Supreme Court of India — 1996

1533 reported judgments.

• "COMMON CAUSE", A REGISTERED SOCIETY THROUGH ITS DIRECTOR versus UNION OF INDIA AND ORS. — [1996] SUPP. 9 S.C.R. 296
• A. ARUMUGAM CHETTIYAR versus SMT. LOKANAYAKAMMA AND ANR. — [1996] 2 S.C.R. 610
• A. KUMAR versus UNION OF INDIA — [1996] SUPP. 7 S.C.R. 580
• A. MAHUDESWARAN AND ORS. versus GOVERNMENT OF TAMIL NADU AND ORS. — [1996] 3 S.C.R. 312
• A. SURESH versus STATE OF TAMIL NADU AND ANR. — [1996] SUPP. 8 S.C.R. 947
• A.J. JOSEPH versus UNION OF INDIA AND ORS. — [1996] 1 S.C.R. 213
• ABDUL AZIZ ABDUL RATAK AND ANR. versus THE MUNICIPAL CORPN. OF GREATER BOMBAY AND ANR. — [1996] 2 S.C.R. 747
• ABDUL FAZAL SIDDIQUI versus FATEHCHAND HIRAWAT AND ANR. — [1996] SUPP. 4 S.C.R. 807
• ABDUL MAJEED SAHIB AND ANR. versus THE DISTRICT COLLECTOR AND ORS. — [1996] SUPP. 8 S.C.R. 347
• ABDUL QADIR (DEAD) BY LRS. versus SMT. MAIMOONA KHATOON (DEAD) BY LRS. AND ORS. — [1996] 2 S.C.R. 656
• ABDUR RAHMAN & ORS versus ATHIFA BEGUM AND ORS . — [1996] SUPP. 5 S.C.R. 391
• ABHIRAM SINGH versus C.D. COMMACHEN AND ORS. — [1996] SUPP. 1 S.C.R. 340
• ACHUTRAO HARIBHAU KHODWA AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [1996] 2 S.C.R. 881
• ADAIR DUTTA AND CO. INDIA PVT. LTD. versus THE APPROPRIATE AUTHORITY, INCOME TAX DEPARTMENT — [1996] SUPP. 6 S.C.R. 775
• ADAVALA SATHAIAH AND ORS. versus THE SPECIAL DY. COLLECTOR, LAND ACQUISITION UNIT I AND ORS. — [1996] SUPP. 9 S.C.R. 209
• AFZAL AND ANR. versus STATE OF HARYANA AND ORS. — [1996] 1 S.C.R. 573
• AGRICULTURAL AND PROCESSED FOOD PRODUCTS ETC versus OSWAL AGRO FURANE AND ORS. — [1996] SUPP. 2 S.C.R. 73
• AHMAD UMAR SAEED SHEIKH versus STATE OF UTTAR PRADESH — [1996] SUPP. 9 S.C.R. 53
• AHMEDABAD MANUFACTURING AND CALICO PRINTING CO. LTD. AND ANR. versus A.V. JOSHI — [1996] 3 S.C.R. 150
• AHMEDABAD MUNICIPAL CORPN. ETC. ETC. versus SHARDABEN AND ORS. ETC. ETC. — [1996] 1 S.C.R. 820
• AHMEDABAD MUNICIPAL CORPORATION versus NAWAB KHAN GULAB KHAN AND ORS. — [1996] SUPP. 7 S.C.R. 548
• AHMEDABAD URBAN DEVELOPMENT AUTHORITY versus MANILAL GORDHANDAS AND ORS. — [1996] SUPP. 6 S.C.R. 79
• AIR INDIA STATUTORY CORPORATION versus UNITED LABOUR UNION AND ORS. — [1996] SUPP. 9 S.C.R. 579
• AIRCRAFT EMPLOYEES' HOUSING CO-OPERATIVE SOCIETY versus THE SECRETARY, RURAL DEVELOPMENT AND PANCHAYAT RAJ, GOVT. OF KARNATAKA, BANGALORE AND ORS. — [1996] SUPP. 4 S.C.R. 424
• AJAY KRISHAN SHINGHAL ETC. ETC. versus UNION OF INDIA AND ORS. — [1996] SUPP. 4 S.C.R. 319
• AJIT SINGH JANUJA AND OTHERS versus STATE OF PUNJAB AND OTHERS — [1996] 3 S.C.R. 125
• AJIT SINGH versus STATE OF HARYANA — [1996] 2 S.C.R. 318
• AKHIL BHARTIYA SOSHIT KARAMCHARI SANGH, THROUGH ITS SECRETARY AND ANR. versus UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF RAILWAYS AND ORS. — [1996] SUPP. 6 S.C.R. 165
• ALIL MOLLAH AND ANR. versus STATE OF WEST BENGAL — [1996] SUPP. 3 S.C.R. 666
• ALL INDIA FEDERATION OF CENTRAL EXCISE ETC. versus THE UNION OF INDIA AND OTHER — [1996] SUPP. 9 S.C.R. 90
• ALL INDIA INDIAN OVERSEAS BANK SCHEDULED CASTES AND SCHEDULED TRIBES EMPLOYEES WELFARE ASSOCIATION AND ORS. versus UNION OF INDIA AND ORS. — [1996] SUPP. 8 S.C.R. 295
• ALL INDIA INSTITUTE OF MEDICAL SCIENCES EMPLOYEES UNION (REGD.) THROUGH ITS PRESIDENT versus UNION OF INDIA AND ORS. — [1996] SUPP. 8 S.C.R. 138
• ALL INDIA STATE BANK OFFICERS FEDERATION AND ORS. versus UNION OF INDIA AND ORS. — [1996] SUPP. 6 S.C.R. 255
• ALL MANIPUR GOVERNMENT COLLEGES TEACHERS ASSOCIATION versus ALL MANIPUR COLLEGE TEACHERS ASSOCIATION AND ORS. — [1996] SUPP. 1 S.C.R. 592
• ALL ORISSA ELECTRICAL WORKERS UNION versus STATE OF ORISSA AND ORS. — [1996] SUPP. 6 S.C.R. 625
• ALLAHABAD BANK OFFICERS ASSOCIATION AND ANR. versus ALLAHABAD BANK AND ORS. — [1996] SUPP. 2 S.C.R. 172
• ALLAHABAD BANK versus SHRI PREM SINGH — [1996] SUPP. 5 S.C.R. 619
• ALLAHABAD DEVELOPMENT AUTHORITY versus NASIRUZZAMAN AND ORS. — [1996] SUPP. 5 S.C.R. 435
• AMBALAL SARABHAI ENTERPRISES LTD. AND ORS. versus PRAKASH CHANDRA ARYA — [1996] SUPP. 10 S.C.R. 366
• ANIL @ ANDYA SADASHIV NANDOSKAR versus STATE OF MAHARASHTRA — [1996] 2 S.C.R. 807
• ANIL KUMAR MITRA AND ORS. versus GANENDRA NATH MITRA AND ORS. — [1996] SUPP. 9 S.C.R. 338
• ANOKHE LAL versus RADHAMOHAN BANSAL AND OTHERS. — [1996] SUPP. 8 S.C.R. 308
• ANSAL ENGINEERING PROJECTS LTD. versus TEHRI HYDRO DEVELOPMENT CORPORATION LTD. AND ANR. — [1996] SUPP. 4 S.C.R. 226
