJARAT & OHS. — [2010] 4 S.C.R. 498
HUSSAINBHAI ALLARAKHBHAI DARIAYA & ORS. versus STATE OF GUJARAT & ORS. — [2010] 10 S.C.R. 731
ICICI BANK LIMITED versus OFFICIAL LIQUIDATOR OF APS STAR INDUSTRIES LTD. AND ORS. — [2010] 12 S.C.R. 644
IMPROVEMENT TRUST, LUDHIANA ETC. versus UJAGAR SINGH & ORS. ETC. — [2010] 7 S.C.R. 376
IN RE.: CONSTRUCTION OF PARK AT NOIDA NEAR OKHLA BIRD SANCTUARY ANAND ARYA & ANR. T.N. B GODAVARMAN THIRUMULPAD versus UNION OF INDIA & ORS. — [2010] 15 S.C.R. 783
INCABLE NET (ANDHRA) LIMITED & ORS. versus AP AKSH BROADBAND LTD. & ORS. — [2010] 6 S.C.R. 444
INCHARGE OFFICER AND ANR. versus SHANKAR SHETTY — [2010] 10 S.C.R. 773
INDIAN DRUGS & PHARMACEUTICAL LTD. versus FAMY CARE & ORS. — [2010] 5 S.C.R. 646
INDIAN INSTITUTE OF TECHNOLOGY, KANPUR versus RAJA RAM VERMA AND ORS. — [2010] 15 S.C.R. 630
INDIAN OIL CORPORATION LTD. & ORS. versus SUBRATA BORAH CHOWLEK, ETC. — [2010] 13 S.C.R. 776
INDOWIND ENERGY LTD. versus WESCARE (I) LTD. AND ANR. — [2010] 5 S.C.R. 284
INDRA DEVI & ORS. versus BAGADA RAM & ANR. — [2010] 10 S.C.R. 347
INDRESH KUMAR versus RAM PHAL AND ORS. — [2010] 1 S.C.R. 185
INDU BHUSHAN DWIVEDI versus STATE OF JHARKHAND AND ANR. — [2010] 7 S.C.R. 465
INFOSYS TECHNOLOGIES LTD. versus JUPITER INFOSYS LTD. AND ANR. — [2010] 14 S.C.R. 312
IRIDIUM INDIA TELECOM LTD. versus MOTOROLA INCORPORATED & ORS. — [2010] 14 S.C.R. 591
ISHWAR NAGAR CO-OP.HOUSE BUILDING SOCIETY versus PARMA NAND SHARMA AND ORS. — [2010] 13 S.C.R. 966
ITTIANAM AND ORS. versus CHERICHI @ PADMINI — [2010] 8 S.C.R. 1135
IYASAMY & ANR. versus SPECIAL TAHSILDAR, LANO ACQUISITION — [2010] 12 S.C.R. 489
J & K NATIONAL PANTHERS PARTY versus THE UNION OF INDIA AND OTHERS — [2010] 13 S.C.R. 506
J. KODANDA RAMI REDDY versus STATE OF A.P. & ORS. — [2010] 13 S.C.R. 753
J.S. SEKHON versus UNION OF INDIA — [2010] 9 S.C.R. 1025
JABAR SINGH versus DINESH & ANR. — [2010] 3 S.C.R. 353
JABAR SINGH versus STATE OF M.P. — [2010] 9 S.C.R. 1144
JAFARIA versus UNION OF INDIA & ORS. — [2010] 3 S.C.R. 714
JAI SINGH AND ORS. versus MUNICIPAL CORPORATION OF DELHI AND ANR. — [2010] 12 S.C.R. 358
JAIPUR DEVELOPMENT AUTHORITY versus MAHESH SHARMA & ANR. — [2010] 11 S.C.R. 1002
JAMEELA AND ORS. versus UNION OF INDIA — [2010] 10 S.C.R. 524
JAMES JOSEPH versus STATE OF KERALA — [2010] 10 S.C.R. 844
JAVED MASOOD AND ANR. versus STATE OF RAJASTHAN — [2010] 3 S.C.R. 236
JAWANT P. SANKPAL versus SUMAN GHOLAP & ORS. — [2010] 9 S.C.R. 102
JAYANTA SIL versus STATE OF ASSAM — [2010] 9 S.C.R. 615
JEFFREY J. DIERMEIER AND ANR. versus STATE OF WEST BENGAL & ANR. — [2010] 7 S.C.R. 128
JENANY J.R. versus S. RAJEEVAN & ORS. — [2010] 5 S.C.R. 694
JITEN BESRA versus STATE OF WEST BENGAL — [2010] 3 S.C.R. 271
JITENDER KUMAR SINGH & ANR. versus STATE OF U.P. & ORS. — [2010] 1 S.C.R. 325
JITENDRA SINGH @ BABBOO SINGH & ANR. versus STATE OF U.P. — [2010] 13 S.C.R. 879
JOHN PANDIAN versus STATE REP. BY INSPECTOR OF POLICE, T. NADU — [2010] 15 S.C.R. 1012
JOSEPH KANTHARAJ & ANR. versus ATIHARUNNISA BEGUM S. — [2010] 1 S.C.R. 629
JOSEPH M. PUTHUSSERY versus T.S. JOHN & ORS. — [2010] 14 S.C.R. 427
JT. COMMISSIONER OF INCOME TAX, SURAT versus SAHELI LEASING & INDUSTRIES LTD. — [2010] 6 S.C.R. 747
JUGRAJ versus STATE OF PUNJAB — [2010] 4 S.C.R. 895
JYOTI MISHRA versus DHANANJAYA MISHRA — [2010] 10 S.C.R. 229
K. BALARAMAN versus CHAIRMAN, RAILWAY BOARD AND ORS. — [2010] 14 S.C.R. 1043
K. MANORAMA versus UNION OF INDIA REP. BY GENL. MANAGER SOUTHERN RAILWAY & ORS. — [2010] 11 S.C.R. 841
K. NAINA MOHAMED (DEAD) THROUGH LRS. versus A.M. VASUDEVAN CHETTIAR (D) BY LRS. & ORS. — [2010] 7 S.C.R. 927
K. NEELAVENI versus STATE REP. BY INSP. OF POLICE AND ORS. — [2010] 3 S.C.R. 548
K.A. ABBAS versus SABU JOSEPH & ANR. — [2010] 6 S.C.R. 822
K.H. SHEKARAPPA & OTHERS versus STATE OF KARNATAKA — [2010] 3 S.C.R. 883
K.K. POONACHA versus STATE OF KARNATAKA AND OTHERS — [2010] 10 S.C.R. 1022
K.K. RAMACHANDRAN MASTER versus M.V. SREYAMAKUMAR & ORS. — [2010] 7 S.C.R. 712
KAILASH NATH versus STATE OF U.P. — [2010] 3 S.C.R. 599
KALABHARATI ADVERTISING versus HEMANT VIMALNATH NARICHANIA AND ORS. — [2010] 10 S.C.R. 971
KALLAKURICHI TALUK CO-OP HOUSING SOCIETY LTD. versus M. MARIA SOOSAI & ORS. — [2010] 6 S.C.R. 320
KALPNATH SINGH versus UDAI NATH & ORS. — [2010] 9 S.C.R. 811
KAMAL KUMAR AGARWAL versus COMMISSIONER OF COMMERCIAL TAXES, WEST BENGAL & ORS. — [2010] 3 S.C.R. 1030
KAMMANA SAMBAMURTHY (D) BY LRS. versus KALIPATNAPU ATCHUTAMMA (D) AND ORS. — [2010] 12 S.C.R. 772
KANPUR ELECTRICITY SUPPLY CO. LTD. & ANR. versus M/S. L.M.L. LIMITED & ORS. — [2010] 6 S.C.R. 419
KANWAR NATWAR SINGH versus DIRECTORATE OF ENFORCEMENT & ANR — [2010] 13 S.C.R. 99
KARAM KAPAHI & OTHERS versus M/S. LAL CHAND PUBLIC CHARITABLE TRUST & ANOTHER — [2010] 4 S.C.R. 422
KEDAR SHASHIKANT DESHPANDE ETC. ETC. versus BHOR MUNICIPAL COUNCIL AND ORS. ETC. ETC. — [2010] 15 S.C.R. 1083
KESHAV DUTT versus STATE OF HARYANA — [2010] 10 S.C.R. 151
KHANAPURAM GANDAIAH versus ADMINISTRATIVE OFFICER & ORS. — [2010] 1 S.C.R. 1
KHAZIA MOHAMMED MUZAMMIL versus THE STATE OF KARNATAKA AND ANR. — [2010] 7 S.C.R. 1061
KHILAN & ANR versus STATE OF M.P. — [2010] 3 S.C.R. 220
KILLICK NIXON LTD. versus THE CUSTODIAN AND ORS. — [2010] 5 S.C.R. 275
KIRPAL SINGH versus STATE OF U.P. — [2010] 2 S.C.R. 1133
KISHAN SINGH (D) THROUGH LRS. versus GURPAL SINGH & ORS. — [2010] 10 S.C.R. 16
KOOTHA PERUMAL versus STATE TR. INSPECTOR OF POLICE, VIGILANCE & ANTI CORRUPTION — [2010] 14 S.C.R. 864
KRISHAN SINGH versus EXECUTIVE ENGINEER, HARYANA STATE AGRICULTURAL MARKETING BOARD, ROHTAK — [2010] 3 S.C.R. 344
KRISHNA KUMAR VARIAR versus SHARE SHOPPE — [2010] 5 S.C.R. 1153
KULDEEP SINGH versus G.M., INSTRUMENT DESIGN DEVELOPMENT AND FACILITIES CENTRE & ANR. — [2010] 15 S.C.R. 873
KULDEEP SINGH versus STATE OF PUNJAB — [2010] 15 S.C.R. 297
KUNGA NIMA LEPCHA & ORS. versus STATE OF SIKKIM & ORS. — [2010] 3 S.C.R. 787
KUSUM SHARMA & OTHERS versus BATRA HOSPITAL & MEDICAL RESEARCH CENTRE & OTHERS — [2010] 2 S.C.R. 685
L.L.C. OF INDIA AND ANR. versus RAM PAL SINGH BISEN — [2010] 3 S.C.R. 438
L.M.L. LTD. versus COMMISSIONER OF CUSTOMS — [2010] 12 S.C.R. 80
LAKHAN versus STATE OF M.P. — [2010] 9 S.C.R. 705
LALU PRASAD YADAV versus STATE OF BIHAR & ANR. — [2010] 4 S.C.R. 334
LAND ACQN. OFFICER & ASSTT. COMMNR. & ANR. versus SHIVAPPA MALLAPPA JIGALUR & ORS. — [2010] 7 S.C.R. 833
LAXMAN RAM MANE versus STATE OF MAHARASHTRA — [2010] 13 S.C.R. 134
LAXMAN TATYABA KANKATE & ANR. versus TARAMATI HARISHCHANDRA DHATRAK — [2010] 8 S.C.R. 310
