Supreme Court of India — 2011

847 reported judgments.

• A SHANKAR versus STATE OF KARNATAKA — [2011] 6 S.C.R. 999
• A. SRIDHAR versus UNITED INDIA INSURANCE CO. LTD. & ANR. — [2011] 11 S.C.R. 386
• A. SUBASH BABU versus STATE OF A.P.& ANR. — [2011] 9 S.C.R. 453
• A.C. MUTHIAH versus BOARD OF CONTROL FOR CRICKET IN INDIA AND ANR. — [2011] 8 S.C.R. 445
• AB. BHASKARA RAO versus INSPECTOR OF POLICE, CBI VISAKHAPATNAM — [2011] 12 S.C.R. 718
• ABDUL GHAFOOR & ANR. versus STATE OF BIHAR — [2011] 11 S.C.R. 425
• ABDUL REHMAN & ORS. versus K.M. ANEES-UL-HAQ — [2011] 14 S.C.R. 1033
• ABHAY SINGH CHAUTALA versus C.B.I — [2011] 10 S.C.R. 949
• ABHYUDYA SANSTHA versus UNION OF INDIA & ORS. — [2011] 7 S.C.R. 611
• ACADEMY OF NUTRITION IMPROVEMENT AND ORS. versus UNION OF INDIA — [2011] 8 S.C.R. 680
• AFJAL IMAM versus STATE OF BIHAR & ORS. — [2011] 4 S.C.R. 174
• AFJAL IMAM versus STATE OF BIHAR AND ORS. — [2011] 5 S.C.R. 771
• AGRICULTURAL MARKET COMMITIEE A.P. ETC. versus M/S M.K. EXPORTS, A.P. ETC. ETC. — [2011] 5 S.C.R. 990
• AIR INDIA CABIN CREW ASSN. & ORS. versus UNION OF INDIA & ORS. — [2011] 15 S.C.R. 843
• AJAY KUMAR DAS versus STATE OF JHARKHAND & ANR. — [2011] 11 S.C.R. 197
• AJIT KUMAR versus STATE OF JHARKHAND & ORS. — [2011] 3 S.C.R. 830
• AJITSINGH HARNAMSINGH GUJRAL versus STATE OF MAHARASHTRA — [2011] 13 S.C.R. 1000
• AJITSINGH versus STATE OF PUNJAB — [2011] 12 S.C.R. 375
• AKHIL BHARTIYA UPBHOKTA CONGRESS versus STATE OF MADHYA PRADESH AND ORS. — [2011] 5 S.C.R. 77
• AKRAM KHAN versus STATE OF WEST BENGAL — [2011] 13 S.C.R. 459
• ALAMELU & ANR. versus STATE REPRESENTED BY INSPECTOR OF POLICE — [2011] 2 S.C.R. 147
• ALLAHABAD HIGH SCHOOL SOCIETY ALLAHABAD & ANR. versus STATE OF U.P. & ORS. — [2011] 6 S.C.R. 759
• ALUVA SUGAR AGENCY versus STATE OF KERALA — [2011] 11 S.C.R. 206
• AMAR BAHADUR SINGH versus STATE OF U.P. — [2011] 2 S.C.R. 243
• AMAR NATH ROY AND ORS. versus ARUN KUMAR KEDIA AND ANR. — [2011] 6 S.C.R. 820
• AMAR SINGH versus UNION OF INDIA & ORS. — [2011] 6 S.C.R. 403
• AMERIKA RAI & ORS. versus STATE OF BIHAR — [2011] 3 S.C.R. 176
• AMIT SINGH versus STATE OF MAHARASHTRA & ANR. — [2011] 9 S.C.R. 890
• AMITAVA BANERJEE @ AMIT @ BAPPA BANERJEE versus STATE OF WEST BENGAL — [2011] 12 S.C.R. 160
• AMRIK SINGH LYALLPURI versus UNION OF INDIA AND ORS. — [2011] 5 S.C.R. 560
• ANAND versus COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMS AND ORS. — [2011] 15 S.C.R. 386
• ANIL GILURKER versus BILASPUR RAIPUR KSHETRIA GRAMIN BANK & ANR. — [2011] 12 S.C.R. 618
• ANIL SACHAR & ANR. versus M/S SHREE NATH SPINNERS P. LTD. & ORS. ETC. — [2011] 9 S.C.R. 328
• ANUP BHUSHAN VOHRA versus THE REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT CALCUTIA — [2011] 15 S.C.R. 703
• AP. DAIRY DEVELOPMENT CORPORATION FEDERATION versus B. NARASIMHA REDDY & ORS. — [2011] 14 S.C.R. 1
• APM TERMINALS B.V. versus UNION OF INDIA & ANR. — [2011] 8 S.C.R. 600
• ARSHAD JAMIL versus STATE OF UTIARAKHAND & ORS. — [2011] 12 S.C.R. 414
• ARULMIGHU DHANDAYUDHAPANISWAMY THIRUKOIL, PALANI, TAMIL NADU, THR. ITS JOINT COMMISSIONER versus THE DIRECTOR GENERAL OF POST OFFICES, DEPARTMENT OF POSTS & ORS. — [2011] 10 S.C.R. 43
• ARULMIGHU LAKSHMI NARAYANASWAMY TEMPLE, REP. BY ITS CHAIRMAN, BOARD OF TRUSTEES versus NALLAMMAL (DEAD) THR. LRS. & ORS. — [2011] 12 S.C.R. 627
• ARUMUGAM SERVAI versus STATE OF TAMIL NADU — [2011] 5 S.C.R. 488
• ARUN KUMAR AGGARWAL versus STATE OF MADHYA PRADESH AND ORS. — [2011] 10 S.C.R. 850
• ARUNA RAMCHANDRA SHANBAUG versus UNION OF INDIA AND ORS . — [2011] 2 S.C.R. 869
• ARUNA RAMCHANDRA SHANBAUG versus UNION OF INDIA AND OTHERS — [2011] 4 S.C.R. 1057
• ARUNDHATI ASHOK WALAVALKAR versus STATE OF MAHARASHTRA — [2011] 1 S.C.R. 355
• ARUP BHUYAN versus STATE OF ASSAM — [2011] 2 S.C.R. 506
• ASHISH CHADHA versus SMT. ASHA KUMARI & ANR. — [2011] 13 S.C.R. 417
• ASHIWIN S. MEHTA & ANR. versus UNION OF INDIA & ORS. — [2011] 14 S.C.R. 1000
• ASHOK @ DANGRA JAISWAL versus STATE OF M.P. — [2011] 4 S.C.R. 253
• ASHOK KUMAR LINGALA versus STATE OF KARNATAKA & ORS. — [2011] 14 S.C.R. 800
• ASHOK KUMAR TODI versus KISHWAR JAHAN & ORS. — [2011] 3 S.C.R. 597
• ASHOK SURAJLAL ULKE versus STATE OF MAHARASHTRA — [2011] 2 S.C.R. 246
• ASHOK TSHERING BHUTIA versus STATE OF SIKKIM — [2011] 3 S.C.R. 242
• ASMATHUNNISA versus STATE OF A.P. REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD & ANOTHER — [2011] 3 S.C.R. 1116
• ASSISTANT COMMERCIAL TAXES OFFICER versus M/S MAKKAD PLASTIC AGENCIES — [2011] 4 S.C.R. 663
• AUTOMOTIVE TYRE MANUFACTURERS ASSOCIATION versus THE DESIGNATED AUTHORITY & ORS. — [2011] 1 S.C.R. 198
• B. KOTHANDAPANI versus TAMIL NADU STATE TRANSPORT CORPORATION LTD. — [2011] 6 S.C.R. 791
• B.A. UMESH versus REGR.GEN.HIGH COURT OF KARNATAKA — [2011] 2 S.C.R. 367
• B.N. SHIVANNA versus ADVANTA INDIA LIMITED & ANR. — [2011] 4 S.C.R. 1
• B.PREMANAND & OTHERS versus MOHAN KOIKAL & OTHERS — [2011] 3 S.C.R. 932
• B.R. SURENDRANATH SINGH versus DEPUTY DIRECTOR, DEPARTMENT OF MINES & GEOLOGY, KARNATAKA AND ORS. — [2011] 5 S.C.R. 218
• B.S. KRISHNA MURTHY AND ANR. versus B.S. NAGARAJ AND ORS. — [2011] 1 S.C.R. 387
• BABULAL SAHU versus STATE OF CHHATISGARH — [2011] 5 S.C.R. 313
• BACHNI DEVI AND ANR. versus STATE OF HARYANA THROUGH SECRETARY, HOME DEPARTMENT — [2011] 2 S.C.R. 627
• BACHPAN BACHAO ANDOLAN versus UNION OF INDIA & OTHERS — [2011] 5 S.C.R. 353
• BAHADUR SINGH versus STATE OF PUNJAB — [2011] 5 S.C.R. 877
• BAKSHI DEV RAJ & ANR. versus SUDHIR KUMAR — [2011] 9 S.C.R. 815
• BALCHANDRA L. JARKIHOLI & ORS. versus B.S. YEDDYURAPPA & ORS. — [2011] 10 S.C.R. 877
• BALDEV SINGH & ORS. versus STATE OF PUNJAB — [2011] 15 S.C.R. 927
• BALJINDER SINGH @ BITTU versus STATE OF PUNJAB — [2011] 11 S.C.R. 631
• BANATWALA & COMPANY versus L.L.C. OF INDIA & ANR. — [2011] 14 S.C.R. 533
• BANDA DEVELOPMENT AUTHORITY, BANDA versus MOTI LAL AGARWAL AND OTHERS — [2011] 7 S.C.R. 435
• BANGARU LAXMAN versus STATE (THROUGH CBI) & ANOTHER — [2011] 13 S.C.R. 268
• BANSI LAL versus STATE OF HARYANA — [2011] 1 S.C.R. 724
• BAROT VIJAYKUMAR BALAKRISHNA & ORS. versus MODH VINAYKUMAR DASRATHLAL & ORS. — [2011] 7 S.C.R. 154
• BEDANGA TALUKDAR versus SAIFUDAULLAH KHAN & ORS. — [2011] 11 S.C.R. 635
• BHAGALOO LODH AND ANR. versus STATE OF U.P. — [2011] 6 S.C.R. 1037
• BHAGWAN DASS versus STATE(NCT) OF DELHI — [2011] 6 S.C.R. 330
• BHAIYAMIYAN @ JARDAR KHAN & ANR. versus STATE OF MADHYA PRADESH — [2011] 5 S.C.R. 1044
• BHAJAN SINGH @ HARBHAJAN SINGH & ORS. versus STATE OF HARYANA — [2011] 7 S.C.R. 1
• BHANU PRATAP versus STATE OF HARYANA AND ORS. — [2011] 9 S.C.R. 736
• BHANU VALVE versus STATE — [2011] 5 S.C.R. 769
• BHARAT PETROLEUM CORPORATION LTD. versus CHEMBUR SERVICE STATION — [2011] 3 S.C.R. 632
• BHARAT RASIKLAL ASHRA versus GAUTAM RASIKLAL ASHRA & ANR. — [2011] 10 S.C.R. 685
• BHARAT RATNA INDIRA GANDHI COLLEGE OF ENGINEERING & OTHERS versus STATE OF MAHARASHTRA & ORS. — [2011] 3 S.C.R. 1087
• BHARAT SANCHAR NIGAM LTD. versus GHANSHYAM DASS AND ORS. — [2011] 4 S.C.R. 380
• BHARAT SANCHAR NIGAM LTD. versus R. SANTHAKUMARI VELUSAMY & ORS. — [2011] 14 S.C.R. 502
• BHASKAR MISHRA versus STATE OF MADHYA PRADESH — [2011] 9 S.C.R. 875
• BHAWANI PRASAD SONKAR versus UNION OF INDIA & ORS. — [2011] 4 S.C.R. 630
• BHILWARA DUGDH UTPADAK SAHAKARI S. LTD. versus VINOD KUMAR SHARMA DEAD BY LRS. AND ORS. — [2011] 10 S.C.R. 819
• BHOLA SINGH versus STATE OF PUNJAB — [2011] 2 S.C.R. 642
• BHOLANATH MUKHERJEE & ORS. versus R.K. MISSION V. CENTENARY COLLEGE & ORS. — [2011] 5 S.C.R. 416
• BHUSHAN KUMAR MEEN versus STATE OF PUNJAB AND ORS. — [2011] 10 S.C.R. 844
• BIHAR STATE ELECTRICITY BOARD & ANR. versus RAM DEO PRASAD SINGH & ORS. — [2011] 11 S.C.R. 249
• BIHAR STATE ELECTRICITY BOARD versus THE PATNA ELECTRIC SUPPLY CO. LTD. & ORS. — [2011] 12 S.C.R. 393
• BIHAR STATE HOUSING BOARD & ORS. versus ASHA LATA VERMA — [2011] 9 S.C.R. 561
• BILKIS AND OTHERS versus STATE OF MAHARASHTRA AND OTHERS — [2011] 4 S.C.R. 733
• BINABAI BHATE versus STATE OF MADHYA PRADESH AND ORS. — [2011] 7 S.C.R. 31
• BINOD KUMAR versus STATE OF JHARKHAND AND ORS. — [2011] 4 S.C.R. 646
• BIRBAL B. CHOUHAN & ANR. ETC. ETC. versus STATE OF CHHATTISGARH ETC. ETC. — [2011] 13 S.C.R. 151
• BIRENDER PODDAR versus STATE OF BIHAR — [2011] 6 S.C.R. 873
• BOARD OF TRUSTEES OF THE PORT OF MUMBAI versus M/S BYRAMJEE JEEJEEBHOY PVT. LTD. & ANR. — [2011] 5 S.C.R. 157
• BOOZ-ALLEN & HAMILTON INC. versus SBI HOME FINANCE LTD. & ORS. — [2011] 7 S.C.R. 310
• BRIJ MOHAN & ORS. versus HARYANA URBAN DEVELOPMENT AUTHORITY & ANR. — [2011] 1 S.C.R. 12
• BRIJ PAL BHARGAVA & ORS. versus STATE OF U.P. & ORS. — [2011] 3 S.C.R. 189
• BUDDHU SINGH versus STATE OF BIHAR (NOW JHARKHAND) — [2011] 5 S.C.R. 962
• BUDHADEV KARMASKAR versus STATE OF WEST BENGAL — [2011] 10 S.C.R. 577
• BUDHADEV KARMASKAR versus STATE OF WEST BENGAL — [2011] 11 S.C.R. 397