• ANSARAM RAMBHAU YELVE AND OTHERS versus STATE OF MAHARASHTRA — [1996] 2 S.C.R. 411
• ANUGRAH NARAIN SINGH AND ANR. ETC. versus STATE OF UTTAR PRADESH AND ORS. — [1996] SUPP. 5 S.C.R. 719
• ANUJ KUMAR DEY AND ANR. versus UNION OF INDIA AND ORS. — [1996] SUPP. 9 S.C.R. 269
• ANUKUL CHANDRA PRADHAN versus UNION OF INDIA AND ORS. — [1996] SUPP. 7 S.C.R. 212
• ARIKARAVULA SANYASI RAJU versus THE BRANCH MANAGER, STATE BANK OF INDIA, VISAKHAPATNAM (A.P.) AND ORS. — [1996] SUPP. 8 S.C.R. 727
• ARULMIGHU LAKSHMINARASIMHASWAMY TEMPLE SINGIRIGUDI versus UNION OF INDIA AND ORS. — [1996] SUPP. 5 S.C.R. 443
• ASHISH HANDA, ADVOCATE versus HONBLE THE CHIEF JUSTICE OF HIGH COURT OF PUNJAB AND HARYANA AND ORS. — [1996] 3 S.C.R. 474
• ASHOK KAPIL versus SANA ULLAH (DEAD) AND ORS. — [1996] SUPP. 6 S.C.R. 768
• ASHOK KUMAR SINGHAL AND ORS. versus STATE OF M.P. AND ANR. — [1996] 2 S.C.R. 833
• ASHOK YADAV AND ORS. versus STATE OF MADHYA PRADESH — [1996] SUPP. 8 S.C.R. 820
• ASHWANI KUMAR AND ORS. ETC. versus STATE OF BIHAR AND ORS. — [1996] SUPP. 10 S.C.R. 120
• ASIA FOUNDATION AND CONSTRUCTION LTD. versus TRAFALGAR HOUSE CONSTRUCTION (I) LTD. AND ORS. — [1996] SUPP. 10 S.C.R. 209
• ASSAM MADHYAMIK SIKSHAK ARU KARMACHARI SANSTHA, NAGAON versus THE STATE OF ASSAM AND ORS. — [1996] SUPP. 2 S.C.R. 116
• ASSOCIATION OF CHEMICAL WORKERS versus S.D. RANE AND ORS. — [1996] 2 S.C.R. 979
• ASTEKAAR NAGANAATHA RAO AND ORS. ETC. versus THE ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER AND ORS. ETC. — [1996] 1 S.C.R. 180
• ATTIQ-UR-REHMAN versus MUNICIPAL CORPORATION OF DELHI AND ANR. — [1996] 3 S.C.R. 19
• AVINASH NAGRA versus NAVODAYA VIDYALAYA SAMITI ETC. — [1996] SUPP. 7 S.C.R. 105
• B!JAYA KUMAR AGARWALA ETC. versus STATE OF ORISSA — [1996] SUPP. 4 S.C.R. 249
• B. G. KUMARVELU AND ANR. versus K.R. KANAKARATHNAM CHETTY AND ORS. — [1996] 1 S.C.R. 42
• B. SHANKARANAND versus COMMON CAUSE AND ORS. — [1996] 3 S.C.R. 214
• B.R. VEERABASAVARADHYA versus THE DEVOTEES OF LINGADGUDI MUTT AND ORS. — [1996] SUPP. 2 S.C.R. 563
• B.V. NAGARAJU versus M/S. ORIENTAL INSURANCE CO. LTD., DIVISIONAL OFFICE, HASSAN — [1996] SUPP. 3 S.C.R. 22
• BABA PEER PARAS NATH AND ANR. ETC. versus STATE OF HARYANA — [1996] SUPP. 5 S.C.R. 51
• BABU SINGH BAINS ETC. versus UNION OF INDIA AND ORS. ETC. — [1996] SUPP. 6 S.C.R. 120
• BABULAL versus RAJ KUMAR AND ORS. — [1996] 2 S.C.R. 763
• BABY AMMAL versus RAJAN ASARI — [1996] SUPP. 9 S.C.R. 418
• BADDULA LAKSHMAIAH AND ORS. versus SRI ANJANEYA SWAMI TEMPLE AND ORS. — [1996] 2 S.C.R. 906
• BAI SHAKRIBEN (DEAD) BY NATWAR MELSINGH AND ORS. versus SPECIAL LAND ACQUISITION OFFICER AND ANR. — [1996] SUPP. 2 S.C.R. 369
• BAIJ NATH AND ORS. versus THE STATE OF PUNJAB AND ANR. — [1996] 3 S.C.R. 539
• BAKHATAWAR versus SHRI SATNARAIN ATID ORS. — [1996] SUPP. 10 S.C.R. 863
• BAKHTAWAR SINGH AND ANR. versus SADA KAUR AND ANR. — [1996] SUPP. 5 S.C.R. 235
• BALARAM PRASAD AGRAWAL versus STATE OF BIHAR & ORS. — [1996] SUPP. 9 S.C.R. 752
• BALARPUR INDUSTRIES LTD. versus STATE OF GUJARAT AND ORS. — [1996] SUPP. 9 S.C.R. 156
• BALBIR CHAND versus THE FOOD CORPORATION OF INDIA LTD. AND ORS. — [1996] SUPP. 10 S.C.R. 156
• BALBIR SINGH NEG! versus UNION OF INDIA & ORS. — [1996] 3 S.C.R. 868
• BALBIR SINGH versus STATE — [1996] SUPP. 7 S.C.R. 50
• BALDEV SINGH AND ORS. versus STATE OF PUNJAB THROUGH COLLECTOR — [1996] SUPP. 4 S.C.R. 359
• BALIRAM PRASAD versus UNION OF INDIA AND ORS. — [1996] SUPP. 10 S.C.R. 199
• BALMOKAND KHATRI EDUCATIONAL AND INDUSTRIALTRUST, AMRITSAR versus STATE OF PUNJAB AND ORS. — [1996] 2 S.C.R. 643
• BALRAM S/O BHASA RAM versus ILAM SINGH AND ORS. — [1996] SUPP. 5 S.C.R. 104
• BANDLAMUDDI ATCHUTA RAMAIAH AND ORS. versus STATE OF ANDHRA PRADESH — [1996] SUPP. 7 S.C.R. 34
• BANI SINGH AND OTHERS versus STATE OF U.P. — [1996] SUPP. 3 S.C.R. 247
• BANK OF BARODA versus R.M. PATWA AND ANR. — [1996] 1 S.C.R. 472
• BANK OF BARODA versus RAJENDER PAL SONI — [1996] 2 S.C.R. 837
• BANSILAL FARMS ETC. versus UMARANI BOSE AND ORS. — [1996] SUPP. 9 S.C.R. 131
• BASANT KUMAR ETC. versus UNION OF INDIA ETC. — [1996] SUPP. 6 S.C.R. 231
• BASHIR AHMAD AND ORS. versus STATE OF PUNJAB AND ORS. — [1996] 3 S.C.R. 815
• BASHIR MUSA PATEL versus SATYAWAN GANPAT .JAWKAR AND ORS. — [1996] SUPP. 9 S.C.R. 429
• BEHARI PRASAD ETC. ETC. versus STATE OF BIHAR — [1996] 1 S.C.R. 262