LAXMI RAM PAWAR versus SITABAI BALU DHOTRE & ANR. — [2010] 15 S.C.R. 185
LEELA GUPTA & ORS. versus STATE OF UTTAR PRADESH & ORS. — [2010] 10 S.C.R. 757
LOUIS PETER SURIN versus STATE OF JHARKHAND — [2010] 8 S.C.R. 1115
M. CHANDRA versus M. THANGAMUTHU & ANR. — [2010] 11 S.C.R. 38
M. JAGDISH VYAS AND ORS. versus UNION OF INDIA AND ORS — [2010] 3 S.C.R. 1086
M. NIZAMUDDIN versus M/S. CHEMPLAST SANMAR LTD. AND ORS. — [2010] 3 S.C.R. 315
M. SUDAKAR versus V. MANOHARAN & ORS. — [2010] 14 S.C.R. 1009
M.A.A. ANNAMALAI versus STATE OF KARNATAKA & ANOTHER — [2010] 9 S.C.R. 1124
M.C. ALI AND ANR. versus STATE OF KERALA — [2010] 4 S.C.R. 526
M.D., M/S. T. NADU MAGNESITE LTD. versus S. MANICKAM & ORS. — [2010] 3 S.C.R. 1106
M/S BAJAJ HINDUSTAN LTD. versus SIR SHADI LAL ENTERPRISES LTD. & ANR. — [2010] 15 S.C.R. 156
M/S CHOUDHARY SHIP BREAKERS versus COMMISSIONER OF CUSTOMS, AHMEDABAD — [2010] 12 S.C.R. 854
M/S COAL INDIA LIMITED & ORS. versus COAL CONSUMERS ASSOCIATION & ORS. — [2010] 11 S.C.R. 533
M/S DOZCO INDIA P. LTD. versus M/S DOOSAN INFRACORE CO. LTD. — [2010] 12 S.C.R. 259
M/S J.P. BUILDERS & ANR. versus A. RAMADAS RAO & ANR. — [2010] 15 S.C.R. 538
M/S KOTHARI INDUSTRIAL CORPORATION LTD. versus TAMIL NADU ELECTRICITY BOARD & ANR. — [2010] 11 S.C.R. 1139
M/S M.R.F. LTD. ETC. versus MANOHAR PARRIKAR AND ORS. — [2010] 5 S.C.R. 1081
M/S MARUTI CLEAN COAL & POWERS LTD. versus ALOK NIGAM & ANR. — [2010] 4 S.C.R. 325
M/S SURAJ MAL RAM NIWAS OIL MILLS (P.) LTD. versus UNITED INDIA INSURANCE CO. LTD. & ANR. — [2010] 13 S.C.R. 138
M/S. A.P.T. ISPAT PVT. LTD. versus U.P. SMALL INDUSTRIES CORPORATION LTD. & ANR. — [2010] 5 S.C.R. 150
M/S. ANGEL BABY PRODUCTS PVT. LTD. versus NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY — [2010] 12 S.C.R. 1073
M/S. BHANWARLAL DUGAR & ORS. versus BRIDHICHAND PANNALAL & ORS. — [2010] 7 S.C.R. 403
M/S. COAL INDIA LIMITED AND ORS. versus ALOK FUELS (P) LTD. THROUGH DIRECTOR — [2010] 12 S.C.R. 299
M/S. DILAWARI EXPORTERS versus M/S. ALITALIA CARGO & ORS. — [2010] 4 S.C.R. 927
M/S. DYNAMIC ORTHOPEDICS PVT. LTD. versus COMMISSIONER OF INCOME TAX, COCHIN, KERALA — [2010] 2 S.C.R. 879
M/S. EMPIRE INDUSTRIES LTD. versus STATE OF MAHARASHTRA & ORS. — [2010] 3 S.C.R. 687
M/S. GODREJ SARA LEE LIMITED versus RECKITT BENCKISER AUSTRALIA PTY. LTD. AND ANR. — [2010] 2 S.C.R. 147
M/S. GOVIND IMPEX (P) LTD. AND ORS. versus APPROPRIATE AUTHORITY, INCOME TAX DEPARTMENT — [2010] 14 S.C.R. 523
M/S. HINDUSTAN PETROLEUM CORPN. LTD. & ORS. versus M/S. SUPER HIGHWAY SERVICES & ANR. — [2010] 2 S.C.R. 1053
M/S. IBA HEALTH (I) P. LTD. versus M/S INFO-DRIVE SYSTEMS SDN. BHD. — [2010] 12 S.C.R. 137
M/S. INDIA METERS LTD. versus STATE OF TAMIL NADU — [2010] 11 S.C.R. 22
M/S. INDIAN OIL CORPORATION LTD. versus COMMNR. OF CENTRAL EXCISE, VADODARA — [2010] 13 S.C.R. 358
M/S. INDIAN RAILWAYS CATERING & TOURISM CORPORATION LIMITED AND ANR. versus M/S. DOSHION VEOLIA WATER SOLUTIONS (P) LIMITED AND ORS. — [2010] 13 S.C.R. 76
M/S. JAY VEE RICE AND GENERAL MILLS versus STATE OF HARYANA AND ORS. — [2010] 11 S.C.R. 1040
M/S. JAYABHERI PROPERTIES PVT. LTD. AND ORS. versus STATE OF ANDHRA PRADESH AND ORS. — [2010] 4 S.C.R. 75
M/S. JEEVAN DIESELS & ELECTRICALS LTD. versus M/S JASBIR SINGH CHADHA (HUF) & ANR. — [2010] 6 S.C.R. 546
M/S. JINDAL STAINLESS LTD. & ANR. versus STATE OF HARYANA AND ORS. — [2010] 4 S.C.R. 743
M/S. KANCHANGANGA SEA FOODS LTD. versus COMMISSIONER OF INCOME TAX — [2010] 7 S.C.R. 866
M/S. KAPIL COREPACKS PVT. LTD. & ORS. versus SHRI HARBANS LAL (SINCE DECEASED) THROUGH LRS. — [2010] 9 S.C.R. 500
M/S. KRANTI ASSOCIATES PVT. LTD. & ANR. versus SH. MASOOD AHMED KHAN & OTHERS — [2010] 10 S.C.R. 1070
M/S. MANDVI CO-OP BANK LTD. versus NIMESH B. THAKORE — [2010] 1 S.C.R. 219
M/S. MODERN INDUSTRIES versus M/S. STEEL AUTHORITY OF INDIA LTD. TH. M.D. & ORS. — [2010] 4 S.C.R. 560
M/S. NAVA BHARAT FERRO ALLOYS LTD. versus TRANSMISSION CORPORATION OF A.P. LTD. AND ANR — [2010] 14 S.C.R. 900
M/S. NICHOLAS PLRAMAL INDIA LTD. versus COMMNR. OF CENTRAL EXCISE, MUMBAI — [2010] 13 S.C.R. 1165
M/S. RASHTRIYA CHEMICALS & FERTILIZERS LTD. versus M/S. CHOWGULE BROTHERS & ORS. — [2010] 7 S.C.R. 962
M/S. SANGHVI RECONDITIONERS PVT. LTD. versus UNION OF INDIA AND ORS. — [2010] 2 S.C.R. 352
M/S. SHALIMAR GAS & ORS. versus M/S. INDIAN OIL CORPN. LTD. & ANR. — [2010] 14 S.C.R. 244
M/S. SPEEDLINE AGENCIES versus M/S. T. STANES & CO. LTD. — [2010] 7 S.C.R. 46
M/S. SUMITOMO HEAVY INDUSTRIES LIMITED versus OIL & NATURAL GAS COMPANY — [2010] 9 S.C.R. 176
M/S. SUSHI LA CHEMICALS PVT. LTD. AND ANR. versus BHARAT COKING COAL LTD. AND ORS. — [2010] 11 S.C.R. 518
M/S. TECHNO SHARES & STOCKS LTD. versus THE COMMISSIONER OF INCOME TAX IV — [2010] 11 S.C.R. 437
M/S. TECHNOGLOBE versus STATE OF TAMIL NADU & ORS. — [2010] 15 S.C.R. 73
M/S. THE TOTGARS COOPERATIVE SALE SOCIETY LIMITED versus INCOME TAX OFFICER, KARNATAKA — [2010] 2 S.C.R. 496
M/S. V.K. ENTERPRISES AND ANR. versus M/S. SHIVA STEELS — [2010] 9 S.C.R. 647
M/S. VIJAYA BANK versus COMMISSIONER OF INCOME TAX AND ANR. — [2010] 4 S.C.R. 721
M/S. XEROX INDIA LTD. versus COMMISSIONER OF CUSTOMS, MUMBAI — [2010] 14 S.C.R. 199
MADAN MOHAN SINGH AND ORS. versus RAJNI KANT AND ANR. — [2010] 10 S.C.R. 30
MADAN MOHAN SINGH versus STATE OF GUJARAT AND ANR. — [2010] 10 S.C.R. 351
MADRAS BAR ASSOCIATION versus UNION OF INDIA — [2010] 6 S.C.R. 957
MADRAS CEMENTS LTD. versus COMMISSIONER OF CENTRAL EXCISE — [2010] 6 S.C.R. 169
MAHAMUDUL HASSAN versus UNION OF INDIA & OTHERS — [2010] 12 S.C.R. 257
MAHANADI COAL FIELDS LTD. & ANR. versus MATHIAS ORAM & ORS. — [2010] 8 S.C.R. 750
MAHARASHTRA LAND DEVELOPMENT CORPORATION AND ORS. versus STATE OF MAHARASHTRA AND ANR. — [2010] 15 S.C.R. 37
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. & ANR. versus DATAR SWITCHGEAR LTD. & ORS. — [2010] 12 S.C.R. 551
MAHARASHTRA UNIVERSITY OF HEALTH SC. & ORS. versus SATCHIKITSA PRASARAK MANDAL & ORS. — [2010] 3 S.C.R. 91
MAHARSHI DAYANAND UNIVERSITY versus SURJEET KAUR — [2010] 8 S.C.R. 475
MAHENDER SINGH versus UNION OF INDIA — [2010] 11 S.C.R. 1098
MAHESH CHANDRA BANERJI versus U.P. AVAS EVAM VIKAS PARISHAD AND ORS. — [2010] 8 S.C.R. 19
MAHESH RATILAL SHAH versus UNION OF INDIA AND ORS. — [2010] 1 S.C.R. 784
MAIN PAL versus STATE OF HARYANA — [2010] 11 S.C.R. 336
MALAYALA MANORAMA CO. LTD. versus ASSTT. COMMISSIONER, COMMERCIAL TAXES & ANR. — [2010] 7 S.C.R. 993
MALAYALAM PLANTATIONS LTD. versus STATE OF KERALA AND ANR. — [2010] 14 S.C.R. 162