• BUDHADEV KARMASKAR versus STATE OF WEST BENGAL — [2011] 2 S.C.R. 925
• BUDHADEV KARMASKAR versus STATE OF WEST BENGAL — [2011] 9 S.C.R. 680
• C. RONALD & ANR. versus STATE, U.T. OF ANDAMAN & NICOBAR ISLANDS — [2011] 9 S.C.R. 1067
• C. VENKATACHALAM versus AJITKUMAR C. SHAH AND OTHERS — [2011] 13 S.C.R. 814
• C.B.I. AND ORS. versus KESHUB MAHINDRA ETC. ETC. — [2011] 6 S.C.R. 384
• C.M. THRI VIKRAMA VARMA versus AVINASH MOHANTY AND ORS. — [2011] 8 S.C.R. 212
• CBI versus MUSTAFA AHMED DOSSA — [2011] 4 S.C.R. 969
• CBI, HYDERABAD versus SUBRAMANI GOPALAKRISHNAN & ANR. — [2011] 5 S.C.R. 824
• CENTRAL BOARD OF SECONDARY EDUCATION & ANR. versus ADITYA BANDOPADHYAY & ORS. — [2011] 11 S.C.R. 1028
• CENTRAL COUNCIL FOR RESEARCH IN HOMEOPATHY versus BIPIN CHANDRA LAKHERA & ORS. — [2011] 5 S.C.R. 505
• CENTRE FOR ENVIRONMENT AND FOOD SECURITY versus UNION OF INDIA AND ORS. — [2011] 6 S.C.R. 744
• CENTRE FOR PIL & ANR. versus UNION OF INDIA & ANR. — [2011] 4 S.C.R. 445
• CHAIRMAN AND M.D. INDIAN OVERSEAS BANK & ORS. versus TRIBHUWAN NATH SRIVASTAVA — [2011] 2 S.C.R. 556
• CHAIRMAN, BHARTIA EDUCATION SOCIETY & ANR. versus STATE OF HIMACHAL PRADESH & ORS. — [2011] 2 S.C.R. 461
• CHAIRMAN-CUM-M.D., COAL INDIA LTD., & ORS. versus ANANTA SAHA & ORS. — [2011] 5 S.C.R. 44
• CHAKAS versus STATE OF PUNJAB & ORS. — [2011] 10 S.C.R. 618
• CHANDIGARH ADMININISTRATION THROUGH THE DIRECTOR PUBLIC INSTRUCTIONS (COLLEGES), CHANDIGARH' versus CHANDIGARH EDUCATIONAL SERVICE (GROUP GAZETTED) GOVERNMENT ARTS AND SCIENCE — [2011] 12 S.C.R. 398
• CHANDNA IMPEX PVT. LIMITED versus COMMISSIONER OF CUSTOMS, NEW DELHI — [2011] 8 S.C.R. 1102
• CHANDRA BONIA versus STATE OF ASSAM — [2011] 4 S.C.R. 15
• CHANDRAN @ MANICHAN @ MANIYAN versus STATE OF KERALA — [2011] 8 S.C.R. 273
• CHANDRASHEKAR (D) BY LRS. & ORS. versus LAND ACQUISITION OFFICER & ANR. — [2011] 15 S.C.R. 414
• CHATTERJEE PETROCHEM (I) PVT. LTD. versus HALDIA PETROCHEMICALS LTD. & ORS. — [2011] 15 S.C.R. 135
• CHHOTELAL versus STATE OF M.P. — [2011] 8 S.C.R. 239
• CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES DISTRICT, BHARAT SANCHAR NIGAM LIMITED AND ORS. versus SURENDRA NATH PANDEY AND ORS. — [2011] 14 S.C.R. 840
• CHIEF INFORMATION COMMR. AND ANOTHER versus STATE OF MANIPUR AND ANOTHER — [2011] 13 S.C.R. 505
• CHILDLINE INDIA FOUNDATION & ANR. versus ALLAN JOHN WATERS & ORS. — [2011] 3 S.C.R. 989
• CHITIARANJAN DAS versus STATE OF ORISSA — [2011] 7 S.C.R. 836
• CHOWDHURY NAVIN HEMABHAI & ORS. versus THE STATE OF GUJARAT & ORS. — [2011] 2 S.C.R. 1071
• CITICORP. MARUTI FINANCE LTD. versus S. VIJAYALAXMI — [2011] 14 S.C.R. 1050
• CMD/CHAIRMAN, B.S.N.L. AND ORS. versus MISHRI LAL AND ORS. — [2011] 5 S.C.R. 317
• COLLECTOR, BILASPUR versus AJIT P. K. JOGI & ORS. — [2011] 12 S.C.R. 1045
• COMMERCIAL TAXES OFFICER versus M/S. JALANI ENTERPRISES — [2011] 3 S.C.R. 951
• COMMISSIONER OF CENTRAL EXCISE, BELAPUR, MUMBAI versus RDC CONCRETE (INDIA) P. LTD. — [2011] 9 S.C.R. 982
• COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH versus M/S. DOABA STEEL ROLLING MILLS. — [2011] 7 S.C.R. 934
• COMMISSIONER OF CENTRAL EXCISE, MUMBAI versus M/S. KALVERT FOODS INDIA PVT. LTD. AND ORS. — [2011] 9 S.C.R. 902
• COMMISSIONER OF CENTRAL EXCISE, NAGPUR versus S. GURUKRIPA RESINS PVT. LTD. — [2011] 8 S.C.R. 178
• COMMISSIONER OF CUSTOMS (IMPORT) versus STONEMAN MARBLE INDUSTRIES & ORS — [2011] 1 S.C.R. 545
• COMMISSIONER OF CUSTOMS, CALCUTTA versus G. C. JAIN AND ANR. — [2011] 8 S.C.R. 798
• COMMISSIONER OF CUSTOMS, VISHAKHAPATNAM versus M/S AGGARWAL INDUSTRIES LTD. — [2011] 12 S.C.R. 1128
• COMMISSIONER OF CUSTOMS. versus SAYED ALI & ANR. — [2011] 2 S.C.R. 1045
• COMMISSIONER OF POLICE, DELHI & ORS. versus JAI BHAGWAN — [2011] 7 S.C.R. 558
• COMMISSIONER OF TRADE TAX, U.P. versus M/S. KARTOS INTERNATIONAL ETC. — [2011] 4 S.C.R. 263
• COMMISSIONER OF TRADE TAX, U.P. versus VARUN BEVERAGES LIMITED — [2011] 4 S.C.R. 803
• COMMNR. OF CENTRAL EXCISE, MEERUT-II versus M/S. SUNDSTRAND FORMS P. LTD. — [2011] 10 S.C.R. 764
• COMMNR. OF CENTRAL EXCISE, NOIDA versus MIS. KITPLY INDUSTRIES LTD. — [2011] 11 S.C.R. 219
• COMMNR. OF CUSTOMS EXCISE, NEW DELHI versus MIS. LIVING MEDIA (INDIA) LTD. — [2011] 13 S.C.R. 772
• COMMNR., CENTRAL EXCISE , BANGALORE versus M/S. MEYER HEALTH CARE PVT. LTD. & ORS. — [2011] 4 S.C.R. 794
• COMMR. OF COMMERCIAL TAXES AND ORS. versus CHITRAHAR TRADERS — [2011] 3 S.C.R. 910
• COMMR. OF POLICE AND ORS versus SANDEEP KUMAR — [2011] 3 S.C.R. 964
• CONSUMER ONLINE FOUNDATION versus UNION OF INDIA & ORS. — [2011] 5 S.C.R. 911
• COROMANDEL INDAG PRODUCTS (P) LTD. versus GARUDA CHIT & TRADING CO. P. LTD. & ANR. — [2011] 12 S.C.R. 115
• CUSTODIAN OF TEXTILES UNDERTAKING, BOMBAY versus HALL & ANDERSON LTD. & ORS. — [2011] 2 S.C.R. 134
• D. ETHIRAJ versus SECRETARY TO GOVT. & ORS. — [2011] 15 S.C.R. 1048
• D. SAMPATH versus UNITED INDIA INSURANCE CO. LTD. & ANR. — [2011] 11 S.C.R. 420
• D.M. NAGARAJA versus THE GOVERNMENT OF KARNATAKA & ORS. — [2011] 11 S.C.R. 458
• D.P. DAS versus UNION OF INDIA AND ORS. — [2011] 13 S.C.R. 739
• DANDU JAGGARAJU versus STATE OF A.P. — [2011] 9 S.C.R. 342
• DATTU S/O NAMDEV THAKUR versus STATE OF MAHARASHTRA AND ORS. — [2011] 13 S.C.R. 475
• DAULAT RAM & ANR. versus CBN MANDSAUR, M.P. — [2011] 1 S.C.R. 1092
• DAYA NAND versus STATE OF HARYANA — [2011] 1 S.C.R. 173
• DAYAL DAS versus STATE OF RAJASTHAN — [2011] 2 S.C.R. 1136
• DAYARAM versus SUDHIR BATHAM & ORS. — [2011] 15 S.C.R. 1092
• DEB RATAN BISWAS AND ORS. versus MOST. ANAND MOYI DEVI AND ORS. — [2011] 7 S.C.R. 303
• DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA versus SUBODH SINGH & ORS. — [2011] 3 S.C.R. 1160
• DEEPAK AGARWAL & ANR. versus STATE OF UTTAR PRADESH & ORS. — [2011] 4 S.C.R. 149
• DEEPAK VERMA versus STATE OF HIMACHAL PRADESH — [2011] 14 S.C.R. 270
• DEEPTI BHANDARI versus NITIN BHANDARI & ANR. — [2011] 13 S.C.R. 547
• DELHI ADMINISTRATION THROUGH ITS SECRETARY versus UMRAO SINGH — [2011] 11 S.C.R. 838
• DELHI DEVELOPMENT AUTHORITY versus RAM PRAKASH — [2011] 5 S.C.R. 606
• DELHI DEVELOPMENT AUTHORITY versus S.S. AGGARWAL & ORS. — [2011] 9 S.C.R. 756
• DELHI JAL BOARD versus NATIONAL CAMPAIGN FOR DIGNITY AND RIGHTS OF SEWERAGE AND ALLIED WORKERS & OTHERS — [2011] 12 S.C.R. 34
• DELHI PRADESH REGD. MED. PRT. ASSN. versus UNION OF INDIA & ORS. — [2011] 3 S.C.R. 849
• DESIYA MURPOKKU DRAVIDA KAZHAGAM AND ANR. versus THE ELECTION COMMISSION OF INDIA — [2011] 3 S.C.R. 920
• DEUTSCHE POST BANK HOME FINANCE LTD. versus TADURI SRIDHAR AND ANR. — [2011] 5 S.C.R. 674
• DEV SHARAN & ORS. versus STATE OF U.P. & ORS. — [2011] 3 S.C.R. 728
• DEVENDER KUMAR TYAGI AND ORS. versus STATE OF U.P. AND ORS. — [2011] 15 S.C.R. 641
• DEVENDRA SINGH & ORS. versus STATE OF U.P. & ORS. — [2011] 9 S.C.R. 772
• DEVINDER SINGH versus MUNICIPAL COUNCIL, SANAUR — [2011] 4 S.C.R. 867
• DHARMATMA SINGH versus HARMINDER SINGH & ORS. — [2011] 6 S.C.R. 355
• DILJIT SINGH BEDI versus SHIROMANI GURUDWARA PRABHANDHAK COMMITTEE, SRI AMRITSAR — [2011] 5 S.C.R. 1048
• DINBANDHU versus STATE OF BIHAR & ANR. — [2011] 11 S.C.R. 504
• DINESH KUMAR versus CHAIRMAN, AIRPORT AUTHORITY OF INDIA AND ANR. — [2011] 13 S.C.R. 260
• DISHA versus STATE OF GUJARAT & ORS. — [2011] 9 S.C.R. 359
• DISTRICT PRIMARY SCHOOL COUNCIL, WB versus MRITUNJOY DAS & ORS. — [2011] 9 S.C.R. 546
• DNYANESHWAR RANGANATH BHANDARE & ANR. versus SADHU DADU SHETTIGAR (SHETTY) & ANR. — [2011] 14 S.C.R. 187
• DR. PUNEET GULATI AND ORS. ETC. ETC. versus STATE OF KERALA AND ORS. ETC. ETC. — [2011] 10 S.C.R. 279
• DR. SHEHLA BURNEY AND. OTHERS versus SYED ALI MOSSA RAZA (DEAD) BY LRS. AND ORS. — [2011] 5 S.C.R. 841
• DR. T. VARGHESE GEORGE versus KORA K. GEORGE & ORS. — [2011] 12 S.C.R. 1070
• DUNLOP INDIA LIMITED versus A.P. RAHNA AND ANR. — [2011] 5 S.C.R. 1080
• DURBAL versus STATE OF U.P. — [2011] 1 S.C.R. 1062
• DURGA CHARAN RAUTRAY versus STATE OF ORISSA & ANR. — [2011] 13 S.C.R. 16
• EASTERN COALFIELDS LTD. versus M/S TETULIA COKE PLANT (P) LTD. & ORS. — [2011] 9 S.C.R. 1103
• ELAVARASAN versus STATE REP. BY INSPECTOR OF POLICE — [2011] 10 S.C.R. 1147
• ELECTRONICS CORPORATION OF INDIA LTD. versus UNION OF INDIA & ORS. — [2011] 2 S.C.R. 971
• EMPLOYEES PROVIDENT FUND COMMISSIONER versus O.L. OF ESSKAY PHARMACEUTICALS LIMITED — [2011] 15 S.C.R. 336
• ETHIOPIAN AIRLINES versus GANESH NARAIN SABOO — [2011] 9 S.C.R. 936
• EXECUTIVE ENGINEER KARNATAKA HOUSING BOARD versus LAND ACQUISITION OFFICER, GADAG & ORS. — [2011] 1 S.C.R. 600
• FAHIM KHAN versus STATE OF BIHAR NOW JHARKHAND — [2011] 5 S.C.R. 577
• FEE REGULATORY COMMITTEE versus KALOL INSTITUTE OF MANAGEMENT, ETC — [2011] 11 S.C.R. 829
• FIDA HUSSAIN & ORS. versus MORADABAD DEVELOPMENT AUTHORITY & ANR. — [2011] 9 S.C.R. 290
• FLG. OFFICER RAJIV GAKHAR versus MS. BHAVANA @ SAHAR WASIF — [2011] 6 S.C.R. 372