• BEHARILAL AND ANR. versus SMT. BHURI DEVI AND ORS. — [1996] SUPP. 9 S.C.R. 555
• BETAL SINGH versus STATE OF M.P. — [1996] SUPP. 1 S.C.R. 307
• BHAIYA BAHADUR SINGH versus STATE OF MADHYA PRADESH — [1996] SUPP. 3 S.C.R. 310
• BHARAT BUILDERS (PVT.) LTD. AND ORS. versus PARIJAT FLAT OWNERS CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS. — [1996] SUPP. 1 S.C.R. 24
• BHARAT COKING COAL LTD. AND ORS. versus BABULAL AND ANR. ETC. — [1996] SUPP. 4 S.C.R. 289
• BHARAT COKING COAL LTD. versus MADANLAL AGRAWAL — [1996] SUPP. 8 S.C.R. 886
• BHARAT FORGE COMPANY LTD. versus AB. ZODGE AND ANR. — [1996] 2 S.C.R. 912
• BHARAT HEAVY ELECTRICALS LTD. ETC. versus UNION OF INDIA AND ORS. ETC. — [1996] SUPP. 1 S.C.R. 533
• BHARATHI KNITTING COMPANY versus DHL WORLDWIDE EXPRESS COURIER DIVISION OF AIRFREIGHT LTD. — [1996] SUPP. 2 S.C.R. 653
• BHARMAPPA NEMANNA KAWALE AND ANR. versus DHODI BHIMA PATIL AND ORS. — [1996] 3 S.C.R. 884
• BHIM SINGH, PRESIDENT JAMMU AND KASHMIR PANTHERS PARTY versus THE ELECTION COMMISSIONER OF INDIA AND ANR. — [1996] SUPP. 1 S.C.R. 15
• BHOLA NATH MUKHERJEE AND ORS. versus GOVERNMENT OF WEST BENGAL AND ORS. — [1996] SUPP. 9 S.C.R. 116
• BHOOMIREDDY CHENNA REDDY AND ANR. versus BHOOSPALLI PEDDA VERRAPPA (DEAD) BY LRS. AND ANR. — [1996] SUPP. 9 S.C.R. 332
• BIHAR PUBLIC SERVICE COMMISSION AND ANR. versus STATE OF BIHAR AND ORS. — [1996] SUPP. 9 S.C.R. 144
• BIHAR PUBLIC SERVICE COMMISSION AND ORS. versus MANOJ KUMAR PANDEY AND ORS. — [1996] SUPP. 8 S.C.R. 280
• BIHAR STATE ELECTRICITY BOARD AND ORS. versus M/S. ALLIED REFRACTORIES (PVT.) LTD. AND ORS. — [1996] 1 S.C.R. 987
• BIHAR STATE ELECTRICITY BOARD AND ORS. versus PARMESHWAR KUMAR AGARWALA ETC. ETC. — [1996] SUPP. 3 S.C.R. 29
• BIHAR STATE ELECTRICITY BOARD versus AKHIL KRISHNA MITRA AND ORS. — [1996] SUPP. 8 S.C.R. 742
• BIHAR STATE ELECTRICITY BOARD versus HOTEL SATKAR PVT. LTD. AND OTHERS — [1996] SUPP. 6 S.C.R. 673
• BIHAR STATE ELECTRICITY BOARD versus M/S. BIJOY MINING COMPANY LTD. AND ORS . — [1996] SUPP. 3 S.C.R. 588
• BIHAR STATE UNEMPLOYED CIVIL ENGINEERS ASSOCIATION THROUGH ITS GENERAL SECRETARY, SH. RANJIT RANA AND ORS. ETC. versus THE STATE OF BIHAR AND ORS. — [1996] SUPP. 1 S.C.R. 94
• BIKRAM SINGH AND ORS. versus THE LAND ACQUISITION COLLECTOR AND ORS. — [1996] SUPP. 6 S.C.R. 214
• BINAY KUMAR SINGH versus THE STATE OF BIHAR — [1996] SUPP. 8 S.C.R. 225
• BISHAN SINGH AND ORS. versus STATE OF PUNJAB AND ANR. — [1996] SUPP. 5 S.C.R. 403
• BISWA RAN.JAN SAHOO AND ORS. versus SUSHANTA KUMAR DLNDA AND ORS. — [1996] SUPP. 2 S.C.R. 570
• BOBBY ART INTERNATIONAL versus OM PAL SINGH HOON AND ORS. — [1996] SUPP. 2 S.C.R. 136
• BODDULA KRISHNAIAH AND ANR. versus STATE ELECTION COMMISSIONER, A.P. AND ORS. — [1996] 3 S.C.R. 687
• BOMBAY ENVIRONMENTAL ACTION GROUP AND ANR. versus THE MUNICIPAL CORPN. OF PUNE AND ORS. — [1996] 2 S.C.R. 252
• BRIG. SAWAI BHAWANI SINGH versus M/S. INDIAN HOTELS COMPANY LTD. — [1996] SUPP. 8 S.C.R. 732
• BRIJ KISHORE SHARMA AND ANR. versus M/S RAM SINGH AND SONS AND ORS. — [1996] SUPP. 7 S.C.R. 152
• BRIJ PAL versus STATE (DELHI ADMINISTRATION) — [1996] 1 S.C.R. 1143
• BRITISH INDIAN CORPORATION LTD. versus MIS RASHTRACO FREIGHT CARRIERS — [1996] SUPP. 2 S.C.R. 518
• BUFFALO TRADERS WELFARE ASSOCIATION AND ANOTHER versus MANEKA GANDHI AND ORS. — [1996] SUPP. 9 S.C.R. 410
• C. CHENGA REDDY AND ORS. versus STATE OF ANDHRA PRADESH — [1996] SUPP. 3 S.C.R. 479
• C. KASTURI AND ORS. ETC . versus SECRETARY, REGIONAL TRANSPORT AUTHORITY AND ANR. ETC. — [1996] 1 S.C.R. 1085
• C. MASILAMANI MUDALIAR AND ORS. versus THE IDOL OF SRI SWAMINATHASWAMI SWAMINATHASWAMI THIRUKOIL AND ORS. — [1996] 1 S.C.R. 1068
• C. PADMA AND ORS. versus THE DY. SECRETARY TO THE GOVT. OF TAMIL NADU AND ORS. — [1996] SUPP. 9 S.C.R. 158
• C.K. LOKESH versus P.E. PANDURANGA NAIDU — [1996] SUPP. 6 S.C.R. 627
• C.P. AGRAWAL ETC. ETC. versus P.O. LABOUR COURT AND ANR. — [1996] SUPP. 8 S.C.R. 109
• C.S. BALAN AND ORS. versus CHIEF GENERAL MANAGER, TELECOM AND ORS. — [1996] SUPP. 2 S.C.R. 65
• C.S. VENKATASUBRAMANIAN versus STATE BANK OF INDIA — [1996] SUPP. 9 S.C.R. 67
• C.T. LTD. AND ANR. versus COMMERCIAL TAX OFFICER AND ORS. — [1996] SUPP. 8 S.C.R. 99
• C.V. RAJA RAO AND ANR. versus MIRZA BASHEER BAIG AND ORS — [1996] SUPP. 2 S.C.R. 114
• CALCUTTA ELECTRIC SUPPLY CORPORATION LTD. versus SH. N.M. BANKA AND ANR. — [1996] SUPP. 9 S.C.R. 23