MAMTAJ BI BAPUSAB NADAF & ORS. versus UNITED INDIA INSURANCE CO. & ORS. — [2010] 10 S.C.R. 996
MAN KAUR (DEAD) BY LRS. versus HARTAR SINGH SANGHA — [2010] 12 S.C.R. 515
MAN SINGH (D) BY LRS. versus RAM KALA (D) BY LRS. & ORS. — [2010] 14 S.C.R. 577
MANAGING DIRECTOR, MAHARASHTRA STATE FINANCIAL CORPORATION & ORS. versus SANJAY SHANKARSA MAMARDE — [2010] 8 S.C.R. 358
MANAM SARASWATHI SAMPOORNA KALAVATHI & ORS. versus MANAGER, APSRTC, TADEPALLIGUDEM A.P. & ANR. — [2010] 3 S.C.R. 872
MANISH GOEL versus ROHINI GOEL — [2010] 2 S.C.R. 414
MANISHA TYAGI versus DEEPAK KUMAR — [2010] 2 S.C.R. 554
MANJAPPA & ANR. versus STATE OF KARNATAKA — [2010] 10 S.C.R. 1095
MANNU SAO versus STATE OF BIHAR — [2010] 8 S.C.R. 811
MANOHAR LAL (D) BY LRS. versus UGRASEN (D) BY LRS. & ORS. — [2010] 7 S.C.R. 346
MANOJ MAHAVIR PRASAD KHAITAN versus RAM GOPAL PODDAR AND ANR. — [2010] 12 S.C.R. 289
MANOJ YADAV versus PUSHPA @ KIRAN YADAV — [2010] 13 S.C.R. 894
MANOJ YADAV versus PUSHPA @ KIRAN YADAV — [2010] 13 S.C.R. 897
MAQBOOL @ ZUBIR @ SHAHNAWAZ AND ANR. versus STATE OF AP. — [2010] 7 S.C.R. 1001
MATHAI @ JOBY versus GEORGE & ANR. — [2010] 3 S.C.R. 533
MAY GEORGE versus SPECIAL TAHSILDAR & ORS. — [2010] 7 S.C.R. 204
MAYA DEVI (DEAD) THROUGH LRS. versus SMT. RAJ KUMARI BATRA (DEAD) THROUGH LRS. & ORS. — [2010] 10 S.C.R. 1113
MAYA MATHEW versus STATE OF KERALA & ORS. — [2010] 3 S.C.R. 16
MAYANDI versus STATE REP.BY INSP.OF POLICE — [2010] 9 S.C.R. 127
MD. ALAUDDIN KHAN versus KARAM THAMARJIT SINGH — [2010] 8 S.C.R. 525
MD. ASHIF AND ORS. versus STATE OF BIHAR AND ORS. — [2010] 6 S.C.R. 191
MD. NOOMAN & ORS. versus MD. JABED ALAM & ORS. — [2010] 11 S.C.R. 729
MD. RAISUL ISLAM AND ORS. versus GOKUL MOHAN HAZARIKA AND ORS. — [2010] 7 S.C.R. 732
MD. SHAHABUDDIN versus STATE OF BIHAR & ORS. — [2010] 3 S.C.R. 911
MEGHMALA & ORS. versus G. NARASIMHA REDDY & ORS. — [2010] 10 S.C.R. 47
MEWAR POLYTEX LTD. versus UNION OF INDIA AND ORS. — [2010] 14 S.C.R. 812
MIS. SOUTHERN TECHNOLOGIES LTD. versus JOINT COMMISSIONER OF INCOME TAX, COIMBATORE — [2010] 1 S.C.R. 380
MOHAMMAD MIAN versus STATE OF U.P. — [2010] 15 S.C.R. 1288
MOHAN KUMAR RAYANA versus KOMAL MOHAN RAYANA — [2010] 4 S.C.R. 411
MOHAN MALI & ANR. versus STATE OF M.P. — [2010] 5 S.C.R. 373
MOHANLAL NANABHAI CHOKSI (DEAD) BY LRS. versus STATE OF GUJARAT AND ORS. — [2010] 12 S.C.R. 499
MOHD. AYUB DAR versus STATE OF J & K — [2010] 8 S.C.R. 916
MOHD. LAIQUIDDIN AND ANR. versus KAMALA DEVI MISRA (DEAD) BY LRS. AND ORS. — [2010] 1 S.C.R. 873
MOHD. MAQBOOL TANTRAY versus STATE OF J & K — [2010] 3 S.C.R. 589
MOHD. SAUD & ANOTHER versus DR. (MAJ.) SHAIKH MAHFOOZ & OTHERS — [2010] 14 S.C.R. 84
MOHD. USMAN MOHD. ISLAM SHAIKH & ORS. versus STATE OF MAHARASHTRA — [2010] 13 S.C.R. 746
MOHD. YUNUS KHAN versus STATE OF U.P. AND ORS. — [2010] 12 S.C.R. 448
MONICA BEDI versus STATE OF AP. — [2010] 13 S.C.R. 522
MONIRUDDIN AHMED @ LALU DEALER & ORS. versus STATE OF WEST BENGAL — [2010] 6 S.C.R. 776
MOTI RAM (D) THR. LRS. & ANR. versus ASHOK KUMAR & ANR. — [2010] 14 S.C.R. 809
MRS. SHILPA AGGARWAL versus MR. AVIRAL MITTAL & ANR. — [2010] 2 S.C.R. 318
MRS. ZAKIYA BEGUM & ORS. versus MRS. SHANAZ ALI & ORS. — [2010] 9 S.C.R. 692
MUKESH KISHANPURIA versus STATE OF WEST BENGAL — [2010] 5 S.C.R. 702
MUKESHBHAI GOPALBHAI BAROT versus STATE OF GUJARAT — [2010] 9 S.C.R. 632
MULLA & ANR. versus STATE OF U.P. — [2010] 2 S.C.R. 633
MUMBAI INTERNATIONAL AIRPORT PVT. LTD. versus M/S. GOLDEN CHARIOT AIRPORT AND ANR. — [2010] 12 S.C.R. 326
MUMBAI INTERNATIONAL AIRPORT PVT. LTD. versus REGENCY CONVENTION CENTRE & HOTELS PVT. LTD. — [2010] 7 S.C.R. 790
MUNICIPAL COMMITTEE, HOSHIARPUR versus PUNJAB STATE ELECTRICITY BOARD AND ORS. — [2010] 13 S.C.R. 658
MUNNAWAR AND ORS. versus STATE OF U.P. ETC. — [2010] 5 S.C.R. 1202
MUSHEER KHAN @ BADSHAH KHAN & ANR. versus STATE OF M.P. — [2010] 2 S.C.R. 119
MYLADIMMAL SURENDRAN & ORS. versus STATE OF KERALA — [2010] 10 S.C.R. 916
MYSORE URBAN DEVELOPMENT AUTHORITY BY ITS COMMISSIONER versus VEER KUMAR JAIN & ORS. — [2010] 4 S.C.R. 371
N. NATESAM PILLAI versus SPL. TAHSILDAR, LAND ACQUISITION, TIRUCHY — [2010] 10 S.C.R. 1
N. SURESH NATHAN & ORS., ETC. ETC. versus UNION OF INDIA & ORS. ETC. ETC. — [2010] 4 S.C.R. 1014
N.B.C.C. LTD. versus J.G. ENGINEERING PVT. LTD. — [2010] 1 S.C.R. 109
NADIRSHA SHAPURJI PATEL (D) BY LRS. AND ORS. versus DEPUTY COLLECTOR AND LA AND ANR. — [2010] 15 S.C.R. 516
NAGALAND SENIOR GOVT. EMPLOYEES WELFARE ASSOCIATION & ORS. versus THE STATE OF NAGALAND & ORS. — [2010] 7 S.C.R. 630
NAGBHAI NAJBHAI KHACKAR versus STATE OF GUJARAT — [2010] 11 S.C.R. 414
NAHALCHAND LALOOCHAND PVT. LTD. versus PANCHALI CO-OPERATIVE HOUSING SOCIETY LTD. — [2010] 10 S.C.R. 804
NAHAR SINGH YADAV & ANR. versus UNION OF INDIA & ORS. — [2010] 13 S.C.R. 851
NAND KISHORE GUPTA & ORS. versus STATE OF U.P. & ORS. — [2010] 11 S.C.R. 356
NANDYALA VENKATARAMANA versus STATE OF ANDHRA PRADESH — [2010] 14 S.C.R. 643
NANHAR AND ORS. versus STATE OF HARYANA — [2010] 7 S.C.R. 384
NANO KISHORE OJHA versus ANJANI KUMAR SINGH — [2010] 6 S.C.R. 133
NARESH K. AGGARWALA AND CO. versus CANBANK FINANCIAL SERVICES LTD. AND ANR. — [2010] 6 S.C.R. 1
NARESH KUMAR versus DEPARTMENT OF ATOMIC ENERGY AND ORS. — [2010] 8 S.C.R. 627
NARINDER KUMAR versus STATE OF JAMMU & KASHMIR — [2010] 8 S.C.R. 779
NASEEM AHMAD & ORS. versus STATE OF U.P. & ANR. — [2010] 14 S.C.R. 822
NATIONAL COMMISSION OF WOMEN versus STATE OF DELHI & ANR. — [2010] 10 S.C.R. 905
NATIONAL HYDROELECTRIC POWER CORPN. LTD. versus COMMISSIONER OF INCOME TAX — [2010] 1 S.C.R. 16
NATIONAL LEATHER CLOTH MANUFACTURING CO. versus UNION OF INDIA & ANR. — [2010] 8 S.C.R. 971
NATIONAL SMALL INDUSTRIES CORP. LTD. versus HARMEET SINGH PAINTAL AND ANR. — [2010] 2 S.C.R. 805
NAVIN JINDAL versus ASSTT. COMMISSIONER OF INCOME TAX — [2010] 1 S.C.R. 255
NEETA RAKESH JAIN versus RAKESH JEETMAL JAIN — [2010] 8 S.C.R. 505
NEETI MALVIYA versus RAKESH MALVIYA — [2010] 6 S.C.R. 1103
NEW INDIA ASSURANCE CO. LTD. versus RAGHUVIR SINGH NARANG & ANR. — [2010] 4 S.C.R. 299
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA) versus ARMY WELFARE HOUSING ORGANIZATION & ORS. — [2010] 12 S.C.R. 1
NIRANJAN PANJA versus STATE OF WEST BENGAL — [2010] 7 S.C.R. 113
NIRMJAL JEET SINGH HOON versus IRTIZA HUSSAIN AND ORS. — [2010] 14 S.C.R. 109
NORTH DELHI POWER LIMITED versus GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS. — [2010] 5 S.C.R. 1039
NORTHERN MINERAL LTD. versus UNION OF INDIA AND ANR. — [2010] 8 S.C.R. 1