• FRIENDS OF VICTORIA MEMORIAL versus HOWRAH GANATANTRIK NAGARIK SAMITY & ORS. — [2011] 11 S.C.R. 374
• FUERST DAY LAWSON LTD. versus JINDAL EXPORTS LTD. — [2011] 11 S.C.R. 1
• G. KRISHNAREDDY versus SAJJAPPA (D) BY LRS. AND ANR. — [2011] 9 S.C.R. 136
• G. REDDEIAH versus THE GOVERNMENT OF ANDHRA PRADESH & ANR. — [2011] 12 S.C.R. 454
• G. SRINIVAS RAO versus UNION OF INDIA & ORS. — [2011] 9 S.C.R. 313
• GAJANAN SAMADHAN LANDE versus SANJAY SHYAMRAO DHOTRE — [2011] 13 S.C.R. 395
• GAJRAJ versus STATE (NCT) OF DELHI — [2011] 12 S.C.R. 701
• GANDURI KOTESHWARAMMA & ANR. versus CHAKIRI YANADI & ANR. — [2011] 12 S.C.R. 968
• GANESH (D) BY LRS. & ORS. versus ASHOK & ANR. — [2011] 4 S.C.R. 215
• GANGADHARA PALO versus THE REVENUE DIVISIONAL OFFICER & ANOTHER — [2011] 3 S.C.R. 746
• GAYATHRI WOMEN WELFARE ASSOCIATION versus GOWRAMMA AND ANR. — [2011] 2 S.C.R. 47
• GHISALAL versus DHAPUBAI (DEAD) BY LRS. AND ORS. — [2011] 1 S.C.R. 651
• GHURELAL AND ORS. versus STATE OF RAJASTHAN — [2011] 6 S.C.R. 1062
• GIAN KAUR versus RAGHUBIR SINGH — [2011] 2 S.C.R. 486
• GIRNAR TRADERS versus STATE OF MAHARASHTRA AND ORS. — [2011] 3 S.C.R. 1
• GLAXO SMITHKLINE PHARMACEUTICALS LTD. & ANR versus STATE OF MADHYA PRADESH — [2011] 9 S.C.R. 606
• GLODYNE TECHNOSERVE LTD. versus STATE OF M.P. & ORS. — [2011] 15 S.C.R. 930
• GOA ANTIBIOTICS & PHARMACEUTICALS LTD. versus R.K. CHAWLA & ANOTHER — [2011] 7 S.C.R. 846
• GOA HOUSING BOARD versus RAMESHCHANDRA GOVIND PAWASKAR & ANR. — [2011] 14 S.C.R. 735
• GODAVARI SUGAR MILLS LTD. versus THE STATE OF MAHARASHTRA & ORS. — [2011] 2 S.C.R. 180
• GOPAL DASS THRU. BROTHER ANAND VIR versus UNION OF INDIA AND ANR. — [2011] 3 S.C.R. 856
• GOPAL versus STATE OF KARNATAKA — [2011] 5 S.C.R. 501
• GOPAL versus STATE OF MADHYA PRADESH — [2011] 6 S.C.R. 889
• GOSU JAIRAMI REDDY & ANR. versus STATE OF A.P. — [2011] 9 S.C.R. 503
• GOVT. OF A. P. & ORS. versus SRI SEVADAS VIDYAMANDIR HIGH SCHOOL & ORS. — [2011] 11 S.C.R. 170
• GUFFIC CHEM P. LTD. ETC. versus C.L.T., BELGAUM & ANR. — [2011] 3 S.C.R. 899
• GULAB DAS & ORS. versus STATE OF M.P. — [2011] 13 S.C.R. 177
• GURDEEP SINGH versus STATE OF PUNJAB AND ORS. — [2011] 10 S.C.R. 655
• GURDIAL SINGH & ORS. versus STATE OF PUNJAB — [2011] 1 S.C.R. 556
• GURMAIL SINGH versus STATE OF PUNJAB — [2011] 5 S.C.R. 550
• GURMUKH SINGH versus JASWANT KAUR — [2011] 4 S.C.R. 222
• GURU DEV SINGH versus STATE OF M.P. — [2011] 6 S.C.R. 941
• GVK INDS. LTD. & ANR. versus THE INCOME TAX OFFICER & ANR. — [2011] 3 S.C.R. 366
• H. SIDDIQUI (DEAD) BY LRS. versus A. RAMALINGAM — [2011] 5 S.C.R. 587
• H.G. RANGANGOUD versus M/S. STATE TRADING CORPORATION OF INDIA LIMITED & ORS. — [2011] 13 S.C.R. 97
• HAFEEZA BIBI & ORS. versus SHAIKH FARID (DEAD) BY LRS. & ORS — [2011] 5 S.C.R. 1155
• HARESH MOHANDAS RAJPUT versus STATE OF MAHARASHTRA — [2011] 14 S.C.R. 921
• HARI RAM versus JYOTI PRASAD & ANR. — [2011] 1 S.C.R. 1076
• HARICHARAN & ANR. versus STATE OF MADHYA PRADESH & ORS, — [2011] 3 S.C.R. 769
• HARJIT SINGH UPPAL versus ANUP BANSAL — [2011] 15 S.C.R. 948
• HARJIT SINGH versus STATE OF PUNJAB — [2011] 5 S.C.R. 691
• HARSHENDRA KUMAR D. versus REBATILATA KOLEY ETC. — [2011] 2 S.C.R. 670
• HARYANA WAREHOUSING CORPORATION versus JAGAT RAM & ANR. — [2011] 2 S.C.R. 1151
• HIGH COURT OF A.P. versus N. SANYASI RAO — [2011] 13 S.C.R. 403
• HIGH COURT OF JUDICATURE AT PATNA versus MADAN MOHAN PRASAD & ORS. — [2011] 13 S.C.R. 972
• HIGH COURT OF JUDICATURE, PATNA versus SHIVESHWAR NARAYAN AND ANR. — [2011] 15 S.C.R. 51
• HIMANI ALLOYS LTD. versus TATA STEEL LTD. — [2011] 7 S.C.R. 60
• HIMANSHU @ CHINTU versus STATE OF NCT OF DELHI — [2011] 1 S.C.R. 48
• HINDUSTAN COCA-COLA BEVERAGE PVT. LTD. versus SANGLI MIRAJ & KUPWAD MUNICIPAL CORPORATION & ORS. — [2011] 7 S.C.R. 766
• HITESH BHATNAGAR versus DEEPA BHATNAGAR — [2011] 6 S.C.R. 118
• HUMANITY AND ANR. versus STATE OF WEST BENGAL AND ORS. — [2011] 8 S.C.R. 653
• IDEA MOBILE COMMUNICATION LTD. versus C.C.E. & C., COCHIN — [2011] 9 S.C.R. 789
• INCOME TAX OFFICER, JIND versus MIS. MANGAT RAM NORATA RAM NARWANA & ANR. — [2011] 5 S.C.R. 1137
• INDERJIT SINGH GREWAL versus STATE OF PUNJAB & ANR. — [2011] 10 S.C.R. 557
• INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION versus UNION OF INDIA & OTHERS — [2011] 9 S.C.R. 146
• INDIAN MEDICAL ASSOCIATION versus UNION OF INDIA & ORS. — [2011] 6 S.C.R. 599
• INDIAN OIL CORPORATION LTD. versus M/S. SPS ENGINEERING LTD. — [2011] 2 S.C.R. 512
• INDO RAMA SYNTHETICS (I) LTD. versus C.L.T., NEW DELHI — [2011] 1 S.C.R. 853
• INDUSTRIAL INVESTMENT BANK OF INDIA LTD. versus M/S JAIN CABLES PVF. LTD. & ORS. — [2011] 1 S.C.R. 82
• INSPECTOR OF POLICE, TAMIL NADU versus JOHN DAVID — [2011] 7 S.C.R. 354
• IQBAL MOOSA PATEL versus STATE OF GUJARAT — [2011] 2 S.C.R. 121
• IQBAL SINGH NARANG & ORS. versus VEERAN NARANG — [2011] 15 S.C.R. 463
• ITC LTD. versus STATE OF UTTAR PRADESH & ORS. — [2011] 7 S.C.R. 66
• IVO AGNELO SANTIMANO FERNANDES & ORS. versus GOVERNMENT OF GOA & ANR. — [2011] 2 S.C.R. 1142
• J & K HOUSING BOARD & ANR. versus KUNWAR SANJAY KRISHAN KAUL & ORS. — [2011] 14 S.C.R. 976
• J.S. YADAV versus STATE OF U.P. & ANR. — [2011] 5 S.C.R. 460
• JAGAT SINGH versus STATE OF H. P. — [2011] 1 S.C.R. 1
• JAGDISH PARWANI versus UNION OF INDIA & ORS. — [2011] 8 S.C.R. 246
• JAGDISH PRASAD versus STATE OF RAJASTHAN & ORS. — [2011] 12 S.C.R. 1
• JAGGA SINGH AND ANR. versus STATE OF PUNJAB — [2011] 2 S.C.R. 483
• JAGPAL SINGH & ORS. versus STATE OF PUNJAB & ORS. — [2011] 2 S.C.R. 250
• JAHID SHAIKH & ORS. versus STATE OF GUJARAT & ANR. — [2011] 10 S.C.R. 1
• JAIPUR DEVELOPMENT AUTHORITY AND OTHERS versus VIJAY KUMAR DATA AND ANOTHER — [2011] 7 S.C.R. 242
• JAIPUR VIKAS PRADHIKARAN versus SRI ASHOK KUMAR CHOUDHARY & ORS. — [2011] 11 S.C.R. 403
• JAKIA NASIM AHESAN & ANR. versus STATE OF GUJARAT & ORS. — [2011] 11 S.C.R. 365
• JALANDHAR IMPROVEMENT TRUST versus VINOD KUMAR AND ORS. — [2011] 9 S.C.R. 122
• JALPAT RAI & ORS. versus STATE OF HARYANA — [2011] 7 S.C.R. 1037
• JAMALUDDIN versus STATE OF JAMMU & KASHMIR AND ORS. — [2011] 11 S.C.R. 690
• JANAK DULARI DEVI & ANR. versus KAPILDEO RAI & ANR. — [2011] 6 S.C.R. 96
• JARNAIL SINGH versus STATE OF PUNJAB — [2011] 2 S.C.R. 888
• JASWANT SINGH versus GURDEV SINGH & ORS. — [2011] 15 S.C.R. 282
• JAWAHAR SINGH versus BALA JAIN & ORS. — [2011] 6 S.C.R. 347
• JITEN KUMAR SAHOO & ORS. versus CHIEF GENERAL MANAGER MAHANADI COALFILEDS LTD. & ORS. — [2011] 1 S.C.R. 572
• JOSEPH SALVARAJ A. versus STATE OF GUJARAT & ORS. — [2011] 8 S.C.R. 815
• JOYDEEP MUKHARJEE versus STATE OF WEST BENGAL & ORS. — [2011] 2 S.C.R. 493
• JT. C. I. T., MUMBAI versus M/S ROLTA INDIA LTD. — [2011] 1 S.C.R. 146
• JUSTICE P. D. DINAKARAN versus HON'BLE JUDGES INQUIRY COMMITTEE & ORS. — [2011] 10 S.C.R. 1064
• K. BALAKRISHNAN NAMBIAR versus STATE OF KARNATAKA — [2011] 5 S.C.R. 1143
• K. BALARAMA RAJU versus CH. V. SUBRAMANYA SARMA & ORS. — [2011] 15 S.C.R. 65
• K. P. THIMMAPPA GOWDA versus STATE OF KARNATAKA — [2011] 4 S.C.R. 200
• K.J.S. BUTTAR versus UNION OF INDIA AND ANR. — [2011] 4 S.C.R. 136
• K.K. BASKARAN versus STATE REP. BY ITS SECRETARY, TAMIL NADU & ORS. — [2011] 3 S.C.R. 527
• K.K. VELUSAMY versus N. PALANISAMY — [2011] 4 S.C.R. 31
• K.N. GOVINDAN KUTTY MENON versus C.D. SHAJI — [2011] 15 S.C.R. 447
• K.T. PLANTATION PVT. LTD. & ANR versus STATE OF KARNATAKA — [2011] 13 S.C.R. 636
• KACHCHH JAL SANKAT NIVARAN SAMITI & ORS. versus STATE OF GUJARAT & ANR. — [2011] 9 S.C.R. 491
• KAILAS & OTHERS versus STATE OF MAHARASHTRA TR. TALUKA P.S. — [2011] 1 S.C.R. 94
• KALYAN KUMAR GOGOI versus ASHUTOSH AGNIHOTRI AND ANOTHER — [2011] 1 S.C.R. 796
• KALYAN SINGH CHOUHAN versus C.P. JOSHI — [2011] 2 S.C.R. 216
• KALYANESHWARI versus U.0.I. & ORS. — [2011] 6 S.C.R. 774
• KALYANESHWARI versus UNION OF INDIA & ORS. — [2011] 1 S.C.R. 894
• KAMLESHWAR PASWAN versus STATE OF U.T. CHANDIGARH — [2011] 1 S.C.R. 647
• KANAIYALAL LALCHAND SACHDEV AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2011] 2 S.C.R. 602
• KANAKA REKHA NAIK versus MANOJ KUMAR PRADHAN & ANR. — [2011] 1 S.C.R. 842
• KANDARPA SARMA versus RAJESWAR DAS AND ORS. — [2011] 10 S.C.R. 644
• KANWAR SINGH SAINI versus HIGH COURT OF DELHI — [2011] 15 S.C.R. 972
• KANWARJIT SINGH KAKKAR versus STATE OF PUNJAB AND ANR. — [2011] 6 S.C.R. 895
• KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD & ANR. versus MIS. PRAKASH DAL MILL & ORS. — [2011] 5 S.C.R. 26
• KAUSHALYA DEVI MASSAND versus ROOPKISHORE KHORE — [2011] 3 S.C.R. 879
• KERALA FINANCIAL CORPORATION versus VINCENT PAUL & ANR. — [2011] 3 S.C.R. 862
• KERALA STATE HOUSING BOARD & ORS. versus KERALA STATE HOUSING BOARD, NELLIKODE HOUSING COLONY ALLOTTEES ASSN. & ORS. — [2011] 11 S.C.R. 390
• KESAR ENTERPRISES LTD. versus STATE OF U.P. & ORS. — [2011] 9 S.C.R. 19
• KESHAV PRASAD SHARMA versus INDIAN OIL CORPORATION & ORS. — [2011] 1 S.C.R. 838