• CALCUTTA IRON MERCHANTS versus COMMISSIONER OF COMMERCIAL TAXES AND ANR. — [1996] 2 S.C.R. 1030
• CALCUTTA STATE TRANSPORT CORPORATION versus COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1996] 3 S.C.R. 50
• CANTONMENT BOARD AND ANR. versus MOHANLAL AND ANR. — [1996] 1 S.C.R. 1
• CENTRAL BANK OF INDIA versus RAVINDRA AND ORS. — [1996] SUPP. 2 S.C.R. 520
• CENTRAL BANK OF INDIA versus S. SATYAM AND OTHERS — [1996] SUPP. 4 S.C.R. 214
• CENTRAL BUREAU OF INVESTIGATION versus NAZIR AHMED SHEIKH — [1996] 1 S.C.R. 178
• CENTRAL BUREAU OF INVESTIGATION versus STATE OF RAJASTHAN AND ORS. — [1996] SUPP. 3 S.C.R. 127
• CENTRAL BUREAU OF INVESTIGATION, SPE, SIU (X), NEW DELHI versus DUNCANS AGRO INDUSTRIES LTD. CALCUTTA — [1996] SUPP. 3 S.C.R. 360
• CENTRAL WELFARE BOARD AND ORS. versus MS. ANJALI BEPARI AND ORS. — [1996] SUPP. 4 S.C.R. 275
• CH. RAMA RAO versus THE LOKAYUKTA AND ORS. — [1996] SUPP. 2 S.C.R. 667
• CHAIRMAN AND MANAGING DIRECTOR, PUNJAB NATIONAL BANK versus RAJENDRA NATH CHAWLA — [1996] 1 S.C.R. 1106
• CHAIRMAN, GOVERNING COUNCIL ANJUMAN ARTS, COMMERCE & SCIENCE & ORS. versus SAYYED MOHAMMAD SHAFI — [1996] 1 S.C.R. 205
• CHANDIGARH ADMINISTRATION THROUGH THE ESTATE OFFICER, UNION TERRITORY, CHANDIGARH versus M/S JOHNSON PAINTS AND VARNISH CO. — [1996] 3 S.C.R. 819
• CHANDIGARH ADMINISTRATION versus SH. SUMESH KUMAR ETC. — [1996] SUPP. 7 S.C.R. 712
• CHANDIGARH ADMINISTRATION, UNION TERRITORY, CHANDIGARH AND ORS. versus AJAY MANCHANDA ETC. — [1996] 3 S.C.R. 918
• CHANDRASWAMI AND ANOTHER versus CENTRAL BUREAU OF INVESTIGATION — [1996] SUPP. 8 S.C.R. 554
• CHARAN SINGH ETC versus STATE OF PUNJAB AND ORS. ETC. — [1996] SUPP. 9 S.C.R. 243
• CHATTAR SINGH AND ORS. versus STATE OF RAJASTHAN AND ORS. — [1996] SUPP. 6 S.C.R. 696
• CHERAN TRANSPORT CORPORATION LTD. COIMBATORE versus REGIONAL TRANSPORT AUTHORITY COIMBATORE AND ORS. — [1996] 1 S.C.R. 784
• CHIEF COMMISSIONER, UNION TERRITORY, CHANDIGARH versus JANGI LAL JAIN AND ANR. ETC. — [1996] SUPP. 7 S.C.R. 315
• CHIEF EXECUTIVE OFFICER & VICE CHAIRMAN, GUJARAT MARITIME BOARD versus SH. HAJI DAUD HAJI HARUN ABU AND TWO ORS. — [1996] SUPP. 8 S.C.R. 839
• CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, BEED AND ORS. versus SYED YASIN AND ORS. — [1996] SUPP. 1 S.C.R. 729
• CHIKKATAYAMMA AND ORS. versus R. BALAKRISHNAPPA AND ORS. — [1996] SUPP. 3 S.C.R. 845
• CHINNAMAL versus STATE OF TAMIL NADU AND ORS. — [1996] SUPP. 8 S.C.R. 927
• CHINT RAM RAM CHAND AND ORS. versus STATE OF PUNJAB — [1996] 2 S.C.R. 283
• CHINTAMAN AND ANR. versus STATE OF MAHARASHTRA AND ANR. — [1996] SUPP. 4 S.C.R. 368
• CHOLAMANDALAM INVESTMENTS AND FINANCE CO. PVT. LTD. versus RADHIKA SYNTHETICS AND ANR. — [1996] 1 S.C.R. 495
• CHOUDHARY GOUTAM KUMAR SARAN versus DIRECTOR OF SPORTS AND YOUTH SERVICES ORISSA AND ORS. — [1996] SUPP. 5 S.C.R. 596
• CITY OF NAGPUR CORPORATION versus M/S. KHEMCHAND KHUSHALDAS AND SONS AND ORS. — [1996] SUPP. 4 S.C.R. 547
• COLLECTOR OF CENTRAL EXCISE, BARODA versus MIS. M.M. KHAMBHATWALA — [1996] SUPP. 2 S.C.R. 608
• COLLECTOR OF CENTRAL EXCISE, HYDERABAD ETC. ETC. versus M/S. VAZIR SULTAN TOBACCO CO. LTD., HYDERABAD ETC. ETC. — [1996] 2 S.C.R. 1194
• COLLECTOR OF CENTRAL EXCISE, JAIPUR versus BANSWARA SYNTEX LTD. — [1996] SUPP. 9 S.C.R. 194
• COLLECTOR OF CENTRAL EXCISE, NEW DELHI versus LOUIS SHOPPE AND ANR. — [1996] 3 S.C.R. 293
• COLLECTOR OF CUSTOMS (PREVENTIVE), AHEMDABAD versus M/S ESSAR GUJARAT LTD. SURAT — [1996] SUPP. 8 S.C.R. 757
• COLLECTOR OF CUSTOMS AND CENTRAL EXCISE AND ORS. versus M/S. LEKHRAJ JESSUMAL AND SONS AND ANR. — [1996] 2 S.C.R. 245
• COMMANDER HEAD QUARTER CALCUTTA AND ORS. versus CAPT. BIPLA BENDRA CHANDA — [1996] SUPP. 8 S.C.R. 472
• COMMERCIAL TAX OFFICER AND ORS. versus EMKAY INVESTMENTS PVT. LTD. — [1996] 2 S.C.R. 1026
• COMMISSIONER OF INCOME TAX (CENTRAL-II), CALCUTTA versus M/S. DUNCAN BROTHERS AND CO. LTD., CALCUTTA — [1996] 2 S.C.R. 492
• COMMISSIONER OF INCOME TAX GUJARAT versus SHRI UDAYAN CHINUBHAI AND ORS. — [1996] SUPP. 4 S.C.R. 789
• COMMISSIONER OF INCOME TAX versus KARAM CHAND THAPAR AND OTHERS — [1996] SUPP. 4 S.C.R. 651
• COMMISSIONER OF INCOME TAX versus M/S ALL INDIA TEA AND TRADING CO. LTD. — [1996] 3 S.C.R. 156
• COMMISSIONER OF INCOME TAX, AMRITSAR versus M/S SHIV PRAKASH JANAK RAJ AND CO. PVT. LTD. — [1996] SUPP. 7 S.C.R. 81