OIL AND NATURAL GAS CORPORATION LTD., DEHRADUN THROUGH MANAGING DIRECTOR versus THE COMMISSIONER OF INCOME TAX, DEHRADUN — [2010] 3 S.C.R. 386
OM PAL SINGH versus STATE OF U.P. — [2010] 13 S.C.R. 558
OM PARKASH versus UNION OF INDIA AND ORS. — [2010] 2 S.C.R. 447
OM PRAKASH SINGH versus UNION OF INDIA & ORS. — [2010] 8 S.C.R. 490
OM PRAKASH versus ASHWANI KUMAR BASSI — [2010] 10 S.C.R. 550
OMPRAKASH VERMA & ORS. versus STATE OF ANDHRA PRADESH & ORS. — [2010] 15 S.C.R. 302
ORIENTAL AROMA CHEMICAL INDUSTRIES LTD. versus GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION AND ANOTHER — [2010] 2 S.C.R. 1172
ORYX FISHERIES PRIVATE LIMITED versus UNION OF INDIA AND OTHERS — [2010] 13 S.C.R. 234
OSWAL FATS AND OILS LIMITED versus ADDITIONAL COMMISSIONER (ADMINISIRATION), BAREILLY DIVISION, BAREILLY AND OTHERS — [2010] 5 S.C.R. 927
P. RAJAN SANDHI versus UNION OF INDIA — [2010] 11 S.C.R. 584
P. VIJAYAN versus STATE OF KERALA & ANR. — [2010] 2 S.C.R. 78
P.J. AGRO TECH LIMITED & ORS. versus WATER BASE LIMITED — [2010] 9 S.C.R. 119
P.K. MOHAN RAM versus B.N. ANANTHACHARY AND ORS. — [2010] 3 S.C.R. 401
P.K. SINGH versus M/S. S.N. KANUNGO AND OTHERS — [2010] 2 S.C.R. 1040
PAL @ PALLA versus STATE OF UTTAR PRADESH — [2010] 11 S.C.R. 716
PALLAWI RESOURCES LTD. versus PROTOS ENGINEERING COMPANY PVT. LTD. — [2010] 3 S.C.R. 847
PALRAJ versus THE DIVISIONAL CONTROLLER, NEKRTC — [2010] 11 S.C.R. 89
PANKAJAKSHI (DEAD) THROUGH LRS. AND ORS. versus CHANDRIKA AND ORS. — [2010] 12 S.C.R. 989
PANNEY @ PRATAP NARAIN SHUKLA & ANR. versus STATE OF U.P. — [2010] 3 S.C.R. 594
PARAMJEET SINGH @ PAMMA versus STATE OF UTTARAKHAND — [2010] 11 S.C.R. 1064
PARASNATH TIWARI AND ANR. versus CENTRAL RESERVE POLICE FORCE AND ANR. — [2010] 1 S.C.R. 635
PARLE BISLERI PVT. LTD. versus COMMR. OF CUSTOMS & CENTRAL EX., AHMEDABAD — [2010] 14 S.C.R. 851
PATAI @ KRISHNA KUMAR versus STATE OF U.P. — [2010] 3 S.C.R. 1135
PEPSICO INDIA HOLDINGS PVT. LTD. versus FOOD INSPECTOR AND ANR. — [2010] 13 S.C.R. 993
PERNOD RICARD INDIA (P) LTD. versus COMMISSIONER OF CUSTOMS, ICD TUGHLAKABAD — [2010] 8 S.C.R. 996
PILLAYAR P.K.V.K.N. TRUST THRU RAMANATHAN versus KARPAGA N.N.U.S. REP. BY SECRETARY & ORS. — [2010] 11 S.C.R. 1
PINNINTI KISTAMMA AND ORS. versus DUWADA PARSURAM CHOWDARY & ORS. — [2010] 1 S.C.R. 297
PITAMBAR SINGH AND ORS. versus STATE OF BIHAR AND ORS. — [2010] 12 S.C.R. 958
PODYAMI SUKADA versus STATE OF M.P. (NOW CHHATISGARH) — [2010] 8 S.C.R. 964
POONAM CHAND JAIN AND ANR. versus FAZRU — [2010] 2 S.C.R. 109
PRABHAKAR RAGHUNATH PATIL AND ORS. versus STATE OF MAHARASHTRA — [2010] 13 S.C.R. 586
PRADIP BURAGOHAIN versus PRANATI PHUKAN — [2010] 7 S.C.R. 888
PRALHAD AND ORS. versus STATE OF MAHARASHTRA AND ANR. — [2010] 11 S.C.R. 916
PRASANTA KUMAR SARKAR versus ASHIS CHATTERJEE & ANR. — [2010] 12 S.C.R. 1165
PRATHAP & ANR. versus STATE OF KERALA — [2010] 10 S.C.R. 241
PRAVINBHAI KASHIRAMBHAI PATEL versus STATE OF GUJARAT & ORS. — [2010] 8 S.C.R. 211
PREETI GUPTA & ANOTHER versus STATE OF JHARKHAND & ANOTHER — [2010] 9 S.C.R. 1168
PREM CHAND & ORS. versus UNION OF INDIA — [2010] 3 S.C.R. 1128
PRITHI versus STATE OF HARYANA — [2010] 9 S.C.R. 33
PROJECT OFFICER, IRDP AND ORS. versus P. D. CHACKO — [2010] 6 S.C.R. 846
PTC INDIA LTD. versus CENTRAL ELECTRICITY REGULATORY COMMISSION THROUGH SECRETARY — [2010] 3 S.C.R. 609
PUBLIC SERVICE COMMISSION, UTTARANCHAL versus MAMTA BISHT AND ORS. — [2010] 7 S.C.R. 289
PUNJAB & HARYANA HIGH COURT AT CHANDIGARH versus MEGH RAJ GARG AND ANOTHER — [2010] 7 S.C.R. 172
PUNJAB AND SIND BANK versus M/S. ALLIED BEVERAGE COMPANY PVT. LTD. AND ORS. — [2010] 11 S.C.R. 1123
PUNJAB NATIONAL BANK AND ORS. versus K.K. VERMA — [2010] 11 S.C.R. 311
PUNJAB ROADWAYS MOGA THROUGH ITS GENERAL MANAGER versus PUNJA SAHIB BUS AND TRANSPORT CO. AND ORS. — [2010] 5 S.C.R. 256
PUNJAB STATE ELECTRICITY BOARD & ANR. versus ASHWANI KUMAR — [2010] 7 S.C.R. 1158
PUNJAB STATE ELECTRICITY BOARD & ANR. versus NARATA SINGH & ANR. — [2010] 3 S.C.R. 27
PURAN CHAND versus STATE OF HARYANA — [2010] 7 S.C.R. 21
PUSHPA VANTI versus UNION OF INDIA & ORS. — [2010] 13 S.C.R. 784
PYARE MOHAN LAL versus STATE OF JHARKHAND & ORS. — [2010] 11 S.C.R. 216
R. HANUMAIAH & ANR. versus SECRETARY TO GOVERNMENT OF KARNATAKA REVENUE DEPARTMENT & ORS. — [2010] 4 S.C.R. 904
R. JAYARAMA AND ORS. versus STATE OF KERALA AND ORS. — [2010] 15 S.C.R. 686
R. RAVINDRA REDDY AND ORS. versus H. RAMAIAH REDDY AND ORS. — [2010] 2 S.C.R. 943
R.D. GARDI MEDICAL COLLEGE AND ANR. ETC. versus STATE OF M.P. AND ORS. — [2010] 12 S.C.R. 692
R.S. SUJATHA versus STATE OF KARNATAKA AND ORS. — [2010] 14 S.C.R. 227
RABINDRA NATH SINGH versus RAJESH RANJAN @ PAPPU YADAV & ANR. — [2010] 5 S.C.R. 1156
RADHA MUDALIYAR versus SPL. TAHASILDAR (LAND ACQ.), T.N.H. BOARD — [2010] 13 S.C.R. 154
RAJ KISHORE (DEAD) BY LRS. versus PREM SINGH & ORS. — [2010] 14 S.C.R. 1019
RAJ KUMAR SHIVHARE versus ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT & ANOTHER — [2010] 4 S.C.R. 608
RAJ KUMAR versus AJAY KUMAR & ANR. — [2010] 13 S.C.R. 179
RAJ TRANSPORT CO. PVT. LTD., AMRITSAR versus STATE TRANSPORT APPELLATE TRIBUNAL PB. & ORS. — [2010] 13 S.C.R. 868
RAJA GOUNDER & ANR. versus STATE OF TAMIL NADU — [2010] 11 S.C.R. 838
RAJA KHAN versus U.P. SUNNI CENTRAL WAQF BOARD & ANR. — [2010] 13 S.C.R. 1131
RAJA KHAN versus U.P. SUNNI CENTRAL WAQF BOARD & ANR. — [2010] 13 S.C.R. 1212
RAJASTHAN PRADESH V.S. SARDARSHAHAR AND ANR. versus UNION OF INDIA AND ORS. — [2010] 7 S.C.R. 252
RAJBIR @ RAJU AND ANR. versus STATE OF HARYANA — [2010] 13 S.C.R. 886
RAJEEV KUMAR & ANR. versus HEMRAJ SINGH CHAUHAN & ORS. — [2010] 3 S.C.R. 572
RAJESH KOHLI versus HIGH COURT OF J & K AND ANR. — [2010] 11 S.C.R. 699
RAJESH RANJAN @ PAPPU YADAV versus STATE OF BIHAR THR. CBI — [2010] 9 S.C.R. 690
RAJESHWAR TIWARI AND ORS. versus NANDA KISHORE ROY — [2010] 10 S.C.R. 444
RAJINDER KISHAN GUPTA AND ANR. versus UNION OF INDIA AND ORS. — [2010] 10 S.C.R. 172
RAJU & ANR. versus STATE OF HARYANA — [2010] 2 S.C.R. 574
RAKESH CHAND & ANR. versus STATE OF PUNJAB — [2010] 9 S.C.R. 894
RAKESH KUMAR GOEL ETC. versus U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. & ORS. — [2010] 8 S.C.R. 220
RAKHI RAY & ORS. versus THE HIGH COURT OF DELHI & OR$. — [2010] 2 S.C.R. 239
RAM BABU versus STATE OF U.P. — [2010] 4 S.C.R. 771
RAM CHANDER TALWAR & ANR. versus DEVENDER KUMAR TALWAR & ORS. — [2010] 11 S.C.R. 897
RAM CHANDRA BHAGAT versus STATE OF JHARKHAND — [2010] 13 S.C.R. 1094
RAM KRISHNA SINGH & ORS. versus THAKURJI SHIVJI — [2010] 12 S.C.R. 241
RAM NARESH versus STATE OF U.P. — [2010] 11 S.C.R. 433