• KETAN V. PAREKH versus SPECIAL DIRECTOR, DIRECTORATE OF ENFORCEMENT AND ANOTHER. — [2011] 14 S.C.R. 1204
• KHANDESH COLLEGE EDUCATION SOCIETY, JALGAON &ANR. versus ARJUN HARI NARKHEDE & ORS. — [2011] 7 S.C.R. 175
• KHATRI HOTELS PRIVATE LIMITED AND ANOTHER versus UNION OF INDIA AND ANOTHER — [2011] 15 S.C.R. 299
• KHIVRAJ MOTORS versus THE GUANELLIAN SOCIETY — [2011] 6 S.C.R. 1165
• KILAKKATHA PARAMBATH SASI & ORS. versus STATE OF KERALA — [2011] 2 S.C.R. 540
• KODIKUNNIL SURESH @ J. MONIAN versus N.S. SAJI KUMAR, ETC. ETC. — [2011] 7 S.C.R. 640
• KOKA SURYANARAYANA RAO AND ORS. versus LAND "ACQUISITION OFFR. AND REV. DIV. OFFCR., A.P — [2011] 5 S.C.R. 639
• KOKKANDA B. POONDACHA AND OTHERS versus K.D. GANAPATHI AND ANR. — [2011] 4 S.C.R. 417
• KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY versus GOBINDA CHANDRA MAKAL & ANR — [2011] 14 S.C.R. 373
• KOLLA VEERA RAGHAV RAO versus GORANTALA VENKATESWARA RAO AND ANR. — [2011] 2 S.C.R. 364
• KRISHAN KUMAR MALIK versus STATE OF HARYANA — [2011] 8 S.C.R. 774
• KRISHAN LAL GERA versus STATE OF HARYANA & ORS. — [2011] 7 S.C.R. 722
• KRISHI UTPADAN MANDI SAMITI, ALLAHABAD versus M/S. BAIDYANATH AYURVED BHAWAN (P) LTD. AND ANR. — [2011] 11 S.C.R. 1176
• KRISHNADEVI MALCHAND KAMATHIA & ORS. versus BOMBAY ENVIRONMENTAL ACTION GROUP & ORS. — [2011] 3 S.C.R. 291
• KULDIP YADAV & ORS. versus STATE OF BIHAR — [2011] 5 S.C.R. 186
• KULVINDER SINGH & ANR. versus STATE OF HARYANA — [2011] 4 S.C.R. 817
• KUMARI RANJANA MISHRA AND ANR. versus THE STATE OF BIHAR AND ORS. — [2011] 4 S.C.R. 570
• KUSHAL KUMAR GUPTA AND ANR. versus MALA GUPTA — [2011] 11 S.C.R. 232
• KUSUM LATA & ORS. versus SATBIR & ORS. — [2011] 3 S.C.R. 480
• LAFARGE UMIAM MINING PVT. LTD. T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA & ORS. — [2011] 7 S.C.R. 954
• LAKHAN LAL versus STATE OF BIHAR — [2011] 1 S.C.R. 770
• LAL KISHORE JHA versus STATE OF JHARKHAND & ANR. — [2011] 5 S.C.R. 1015
• LALIT KUMAR MODI versus BOARD OF CONTROL FOR CRICKET IN INDIA AND ORS. — [2011] 15 S.C.R. 1004
• LAND ACQUISITION OFFICER-CUM-RDO, CHEVELLA DIVISION RANGA REDDY DISTRICT versus A. RAMACHANDRA REDDY & ORS. — [2011] 1 S.C.R. 324
• LANKA VENKATESWARLU (D) BY LRS. versus STATE OF A.P. & ORS. — [2011] 3 S.C.R. 217
• LARSEN AND TOUBRO LTD. & ANR. versus UNION OF INDIA & ORS. — [2011] 5 S.C.R. 1127
• LAXMICHAND @ BALBUTYA versus STATE OF MAHARASHTRA — [2011] 1 S.C.R. 124
• LEELA HOTELS LTD. versus HOUSING & URBAN DEVELOPMENT CORPORATION LTD. — [2011] 13 S.C.R. 156
• LOCAL ADMINISTRATION DEPARTMENT & ANR versus M. SELVANAYAGAM @ KUMARAVELU — [2011] 4 S.C.R. 244
• M. MOHAN versus THE STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE — [2011] 3 S.C.R. 437
• M. NAGABHUSHANA versus STATE OF KARNATAKA & OTHERS — [2011] 2 S.C.R. 435
• M. NAGESHWAR RAO versus STATE OF ANDHRA PRADESH — [2011] 1 S.C.R. 608
• M.P. STATE versus PRADEEP KUMAR GUPTA — [2011] 6 S.C.R. 882
• M/S ATMA RAM BUILDERS P. LTD. versus A.K. TULI & OTHERS — [2011] 6 S.C.R. 935
• M/S EUREKA FORBES LIMITED versus STATE OF BIHAR AND ORS — [2011] 9 S.C.R. 540
• M/S HANS STEEL ROLLING MILL. versus COMMNR. OF CENTRAL EXCISE, CHANDIGARH — [2011] 3 S.C.R. 841
• M/S HYDERABAD ENGINEERING INDUSTRIES versus STATE OF ANDHRA PRADESH — [2011] 3 S.C.R. 546
• M/S INTERGLOBE AVIATION LTD. versus N. SATCHIDANAND — [2011] 6 S.C.R. 1116
• M/S L.N. GADODIA & SONS & ANR. versus REGIONAL PROVIDENT FUND COMMISSIONER — [2011] 11 S.C.R. 508
• M/S NTPC LTD. versus M.P. STATE ELECTRICITY BOARD & ORS. — [2011] 11 S.C.R. 651
• M/S SAGAR SUGARS & ALLIED PRODUCTS LTD. versus THE TRANSMISSION CORPORATION OF A.P. LTD. & ORS. — [2011] 12 S.C.R. 1005
• M/S SBEC SUGAR LIMITED & ANR. versus UNION OF INDIA & ORS. — [2011] 2 S.C.R. 585
• M/S THERMAX LTD. & ORS. versus K.M. JOHNY & ORS. — [2011] 14 S.C.R. 154
• M/S. AGARWAL OIL REFINERY CORPORATION, KANPUR versus THE COMMISSIONER OF TRADE TAX, U.P. LUCKNOW — [2011] 9 S.C.R. 1076
• M/S. AIR LIQUIDE NORTH INDIA PVT. LTD. versus COMMISSIONER, CENTRAL EXCISE, JAIPUR-I — [2011] 13 S.C.R. 866
• M/S. B.FINE ART AUCTIONEERS PVT. LTD. & ORS. versus C.B.I. & ANR — [2011] 1 S.C.R. 563
• M/S. BANSAL WIRE INDUSTRIES LTD. AND ANR. versus STATE OF U.P. AND ORS. — [2011] 7 S.C.R. 416
• M/S. CAUVERY COFFEE TRADERS, MANGALORE versus M/S. HORNOR RESOURCES (INTERN.) CO. LTD. — [2011] 12 S.C.R. 473
• M/S. DELHI AIRTECH SERVICES PVT. LTD. & ANR. versus STATE OF U.P. & ANR. — [2011] 12 S.C.R. 191
• M/S. DELHI INTERNATIONAL AIRPORT PVT. LTD. versus UNION OF INDIA & ORS. — [2011] 13 S.C.R. 1115
• M/S. DEWAN CHAND BUILDERS & CONTRACTORS. versus UNION OF INDIA & ORS. — [2011] 13 S.C.R. 214
• M/S. GAMMON INDIA LTD. versus COMMISSIONER OF CUSTOMS, MUMBAI — [2011] 7 S.C.R. 195
• M/S. GRASIM INDUSTRIES LTD. versus UNION OF INDIA — [2011] 12 S.C.R. 1013
• M/S. INDUSTRIAL PROMOTION AND INVESTMENT CORPORATION OF ORISSA LIMITED versus M/S. TUOBRO FURGUSON STEELS PRIVATE LIMITED & OTHERS — [2011] 13 S.C.R. 445
• M/S. J.G. ENGINEERS PVT. LTD. versus UNION OF INDIA AND ANR. — [2011] 8 S.C.R. 486
• M/S. KAMAL TRADING PRIVATE LIMITED (NOW KNOWN AS MANAV INVESTMENT & TRADING CO. LTD.) versus STATE OF WEST BENGAL & ORS. — [2011] 13 S.C.R. 529
• M/S. KUNJ ALUMINIUM PRIVATE LIMITED versus M/S. KONINKLIJKE PHILIPS ELECTRONICS NV — [2011] 4 S.C.R. 236
• M/S. L.K. TRUST versus EDC LTD. & ORS. — [2011] 7 S.C.R. 569
• M/S. MILKFOOD PVT. LTD. versus M/S. GMC ICE CREAM (P) LTD. — [2011] 9 S.C.R. 801
• M/S. MSK PROJECTS (I) (JV) LTD versus STATE OF RAJASTHAN & ANR. — [2011] 9 S.C.R. 402
• M/S. MUSTAN TAHERBHAI versus COMMNR. OF CENTRAL EXCISE AND CUSTOMS — [2011] 3 S.C.R. 353
• M/S. NAGPUR GOLDEN TRANSPORT COMPANY (REGD.) versus M/S. NATH TRADERS & ORS. — [2011] 13 S.C.R. 481
• M/S. PRAKASH JHA PRODUCTION AND ANR. versus UNION OF INDIA AND ORS. — [2011] 10 S.C.R. 496
• M/S. RAJMAL LAKHICHAND AND ANR. versus COMMR. CEN. EXC. & CUSTOMS, AURNAGABAD — [2011] 7 S.C.R. 850
• M/S. REVA ELECTRIC CAR CO. P. LTD. versus M/S. GREEN MOBIL — [2011] 13 S.C.R. 359
• M/S. ROYAL ENFIELD (UNIT OF M/S EICHER LTD.) versus COMMISSIONER OF CENTRAL EXCISE, CHENNAI — [2011] 9 S.C.R. 1089
• M/S. ROYAL ORCHID HOTELS LIMITED AND ANOTHER versus G. JAYARAM REDDY AND ORS. — [2011] 11 S.C.R. 701
• M/S. SHARMA TRANSPORTS versus THE STATE OF MAHARASHTRA & ORS. — [2011] 9 S.C.R. 699
• M/S. SHREE SIDHBALI STEELS LTD. AND ORS. versus STATE OF U.P. AND ORS. — [2011] 3 S.C.R. 134
• M/S. SMS TEA ESTATES PVT. LTD. versus M/S. CHANDMARI TEA CO. PVT. LTD. — [2011] 9 S.C.R. 382
• M/S. UNITED RICELAND LTD. versus STATE OF HARYANA AND ANR. — [2011] 1 S.C.R. 186
• M/S. USHA RECTIFIER CORPN. (I) LTD. (PRESENTLY KNOWN AS M/S. USHA (I) LTD.) versus COMMISSIONER OF CENTRAL EXCISE, NEW DELHI — [2011] 1 S.C.R. 347
• M/S. UTTAM INDUSTRIES versus COMMNR. OF CENTRAL EXCISE, HARYANA — [2011] 2 S.C.R. 1113
• MACHAVARAPU SRINIVASA RAO AND ANOTHER versus ANDHRA PRADESH URBAN AREAS — [2011] 12 S.C.R. 639
• MAHADEV GOVIND GHARGE & OTHERS versus THE SPECIAL LAND ACQUISITION OFFICER, UPPER KRISHNA PROJECT, JAMKHANDI, KARNATAKA — [2011] 8 S.C.R. 829
• MAHANT JAWALA SINGH CHELA OF MAHANT BISHAN SINGH (DEAD) THROUGH LEGAL REPRESENTATIVE versus THE SHIROMANI GURDWARA PRABHANDHAK COMMITIEE, AMRITSAR — [2011] 2 S.C.R. 69
• MAHENDRA SINGH versus STATE OF UTIARANCHAL — [2011] 9 S.C.R. 1061
• MAHESH & ANR. versus STATE OF MADHYA PRADESH — [2011] 11 S.C.R. 377
• MAKERS DEVELOPMENT SERVICES PVT. LTD. versus M. VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE — [2011] 13 S.C.R. 109
• MALOTH SOMARAJU versus STATE OF AP. — [2011] 10 S.C.R. 349
• MALTHESH GUDDA POOJA versus STATE OF KARNATAKA & ORS. — [2011] 11 S.C.R. 870
• MAN SINGH versus STATE OF U.P. — [2011] 9 S.C.R. 287
• MANGESH versus STATE OF MAHARASHTRA — [2011] 1 S.C.R. 72
• MANGLURAM DEWANGAN versus SURENDRA SINGH AND ORS. — [2011] 8 S.C.R. 129
• MANINDERJIT SINGH BITTA versus UNION OF INDIA & ORS. — [2011] 5 S.C.R. 142
• MANJIT SINGH @ MANGE versus CBI, THROUGH ITS S.P. — [2011] 1 S.C.R. 997
• MANOHAR LAL (D) BY LRS. versus UGRASEN (D) BY LRS. & ORS. — [2011] 10 S.C.R. 634
• MANOJ YADAV versus PUSHPA @ KIRAN YADAV & ORS. — [2011] 1 S.C.R. 644
• MARABASAPPA (D) BY LRS. & ORS. versus NINGAPPA (D) BY LRS. & ORS. — [2011] 12 S.C.R. 435
• MARATHWADA GRAMIN BANK KARAMCHARI SANGHATANA AND ANOTHER versus MANAGEMENT OF MARATHWADA GRAMIN BANK AND OTHERS — [2011] 11 S.C.R. 269
• MATHAI M. PAIKEDAY versus C.K. ANTONY — [2011] 7 S.C.R. 230
• MD. MANNAN @ ABDUL MANNAN versus STATE OF BIHAR — [2011] 5 S.C.R. 518
• MD. MURTAZA & ORS. versus STATE OF ASSAM & ORS. — [2011] 10 S.C.R. 755
• MD. SUKUR ALI versus STATE OF ASSAM — [2011] 3 S.C.R. 209
• MEDLEY PHARMACEUTICALS LTD versus THE COMMISSIONER OF CENTRAL EXCISE AND . CUSTOMS, DAMAN — [2011] 1 S.C.R. 741
• MEHBOOB BATCHA AND ORS. versus STATE REP. BY SUPDT. OF POLICE — [2011] 3 S.C.R. 1091