• COMMISSIONER OF INCOME TAX, ANDHRA PRADESH versus B. POSETTY AND CO. — [1996] SUPP. 8 S.C.R. 452
• COMMISSIONER OF INCOME TAX, BANGALORE versus SMT. R. SHARADAMMA — [1996] 3 S.C.R. 1200
• COMMISSIONER OF INCOME TAX, BOMBAY ETC versus M/S. MAFATLAL GANGABHAI AND CO. (P) LTD. ETC. — [1996] 3 S.C.R. 227
• COMMISSIONER OF INCOME TAX, BOMBAY versus T.P. KUMARAN — [1996] SUPP. 4 S.C.R. 732
• COMMISSIONER OF INCOME TAX, CALCUTTA (CENTRAL) versus MIS PAHARPUR COOLING TOWERS PVT. LTD. — [1996] 3 S.C.R. 187
• COMMISSIONER OF INCOME TAX, CALCUTTA versus M/S. PARK HOTEL (P) LTD., 15, PARK STREET, CALCUTTA-16 — [1996] 1 S.C.R. 170
• COMMISSIONER OF INCOME TAX, GUJARAT versus JYOTI LTD. — [1996] 2 S.C.R. 713
• COMMISSIONER OF INCOME TAX, KARNATAKA (CENTRAL), BANGALORE AND ORS. versus CHOWGULE AND CO. LTD. — [1996] 1 S.C.R. 367
• COMMISSIONER OF INCOME TAX, MADRAS versus GEMINI PICTURES CIRCUIT PVT. LTD. — [1996] 3 S.C.R. 1008
• COMMISSIONER OF INCOME TAX, MADURAI versus M/S. T.V. SUNDARAM IYENGAR AND SONS LTD. — [1996] SUPP. 5 S.C.R. 785
• COMMISSIONER OF INCOME TAX, SHILLONG versus JAI PRAKASH SINGH — [1996] 3 S.C.R. 377
• COMMISSIONER OF INCOME-TAX versus MANOHARLAL GUPTA AND CO. — [1996] 1 S.C.R. 175
• COMMISSIONER OF INCOME-TAX, ORISSA versus M/S. KALINGA TUBES LTD. — [1996] 1 S.C.R. 197
• COMMISSIONER OF POLICE, DELHI AND ANR. versus REGISTRAR, DELHI HIGH COURT, NEW DELHI — [1996] SUPP. 7 S.C.R. 432
• COMMISSIONER OF WEALTH TAX, LUCKNOW versus RAJA VISHWANATH PRATAP SINGH — [1996] 3 S.C.R. 1150
• COMMISSIONER, SALES TAX, U.P., LUCKNOW versus M/S. GIRJA SHANKER AWANISH KUMAR — [1996] SUPP. 5 S.C.R. 640
• COMMON CAUSE A REGD. SOCIETY versus UNION OF INDIA AND ORS. — [1996] SUPP. 8 S.C.R. 373
• COMMON CAUSE versus UNION OF INDIA AND ORS. — [1996] 1 S.C.R. 89
• COMMON CAUSE"REGISTERED SOCIETY THROUGH ITS DIRECTOR versus UNION OF INDIA AND ANR. — [1996] SUPP. 2 S.C.R. 196
• COMMON CAUSE,REGISTERED SOCIETY versus UNION OF INDIA AND OTHERS — [1996] SUPP. 6 S.C.R. 719
• COMMON CAUSE-A REGISTERED SOCIETY versus UNION OF INDIA & ORS. — [1996] 3 S.C.R. 1208
• COMORIN MATCH INDUSTRIES (PVT.) LTD. versus STATE OF TAMIL NADU — [1996] SUPP. 1 S.C.R. 349
• COOCH BEHAR CONTRACTORS' ASSOCIATION AND ORS. ETC. versus STATE OF WEST BENGAL AND ORS. — [1996] SUPP. 6 S.C.R. 57
• COSTAO FERNANDES versus STATE AT THE INSTANCE OF D.S.P, CBI, BOMBAY — [1996] 2 S.C.R. 868
• CYCLE CORPORATION OF INDIA LTD. versus T.I. RALEIGH INDUSTRIES PVT. LTD. AND ORS. — [1996] SUPP. 2 S.C.R. 820
• D. RADHAKRISHNAN versus UNION OF INDIA AND ORS. — [1996] SUPP. 5 S.C.R. 431
• D. S. THIMMAPPA versus SIDDARAMAKKA — [1996] 3 S.C.R. 1045
• D.C.M. LTD. AND ANR. versus UNION OF INDIA AND ANR. — [1996] SUPP. 4 S.C.R. 589
• D.K. BASU versus STATE OF WEST BENGAL — [1996] SUPP. 10 S.C.R. 284
• D.K. CHHANGANI AND ORS. versus NITYA RANJAN MUKHERJEE AND ORS. — [1996] SUPP. 6 S.C.R. 438
• DADAR AVANTI COOPERATIVE HOUSING SOCIETY LTD. BOMBAY versus MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS. — [1996] 2 S.C.R. 353
• DANDA RAJESHWARI versus BODAVULA HANUMAYAMMA AND ORS. — [1996] SUPP. 4 S.C.R. 169
• DAULATRAM versus SAROOP RAM AND ANR. — [1996] SUPP. 2 S.C.R. 852
• DAYANANDLAL AND ORS. versus STATE OF KERALA AND ORS. — [1996] SUPP. 4 S.C.R. 329
• DECORATIVE LAMINATES (INDIA) PVT. LTD. versus COLLECTOR OF CENTRAL EXCISE, BANGALORE — [1996] SUPP. 4 S.C.R. 209
• DELHI ADMINISTRATION THROUGH ITS CHIEF SECRETARY AND ORS. versus SUSHIL KUMAR — [1996] SUPP. 7 S.C.R. 199
• DELHI ADMINISTRATION versus TRIBHUVAN NATH AND ORS. — [1996] SUPP. 1 S.C.R. 184
• DELHI CLOTH AND GENERAL MILLS CO. LTD. AND ANR. versus STATE OF RAJASTHAN AND ORS. — [1996] 1 S.C.R. 518
• DELHI CLOTH AND GENERAL MILLS CO. LTD. AND ANR. versus UNION OF INDIA AND ANR. — [1996] SUPP. 6 S.C.R. 511
• DELHI DEVELOPMENT AUTHORITY versus KANWAR KUMAR MEHTA AND ORS. ETC. — [1996] SUPP. 6 S.C.R. 364
• DELHI DEVELOPMENT AUTHORITY versus SHILPA CO-OPERATIVE GROUP HOUSING SOCIETY LTD. ETC. — [1996] 2 S.C.R. 1119
• DELHI DEVELOPMENT AUTHORITY versus SKIPPER CONSTRUCTION COMPANY (P) LTD. — [1996] SUPP. 2 S.C.R. 295
• DELHI SCIENCE FORUM AND ORS. ETC. versus UNION OF INDIA AND ANR. — [1996] 2 S.C.R. 767
• DELHI WATER SUPPLY AND SEWAGE DISPOSAL UNDER TAKING AND ANR. versus STATE OF HARYANA AND ORS. — [1996] 3 S.C.R. 13
• DEPOT MANAGER, ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION versus MOHD. YOUSUF MIYA ETC. — [1996] SUPP. 8 S.C.R. 941