RAM NIWAS versus STATE OF HARYANA — [2010] 9 S.C.R. 112
RAM SINGH @ CHHAJU versus STATE OF H.P. — [2010] 2 S.C.R. 95
RAMA DEVI versus STATE OF BIHAR AND ORS. — [2010] 11 S.C.R. 486
RAMALA SAHKARI CHINI MILLS LTD., U.P. versus COMMISSIONER, CENTRAL EXCISE, MEERUT-1 — [2010] 13 S.C.R. 1152
RAMDAS ATHAWALE versus UNION OF INDIA AND ORS. — [2010] 3 S.C.R. 1059
RAMESH GAJENDRA JADHAV versus SECRETARY, LATE S.G.S.P. MANDAL & ORS. — [2010] 8 S.C.R. 513
RAMESH GOBINDRAM (DEAD) THROUGH LRS. versus SUGRA HUMAYUN MIRZA WAKF — [2010] 10 S.C.R. 945
RAMESH KUMAR versus HIGH COURT OF DELHI & ANR. — [2010] 2 S.C.R. 256
RAMESH KUMAR versus STATE OF HARYANA — [2010] 1 S.C.R. 532
RAMESH versus STATE OF HARYANA — [2010] 12 S.C.R. 799
RAMESHBHAI MOHANBHAI KOLI & ORS. versus STATE OF GUJARAT — [2010] 14 S.C.R. 1
RAMESHBHAI PANDURAO HEDAU versus STATE OF GUJARAT — [2010] 3 S.C.R. 522
RAMGOPAL & ANR. versus STATE OF M.P. & ANR. — [2010] 9 S.C.R. 354
RAMJAS FOUNDATION AND ANOTHER versus UNION OF INDIA AND OTHERS — [2010] 15 S.C.R. 364
RAMJI PANDEY AND ORS. versus SWARAN KALI — [2010] 12 S.C.R. 864
RANGAPPA versus SRI MOHAN — [2010] 6 S.C.R. 507
RANJEET SINGH @ DARA versus STATE OF MADHYA.PRADESH — [2010] 11 S.C.R. 986
RANJIT SINGH AND ORS. versus STATE OF MADHYA PRADESH — [2010] 14 S.C.R. 133
RANVEER YADAV versus STATE OF BIHAR — [2010] 6 S.C.R. 1073
RASHIDA HAROON KUPURADE versus DIV. MANAGER, ORIENTAL INSURANCE CO. LTD. & ORS. — [2010] 2 S.C.R. 443
RASID JAVED & ORS. ETC. ETC. versus STATE OF U.P. & ANR. ETC. ETC. — [2010] 7 S.C.R. 535
RATHINAM @ RATHINAN versus STATE OF TAMIL NADU AND ANR. — [2010] 11 S.C.R. 871
RAVI KUMAR versus JULMIDEVI — [2010] 2 S.C.R. 545
RAVICHANDRAN versus STATE BY DY. SUPERIN. OF POLICE, MADRAS — [2010] 4 S.C.R. 313
RAVINDER KUMAR versus STATE OF HARYANA AND ORS. — [2010] 5 S.C.R. 116
RAVINDRA TUKARAM HIWALE versus STATE OF MAHARASHTRA — [2010] 9 S.C.R. 454
REFERENCE UNDER ARTICLE 317 (1) NO.2 OF 2008 IN RE: MEHAR SINGH SAINI, CHAIRMAN, HPSC AND ORS. versus -- — [2010] 14 S.C.R. 647
REKHABEN H. SHETH versus CHARU K. MEHTA & SONS. — [2010] 9 S.C.R. 216
RELIANCE NATURAL RESOURCES LTD. versus RELIANCE INDUSTRIES LTD. — [2010] 5 S.C.R. 704
REMDEO CHAUHAN @ RAJNATH CHAUHAN versus BANI KANT DAS AND ORS. — [2010] 15 S.C.R. 957
RESERVE BANK OF INDIA versus GM, COOPE. BANK DEPOSIT AJC HR. SHA & ORS. — [2010] 9 S.C.R. 1107
RITESH TEWARI & ANR. versus STATE OF U.P. & ORS. — [2010] 11 S.C.R. 589
RUBABBUDDIN SHEIKH versus STATE OF GUJARAT & ORS. — [2010] 1 S.C.R. 991
S. ARUL RAJA versus STATE OF TAMIL NADU — [2010] 9 S.C.R. 356
S. KALADEVI versus V.R. SOMASUNDARAM AND ORS. — [2010] 4 S.C.R. 515
S. KHUSHBOO versus KANNIAMMAL AND ANR. — [2010] 5 S.C.R. 322
S. NAGARAJ (DEAD) BY LRS. & ORS. versus B.R. VASUDEVA MURTHY & ORS. ETC. ETC. — [2010] 2 S.C.R. 586
S. NARAHARI RAO versus SATHYANARAYANA & ORS. — [2010] 2 S.C.R. 583
S. SUMNYAN & ORS. versus LIMI NIRI & ORS. — [2010] 4 S.C.R. 829
S.D. JOSHI & ORS. versus HIGH COURT OF JUDICATURE AT BOMBAY & ORS. — [2010] 15 S.C.R. 396
S.K. DASGUPTA & ORS. versus VIJAY SINGH SENGAR & ORS. — [2010] 7 S.C.R. 881
S.N. PRASAD versus MONNET FINANCE LTD. AND ORS. — [2010] 13 S.C.R. 207
S.P. GUPTA versus ASHUTOSH GUPTA — [2010] 7 S.C.R. 38
S.R. SRINAVASA AND ORS. versus S. PADMAVATHAMMA — [2010] 4 S.C.R. 981
S.S. CHHEENA versus VIJAY KUMAR MAHAJAN & ANOTHER — [2010] 9 S.C.R. 1111
SACHIDANAND THAKUR versus UNION OF INDIA & ORS. — [2010] 13 S.C.R. 203
SADARAM SURYANARAYANA & ANR. versus KALLA SURYA KANTHAM & ANR. — [2010] 12 S.C.R. 808
SADASHIV SHYAM SAWANT (D) THROUGH LRS. AND ORS. versus ANITA ANANT SAWANT — [2010] 2 S.C.R. 1070
SAFIYA BEE versus MOHD. VAJAHATH HUSSAIN ALIAS FASI — [2010] 15 S.C.R. 1253
SAHDEO @ SAHDEO SINGH versus STATE OF U.P. AND ORS. — [2010] 2 S.C.R. 1086
SAINATH MANDIR TRUST versus VIJAYA & ORS. — [2010] 15 S.C.R. 275
SAJJAN KUMAR versus CENTRAL BUREAU OF INVESTIGATION — [2010] 11 S.C.R. 669
SAMEER KUMAR PAL & ANOTHER versus SHEIKH AKBAR & OTHERS — [2010] 9 S.C.R. 94
SAMIR CHANDRA DAS versus BIBHAS CHANDRA DAS & ORS. — [2010] 6 S.C.R. 528
SAMJUBEN GORDHANBHAI KOLI versus STATE OF GUJARAT — [2010] 12 S.C.R. 247
SANATAN NASKAR & ANR. versus STATE OF WEST BENGAL — [2010] 7 S.C.R. 1023
SANDUR MANGANESE & IRON ORES LTD. versus STATE OF KARNATAKA & ORS. — [2010] 11 S.C.R. 240
SANGAPPA & ORS. versus STATE OF KARNATAKA — [2010] 3 S.C.R. 213
SANGAPPA SANGANABASAPPA M. & ORS. versus STATE OF KARNATAKA & ORS. — [2010] 11 S.C.R. 459
SANGHARAJ BHOGAPPA KAMBLE versus STATE OF MAHARASHTRA — [2010] 13 S.C.R. 376
SANGUNTHALA (DEAD) THR. LRS. versus SPECIAL TEHSILDAR (L.A.) & ORS. — [2010] 3 S.C.R. 50
SANJAY KUMAR JAIN versus STATE OF DELHI — [2010] 14 S.C.R. 1135
SANJAY KUMAR KEDIA @ SANJAY KEDIA versus INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU AND ANR. — [2010] 1 S.C.R. 555
SANJEETA DAS versus TAPAN KUMAR MOHANTY — [2010] 11 S.C.R. 1033
SANSAR CHAND versus STATE OF RAJASTHAN — [2010] 12 S.C.R. 583
SANT LAL GUPTA & ORS. versus MODERN COOP. GROUP HOUSING SOCIETY LTD. & ORS. — [2010] 13 S.C.R. 621
SANTOKH SINGH & ANR. versus STATE OF PUNJAB — [2010] 10 S.C.R. 886
SANTOSH KUMAR SINGH versus STATE THR. CBI — [2010] 13 S.C.R. 901
SANTOSH MOOLYA AND ANR. versus STATE OF KARNATAKA — [2010] 4 S.C.R. 1092
SANTOSH versus JAGAT RAM & ANR. — [2010] 2 S.C.R. 429
SANTURAM YADAV AND ANR. versus SECRETARY, KRISHI UPAJ M.S. SEMETARA AND ANR. — [2010] 2 S.C.R. 852
SAQUIB ABDUL HAMEED NACHAN versus STATE OF MAHARASHTRA — [2010] 9 S.C.R. 833
SAROJ & ORS. versus HET LAL & ORS. — [2010] 14 S.C.R. 513
SARUP SINGH AND ANR. versus UNION OF INDIA AND ANR. — [2010] 15 S.C.R. 131
SARV U.P. GRAMIN BANK versus MANOJ KUMAR SINHA — [2010] 2 S.C.R. 512
SATHEEDEVI versus PRASANNA AND ANR. — [2010] 6 S.C.R. 657
SATNI BAI versus STATE OF M. P. (NOW CHHATTISGARH) — [2010] 2 S.C.R. 186
SATPAL SINGH versus STATE OF HARYANA — [2010] 9 S.C.R. 50
SATYA NARAYANA TIWARI AND ANR. versus STATE OF U.P. — [2010] 12 S.C.R. 1137
SATYA PRAKASH & ORS. versus STATE OF BIHAR & ORS. — [2010] 3 S.C.R. 450
SATYANARAYANA SULTANIA & ANR. versus STATE OF CHHATTISGARH — [2010] 1 S.C.R. 1119
SATYAVIR SINGH versus STATE OF U.P. — [2010] 2 S.C.R. 729
SAU. LAXMI VERMA versus STATE OF MAHARASHTRA AND ORS. — [2010] 4 S.C.R. 782
SAWARAN LATA ETC. versus STATE OF HARYANA & ORS. — [2010] 4 S.C.R. 40
SAYGO BAI versus CHUEERU BAJRANGI — [2010] 13 S.C.R. 1020
SECRETARY, CANNANORE DISTRICT MUSLIM EDUCATIONAL ASSOCIATION versus STATE OF KERALA AND ORS. — [2010] 6 S.C.R. 556