• MEHMOOD RAHMAT ULLAH KHAN & ANR. versus NIYAZ AHMAD KHAN — [2011] 3 S.C.R. 202
• MIG CRICKET CLUB versus ABHINAV SAHAKAR EDUCATION SOCIETY AND ORS. — [2011] 11 S.C.R. 141
• MILIND SHRIPAD CHANDURKAR versus KALIM M. KHAN & ANR. — [2011] 3 S.C.R. 698
• MINERAL AREA DEVELOPMENT AUTHORITY ETC. versus M/S. STEEL AUTHORITY OF INDIA AND ORS. — [2011] 4 S.C.R. 19
• MIS. BHARAT STEEL TUBES LTD. ETC. versus IFCI LTD. & ORS. — [2011] 4 S.C.R. 205
• MIS. CITADEL FINE PHARMACEUTICALS versus MIS. RAMANIYAM REAL ESTATES P. LTD. & ANR. — [2011] 13 S.C.R. 605
• MIS. DISHA CONSTRUCTIONS AND ORS. versus STATE OF GOA AND ANR. — [2011] 13 S.C.R. 496
• MIS. ESSEL PROPACK LTD. versus COMMISSIONER OF CENTRAL EXCISE, MUMBAI-ILL — [2011] 13 S.C.R. 91
• MIS. KUMAON SEEDS COPRN. & ORS. versus KRISHI UTPADAN MANDI SAMITI, KASHIPUR & ORS. — [2011] 3 S.C.R. 718
• MIS. SARAF TRADING CORPORATION ETC. ETC. versus STATE OF KERALA — [2011] 1 S.C.R. 371
• MIS. SHIV COTEX versus TIRGUN AUTO PLAST P. LTD. & ORS. — [2011] 10 S.C.R. 787
• MIS. SIDDACHALAM EXPORTS PRIVATE LTD. versus COMMISSIONER OF CENTRAL EXCISE DELHI-ILL — [2011] 4 S.C.R. 695
• MOHAMMAD AFTAB MIR versus STATE OF J & K & ORS. — [2011] 5 S.C.R. 705
• MOHAMMAD AHMAD & ANR. versus ATMA RAM CHAUHAN & ORS. — [2011] 6 S.C.R. 822
• MOHAN SINGH versus STATE OF BIHAR — [2011] 12 S.C.R. 327
• MOHD. ARIF @ ASHFAQ versus STATE OF NCT OF DELHI — [2011] 10 S.C.R. 56
• MOHD. IMRAN KHAN versus STATE (GOVT. OF NCT OF DELHI) — [2011] 15 S.C.R. 1030
• MOHD. SALMAN versus COMMITTEE OF MANAGEMENT & ORS. — [2011] 11 S.C.R. 237
• MOHD.HAMID & ANR ETC.ETC versus BADI MASJID TRUST & ORS.ETC.ETC. — [2011] 9 S.C.R. 348
• MRINAL DAS & ORS. versus THE STATE OF TRIPURA — [2011] 14 S.C.R. 411
• MRITUNJOY SETT (D) BY LRS. versus JADUNATH BASAK (D) BY LRS — [2011] 5 S.C.R. 884
• MRS. ANITA MALHOTRA versus APPAREL EXPORT PROMOTION COUNCIL & ANR. — [2011] 13 S.C.R. 76
• MRS. ASHA SHARMA versus CHANDIGARH ADMINISTRATION AND ORS. — [2011] 13 S.C.R. 881
• MRS. RUBI (CHANDRA) DUTTA versus M/S. UNITED INDIA INSURANCE CO. LTD. — [2011] 3 S.C.R. 977
• MRS. SARADAMANI KANDAPPAN versus MRS. S. RAJALAKSHMI & ORS. — [2011] 8 S.C.R. 874
• MRS. SATIMBLA SHARMA AND ORS. versus ST. PAULS SENIOR SECONDARY SCHOOL AND ORS. — [2011] 10 S.C.R. 203
• MUKHIYA KARYAPALAK ADHIKARI, U. P. KHADI TATHA GRAMODYOG BOARD KARMIT ANUBHAG, LUCKNOW & ANR. versus SANTOSH KUMAR — [2011] 11 S.C.R. 246
• MUNILAL MOCHI versus STATE OF BIHAR & ANR. — [2011] 9 S.C.R. 439
• MURUGAN @ SETTU versus STATE OF TAMIL NADU — [2011] 5 S.C.R. 1189
• MUSTKEEM @ SIRAJUDEEN versus STATE OF RAJASTHAN — [2011] 9 S.C.R. 101
• MUTHU KARUPPAN versus PARITHI LLAMVAZHUTHI AND ANR. — [2011] 5 S.C.R. 329
• NACHHATTAR SINGH & ORS. versus STATE OF PUNJAB — [2011] 2 S.C.R. 478
• NAND KISHORE versus STATE OF MADHYA PRADESH — [2011] 7 S.C.R. 1152
• NANDIESHA REDDY versus MRS. KAVITHA MAHESH — [2011] 8 S.C.R. 154
• NANDINI SUNDAR AND ORS. versus STATE OF CHATTISGARH — [2011] 8 S.C.R. 1028
• NANJEGOWDA AND ANOTHER versus GANGAMMA AND OTHERS — [2011] 10 S.C.R. 700
• NARAYAN CHANDRA GHOSH versus UCO BANK & ORS. — [2011] 3 S.C.R. 1024
• NARAYAN DUTT AND ORS. versus STATE OF PUNJAB AND ANR. — [2011] 4 S.C.R. 983
• NARCOTICS CENTRAL BUREAU versus SUKH DEV RAJ SODHI — [2011] 6 S.C.R. 974
• NARINDER KAUR versus PUNJAB & HARYANA HIGH COURT & ORS. — [2011] 2 S.C.R. 535
• NARINDER SINGH ARORA versus STATE (GOVT. OF NCT OF DELHI) AND ORS. — [2011] 13 S.C.R. 436
• NARMADA BACHAO ANDOLAN versus STATE OF MADHYA PRADESH — [2011] 12 S.C.R. 84
• NARMADA BACHAO ANDOLAN versus STATE OF MADHYA PRADESH & ANR. — [2011] 6 S.C.R. 443
• NARMADA BAI versus STATE OF GUJARAT AND ORS — [2011] 5 S.C.R. 729
• NARWINDER SINGH versus STATE OF PUNJAB — [2011] 1 S.C.R. 110
• NASIB HUSSAIN SIDDI AND ORS. versus STATE OF GUJARAT — [2011] 11 S.C.R. 627
• NATHA SHANKAR MAHAJAN versus STATE OF MAHARASHTRA — [2011] 5 S.C.R. 958
• NATIONAL INSURANCE COMPANY LTD. versus KUSUMA AND ANR. — [2011] 10 S.C.R. 546
• NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR versus UNION OF INDIA & ORS. — [2011] 3 S.C.R. 889
• NATIONAL COUNCIL FOR TEACHER EDUCATION AND OTHERS versus SHRI SHYAM SHIKSHA PRASHIKSHAN SANSTHAN AND OTHERS ETC. ETC. — [2011] 2 S.C.R. 291
• NATIONAL FERTILIZERS LTD. versus JAGGA SINGH (DECEASED) THROUGH L.RS.& ANR. — [2011] 15 S.C.R. 809
• NATIONAL INSURANCE CO. LTD. versus SHYAM SINGH AND ORS. — [2011] 7 S.C.R. 810
• NEHA ARUN JUGADAR & ANR versus KUMARI PALAK DIWAN JI — [2011] 2 S.C.R. 907
• NEW INDIA ASSURANCE COMPANY LTD. versus YADU SAMBHAJI MORE & ORS. — [2011] 1 S.C.R. 160
• NIKKU KHAN @ MOHAMMADEEN versus STATE OF HARYANA — [2011] 9 S.C.R. 435
• NILESH DINKAR PARADKAR versus STATE OF MAHARASHTRA — [2011] 3 S.C.R. 792
• NIRMAL SINGH PEHLWAN @ NIMMA versus INSPECTOR, CUSTOMS, CUSTOMS HOUSE, PUNJAB — [2011] 9 S.C.R. 446
• NITINBHAI SAEVATILAL SHAH & ANOTHER versus MANUBHAI MANJIBHAI PANCHAL & ANOTHER — [2011] 10 S.C.R. 804
• NOIDA ENTREPRENEURS ASSOCIATION versus NOIDA & ORS. — [2011] 8 S.C.R. 25
• NOOR SK. BHAIKAN versus STATE OF MAHARASHTRA & ORS. — [2011] 7 S.C.R. 1070
• NOORUL HUDA MAQBOOL AHMED versus RAM DEO TYAGI & ORS. — [2011] 7 S.C.R. 782
• O.P. SHARMA & ORS. versus HIGH COURT OF PUNJAB & HARYANA — [2011] 6 S.C.R. 301
• OFFSHORE HOLDINGS PVT. LTD. versus BANGALORE DEVELOPMENT AUTHORITY & ORS . — [2011] 1 S.C.R. 453
• OM PRAKASH & ANR. versus UNION OF INDIA & ANR. — [2011] 14 S.C.R. 240
• OM PRAKASH versus STATE OF HARYANA — [2011] 7 S.C.R. 1080
• OM PRAKASH versus STATE OF PUNJAB AND ORS. — [2011] 11 S.C.R. 263
• OMNIA TECHNOLOGIES P. LTD. versus W.M.A. VAN LOOSBROEK — [2011] 3 S.C.R. 711
• ORIENTAL BANK OF COMMERCE & ANR. versus R.K. UPPAL — [2011] 10 S.C.R. 218
• ORIENTAL INSURANCE CO. LTD. versus DHANBAI KANJI GADHVI & ORS. — [2011] 1 S.C.R. 784
• ORISSA POWER TRANSMISSION CORPORATION LTD. versus KHAGESWAR SUNDARAY AND ORS. — [2011] 10 S.C.R. 196
• ORISSA PRIVATE MEDICAL & DENTAL COLLEGES ASSOCIATION, THROUGH ITS CHAIRMAN versus CHAIRMAN, ORISSA JOINT ENTRANCE EXAMINATION- 2011 AND ORS. — [2011] 13 S.C.R. 107
• ORISSA PUBLIC SERVICE COMMISSION & ANR. versus RUPASHREE CHOWDHARY & ANR. — [2011] 9 S.C.R. 748
• P. MAHALINGAM versus MONICA KUMAR & ANR. — [2011] 13 S.C.R. 571
• P. PARASURAMI REDDY versus STATE OF A.P. — [2011] 9 S.C.R. 656
• P. PARTHASARATHY versus STATE OF KARNATAKA & ORS. — [2011] 10 S.C.R. 599
• P. S. SOMANATHAN AND ORS. versus DISTRICT INSURANCE OFFICER AND ANR. — [2011] 4 S.C.R. 367
• P. SESHADRI versus S. MANGATI GOPAL REDDY AND ORS. — [2011] 3 S.C.R. 1134
• P.C. PAULOSE, M/S. SPARKWAY ENTERPRISES versus COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS — [2011] 1 S.C.R. 872
• P.H. PAUL MANOJ PANDIAN versus MR. P. VELDURAI — [2011] 5 S.C.R. 254
• P.V. INDIRESAN versus UNION OF INDIA & ORS. — [2011] 10 S.C.R. 384
• PADAL VENKATA RAMA REDDY @ RAMU versus KOWURI SATYANARAYANA REDDY AND ORS. — [2011] 9 S.C.R. 623
• PANCHMAHAL VADODARA GRAMIN BANK & ORS. versus D.M. PARMAR — [2011] 12 S.C.R. 690
• PANCHO versus STATE OF HARYANA — [2011] 12 S.C.R. 1173
• PANKAJ MAHAJAN versus DIMPLE @ KAJAL — [2011] 14 S.C.R. 945
• PARASAMAYA KOLERINATHA MADAM, TIRUNELVELI versus P. NATESA ACHARI & ORS. — [2011] 11 S.C.R. 475
• PARIMAL versus VEENA @ BHARTI — [2011] 2 S.C.R. 648
• PARMENDER KUMAR & ORS. versus STATE OF HARYANA & ORS. — [2011] 14 S.C.R. 1065
• PARMESHWARI versus AMIR CHAND & ORS. — [2011] 1 S.C.R. 1096
• PAWAN PRATAP SINGH & ORS. versus REEVAN SINGH & ORS. — [2011] 2 S.C.R. 831
• PEPSICO INDIA HOLDING PVT. LTD. versus STATE OF MAHARASHTRA & ORS. — [2011] 15 S.C.R. 675
• PEPSICO INDIA HOLDINGS LTD. versus COMMISSIONER OF TRADE TAX, LUCKNOW, U.P. — [2011] 4 S.C.R. 723
• PEPSU ROAD TRANSPORT CORPORATION, PATIALA versus MANGAL SINGH AND ORS. — [2011] 6 S.C.R. 564
• PESARA PUSHPAMALA REDDY versus G. VEERA SWAMY AND ORS. — [2011] 3 S.C.R. 496
• PHULCHAND EXPORTS LTD versus O.O.O. PATRIOT — [2011] 15 S.C.R. 1129
• PIRTHI versus MOHAN SINGH & ORS. — [2011] 11 S.C.R. 122
• POONAM & OTHERS versus HARISH KUMAR AND ANOTHER — [2011] 15 S.C.R. 291
• POWERTECH WORLD WIDE LIMITED versus DELVIN INTERNATIONAL GENERAL TRADING LLC — [2011] 13 S.C.R. 122
• PRADEEP OIL CORPORATION versus MUNICIPAL CORPORATION OF DELHI AND ANR. — [2011] 4 S.C.R. 764
• PRAFULL GORADIA versus UNION OF INDIA — [2011] 1 S.C.R. 579
• PRAGATI MAHILA MANDAL, NANDED versus MUNICIPAL COUNCIL, NANDED AND ORS. — [2011] 2 S.C.R. 985
• PRAHALAD PATEL versus STATE OF MADHYA PRADESH — [2011] 3 S.C.R. 471
• PRAHALAD SINGH & ORS versus STATE OF M.P. — [2011] 9 S.C.R. 282
• PRAHLAD SINGH & ORS. versus UNION OF INDIA & ORS. — [2011] 5 S.C.R. 1002
• PRAKASH KADAM AND ETC. ETC. versus RAMPRASAD VISHWANATH GUPTA AND ANR. — [2011] 6 S.C.R. 800
• PRATAP CHANDRA MEHTA versus STATE BAR COUNCIL OF M.P. & ORS. — [2011] 11 S.C.R. 965
• PRATAP SINGH versus STATE OF U.P. & ANR. — [2011] 15 S.C.R. 827