• DEPUTY COLLECTOR, MINICOY AND ORS. versus NAVADIGOTHI MOHAMMED AND ORS. — [1996] SUPP. 6 S.C.R. 100
• DEPUTY DIRECTOR (MINERALS), DALONTGUNJ CIRCLE ETC. versus MUSTAK ALI AND ORS. — [1996] 1 S.C.R. 8
• DEV RAJ (DEAD) THROUGH L.RS. versus HARBANS SINGH (DEAD) THROUGH L.RS. — [1996] 2 S.C.R. 835
• DEVCHAND KALYAN TANDEL versus STATE OF GUJARAT AND ANR. — [1996] SUPP. 4 S.C.R. 382
• DEVENDRA NARAYAN SINGH AND ORS. versus STATE OF BIHAR AND ORS. — [1996] SUPP. 7 S.C.R. 732
• DEVI LAL AND ANR. versus MOHAN PRASAD AND ANR. — [1996] SUPP. 2 S.C.R. 651
• DEVINDER versus STATE OF HARYANA — [1996] SUPP. 6 S.C.R. 249
• DHANNA ETC. versus STATE OF MADHYA PRADESH — [1996] SUPP. 4 S.C.R. 28
• DHANNA RAM versus UNION OF INDIA AND ORS. — [1996] SUPP. 1 S.C.R. 564
• DHANNALAL versus D.P. VIJAYVARGIYA AND ORS. — [1996] SUPP. 2 S.C.R. 417
• DHARAMBIR SINGH versus UNION OF INDIA AND ORS. — [1996] SUPP. 6 S.C.R. 566
• DHARMA versus NIRMAL SINGH @ BITTU AND ANR. — [1996] 2 S.C.R. 115
• DHIRENDER SINGH ETC versus STATE OF HARYANA AND ORS. — [1996] SUPP. 9 S.C.R. 693
• DILIP KUMAR TRIPATHY AND ORS. ETC. versus STATE OF ORISSA AND ORS. — [1996] SUPP. 5 S.C.R. 711
• DILWAN SINGH AND ORS. ETC. ETC. versus STATE OF HARYANA AND ORS ETC. ETC. — [1996] 3 S.C.R. 833
• DIRECTOR GENERAL OF POLICE AND ORS. versus MRITYUNJOY SARKAR AND ORS. — [1996] 3 S.C.R. 530
• DIRECTOR GENERAL OF POSTS versus B. RAVINDRAN AND ANR. — [1996] SUPP. 8 S.C.R. 638
• DIRECTOR GENERAL, ESI AND ANR. versus T. ABDUL RAZAK ETC. — [1996] SUPP. 3 S.C.R. 80
• DIRECTOR OF ENFORCEMENT versus M/S M.C.T.M. CORPORATION PVT. LTD. AND ORS. — [1996] 1 S.C.R. 215
• DIRECTOR, A.I.I.M.S. ETC. versus DR. NIKHIL TANDON AND ORS. — [1996] 2 S.C.R. 856
• DISTRICT TRANSPORT MANAGER (ADMN.) O.S.R.T.C., ORISSA versus DILIP KUMAR NAYAK AND ANR. — [1996] SUPP. 9 S.C.R. 380
• DIVYA DIP SINGH AND ORS. versus RAM BACHAN MISHRA AND ORS. — [1996] SUPP. 7 S.C.R. 705
• DR. (CAPT.) AKHOURI RAMESH CHANDRA SINHA ETC. versus THE STATE OF BIHAR AND ORS. ETC. — [1996] 1 S.C.R. 20
• DR. ABDUL HAMEED FAZLI AND ANR . versus ADAM MALIK KHAN AND ORS. — [1996] SUPP. 7 S.C.R. 317
• DR. B.L. WADEHRA versus UNION OF INDIA AND ORS. — [1996] 3 S.C.R. 80
• DR. B.P. YADAV AND ANR. versus DR. RATNESHWAR PRASAD SINGH AND ORS. — [1996] 3 S.C.R. 408
• DR. BALJIT SINGH versus STATE OF HARYANA — [1996] SUPP. 9 S.C.R. 695
• DR. BIPIN SHANTILAL PANCHAL versus STATE OF GUJARAT — [1996] 1 S.C.R. 193
• DR. CHIITARANJAN SHARMA AND ORS. versus THE STATE OF HIMACHAL PRADESH AND ANR. — [1996] SUPP. 6 S.C.R. 526
• DR. D.C. SAXENA versus HONBLE THE CHIEF JUSTICE OF INDIA — [1996] SUPP. 3 S.C.R. 677
• DR. DILIP KUMAR DEKA AND ANR. versus STATE OF ASSAM AND ANR . — [1996] SUPP. 5 S.C.R. 763
• DR. G.N. KHAJURIA AND ORS. versus D.D.A. AND ORS. — [1996] 3 S.C.R. 522
• DR. GHANSHYAM JAISWAL versus KAMAL SINGH — [1996] 2 S.C.R. 759
• DR. H. MUKHERJEE versus S.K. BHARGAWA — [1996] SUPP. 1 S.C.R. 123
• DR. HANIRAJ L. CHULANI versus BAR COUNCIL OF MAHARASHTRA AND GOA — [1996] SUPP. 1 S.C.R. 51
• DR. K. MADAN versus KRISHNAWATI (SMT.) AND ANOTHER — [1996] SUPP. 8 S.C.R. 516
• DR. K.R. LAKSHMANAN ETC. ETC. versus STATE OF TAMIL NADU AND ANR. — [1996] 1 S.C.R. 395
• DR. KISHORE versus THE STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 7 S.C.R. 231
• DR. MAHAK SINGH versus CHANCELLOR, CH. CHARAN SINGH UNIVERSITY, MEERUT AND ORS. — [1996] SUPP. 8 S.C.R. 180
• DR. NANDA BALLABH PATHAK versus STATE OF U.P. AND ORS. — [1996] SUPP. 3 S.C.R. 546
• DR. NARINDER SINGH POONIA versus UNION OF INDIA AND ORS. — [1996] SUPP. 9 S.C.R. 705
• DR. P.N. PURI AND ORS. versus STATE OF U.P. AND ORS. — [1996] 1 S.C.R. 1028
• DR. R.K. GOYAL versus STATE OF U.P. AND ORS. — [1996] SUPP. 9 S.C.R. 543
• DR. RAJESHW AR KUMAR MALHOTRA AND ANR. ETC. versus MIS LLOYD ELECTRIC ENGINEERING LTD. AND ORS. — [1996] SUPP. 10 S.C.R. 918
• DR. S.K. KACKER versus ALL INDIA INSTITUTE OF MEDICAL SCIENCES AND ORS. — [1996] SUPP. 5 S.C.R. 540
• DR. SHIVDEV SINGH GREWAL THROUGH DR. AMRIK SINGH SANDHU versus HARGURBACHAN SINGH GREWAL — [1996] SUPP. 7 S.C.R. 224
• DR. SMT. SHIPRA versus SHANTI LAL KHOIWAL — [1996] 3 S.C.R. 1175
• DR. SURINDER SINGH JAMWAL AND ANR. versus THE STATE OF JAMMU AND KASHMIR AND ORS. — [1996] SUPP. 3 S.C.R. 663
• DR.BUDHIKOTASUBBARAO versus MR. K. PARASARAN AND ORS. — [1996] SUPP. 4 S.C.R. 574