SECURITIES AND EXCHANGE BOARD OF INDIA versus AJAY AGARWAL — [2010] 3 S.C.R. 70
SESHAMBAL (DEAD) THROUGH L.RS. versus M/S. CHELUR CORPORATION CHELUR BUILDING AND ORS. — [2010] 2 S.C.R. 960
SHAIKH SATTAR versus STATE OF MAHARASHTRA — [2010] 10 S.C.R. 503
SHAKTI DEVI versus NEW INDIA INSURANCE CO. LTD. & ANR. — [2010] 13 S.C.R. 574
SHALIMAR CHEMICAL WORKS LTD. versus SURENDRA OIL & DAL MILLS (REFINERIES) & ORS. — [2010] 10 S.C.R. 703
SHALINI SHYAM SHETTY AND ANOTHER versus RAJENDRA SHANKAR PATIL — [2010] 8 S.C.R. 836
SHAMIMA KAUSER versus UNION OF INDIA AND ORS. — [2010] 5 S.C.R. 89
SHANTI BUDHIYA VESTA PATEL AND ORS. versus NIRMALA JAYPRAKASH TIWARI AND ORS. — [2010] 4 S.C.R. 958
SHARDA KAILASH MITIAL versus STATE OF M.P. & ORS. — [2010] 1 S.C.R. 451
SHAUKAT versus STATE OF UTTARANCHAL — [2010] 4 S.C.R. 873
SHER SINGH & ANR. versus STATE OF HARYANA — [2010] 15 S.C.R. 1228
SHIBANI BASU versus SANDIP RAY — [2010] 14 S.C.R. 932
SHIMNIT UTSCH INDIA PVT. LTD. & ANR. versus WEST BENGAL TRANSPORT INFRASTRUCTURE — [2010] 6 S.C.R. 1110
SHIVANNA versus STATE BY HUNSUR TOWN POLICE — [2010] 10 S.C.R. 410
SHIVJEE SINGH versus NAGENDRA TIWARY AND ORS. — [2010] 7 S.C.R. 667
SHYAM TELELINK LTD. NOW SISTEMA SHYAM TELESERVICES LTD. versus UNION OF INDIA — [2010] 12 S.C.R. 927
SHYAMRAO MAROTI KORWATE versus DEEPAK KISANRAO TEKAM — [2010] 11 S.C.R. 473
SHYAMWATI SHARMA & ORS. versus KARAM SINGH & ORS. — [2010] 8 S.C.R. 417
SIDDANKI RAM REDDY versus STATE OF ANDHRA PRADESH — [2010] 8 S.C.R. 1119
SIDDHARAM SATLINGAPPA MHETRE versus STATE OF MAHARASHTRA AND OTHERS — [2010] 15 S.C.R. 201
SIDHARTHA VASHISHT @ MANU SHARMA versus STATE (NCT OF DELHI) — [2010] 4 S.C.R. 103
SIEL FOODS & FERTILIZERS INDUSTRIES versus UNION OF INDIA & ORS. — [2010] 3 S.C.R. 809
SIKANDAR SINGH & ORS. versus STATE OF BIHAR — [2010] 8 S.C.R. 373
SINDHI EDUCATION SOCIETY & ANR. versus THE CHIEF SECRETARY, GOVT. OF NCT OF DELHI & ORS. — [2010] 8 S.C.R. 81
SINGAPAGU ANJAIAH versus STATE OF ANDHRA PRADESH — [2010] 7 S.C.R. 703
SIRAJUDEEN KASIM & ANR. versus M/S PARAMOUNT INVESTMENTS LTD. — [2010] 9 S.C.R. 444
SMITHA JOHNY versus JOSNY VARGHESE & ORS. — [2010] 14 S.C.R. 68
SMT. AJAMBI (DEAD) BY LRS. versus ROSHANBI AND ORS. — [2010] 10 S.C.R. 717
SMT. GEETA versus STATE OF U. P. & ORS. — [2010] 15 S.C.R. 1126
SMT. MOULANA SHAMSHUNNISA & ETC. versus ADDITIONAL CHIEF SECRETARY & ORS. — [2010] 14 S.C.R. 1062
SMT. MOUMITA PODDAR versus INDIAN OIL CORPORATION LTD. & ANR. — [2010] 9 S.C.R. 905
SMT. PEBAM NINGOL MIKO DEVI versus STATE OF MANIPUR AND ORS. — [2010] 12 S.C.R. 429
SMT. POONAM versus SUMIT TANWAR — [2010] 3 S.C.R. 557
SMT. SELVI & ORS. versus STATE OF KARNATAKA — [2010] 5 S.C.R. 381
SNEHADEEP STRUCTURES PRIVATE LIMITED versus MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD. — [2010] 1 S.C.R. 76
SOHAM MAYANKKUMAR VYAS AND ORS. versus UNION OF INDIA AND ORS. — [2010] 11 S.C.R. 818
SOUTH BENGAL STATE TRANSPORT CORPORATION versus ASHOK KUMAR GHOSH AND ORS. — [2010] 6 S.C.R. 176
SPECIAL LAND ACQUISITION OFFICER versus KARIGOWDA & ORS. — [2010] 5 S.C.R. 164
SREE KAMATCHI AMMAN CONSTRUCTIONS versus THE DIVISIONAL RAILWAY MANAGER (WORKS), PALGHAT & ORS. — [2010] 10 S.C.R. 487
SREE SWAYAM PRAKASH ASHRAMAM AND ANR. versus G. ANANDAVALLY AMMA AND ORS. — [2010] 1 S.C.R. 271
SRI B.T. KRISHNAPPA versus THE DIVISIONAL MANAGER, UNITED INSURANCE COMPANY LTD. AND ANOTHER — [2010] 5 S.C.R. 657
SRI JEYARAM EDUCATIONAL TRUST AND ORS. versus A.G. SYED MOHIDEEN AND ORS. — [2010] 1 S.C.R. 1127
SRI RAMAKRISHNA MUTT REP. BY MANAGER versus M. MAHESWARAN AND ORS. — [2010] 11 S.C.R. 1157
SRI SAMBHU DAS @ BIJOY DAS & ANR. versus STATE OF ASSAM — [2010] 11 S.C.R. 493
SRINIVAS GUNDLURI & ORS. versus M/S. SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION & ORS. — [2010] 9 S.C.R. 278
STATE BANK OF PATIALA & ORS. versus VINESH KUMAR BHASIN — [2010] 2 S.C.R. 6
STATE NCT OF DELHI versus AJIT SETH @ AJJI — [2010] 10 S.C.R. 343
STATE OF A. P. versus M. SOHAN BABU & ANR. — [2010] 14 S.C.R. 1038
STATE OF A.P. versus GOURISHETIY MAHESH & ORS. — [2010] 8 S.C.R. 423
STATE OF A.P. versus HYDERABAD POTTERIES PVT. LTD & ANR. — [2010] 4 S.C.R. 817
STATE OF ANDHRA PRADESH versus THUMMALA ANJANEYULU — [2010] 14 S.C.R. 925
STATE OF ANDHRA PRADESH versus VISWANADULA CHETTI BABU ETC. — [2010] 11 S.C.R. 868
STATE OF ASSAM versus UNION OF INDIA & ORS. — [2010] 10 S.C.R. 500
STATE OF ASSAM versus UNION OF INDIA AND ORS. ETC. — [2010] 12 S.C.R. 413
STATE OF BIHAR & ORS. versus KALYANPUR CEMENTS LTD. — [2010] 1 S.C.R. 928
STATE OF BIHAR & ORS. versus MITHILESH KUMAR — [2010] 10 S.C.R. 161
STATE OF HARYANA & ORS. versus HEM LATA GUPTA & ORS. — [2010] 1 S.C.R. 22
STATE OF HARYANA & ORS. versus MANOJ KUMAR — [2010] 3 S.C.R. 175
STATE OF HARYANA & ORS. versus S. L. ARORA & COMPANY — [2010] 2 S.C.R. 297
STATE OF HARYANA AND ORS. versus JAGDISH — [2010] 3 S.C.R. 716
STATE OF HARYANA AND OTHERS versus KASHMIR SINGH AND ANOTHER ETC. ETC. — [2010] 11 S.C.R. 900
STATE OF HARYANA versus SATISH KUMAR MITTAL AND ANOTHER — [2010] 10 S.C.R. 1009
STATE OF HIMACHAL PRADESH & ANR. versus M/S. HIMACHAL TECHNO ENGINEERS & ANR. — [2010] 8 S.C.R. 1025
STATE OF HIMACHAL PRADESH versus NISHANT SAREEN — [2010] 13 S.C.R. 1200
STATE OF JHARKHAND & ORS. versus KRISHNA PRADHAN & ORS — [2010] 12 S.C.R. 201
STATE OF KARNATAKA & ANR versus G.R. NADAGOUDA (DEAD) BY LRS. & ANR. — [2010] 1 S.C.R. 130
STATE OF KARNATAKA & ORS. versus GANPATHI CHAYA NAIK & ORS. — [2010] 1 S.C.R. 807
STATE OF KARNATAKA & ORS. versus M.L. KESARI & ORS. — [2010] 9 S.C.R. 543
STATE OF KARNATAKA & ORS. versus MUNIKADIRAPPA & ORS. — [2010] 12 S.C.R. 250
STATE OF KARNATAKA AND ORS. versus GADILINGAPPA AND ORS. — [2010] 1 S.C.R. 815
STATE OF KARNATAKA versus AZAD COACH BUILDERS PVT.LTD. & ANR. — [2010] 12 S.C.R. 895
STATE OF KARNATAKA versus DONDUSA NAMASA BADDI — [2010] 9 S.C.R. 670
STATE OF KERALA & ANR. versus B. SIX HOLIDAY RESORTS (P) LTD. & ETC. — [2010] 3 S.C.R. 1
STATE OF M.P. versus HARISHANKAR BHAGWAN PD. TRIPATHI — [2010] 9 S.C.R. 1148
STATE OF M.P. versus SUGHAR SINGH & ORS. — [2010] 3 S.C.R. 159
STATE OF MADHYA PRADESH versus NERBUDDA VALLEY REFRIGERATED PRODUCTS COMPANY PVT. LTD. & ORS. — [2010] 8 S.C.R. 982
STATE OF MADHYA PRADESH versus BALRAM MIHANI & ORS. — [2010] 2 S.C.R. 209
STATE OF MAHARASHTRA & ANR. versus GORAKHNATH SITARAM KAMBLE & ORS. — [2010] 14 S.C.R. 752
STATE OF MAHARASHTRA & ORS. versus ARUN GULAB GAWALI & ORS. — [2010] 10 S.C.R. 683
STATE OF MAHARASHTRA & ORS. versus SANGHARAJ DAMODAR RUPAWATE & ORS. — [2010] 8 S.C.R. 328