• PREM PRAKASH @ LILLU & ANR. versus STATE OF HARYANA — [2011] 10 S.C.R. 27
• PREM SINGH versus STATE OF HARYANA — [2011] 13 S.C.R. 949
• PREMA versus NANJE GOWDA AND OTHERS — [2011] 8 S.C.R. 55
• PRINCL. CHIEF CONSERVATOR OF FOREST & ANR. versus J.K. JOHNSON & ORS. — [2011] 12 S.C.R. 1144
• PRITHIPAL SINGH ETC versus STATE OF PUNJAB & ANR. ETC. — [2011] 14 S.C.R. 862
• PRIYA DARSHNI DENTAL COLLEGE & HOSPITAL versus UNION OF INDIA & ORS. — [2011] 2 S.C.R. 945
• PUNJAB STATE WAREHOUSING CORPORATION FARIDKOT versus M/S SH. DURGA JI TRADERS & ORS. — [2011] 13 S.C.R. 387
• PURSHOTTAM VISHANDAS RAHEJA AND ANOTHER versus SHRICHAND VISHANDAS RAHEJA (D) THROUGH LRS. AND OTHERS — [2011] 6 S.C.R. 913
• PUSHPA @ LEELA & ORS. versus SHAKUNTALA & ORS. — [2011] 1 S.C.R. 334
• PUSHPA KUMARI & ORS. versus THE STATE OF BIHAR & ORS. — [2011] 15 S.C.R. 203
• PYLA MUTYALAMMA @ SATYAVATHI versus PYLA SURI DEMUDU & ANR. — [2011] 9 S.C.R. 996
• R. RAMACHANDRAN NAIR versus THE DEPUTY SUPERINTENDENT VIGILANCE POLICE & ANR. — [2011] 3 S.C.R. 1054
• R. VIJAYAN versus BABY AND ANR. — [2011] 14 S.C.R. 712
• R.K. MITTAL & ORS. versus STATE OF UTTAR PRADESH & ORS. — [2011] 15 S.C.R. 877
• R.L. KALATHIA & CO. versus STATE OF GUJARAT — [2011] 1 S.C.R. 391
• R.S. MISHRA versus STATE OF ORISSA & ORS. — [2011] 2 S.C.R. 338
• R.S. SINGH versus U.P. MALARIA NIRIKSHAK SANGH & ORS. — [2011] 3 S.C.R. 760
• RABINDRA KUMAR PAL @ DARA SINGH versus REPUBLIC OF INDIA — [2011] 1 S.C.R. 929
• RADHEYSHYAM KEJRIWAL versus STATE OF WEST BENGAL AND ANR. — [2011] 4 S.C.R. 889
• RAFIQ AHMED @ RAFI versus STATE OF U.P. — [2011] 11 S.C.R. 907
• RAGHBIR SINGH SEHRAWAT versus STATE OF HARYANA AND OTHERS — [2011] 14 S.C.R. 1113
• RAGHUBIR SINGH versus STATE OF RAJASTHAN AND ORS. — [2011] 10 S.C.R. 739
• RAGHUVANSH DEWANCHAND BHASIN versus STATE OF MAHARASHTRA & ANR. — [2011] 11 S.C.R. 300
• RAIWAD MANOJKUMAR NIVRUTTIRAO versus STATE OF MAHARASHTRA & ANR. — [2011] 12 S.C.R. 986
• RAJEEV HITENDRA PATHAK & OTHERS versus ACHYUT KASHINATH KAREKAR & ANOTHER — [2011] 10 S.C.R. 513
• RAJENDER SINGH versus STATE OF HARYANA — [2011] 9 S.C.R. 879
• RAJENDRA PRASAD GUPTA versus PRAKASH CHANDRA MISHRA & ORS. — [2011] 1 S.C.R. 321
• RAJENDRA PRATAP SINGH YADAV versus STATE OF U.P. AND OTHERS — [2011] 7 S.C.R. 910
• RAJENDRA SINGH VERMA (DEAD) THROUGH LRS versus LT. GOVERNOR OF NCT OF DELHI & ANR. — [2011] 12 S.C.R. 496
• RAJENDRA VASSUDEV DESHPRABHU (DEAD) A THROUGH LRS. & ORS. versus DEPUTY COLLECTOR (RETD.) & LAND ACQUISITION OFFICER, PANAJI — [2011] 11 S.C.R. 817
• RAJESH KUMAR SRIVASTAVA versus STATE OF JHARKHAND & ORS. — [2011] 3 S.C.R. 823
• RAJESH KUMAR versus STATE THROUGH GOVT. OF NCT OF DELHI-II — [2011] 15 S.C.R. 92
• RAJESH SINGH & ORS. versus STATE OF U.P. — [2011] 3 S.C.R. 1070
• RAJINDER SINGH PATHANIA & ORS. versus STATE OF N.C.T. OF DELHI & ORS. — [2011] 10 S.C.R. 260
• RAJIV SARIN & ANR. versus STATE OF UTTARAKHAND & ORS. — [2011] 9 S.C.R. 1012
• RAJPUT JABBARSINGH MALAJI versus STATE OF GUJARAT — [2011] 6 S.C.R. 978
• RAKESH & ANOTHER versus STATE OF MADHYA PRADESH — [2011] 15 S.C.R. 34
• RAKESH SHARMA & ORS. versus STATE OF M.P. & ORS. — [2011] 12 S.C.R. 351
• RALLIS INDIA LTD. versus PODURU VIDYA BHUSAN & ORS. — [2011] 5 S.C.R. 289
• RAM JETHMALANI & ORS. versus UNION OF INDIA & ORS — [2011] 11 S.C.R. 63
• RAM JETHMALANI AND ORS. versus UNION OF INDLA AND ORS. — [2011] 8 S.C.R. 725
• RAM KUMAR versus STATE OF U.P. & ORS. — [2011] 10 S.C.R. 506
• RAM MEHAR SINGH versus STATE OF N.C.T. OF DELHI AND ORS. — [2011] 10 S.C.R. 253
• RAM NARAYAN TIWARI versus UNION OF INDIA & ORS — [2011] 2 S.C.R. 1104
• RAM PRAKASH SHARMA versus BABULAL IRLA (D) BY LRS. & OTHERS — [2011] 6 S.C.R. 757
• RAM SINGH versus CENTRAL BUREAU OF NARCOTICS — [2011] 5 S.C.R. 967
• RAMACHANDRAN & ORS. ETC. versus STATE OF KERALA — [2011] 13 S.C.R. 923
• RAMACHANDRAPPA versus THE MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED — [2011] 9 S.C.R. 922
• RAMESH KUMAR & ANR. versus FURU RAM & ANR. ETC. — [2011] 10 S.C.R. 453
• RAMESH versus STATE OF RAJASTHAN — [2011] 4 S.C.R. 585
• RAMESHBHAI CHANDUBHAI RATHOD versus THE STATE OF GUJARAT — [2011] 1 S.C.R. 829
• RAMESHWARI DEVI & ORS. versus NIRMALA DEVI & ORS. — [2011] 8 S.C.R. 992
• RAMJI VEERJI PATEL & ORS. versus REVENUE DIVISIONAL OFFICER & ORS. — [2011] 14 S.C.R. 821
• RANBAXY LABORATORIES LTD. versus UNION OF INDIA AND ORS. — [2011] 13 S.C.R. 1
• RANBIR SINGH versus THE EXECUTIVE ENGINEER — [2011] 1 S.C.R. 587
• RANGAMMAL versus KUPPUSWAMI & ANR. — [2011] 6 S.C.R. 835
• RANGKU DUTTA @ RANJAN KUMAR DUTTA versus STATE OF ASSAM — [2011] 8 S.C.R. 639
• RANJANA PRAKASH AND ORS. versus DIVISIONAL MANAGER AND ANR. — [2011] 9 S.C.R. 616
• RANJIT SINGH versus STATE OF PUNJAB — [2011] 3 S.C.R. 1107
• RANU HAZARIKA & ORS. versus STATE OF ASSAM & ORS. — [2011] 3 S.C.R. 280
• RASIKLAL MANICKCHAND DHARIWAL & ANR. versus M/S. M.S.S. FOOD PRODUCTS — [2011] 14 S.C.R. 1141
• RAVI versus BADRINARAYAN AND ORS. — [2011] 4 S.C.R. 400
• RAVINDER RAJ versus M/S. COMPETENT MOTORS CO. PVT. LTD. & ANR. — [2011] 2 S.C.R. 756
• RAVINDRA PAL SINGH versus AJIT SINGH & ANR — [2011] 3 S.C.R. 946
• RAVINDRA PAL SINGH versus SANTOSH KUMAR JAISWAL & ORS. — [2011] 3 S.C.R. 970
• RAVIRAJ UDUPA versus M/S UNITED INDIA INSURANCE COMPANY LTD. & ORS. — [2011] 10 S.C.R. 276
• RAYMOND LTD. & ANOTHER versus TUKARAM TANAJI MANDHARE & ANOTHER — [2011] 3 S.C.R. 753
• RBF RIG CORPORATION, MUMBAI versus THE COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI — [2011] 2 S.C.R. 691
• REGISTRAR GEN., HIGH COURT OF JUDICATURE AT MADRAS versus R. PERACHI & ORS. — [2011] 12 S.C.R. 661
• REKHA versus STATE OF T NADU TR.SEC.TO GOVT. & ANR. — [2011] 4 S.C.R. 740
• REKHA versus STATE OF T. NADU TR. SEC. TO GOVT. & ANR — [2011] 3 S.C.R. 885
• REVANASIDDAPPA AND ANR. versus MALLIKARJUN AND ORS. — [2011] 4 S.C.R. 675
• ROOPSENA KHATUN versus STATE OF WEST BENGAL — [2011] 5 S.C.R. 982
• RUCHI MAJOO versus SANJEEV MAJOO — [2011] 7 S.C.R. 674
• RUKIA BEGUM versus STATE OF KARNATAKA — [2011] 4 S.C.R. 711
• S. GANESAN versus RAMA RAGHURAMAN & .ORS — [2011] 1 S.C.R. 27
• S. LOGANATHAN versus UNION OF INDIA AND ORS. — [2011] 14 S.C.R. 1081
• S. THILAGAVATHY versus STATE OF TAMIL NADU AND ORS. — [2011] 6 S.C.R. 225
• S.B.I versus HEMANT KUMAR — [2011] 4 S.C.R. 280
• S.K. JHA COMMODRE versus STATE OF KERALA AND ANOTHER — [2011] 1 S.C.R. 295
• S.K.M. HAIDER versus UNION OF INDIA & ORS. — [2011] 2 S.C.R. 909
• SADHWI PRAGYNA SINGH THAKUR versus STATE. OF MAHARASHTRA — [2011] 14 S.C.R. 617
• SAJJAN SHARMA versus STATE OF BIHAR — [2011] 1 S.C.R. 629
• SAMAR BAHADUR SINGH versus STATE OF U.P. & ORS. — [2011] 11 S.C.R. 136
• SAMITTRI DEVI AND ANR. versus SAMPURAN SINGH AND ANR. — [2011] 2 S.C.R. 196
• SANCHIT BANSAL &. ANR. versus THE JOINT ADMISSION BOARD (JAB) & ORS. — [2011] 15 S.C.R. 1057
• SANGAM SPINNERS L TO. , versus UNION OF INDIA & ORS. — [2011] 3 S.C.R. 1033
• SANJAY CHANDRA versus CBI — [2011] 13 S.C.R. 309
• SANJAY KUMAR SINGH versus UNION OF INDIA & ORS. — [2011] 11 S.C.R. 182
• SANJEEV KUMAR JAIN versus RAGHUBIR SARAN CHARITABLE TRUST & ORS. — [2011] 12 S.C.R. 744
• SANJOY NARAYAN EDITOR IN CHIEF HINDUSTAN & ORS. versus HON. HIGH COURT OF ALLAHABAD THR. R.G. — [2011] 10 S.C.R. 781
• SANT SINGH versus SUKHDEV SINGH AND ORS. — [2011] 3 S.C.R. 721
• SANTOSH KUMARI versus STATE OF J & K & OTHERS — [2011] 13 S.C.R. 1054
• SARASWATI SUGAR MILLS versus COMMISSIONER OF CENTRAL EXCISE, DELHI-ILL — [2011] 13 S.C.R. 579
• SAROJBEN ASHWINKUMAR SHAH versus STATE OF GUJARAT AND ANR. — [2011] 9 S.C.R. 1138
• SATYAVIR SINGH RATHI versus STATE THR. C.B.I — [2011] 6 S.C.R. 138
• SAYAJI HANMANT BANKAR versus STATE OF MAHARASHTRA — [2011] 8 S.C.R. 234
• SEC., U.P.S.C. AND ANR. versus S. KRISHNA CHAITANYA — [2011] 9 S.C.R. 842
• SECRETARY/GENERAL MANAGER CHENNAI CENTRAL COOPERATIVE BANK LTD. & ANR. versus S. KAMALAVENI SUNDARAM — [2011] 1 S.C.R. 66
• SENIOR INTELLIGENCE OFFICER versus JUGAL KISHORE SAMRA — [2011] 7 S.C.R. 889
• SENIOR LAW MANAGER, INDIAN OIL CORPORATION LTD. AND ANR. versus GURU SHAKTI SINGH AND ANR. — [2011] 2 S.C.R. 919
• SESA INDUSTRIES LTD. versus KRISHNA H. BAJAJ AND ORS. — [2011] 3 S.C.R. 317
• SHAGUN MAHILA UDYOGIK SAHAKARI SANSTHA MARYADIT versus STATE OF MAHARASHTRA & ORS. — [2011] 13 S.C.R. 789
• SHAH NAWAJ versus STATE OF U.P. & ANR. — [2011] 9 S.C.R. 859
• SHAJI AND ORS. versus STATE OF KERALA — [2011] 6 S.C.R. 210
• SHAM @ KISHOR BHASKARRAO MATKARI versus THE STATE OF MAHARASHTRA — [2011] 11 S.C.R. 744
• SHANKARA CO-OP HOUSING SOCIETY LTD. versus M. PRABHAKAR & ORS. — [2011] 7 S.C.R. 468
• SHANKER RAJU versus UNION OF INDIA — [2011] 2 S.C.R. 1
• SHANTA TALWAR & ANR. versus UNION OF INDIA & ORS. — [2011] 6 S.C.R. 38
• SHAW WALLACE & CO. LTD. (NOW UNITED SPIRITS LTD.) versus NEPAL FOOD CORPORATION & OTHERS — [2011] 15 S.C.R. 1181