• DURGA DAS versus THE COLLECTOR AND ORS. — [1996] SUPP. 4 S.C.R. 370
• DURGA PRASAD versus NAVEEN CHANDRA AND ORS. — [1996] 3 S.C.R. 209
• DUTTA ASSOCIATES PVT. LTD. versus INDO MERCHANTILES PVT. LTD. AND ORS. — [1996] SUPP. 8 S.C.R. 710
• DY. GENERAL MANAGER, REDESIGNATED AS DEPUTY DIRECTOR, INTER STATE BUS TERMINAL ETC. versus SMT. SUDERSHAN KUMARI AND ORS. ETC. — [1996] SUPP. 9 S.C.R. 686
• DY. GENERAL MANAGER, REDESIGNATED AS DY. DIRECTOR, !SB ETC. versus SUDARSHAN KUMAR AND ORS. ETC. — [1996] 3 S.C.R. 1094
• E. RAMAKRISHNAN AND ORS. versus THE STATE OF KERALA AND ORS. — [1996] SUPP. 5 S.C.R. 533
• EAST INDIA HOTELS LTD. CALCUTTA versus COMMISSIONER OF INCOME TAX, CALCUTTA — [1996] SUPP. 8 S.C.R. 632
• ELECTION COMMISSION OF INDIA versus DR. SUBRAMANIAN SWAMY AND ANR. — [1996] SUPP. 1 S.C.R. 637
• EMPLOYEE'S STATE INSURANCE CORPORATION versus M/S. F. FIBRE BANGALORE (P) LTD. — [1996] SUPP. 8 S.C.R. 609
• EMPLOYERS IN RELATION TO THE MANAGEMENT OF RESERVE BANK OF INDIA versus THEIR WORKMEN — [1996] 2 S.C.R. 1176
• EXECUTIVE DIRECTOR TTD AND ANR. versus D. NAGULU NAIDU — [1996] SUPP. 8 S.C.R. 560
• EXECUTIVE OFFICER ETC. ETC. versus E. TIRUPALU AND ORS. ETC. ETC. — [1996] 3 S.C.R. 904
• F.B. TARAPORAWALA AND ORS. ETC. ETC. versus BAYER INDIA LTD. AND ORS. — [1996] SUPP. 5 S.C.R. 680
• FAG PRECISION BEARINGS versus SALES TAX OFFICER (I) AND ANR. — [1996] SUPP. 9 S.C.R. 678
• FARIDABAD COMPLEX ADMINISTRATION versus YADU ETC. — [1996] SUPP. 9 S.C.R. 978
• FAUJA SINGH versus JASPAL KAUR — [1996] SUPP. 1 S.C.R. 616
• FERTILIZER CORPORATION OF INDIA LTD. AND ANR. versus SARATCHANDRA RATH AND ORS. — [1996] SUPP. 5 S.C.R. 90
• FERTILIZER CORPORATION OF INDIA LTD., GORAKHPUR versus NAGAR MAHAPALIKA, GORAKHPUR — [1996] SUPP. 1 S.C.R. 707
• FERTILIZER CORPORATION OF INDIA versus UNION OF INDIA AND ORS. — [1996] 2 S.C.R. 816
• FOOD CORPORATION OF INDIA versus F.C.I. DEPUTATIONIST ASSOCIATION AND ORS. — [1996] SUPP. 5 S.C.R. 355
• FOOD CORPORATION OF INDIA WORKERS UNION versus FOOD CORPORATION OF INDIA AND ANR. — [1996] SUPP. 3 S.C.R. 605
• G. DEENDAYALAN AMBEDKAR versus UNION OF INDIA AND ORS. — [1996] SUPP. 9 S.C.R. 377
• G. NARAYAN RAO versus THE LAND ACQUISITION OFFICER — [1996] SUPP. 3 S.C.R. 584
• G. RAMASWAMY@ SURYAPRAKASA RAO versus LANKA SUBBARAO PATRUDU AND OTHERS. — [1996] 2 S.C.R. 347
• G. SUNDARESWARARAO versus THE GOVERNMENT OF A. P. AND ORS. — [1996] 2 S.C.R. 1056
• G. VISHWANATHAN ETC. versus THE HONBLE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY, MADRAS AND ANR. — [1996] 1 S.C.R. 895
• G.B. KASHIRASAGAR versus L.A. NARODE — [1996] SUPP. 7 S.C.R. 1
• G.S. KAUSHIK AND ANR. versus UNION OF INDIA AND ORS. — [1996] SUPP. 1 S.C.R. 189
• G.S.I.C KARMACHARI UNION AND ORS. versus GUJARAT SMALL INDUSTRIES CORPORATION AND ORS. — [1996] SUPP. 10 S.C.R. 8
• GAJANAN versus STATE OF MAHARASHTRA — [1996] SUPP. 8 S.C.R. 935
• GAJRAJ SINGH ETC versus STATE TRANSPORT APPELLATE TRIBUNAL AND ORS. ETC. — [1996] SUPP. 6 S.C.R. 172
• GAN GAD HARAN versus JANARDHANA MALLAN AND OTHERS — [1996] SUPP. 2 S.C.R. 713
• GANAPATHI NATIONAL MIDDLE SCHOOL versus M. DURAI KANNAN (DEAD) BY LRS. AND ORS. — [1996] SUPP. 4 S.C.R. 356
• GANGABAI GOPALDAS MOHATA versus FULCHAND AND OTHERS — [1996] SUPP. 10 S.C.R. 457
• GANPATI BAYAJI PATIL versus SBRIDHAR BABAJI VIBHUTE (D) BY LRS. AND ORS. — [1996] SUPP. 5 S.C.R. 58
• GAYA BAKSH YADAV versus UNION OF INDIA AND ORS. — [1996] SUPP. 2 S.C.R. 540
• GAYATRILAXMI BAPURAO NAGPURE versus STATE OF MAHARASHTRA AND ORS. — [1996] 3 S.C.R. 466
• GENTELA VIJAYAVARDHAN RAO AND ANR. versus STATE OF ANDHRA PRADESH — [1996] SUPP. 5 S.C.R. 273
• GHANTESHER GHOSH versus MADAN MOHAN GHOSH AND ORS. — [1996] SUPP. 6 S.C.R. 448
• GHAZIABAD DEVELOPMENT AUTHORITY versus JAN KALYAN SAMITI, SHEOPURI, GHAZIABAD AND ANR. — [1996] 1 S.C.R. 307
• GHAZIABAD DEVELOPMENT AUTHORITY, GHAZIABAD versus SMT. JAIMALA — [1996] SUPP. 9 S.C.R. 423
• GHEEVARGHESE MATHEW ETC. versus STATE OF KERALA AND ANR. ETC. — [1996] SUPP. 6 S.C.R. 441
• GHULAM DIN BUCH ETC. ETC. versus STATE OF JAMMU AND KASHMIR — [1996] 3 S.C.R. 1121
• GIRISH YADAV AND ORS. ETC. versus STATE OF MADHYA PRADESH — [1996] 3 S.C.R. 1021
• GODABARISH MISHRA versus KUNTALA MISHRA AND ANR. — [1996] SUPP. 7 S.C.R. 688
• GOLA PULLANNA AND ANR. versus STATE OF ANDHRA PRADESH — [1996] SUPP. 4 S.C.R. 603