STATE OF MAHARASHTRA AND ORS. versus SARANGDHAR SINGH SHIVDAS SINGH CHAVAN AND ANR. — [2010] 15 S.C.R. 1145
STATE OF MAHARASHTRA versus ABU SALEM ABDUL KAYYAM ANSARI AND ORS. — [2010] 12 S.C.R. 204
STATE OF MAHARASHTRA versus M/S. HINDUSTAN CONSTRUCTION COMPANY LTD. — [2010] 4 S.C.R. 46
STATE OF NCT OF DELHI THROUGH PROSECUTING OFFICER, INSECTICIDES, GOVERNMENT OF NCT, DELHI versus RAJIV KHURANA — [2010] 9 S.C.R. 387
STATE OF ORISSA & ANR. versus RAJKISHORE NANDA & ORS. — [2010] 7 S.C.R. 301
STATE OF ORISSA versus CHOUDHURI NAYAK (DEAD BY LR) & ORS. — [2010] 10 S.C.R. 615
STATE OF ORISSA versus STATE OF ANDHRA PRADESH — [2010] 5 S.C.R. 1160
STATE OF PUNJAB & ANR. ETC. versus VINEY KUMAR KHULLAR & ORS. ETC. — [2010] 13 S.C.R. 733
STATE OF PUNJAB & ORS. versus COL. KULDEEP SINGH — [2010] 7 S.C.R. 344
STATE OF PUNJAB & ORS. versus G.S. RANDHAWA — [2010] 7 S.C.R. 342
STATE OF PUNJAB versus LAKHWINDER SINGH & ANR. — [2010] 4 S.C.R. 92
STATE OF RAJASTHAN versus M/S. NAV BHARAT CONSTRUCTION COMPANY — [2010] 1 S.C.R. 312
STATE OF TAMIL NADU & ANR. versus A. MANICKAM PILLAI — [2010] 2 S.C.R. 72
STATE OF U. P. & ORS. versus NEERAJ CHAUBEY & ORS. — [2010] 11 S.C.R. 542
STATE OF U.P. & ORS. versus BHUPENDRA NATH TRIPATHI & ORS. — [2010] 13 S.C.R. 483
STATE OF U.P. & ORS. versus JASVIR SINGH & ORS. — [2010] 14 S.C.R. 945
STATE OF U.P. & ORS. versus SAROJ KUMAR SINHA — [2010] 2 S.C.R. 326
STATE OF U.P. AND ANR. versus SANTOSH KUMAR MISHRA AND ANR. — [2010] 9 S.C.R. 942
STATE OF U.P. AND ORS. versus SANGAM NATH PANDEY AND ORS. — [2010] 15 S.C.R. 1194
STATE OF U.P. AND ORS. versus HIRENDRA PAL SINGH ETC — [2010] 15 S.C.R. 854
STATE OF U.P. versus GURU CHARAN & OTHERS — [2010] 2 S.C.R. 1110
STATE OF U.P. versus KRISHNA MASTER & ORS. — [2010] 9 S.C.R. 563
STATE OF U.P. versus MUNI RAM & ORS. — [2010] 14 S.C.R. 120
STATE OF U.P. versus SIYA RAM & ANR. — [2010] 9 S.C.R. 687
STATE OF UTTAR PRADESH & ORS. versus M/S. VAM ORGANIC CHEMICALS LIMITED — [2010] 4 S.C.R. 1
STATE OF UTTARANCHAL versus BALWANT SINGH CHAUFAL & OTHERS — [2010] 1 S.C.R. 678
STATE OF UTTARANCHAL versus M/S. KHURANA BROTHERS — [2010] 12 S.C.R. 1108
STATE OF WEST BENGAL & ANR. versus WEST BENGAL MINIMUM WAGES INSPECTORS ASSOCIATION & ORS. — [2010] 3 S.C.R. 367
STATE OF WEST BENGAL & ORS. versus THE COMMITTEE FOR PROTECTION OF DEMOCRATIC RIGHTS, WEST BENGAL & ORS — [2010] 2 S.C.R. 979
STATE OF WEST BENGAL AND ORS. versus S.K. NURUL AMIN — [2010] 7 S.C.R. 496
STATE OF WEST BENGAL versus SUBHAS KUMAR CHATTERJEE & ORS. — [2010] 10 S.C.R. 108
STEEL AUTHORITY OF INDIA LTD. AND ORS. versus DIBYENDU BHATTACHARYA — [2010] 13 S.C.R. 429
SUBHADRA AND ORS. versus THANKAM — [2010] 8 S.C.R. 299
SUBHASH CHAND versus STATE OF HARYANA & ORS. — [2010] 14 S.C.R. 1087
SUBHASH versus SLATE OF HARYANA — [2010] 14 S.C.R. 1067
SUBRATA DAS versus STATE OF JHARKHAND & ANR. — [2010] 13 S.C.R. 368
SUDAM SHANKAR KSHIRSAGAR & ANR. versus STATE OF MAHARASHTRA & ORS. — [2010] 10 S.C.R. 589
SUDHA versus PRESIDENT, ADV.ASSN.CHENNAI & ORS — [2010] 14 S.C.R. 289
SUDHAKARAN versus STATE OF KERALA — [2010] 12 S.C.R. 873
SUDHIR KUMAR versus STATE OF PUNJAB — [2010] 2 S.C.R. 1
SUHRID SINGH @ SARDOOL SINGH versus RANDHIR SINGH & ORS. — [2010] 3 S.C.R. 1121
SULOCHANA CHANDRAKANT GALANDE versus PUNE MUNICIPAL TRANSPORT AND ORS. — [2010] 9 S.C.R. 476
SUNDER SINGH versus STATE OF UTTARANCHAL — [2010] 11 S.C.R. 927
SUNDERLAL KANAIYALAL BHATIJA versus STATE OF MAHARASHTRA AND ORS. — [2010] 3 S.C.R. 1149
SUNIL KUMAR AND ANR. versus STATE OF U.P. — [2010] 1 S.C.R. 289
SUNITA JHA versus STATE OF JHARKHAND — [2010] 11 S.C.R. 648
SUPREME PAPER MILLS LTD. versus ASSTT. COMMNR. COMMERCIAL TAXES CALCUTTA & ORS. — [2010] 3 S.C.R. 798
SURAJ BHAN MEENA & ANR. versus STATE OF RAJASTHAN & ORS. — [2010] 14 S.C.R. 532
SURENDER & ORS. versus GADDA BALAIAH & ORS. — [2010] 14 S.C.R. 803
SURENDERA PRATAP SINGH versus STATE OF U.P. AND ORS. — [2010] 11 S.C.R. 909
SURENDRA PAL & ORS. versus STATE OF U.P. & ANR. — [2010] 11 S.C.R. 968
SURESH PRASAD SINGH versus DULHIN PHULKUMARI DEVI AND ORS. — [2010] 6 S.C.R. 1047
SUSHIL KUMAR SINGHAL versus THE REGIONAL MANAGER, PUNJAB NATIONAL BANK — [2010] 9 S.C.R. 796
SUVARNALATA versus MOHAN ANANDRAO DESHMUKH & ANR. — [2010] 4 S.C.R. 68
SWAMI NATH versus NIRMAL SINGH — [2010] 10 S.C.R. 1002
SYED ASHWAQ AHMED versus JT. SECRETARY AND CHIEF PASSPORT OFR. AND ANR. — [2010] 11 S.C.R. 106
SYED BASHIR-UD-DIN QADRI versus NAZIR AHMED SHAH & ORS. — [2010] 3 S.C.R. 250
SYED MOHIDEEN & ANR. versus RAMANATHAPURA PERIA MOGALLAM JAMATH & ORS. — [2010] 8 S.C.R. 777
T. NARASIMHULU & ORS. versus STATE OF A. P. & ORS. — [2010] 6 S.C.R. 1028
T.G. ASHOK KUMAR versus GOVINDAMMAL AND ANR. — [2010] 14 S.C.R. 560
TAMEESHWAR VAISHNAV versus RAMVISHAL GUPTA — [2010] 1 S.C.R. 204
TAMIL NADU HOUSING BOARD, CHENNAI versus M. MEIYAPPAN AND ORS. — [2010] 12 S.C.R. 1184
TASSADIQ HUSSAIN versus MOHD. RASHID QURESHI AND ORS. — [2010] 15 S.C.R. 591
TATA MEMORIAL HOSPITAL WORKERS UNION versus TATA MEMORIAL CENTRE AND ANOTHER — [2010] 9 S.C.R. 723
TEHRI HYDRO DEVELOPMENT CORPORATION versus ALSTOM HYDRO FRANCE & ANR. — [2010] 3 S.C.R. 863
THAKUR KULDEEP SINGH (D) THR. L.R. & ORS. versus UNION OF INDIA & ORS. — [2010] 3 S.C.R. 141
THANU RAM versus STATE OF M.P. — [2010] 12 S.C.R. 710
THATHAMSETTY SURESH versus STATE OF A.P. — [2010] 13 S.C.R. 890
THE ADMINISTRATOR UNION TERRITORY OF DADAR & NAGAR HAVELI versus GULABHIA M. LAD — [2010] 5 S.C.R. 309
THE AMRAVATI DISTRICT CENTRAL CO-OPERATIVE BANK LTD. versus UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. — [2010] 4 S.C.R. 661
THE CHAIRMAN-CUM-MANAGING DIRECTOR, RAJASTHAN FINANCIAL CORPORATION AND ANR. versus COMMANDER S.C. JAIN (RETD.) & ANR. — [2010] 3 S.C.R. 836
THE COMMISSIONER OF CENTRAL EXCISE, AURANGABAD versus M/S. BAJAJ AUTO LTD., WALUJ, AURANGABAD, THROUGH ITS VICE PRESIDENT (MATERIALS) AND ORS. — [2010] 14 S.C.R. 184
THE COMMISSIONER OF CENTRAL EXCISE, GOA & ANR. versus M/S. FUNSKOOL (INDIA) LTD. & ANR. — [2010] 2 S.C.R. 68
THE COMMISSIONER OF TRADE TAX, U.P. versus S/S. PARIKH GRAMODYOG SANSTHAN — [2010] 9 S.C.R. 881
THE DISTRICT COLLECTOR, SRIKAKULAM & ORS. versus BAGATHI KRISHNA RAO & ANR. — [2010] 7 S.C.R. 280
THE GENERAL MANAGER (P) PUNJAB & SINO BANK & ORS. versus DAYA SINGH — [2010] 9 S.C.R. 71
THE INDURE LTD. AND ANOTHER versus COMMERCIAL TAX OFFICER AND ORS. — [2010] 11 S.C.R. 556
THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA versus VIMAL KUMAR SURANA AND ANOTHER — [2010] 14 S.C.R. 248