• SHEELKUMAR JAIN versus THE NEW INDIA ASSURANCE CO. LTD. AND ORS. — [2011] 9 S.C.R. 574
• SHEHAMMAL versus HASAN KHANI RAWTHER AND ORS. — [2011] 9 S.C.R. 718
• SHEO SHANKAR SINGH versus STATE OF JHARKHAND & ANR. — [2011] 4 S.C.R. 312
• SHIJI @ PAPPU AND ORS. versus RADHIKA AND ANR. — [2011] 13 S.C.R. 135
• SHINDO ALIAS SAWINDER KAUR AND ANR. versus STATE OF PUNJAB — [2011] 4 S.C.R. 117
• SHIPPING CORPORATION OF INDIA LTD. versus MARE SHIPPING INC. — [2011] 9 S.C.R. 70
• SHISH RAM versus UNION OF INDIA & ORS. — [2011] 13 S.C.R. 289
• SHIV SHANKAR SINGH versus STATE OF BIHAR & ANR. — [2011] 13 S.C.R. 247
• SHIVLAL & ANR. versus STATE OF CHHATTISGARH — [2011] 11 S.C.R. 429
• SHREENIDHI KUMAR & ORS. versus UNION OF INDIA & ORS. — [2011] 15 S.C.R. 404
• SHRI AMBYA KALYA MHATRE (D) THROUGH LEGAL HEIRS & ORS. versus THE STATE OF MAHARASHTRA — [2011] 15 S.C.R. 1
• SHRI GIRISH VYAS & ANR. . versus THE STATE OF MAHARASHTRA & ORS. — [2011] 12 S.C.R. 781
• SHRI MORVI SARVAJANIK KELAVNI MANDAL SANCHALIT MSKM B.ED. COLLEGE versus NATIONAL COUNCIL FOR TEACHERS EDUCATION AND ORS. — [2011] 13 S.C.R. 555
• SIDDAMURTHY JAYARAMI REDDY (D) BY LRS. versus GODI JAYA RAMI REDDY & ANR. — [2011] 4 S.C.R. 176
• SIEMENS LTD. & ANOTHER versus SIEMENS EMPLOYEES UNION & ANOTHER — [2011] 15 S.C.R. 1157
• SK. YUSUF versus STATE OF WEST BENGAL — [2011] 8 S.C.R. 83
• SMT. HAR DEVI ASNANI versus STATE OF RAJASTHAN & OTHERS — [2011] 11 S.C.R. 599
• SMT. MONA PANWAR versus THE HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR AND OTHERS — [2011] 2 S.C.R. 413
• SMT. RAMKANYA BAI & ANR. versus JAGDISH & ORS. — [2011] 7 S.C.R. 817
• SMT. RASILA S. MEHTA versus CUSTODIAN, NARIMAN BHAVAN, MUMBAI — [2011] 6 S.C.R. 234
• SOU. SANDHYA MANOJ WANKHADE versus MANOJ BHIMRAO WANKHADE & ORS. — [2011] 2 S.C.R. 261
• SPECIAL LAND ACQUISITION OFFICER AND ANR. versus M.K. RAFIQ SAHEB — [2011] 8 S.C.R. 1088
• SPL. LAND ACQUISITION OFFICER . versus MAHARANI BISWAL AND ORS. — [2011] 10 S.C.R. 609
• SRI CHANDU KHAMARU versus SMT. NAYAN MALIK & ORS. — [2011] 11 S.C.R. 112
• SRI INDRA DAS versus STATE OF ASSAM — [2011] 4 S.C.R. 289
• SRI K.R. MADHUSUDHAN & ORS. versus THE ADMINISTRATIVE OFFICER & ANR. — [2011] 2 S.C.R. 1061
• SRI NAGARAJAPPA versus DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. — [2011] 6 S.C.R. 70
• SRI RADHY SHYAM (D) THROUGH LRS. & ORS. versus STATE OF U.P. & ORS. — [2011] 8 S.C.R. 359
• SRIVALLA SRINIVASA RAO & ORS. versus STATE OF A.P. — [2011] 9 S.C.R. 118
• STATE BANK OF BIKANER & JAIPUR versus NEMI CHAND NALWAYA — [2011] 3 S.C.R. 589
• STATE BANK OF INDIA AND ANR. versus M/S. EMMSONS INTERNATIONAL LTD. AND ANR. — [2011] 10 S.C.R. 436
• STATE BANK OF INDIA AND ORS versus BIDYUT KUMAR MITRA AND ORS. — [2011] 1 S.C.R. 298
• STATE BANK OF INDIA versus RAM LAL BHASKAR & ANR — [2011] 12 S.C.R. 1036
• STATE BANK OF MYSORE AND ORS. ETC. versus M.C. KRISHNAPPA — [2011] 7 S.C.R. 188
• STATE OF DELHI versus RAM AVTAR@ RAMA — [2011] 7 S.C.R. 1129
• STATE OF GOA versus PRAVEEN ENTERPRISES — [2011] 10 S.C.R. 1026
• STATE OF H. P. AND ORS. versus HIMACHAL PRADESH NIZI VYAVSAYIK PRISHIKSHAN KENDRA SANGH — [2011] 5 S.C.R. 533
• STATE OF HARYANA & ORS. versus M/S MALIK TRADERS — [2011] 10 S.C.R. 372
• STATE OF HARYANA & OTHERS versus M/S. MAHABIR VEGETABLE OILS PVT. LTD. — [2011] 4 S.C.R. 944
• STATE OF HARYANA & OTHERS versus PRADUMAN SINGH (D) BY LRS — [2011] 2 S.C.R. 932
• STATE OF HARYANA versus MUKESH KUMAR & ORS. — [2011] 14 S.C.R. 211
• STATE OF HARYANA versus RAJMAL AND ANOTHER — [2011] 13 S.C.R. 347
• STATE OF HIMACHAL PRADESH versus UNION OF INDIA & ORS. — [2011] 11 S.C.R. 527
• STATE OF J & K & ANR versus AJAY DOGRA — [2011] 6 S.C.R. 57
• STATE OF JHARKHAND & ORS. ETC. versus M/S. SHIVAM COKE INDUSTRIES, DHANBAD, ETC. — [2011] 9 S.C.R. 1110
• STATE OF JHARKHAND & ORS. versus ASHOK KUMAR DANGI AND OTHERS — [2011] 7 S.C.R. 748
• STATE OF JHARKHAND & ORS. versus PAKUR JAGRAN MANCH & ORS. — [2011] 1 S.C.R. 687
• STATE OF KARNATAKA AND ORS. versus JANTHAKAL ENTERPRISES AND ANR. — [2011] 7 S.C.R. 287
• STATE OF KERALA AND ANR. versus C.P. RAO — [2011] 6 S.C.R. 864
• STATE OF KERALA versus RANEEF — [2011] 1 S.C.R. 590
• STATE OF M.P. & ORS. versus PREMLAL SHRIVAS — [2011] 11 S.C.R. 444
• STATE OF M.P. versus RAMESH AND ANR. — [2011] 5 S.C.R. 1
• STATE OF MADHYA PRADESH & ANR versus MEDHA PATKAR & ORS. — [2011] 9 S.C.R. 664
• STATE OF MADHYA PRADESH & ORS. versus SATYAVRATA TARAN — [2011] 15 S.C.R. 469
• STATE OF MADHYA PRADESH versus NARMADA BACHAO ANDOLAN & ANR. — [2011] 11 S.C.R. 678
• STATE OF MADHYA PRADESH versus UNION OF INDIA & ANR. — [2011] 12 S.C.R. 140
• STATE OF MADHYA PRADESH versus VISHWESHWAR KOL — [2011] 1 S.C.R. 790
• STATE OF MAHARASHTRA AND ORS. versus SUBHASH ARJUNDAS KATARIA — [2011] 10 S.C.R. 708
• STATE OF MAHARASHTRA versus GORAKSHA AMBAJI ADSUL — [2011] 9 S.C.R. 41
• STATE OF MAHARASHTRA versus RAVIKANT SHANKARAPPA PATIL & ORS. — [2011] 5 S.C.R. 1180
• STATE OF ORISSA & ANR. versus MAMATA MOHANTY — [2011] 2 S.C.R. 704
• STATE OF ORISSA & ORS. versus BHAGYADHAR DASH — [2011] 8 S.C.R. 967
• STATE OF PUNJAB & ORS. versus JAGDISH KAUR — [2011] 10 S.C.R. 728
• STATE OF PUNJAB versus AMARJIT SINGH AND ANR. — [2011] 2 S.C.R. 617
• STATE OF PUNJAB versus CENTRAL BUREAU OF INVESTIGATION & ORS. — [2011] 11 S.C.R. 281
• STATE OF PUNJAB versus DAVINDER PAL SINGH BHULLAR & ORS. ETC — [2011] 15 S.C.R. 540
• STATE OF PUNJAB versus JAGTAR SINGH AND ORS. — [2011] 9 S.C.R. 494
• STATE OF RAJASTHAN & ANR. versus J.K. SYNTHETICS LTD. & ANR. — [2011] 10 S.C.R. 993
• STATE OF RAJASTHAN & ORS . versus SHANKAR LAL PARMAR — [2011] 11 S.C.R. 762
• STATE OF RAJASTHAN & ORS. versus DAYA LAL & ORS. — [2011] 1 S.C.R. 707
• STATE OF RAJASTHAN & ORS. versus JEEV RAJ & ORS. — [2011] 10 S.C.R. 241
• STATE OF RAJASTHAN & ORS. versus SANYAM LODHA — [2011] 10 S.C.R. 662
• STATE OF RAJASTHAN TH. SECY.HOME DEPT. versus ABDUL MANNAN & ANR. — [2011] 7 S.C.R. 1099
• STATE OF RAJASTHAN versus ARJUN SINGH & ORS. ETC — [2011] 10 S.C.R. 823
• STATE OF RAJASTHAN versus ISLAM — [2011] 6 S.C.R. 988
• STATE OF RAJASTHAN versus MAHESH KUMAR SHARMA — [2011] 3 S.C.R. 489
• STATE OF RAJASTHAN versus SHERA RAM @ VISHNU DUTTA — [2011] 15 S.C.R. 485
• STATE OF RAJASTHAN versus TALEVAR & ANR. — [2011] 6 S.C.R. 1050
• STATE OF RAJASTHAN versus TARA SINGH — [2011] 3 S.C.R. 1112
• STATE OF TAMIL NADU & ORS. versus K. SHYAM SUNDER & ORS. — [2011] 11 S.C.R. 1094
• STATE OF TAMIL NADU AND ANR. versus INDIA CEMENTS LTD. AND ANR. — [2011] 7 S.C.R. 395
• STATE OF U. P. versus MOHD .. IQRAM & ANR. — [2011] 6 S.C.R. 1017
• STATE OF U.P. & ORS versus LUXMI KANT SHUKLA — [2011] 10 S.C.R. 531
• STATE OF U.P. & ORS. versus M/S MOHAN MEAKIN BREWERIES LTD. & ANR. — [2011] 14 S.C.R. 98
• STATE OF U.P. & ORS. versus MADHAV PRASAD SHARMA — [2011] 1 S.C.R. 266
• STATE OF U.P. & ORS. versus RAKESH KUMAR KESHARI & ANR. — [2011] 5 S.C.R. 1060
• STATE OF U.P. AND ORS. versus BHARAT SINGH AND ORS. — [2011] 4 S.C.R. 525
• STATE OF U.P. AND ORS. versus M/S. MAHINDRA AND MAHINDRA LTD. — [2011] 5 S.C.R. 509
• STATE OF U.P. AND ORS. versus REKHA RANI — [2011] 3 S.C.R. 1154
• STATE OF U.P. versus ALOK VERMA — [2011] 11 S.C.R. 105
• STATE OF U.P. versus CHHOTEYLAL — [2011] 1 S.C.R. 406
• STATE OF U.P. versus NARESH AND ORS. — [2011] 4 S.C.R. 1176
• STATE OF U.P. versus PREETAM & ORS. — [2011] 4 S.C.R. 123
• STATE OF UTTARAKHAND & ANR. versus ARCHANAN SHUKLA & ORS. — [2011] 15 S.C.R. 615
• STATE OF UTTARANCHAL &ANR. versus SUNIL KUMAR VAISH & ORS. — [2011] 13 S.C.R. 754
• STATE OF WEST BENGAL AND ORS. versus DEBASISH MUKHERJEE AND ORS. — [2011] 13 S.C.R. 1077
• STATE OF WEST BENGAL versus HOWRAH GANATANTRIK NAGARIK SAMITY & ORS. — [2011] 10 S.C.R. 871
• STATE THROUGH C.B.I. versus MAHENDER SINGH DAHIYA — [2011] 1 S.C.R. 1104
• SUBA SINGH & ANR. versus DAVINDER KAUR & ANR. — [2011] 7 S.C.R. 217
• SUBHANKAR BISWAS versus SANDEEP META — [2011] 4 S.C.R. 799
• SUBRAMANI @ JEEVA @ KULLAJEEVA versus S.H.O., ODIYANSALAI — [2011] 4 S.C.R. 25
• SUCHETAN EXPORTS P. LTD. versus GUPTA COAL INDIA LIMITED AND ORS. — [2011] 9 S.C.R. 689
• SUDAM @ RAHUL KANIRAM JADHAV versus STATE OF MAHARASHTRA — [2011] 6 S.C.R. 1104
• SUDARSHAN KUMAR versus STATE OF HARYANA — [2011] 9 S.C.R. 571
• SUDHIR KUMAR CONSUL versus ALLAHABAD BANK — [2011] 2 S.C.R. 1119
• SUKHBIR SINGH AND ANR. versus STATE OF PUNJAB — [2011] 3 S.C.R. 581
• SUNIL KR. GHOSH & ORS. versus K. RAM CHANDRAN & ORS. — [2011] 13 S.C.R. 236
• SUNIL RAI @ PAUA & ORS. versus UNION TERRITORY, CHANDIGARH — [2011] 7 S.C.R. 41
• SUNIL SHARMA & ORS. versus BACHITAR SINGH & ORS — [2011] 2 S.C.R. 576
• SUNITA KUMARI KASHYAP versus STATE OF BIHAR AND ANR. — [2011] 6 S.C.R. 83
• SUPREME COURT BAR ASSOCIATION AND OTHERS versus B.D. KAUSHIK — [2011] 15 S.C.R. 736
• SURAJ LAMP & INDUSTRIES PVT. LTD. versus STATE OF HARYANA & ANR. — [2011] 11 S.C.R. 848
• SURAZ INDIA TRUST versus UNION OF INDIA AND ANR. — [2011] 4 S.C.R. 224
• SURENDERA MISHRA versus STATE OF JHARKHAND — [2011] 1 S.C.R. 133
• SURENDRA KOLI versus STATE OF U.P. AND ORS. — [2011] 2 S.C.R. 939
• SURENDRA PRASAD SHUKLA versus THE STATE OF JHARKHAND & ORS. — [2011] 10 S.C.R. 799
• SURESH DHANUKA versus SUNLTA MOHAPATRA — [2011] 15 S.C.R. 512
• SURINDER KUMAR versus STATE OF HARYANA — [2011] 12 S.C.R. 1205
• SUSHIL SURI versus C.B.I & ANR. — [2011] 8 S.C.R. 1
• SWADESI JAGARAN MANCH versus STATE OF ORISSA & ANR. — [2011] 8 S.C.R. 723
• SWAMI VIVEKANAND COLLEGE OF EDUCATION & ORS. versus UNION OF INDIA & ORS. — [2011] 12 S.C.R. 941
• SWAPAN KUMAR SENAPATI versus STATE OF WEST BENGAL — [2011] 3 S.C.R. 205
• SYED MAQBOOL ALI versus STATE OF UTTAR PRADESH & ANR. — [2011] 4 S.C.R. 238
• T. C. THANGARAJ versus V. ENGAMMAL & ORS. — [2011] 9 S.C.R. 647
• T.V. VENUGOPAL versus USHODAYA ENTERPRISES LTD. AND ANR. — [2011] 4 S.C.R. 1000
• TAMIL NADU HOUSING BOARD versus THE SERVICE SOCIETY & ANR. — [2011] 6 S.C.R. 1
• TATA MOTORS LTD. versus TALATHI OF VILLAGE CHIKHALI AND ORS. — [2011] 7 S.C.R. 863
• TGN KUMAR versus STATE OF KERALA AND ORS. — [2011] 1 S.C.R. 436
• THDC INDIA LTD. versus VOITH HYDRO GMBH CO. AND ANR. — [2011] 5 S.C.R. 618
• THE COMMANDANT, 22 BATTALION, CRPF SRINAGAR, C/O 56/APO & ORS. versus SURINDER KUMAR — [2011] 12 S.C.R. 1189
• THE COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM versus M/S. MEHTA & CO. — [2011] 2 S.C.R. 874
• THE COMMISSIONER, CORPORATION OF CHENNAI versus R. SIVASANKARA MEHTA AND ANOTHER — [2011] 5 S.C.R. 243
• THE DIRECTOR GENERAL, INDIAN COUNCIL FOR AGRICULTURAL RESEARCH & OTHERS versus D. SUNDARA RAJU — [2011] 4 S.C.R. 95
• THE DIVISIONAL CONTROLLER, KSRTC versus M.G. VITTAL RAO — [2011] 14 S.C.R. 1089
• THE EXECUTIVE ENGINEER AND ANR. versus M/S SRI SEETARAM RICE MILL — [2011] 15 S.C.R. 211
• THE GREATER HYDERABAD MUNICIPAL CORPORATION versus M. PRABHAKAR RAO — [2011] 9 S.C.R. 594
• THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA versus SHAUNAK H.SATYA & ORS. — [2011] 14 S.C.R. 328
• THE JOINT ACTION COMMITIEE OF AIRLINES PILOTS ASSOCIATIONS OF INDIA & ORS. versus THE DIRECTOR GENERAL OF CIVIL AVIATION & ORS. — [2011] 5 S.C.R. 1019
• THE MUNICIPAL CORPORATION OF GREATER BOMBAY &ANR. versus YESHWANT JAGANNATH VAITY & ORS. — [2011] 5 S.C.R. 653
• THE NATIONAL TEXTILE CORPORATION LTD. versus NARESHKUMAR BADRIKUMAR JAGAD & ORS. — [2011] 14 S.C.R. 472
• THE REGISTRAR GENERAL, HIGH COURT OF MADRAS versus M. MANICKAM AND ORS. — [2011] 10 S.C.R. 324
• THE SECRETARY, ALL INDIA PRE-MEDICAL/PREDENTAL EXAMINATION, C.B.S.E. & ORS. versus KHUSHBOO SHRIVASTAVA & ORS. — [2011] 10 S.C.R. 286
• THE SECRETARY, SH. A. P. D.JAIN PATHSHALA & ORS. versus SHIVAJI BHAGWAT MORE & ORS. — [2011] 6 S.C.R. 1173
• THE STATE OF MAHARASHTRA AND ORS. versus MIS. ARK BUILDERS PVT. LTD. — [2011] 4 S.C.R. 432
• THE STATE OF MAHARASHTRA AND ORS. versus RAJ MARKETING & ANR. — [2011] 10 S.C.R. 722
• THE STATE OF RAJASTHAN & ORS. versus THE HIGH COURT OF JUDICATURE FOR RAJASTHAN, JOOHPUR THROUGH ITS REGISTRAR GENERAL — [2011] 11 S.C.R. 808
• THE STATE OF WEST BENGAL & ORS. versus MANI BHUSHAN KUMAR — [2011] 11 S.C.R. 793
• THE STATE OF WEST BENGAL AND OTHERS versus SK. NAZRUL ISLAM — [2011] 12 S.C.R. 1033
• THIRUMALAI CHEMICALS LIMITED versus UNION OF INDIA & ORS. — [2011] 4 S.C.R. 838
• THOTA VENKATESWARLU versus STATE OF A.P. TR. PRINCL. SEC. & ANR. — [2011] 11 S.C.R. 95
• TRAMBAKESHWAR DEVASTHAN TRUST AND ANR. versus PRESIDENT, PUROHIT SANGH AND ORS. — [2011] 12 S.C.R. 992
• TRANS MEDITERRANEAN AIRWAYS versus M/S UNIVERSAL EXPORTS & ANR. — [2011] 14 S.C.R. 47
• TRILOK SUDHIRBHAI PANDYA versus UNION OF INDIA & ORS. — [2011] 12 S.C.R. 1106
• TRISHALA JAIN AND ANR. versus STATE OF UTTARANCHAL AND ANR. — [2011] 8 S.C.R. 520
• TUKARAM & ORS. versus STATE OF MAHARASHTRA — [2011] 3 S.C.R. 237
• U. SOWRI REDDY (DEAD) BY LRS. versus B. SUSEELAMMA AND ORS. — [2011] 4 S.C.R. 232
• U.P. AVAS EVAM VIKAS PARISHAD versus SHEO NARAIN KUSHWAHA & ORS. — [2011] 5 S.C.R. 869
• U.P. STATE TEXTILE CORPN. LTD. versus SURESH KUMAR — [2011] 2 S.C.R. 410
• ULTRA TECH CEMENT LTD. versus STATE OF MAHARASHTRA & ANR. — [2011] 11 S.C.R. 613
• UMERKHAN versus BISMILLABI @ BABULAL SHAIKH & ORS. — [2011] 9 S.C.R. 551
• UMMU SABEENA versus STATE OF KERALA & ORS. — [2011] 13 S.C.R. 185
• UNIFLEX CABLES LTD. versus COMMISSIONER, CENTRAL EXCISE, SURAT-II — [2011] 10 S.C.R. 591
• UNION OF INDIA & ANR. versus ARULMOZHI -INIARASU & ORS. — [2011] 9 S.C.R. 1
• UNION OF INDIA & ANR. versus M/S DEEPAK ELECTRIC & TRADING COMPANY & ANR. — [2011] 12 S.C.R. 1198
• UNION OF INDIA & ANR. versus PRADIP KUMAR KEDIA ETC. — [2011] 13 S.C.R. 196
• UNION OF INDIA & ANR. versus RAM SINGH THAKUR & ORS. — [2011] 8 S.C.R. 242
• UNION OF INDIA & ORS versus J.D. SURYAVANSHI — [2011] 11 S.C.R. 158
• UNION OF INDIA & ORS versus M/S. IND-SWIFT LABORATORIES LTD — [2011] 2 S.C.R. 1087
• UNION OF INDIA & ORS. versus BODUPALLI GOPALASWAMI — [2011] 11 S.C.R. 326
• UNION OF INDIA & ORS. versus JUJHAR SINGH — [2011] 8 S.C.R. 258
• UNION OF INDIA & ORS. versus M/S. MASTER CONSTRUCTION CO. — [2011] 5 S.C.R. 853
• UNION OF INDIA & ORS. versus TANTIA CONSTRUCTION PVT. LTD. — [2011] 5 S.C.R. 397
• UNION OF INDIA & OTHERS versus S.K. KAPOOR — [2011] 3 S.C.R. 906
• UNION OF INDIA AND ANR. versus ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA AND ORS. — [2011] 14 S.C.R. 657
• UNION OF INDIA AND ANR. versus B. KISHORE — [2011] 5 S.C.R. 719
• UNION OF INDIA AND ANR. versus M.M. SHARMA — [2011] 6 S.C.R. 18
• UNION OF INDIA AND ORS. versus M/S NITDIP TEXTILE PROCESSORS PVT. LTD. AND ANOTHER — [2011] 13 S.C.R. 26
• UNION OF INDIA AND ORS. versus MANAS KUMAR GUHA — [2011] 3 S.C.R. 272
• UNION OF INDIA AND ORS. versus VARTAK LABOUR UNION — [2011] 4 S.C.R. 509
• UNION OF INDIA AND ORS. versus VIKRAMBHAI MAGANBHAI CHAUDHARI — [2011] 6 S.C.R. 1096
• UNION OF INDIA ETC. versus GIANI — [2011] 2 S.C.R. 978
• UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF DEFENCE versus RABINDER SINGH — [2011] 15 S.C.R. 793
• UNION OF INDIA THROUGH THE SECRETARY, NATIONAL COUNCIL OF EDUCATIONAL RESEARCH & TRAINING. versus SHYAM BABU MAHESHWARI — [2011] 7 S.C.R. 548
• UNION OF INDIA versus COL. L.S.N. MURTHY & ANR. — [2011] 13 S.C.R. 295
• UNION OF INDIA versus GLAXO INDIA LTD. & ANR. — [2011] 4 S.C.R. 50
• UNION OF INDIA versus HASSAN ALI KHAN AND ANR. — [2011] 11 S.C.R. 778
• UNION OF INDIA versus M/S. KRAFTERS ENGINEERING & LEASING (P) LTD. — [2011] 8 S.C.R. 196
• UNION TERRITORY ADMINISTRATION, CHANDIGARH & ORS. versus MRS. MANJU MATHUR & ANR. — [2011] 1 S.C.R. 883
• UNITED INDIA INSURANCE CO. LTD. versus K.M. POONAM & ORS. — [2011] 2 S.C.R. 1026
• UNITED INDIA INSURANCE CO. LTD. versus SHILA DATTA & ORS. — [2011] 14 S.C.R. 763
• UNIVERSITY OF KERALA versus COUNCIL, PRINCIPALS', COLLEGES, KERALA & ORS. — [2011] 13 S.C.R. 488
• UNNI MENON versus UNION OF INDIA & ORS. — [2011] 2 S.C.R. 33
• URVIBEN CHIRAGHBAI SHETH versus VIJAYBHAI SHAMBHUBHAI JORANPUTRA .& ORS. — [2011] 5 S.C.R. 897
• UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION versus KULSUM & ORS. — [2011] 15 S.C.R. 618
• V. RAMAKRISHNA RAO versus SINGARENI COLLIERIES COMPANY LTD. & ANR. — [2011] 5 S.C.R. 557
• V. SUMATIBEN MAGANLAL MANANI (DEAD) BY L.R. versus UTTAMCHAND KASHIPRASAD SHAH AND ANR. — [2011] 8 S.C.R. 943
• V.S. ACHUTHANANDAN versus R. BALAKRISHNA PILLAI & ORS. — [2011] 2 S.C.R. 762
• VALLIYAMMAL AND ANOTHER versus SPECIAL TEHSILDAR (LAND ACQUISITION) AND ANOTHER ETC. — [2011] 10 S.C.R. 293
• VARGHESE K. JOSEPH versus THE CUSTODIAN & ORS. — [2011] 2 S.C.R. 269
• VEERAN & ORS. versus STATE OF M.P. — [2011] 5 S.C.R. 300
• VIDEOCON INDUSTRIES LTD. versus UNION OF INDIA AND ANR. — [2011] 8 S.C.R. 569
• VIJAY KUMAR versus STATE OF U.P. AND ORS. — [2011] 11 S.C.R. 893
• VIKAS KUMAR ROORKEWAL versus STATE OF UTTARAKHAND AND ORS, — [2011] 1 S.C.R. 279
• VIMALESHWAR NAGAPPA SHET versus NOOR AHMED SHERIFF & ORS. — [2011] 6 S.C.R. 392
• VINNY PARMVIR PARMAR versus PARMVIR PARMAR — [2011] 9 S.C.R. 371
• VISHNU AGARWAL versus STATE OF U.P. AND ANR. — [2011] 3 S.C.R. 197
• VISHRAM SINGH RAGHUBANSHI versus STATE OF U.P. — [2011] 8 S.C.R. 105
• VISVESWARAYA TECHNOLOGICAL UNIVERSITY AND ANR. versus KRISHNENDU HALDER AND ORS. — [2011] 2 S.C.R. 1007
• WAIKHOM YAIMA SINGH versus STATE OF MANIPUR — [2011] 5 S.C.R. 448
• WAMAN & ORS. versus STATE OF MAHARASHTRA — [2011] 6 S.C.R. 1072
• YOGRAJ INFRASTRUCTURE LTD. versus SSANG YONG ENGINEERING AND CONSTRUCTION CO. LTD. — [2011] 14 S.C.R. 301
• YOGRAJ INFRASTRUCTURE LTD. versus SSANG YONG ENGINEERING AND CONSTRUCTION CO. LTD. — [2011] 14 S.C.R. 324
• YOMESHBHAI PRANSHANKAR BHATT versus STATE OF GUJARAT — [2011] 6 S.C.R. 958
• ZAHOOR & ORS. versus STATE OF U.P. — [2011] 5 S.C.R. 881

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