THE MANAGING DIRECTOR, HASSAN CO-OPERATIVE MILK PRODUCERS SOCIETY UNION LIMITED versus THE ASSISTANT REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION — [2010] 5 S.C.R. 232
THE NEW INDIA ASSURANCE CO. LTD. versus M/S. PROTECTION MANUFACTURERS PVT. LTD. — [2010] 8 S.C.R. 61
THE SECRETARY & CURATOR, VICTORIA MEMORIAL HALL versus HOWRAH GANATANTRIK NAGRIK SAMITY AND ORS. — [2010] 3 S.C.R. 190
THE SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION C.M.D.A versus J. SIVAPRAKASAM & ORS. — [2010] 15 S.C.R. 491
THE STATE OF ANDHRA PRADESH versus M.NARASIMHA RAO — [2010] 10 S.C.R. 533
THE STATE OF MAHARASHTRA versus FAROOK MOHAMMED KASIM MAPKAR & ORS. — [2010] 9 S.C.R. 399
TRANSMISSION CORPN. OF A.P. LTD. & ANR. versus SAI RENEWABLE POWER PVT. LTD. & ORS. — [2010] 8 S.C.R. 636
TRANSPORT & DOCK WORKERS UNION AND ORS. versus MUMBAI PORT TRUST AND. ANR. — [2010] 14 S.C.R. 873
TRIMEX INTERNATIONAL FZE LTD. DUBAI versus VEDANTA ALUMINIUM LIMITED, INDIA — [2010] 1 S.C.R. 820
TRIVENI ENGINEERING & INDUST. LTD. versus JASWANT SINGH & ANR. — [2010] 9 S.C.R. 822
TRUST JAMA MASJID WAQF N0.31 versus M/S. LAKSHMI TALKIES AND ORS. — [2010] 10 S.C.R. 330
TUKARAM S. DIGHOLE versus MANIKRAO SHIVAJI KOKATE — [2010] 2 S.C.R. 396
U.P. STATE ROAD TRANSPORT CORPORATION versus SURESH CHAND SHARMA — [2010] 7 S.C.R. 239
UDAY CHAKRABORTY & ORS. versus STATE OF WEST BENGAL — [2010] 7 S.C.R. 1048
UDHO DASS versus STATE OF HARYANA & ORS. — [2010] 8 S.C.R. 900
UMA SHANKAR SINGH versus STATE OF BIHAR AND ANR. — [2010] 10 S.C.R. 1132
UNION OF INDIA & ANOTHER versus HEMRAJ SINGH CHAUHAN & OTHERS — [2010] 3 S.C.R. 755
UNION OF INDIA & ANR. versus RAJA MOHAMMED AMIR MOHAMMAD KHAN — [2010] 1 S.C.R. 774
UNION OF INDIA & ANR. versus BHASKARENDU DATTA MAJUMDAR — [2010] 10 S.C.R. 543
UNION OF INDIA & ANR. versus C.S. SIDHU — [2010] 4 S.C.R. 323
UNION OF INDIA & ANR. versus DINESH KUMAR — [2010] 2 S.C.R. 830
UNION OF INDIA & ORS. versus JAGDISH PANDEY & ORS. — [2010] 7 S.C.R. 979
UNION OF INDIA & ORS. versus M/S. NEELAM ENGINEERING & CONSTRUCTION COMPANY — [2010] 3 S.C.R. 280
UNION OF INDIA & ORS. versus RAM PRAKASH — [2010] 7 S.C.R. 506
UNION OF INDIA & ORS. versus V.N. SINGH — [2010] 4 S.C.R. 454
UNION OF INDIA & OTHERS versus AJAY WAHI — [2010] 7 S.C.R. 777
UNION OF INDIA AND ANR. versus KARTICK CHANDRA MONDAL AND ANR. — [2010] 1 S.C.R. 1099
UNION OF INDIA AND ORS. versus KAMLA VERMA — [2010] 9 S.C.R. 1157
UNION OF INDIA AND ORS. versus P.C. RAMAKRISHNAYYA — [2010] 10 S.C.R. 414
UNION OF INDIA AND ORS. versus R. VASUDEVA MURTHY AND ORS. — [2010] 9 S.C.R. 978
UNION OF INDIA AND OTHERS versus M/S. PRINCE RUBBER INDUSTRIES — [2010] 13 S.C.R. 1187
UNION OF INDIA AND OTHERS versus MAHAVEER C. SINGHVI — [2010] 9 S.C.R. 246
UNION OF INDIA AND OTHERS versus MISS PRITILATA NANDA — [2010] 8 S.C.R. 733
UNION OF INDIA AND OTHERS versus NARINDERJIT SINGH SIDHU — [2010] 12 S.C.R. 475
UNION OF INDIA ETC. versus RAKESH KUMAR AND ORS., ETC. — [2010] 1 S.C.R. 483
UNION OF INDIA versus A. DURAIRAJ (D) BY LRS. — [2010] 14 S.C.R. 981
UNION OF INDIA versus ALOK KUMAR — [2010] 5 S.C.R. 35
UNION OF INDIA versus R. GANDHI, PRESIDENT, MADRAS BAR ASSOCIATION — [2010] 6 S.C.R. 857
UNION OF INDIA versus R.K. CHOPRA — [2010] 2 S.C.R. 220
UNION OF INDIA versus RAMESH RAM & ORS. ETC. — [2010] 6 S.C.R. 698
UNION OF INDIA versus SHANKAR LAL SONI & ANR. — [2010] 4 S.C.R. 593
UNION OF INDIA versus SURESH KUMAR NAYAK — [2010] 15 S.C.R. 660
UNITED BANK OF INDIA versus SATYAWATI TONDON AND OTHERS — [2010] 9 S.C.R. 1
UNITED INDIA INSURANCE COMPANY LTD. versus KANTIKA COLOUR LAB & ORS. — [2010] 6 S.C.R. 204
UTPAL DAS & ANR. versus STATE OF WEST BENGAL — [2010] 6 S.C.R. 495
UTTAM CHAKRABORTY versus STATE OF ASSAM — [2010] 13 S.C.R. 1
V. AYYANNA versus GOVT. OF A.P. AND ORS. — [2010] 12 S.C.R. 316
V. KISHAN RAO versus NIKHIL SUPER SPECIALITY HOSPITAL & ANOTHER. — [2010] 5 S.C.R. 1
V. RAMAKRISHNA RAO versus THE SINGARENI COLLIERIES COMPANY LTD. AND ANR. — [2010] 11 S.C.R. 1144
V. RANGANATHAN versus N. BASKARAN AND ORS. — [2010] 11 S.C.R. 548
V.P. SHRIVASTAVA versus INDIAN EXPLOSIVES LTD. & ORS. — [2010] 11 S.C.R. 788
VAN VIBHAG KARAMCHARI GRIHA NIRMAN SAHKARI SANSTHA MARYADIT (REGD.) versus RAMESH CHANDER AND ORS. — [2010] 12 S.C.R. 1045
VARUN CHAUDHARY versus STATE OF RAJASTHAN — [2010] 13 S.C.R. 296
VENTURE GLOBAL ENGINEERING versus SATYAM COMPUTER SERVICES LTD. AND ANOTHER. — [2010] 9 S.C.R. 858
VIJAY @ CHINEE versus STATE OF MADHYA PRADESH — [2010] 8 S.C.R. 1150
VIJAY KUMAR ARORA versus STATE GOVT. OF NCT OF DELHI — [2010] 1 S.C.R. 1069
VIJAY KUMAR SHARMA @ MANJU versus RAGHUNANDAN SHARMA @ BABURAM & ORS. — [2010] 1 S.C.R. 582
VIJAY KUMAR TALWAR versus COMMISSIONER OF INCOME TAX, DELHI — [2010] 14 S.C.R. 499
VIJAYA BANK versus SHYAMAL KUMAR LODH — [2010] 7 S.C.R. 569
VIJAYSINH CHANDUBHA JADEJA versus STATE OF GUJARAT — [2010] 13 S.C.R. 255
VIJENDER KUMAR @ VIJAY versus STATE OF DELHI — [2010] 5 S.C.R. 368
VIJENDRA KUMAR VERMA versus PUBLIC SERVICE COMMISSION, UTTARAKHAND AND ORS. — [2010] 12 S.C.R. 944
VIJETA GAJRA versus STATE OF NCT OF DELHI — [2010] 7 S.C.R. 1150
VIKAS CHAUDHARY versus STATE OF NCT OF DELHI & ANR. — [2010] 9 S.C.R. 1076
VIKRAM SINGH & ORS. versus STATE OF PUNJAB — [2010] 2 S.C.R. 22
VIKRAM VIR VOHRA versus SHALINI BHALLA — [2010] 3 S.C.R. 775
VILLAYATI RAM MITTAL (PVT.) LTD. versus UNION OF INDIA & ANR. — [2010] 11 S.C.R. 578
VINAYKISHORE PUNAMCHAND MUNDHADA & ANR versus SHRI BHUMI KALPATARU & ORS. — [2010] 9 S.C.R. 963
VINISHA JITESH TOLANI @ MANMEET LAGHMANI versus JITESH KISHORE TOLANI — [2010] 5 S.C.R. 595
VINOD SETH versus DEVINDER BAJAJ AND ANR. — [2010] 7 S.C.R. 424
VIRENDER PRASAD SINGH versus RAJESH BHARDWAJ & ORS. — [2010] 10 S.C.R. 88
VIRENDRA SINGH versus STATE OF MADHYA PRADESH — [2010] 9 S.C.R. 772
VITHAL LAXMAN CHALAWADI & ETC. versus STATE OF KARNATAKA REP. BY P. PROSECUTOR — [2010] 12 S.C.R. 574
WEST BENGAL ELECTRICITY REGULATORY COMMISSION versus HINDALCO INDUSTRIES LTD. & ORS. — [2010] 5 S.C.R. 108
WEST BENGAL STATE WAREHOUSING CORPORATION versus M/S. INDRAPURI STUDIO PVT. LTD. AND ANOTHER — [2010] 13 S.C.R. 689
YADAVA KUMAR versus THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. & ANOTHER — [2010] 10 S.C.R. 746
YOGESHWAR PRASAD & ORS. versus NATIONAL INST. EDU. PLANNING & ADMN. & ORS. — [2010] 14 S.C.R. 22
ZAMEER AHMED LATIFUR REHMAN SHEIKH versus STATE OF MAHARASHTRA & ORS. — [2010] 4 S.C.R. 1042
ZONAL MANAGER, CENTRAL BANK OF INDIA versus M/S. DEVI ISPAT LTD. & ORS. — [2010] 9 S.C.R. 417