• GOPALAN KRISHNAN KUTTY versus KUNJAMMA PILLAI SAROJINI AMMA & ORS. — [1996] 3 S.C.R. 355
• GOPALJI KHANNA versus ALLAHABAD BANK AND OTHERS — [1996] 2 S.C.R. 1068
• GORAKHNATH versus STATE OF UTIAR PRADESH AND ORS. — [1996] SUPP. 7 S.C.R. 590
• GOVERNMENT OE INDIA REPRESENTED BY THE SECRETARY versus K.V. SWAMINATHAN — [1996] SUPP. 8 S.C.R. 737
• GOVERNMENT OF A.P. AND ANR. versus G. LAKSHMAN REDDY AND ANR. — [1996] SUPP. 8 S.C.R. 343
• GOVERNMENT OF ANDHRA PRADESH AND ORS. versus KALLETI CHENGAIAH — [1996] 3 S.C.R. 176
• GOVERNMENT OF TAMIL NADU AND OTHERS versus S. VEL RAJ — [1996] SUPP. 10 S.C.R. 452
• GOVT. OF TAMIL NADU versus P.A. MANICKAM ETC. — [1996] 2 S.C.R. 1137
• GOWRISHANKAR AND ANR. versus JOSHI AMBA SHANKAR FAMILY TRUST AND ORS. — [1996] 2 S.C.R. 949
• GRAM PANCHAYAT VILLAGE SUFIPIND versus STATE OF PUNJAB THROUGH SECRETARY AND ORS. — [1996] 1 S.C.R. 1150
• GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION versus NAROTTAMBHAI MORARBHAI AND ANR. — [1996] SUPP. 5 S.C.R. 199
• GUJARAT UNIVERSITY versus RAJIV GOPINATH BHATT AND ORS. — [1996] SUPP. 2 S.C.R. 184
• GULZARI LAL AGARWAL versus ACCOUNTS OFFICER — [1996] SUPP. 6 S.C.R. 708
• GUMAN SINGH versus STATE OF RATASTHAN AND ORS. — [1996] SUPP. 5 S.C.R. 608
• GUPTA STEEL INDUSTRIES versus M/S. JOLLY STEEL INDUSTRIES PVT. LTD. AND ANR. — [1996] SUPP. 6 S.C.R. 669
• GURBACHAN SINGH AND ANR. versus SHIVALAK RUBBER INDUSTRIES AND ORS. — [1996] 2 S.C.R. 997
• GURBACHAN SINGH AND ANR. versus UNION OF INDIA AND ANR. — [1996] 2 S.C.R. 400
• GURNAM SINGH AND ORS. versus THE SUB-DIVISIONAL OFFICER (CIVIL), KAITHAL AND ORS. — [1996] 3 S.C.R. 298
• GURSHARAM SINGH versus STATE OF PUNJAB — [1996] SUPP. 5 S.C.R. 705
• GURSHARAN SINGH AND ORS. versus NEW DELHI MUNICIPAL COMMITTEE AND ORS. — [1996] 1 S.C.R. 1154
• GURU BIPIN SINGH versus SH. CHONGTHAM MANIHAR SINGH AND ANR. — [1996] SUPP. 7 S.C.R. 611
• GURUVAYOOR DEVASWOM MANAGING COMMITIEE versus CHAIRMAN, GURUVAYOOR D.EVASWOM MANAGING COMMITIEE AND ORS. — [1996] 1 S.C.R. 823
• H.M.M. LTD. versus COLLECTOR OF CENTRAL EXCISE, NEW DELHI — [1996] SUPP. 7 S.C.R. 535
• H.M.T. LTD. versus H.M.T. HEAD OFFICE EMPLOYEES ASSOCIATION AND ORS. — [1996] SUPP. 8 S.C.R. 69
• H.P.M.C. versus SHRI SUMAN BEHARI SHARMA — [1996] 3 S.C.R. 1069
• H.U.D.A. AND ANR versus KEWAL KRISHAN GOEL AND OTHER ETC. — [1996] SUPP. 2 S.C.R. 587
• HAFIZ WASHI AHMED versus KUTUBUDDIN AND ORS. — [1996] SUPP. 6 S.C.R. 681
• HAL EMPLOYEES UNION versus THE PRESIDING OFFICER AND ANR. — [1996] SUPP. 2 S.C.R. 238
• HANUMAN PRASAD versus UNION OF INDIA AND ANR. — [1996] SUPP. 5 S.C.R. 599
• HARBANS LAL versus STATE OF PUNJAB — [1996] 1 S.C.R. 870
• HARDEV SINGH versus HARBHEJ SINGH AND ORS. — [1996] SUPP. 8 S.C.R. 856
• HARDIAL SINGH AND OTHERS versus STATE OF PUNJAB — [1996] SUPP. 1 S.C.R. 114
• HARI OM VERMA versus STATE OF PUNJAB AND ORS. — [1996] SUPP. 4 S.C.R. 536
• HARI SHAMRAO HIMJE AND ORS. versus UNION OF INDIA AND ORS. — [1996] SUPP. 9 S.C.R. 688
• HARI SHANKER ETC versus STATE OF U.P. ETC. — [1996] SUPP. 2 S.C.R. 348
• HARIBHAU DAGDU TANDALE versus INDUSTRIAL CO-OPERATIVE ASSOCIATION LTD. AND ORS. — [1996] SUPP. 7 S.C.R. 288
• HARIJAN DHANA BADHA AND ORS. ETC. ETC. versus STATE OF GUJARAT — [1996] SUPP. 2 S.C.R. 36
• HARISH KUMAR AND ANR. versus STATE OF M.P. — [1996] SUPP. 3 S.C.R. 296
• HARJINDER SINGH SODHI versus STATE OF PUNJAB AND ORS,. — [1996] SUPP. 6 S.C.R. 660
• HARYANA STATE ELECTRICITY BOARD versus NARESH TANWAR AND ANR. ETC. ETC. — [1996] 2 S.C.R. 69
• HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. versus INDERJEET SAWHNEY — [1996] 1 S.C.R. 713
• HARYANA UNRECOGNISED SCHOOLS ASSOCIATION versus STATE OF HARYANA — [1996] SUPP. 1 S.C.R. 253
• HARYANA URBAN DEVELOPMENF AUTHORITY & ANR. versus ER. HARSH JAIN & ORS . — [1996] SUPP. 3 S.C.R. 783
• HARYANA URBAN DEVLOPMENT AUTHORITY AND ANR. versus RANJAN DHAMINA AND ANR. — [1996] SUPP. 10 S.C.R. 241
• HARYANA WAREHOUSING CORPORATION versus RAM AVTAR AND ANR. — [1996] 1 S.C.R. 663
• HASHMATTULLAH versus STATE OF M.P. AND ORS. — [1996] SUPP. 2 S.C.R. 755
• HAV BHAGAT SINGH, ETC. versus STATE OF HARYANA AND ANR. ETC. — [1996] 3 S.C.R. 433
• HEIRS OF VRAJLAL J. GANATRA versus HEIRS OF PARSHOTTAM S. SHAH — [1996] SUPP. 2 S.C.R. 67
• HIMACHAL PRADESH MARKETING BOARD AND OTHERS versus SHANKAR TRADING COMPANY PVT. LTD. AND ORS. — [1996] SUPP. 5 S.C.R. 515
• HIMACHAL ROAD TRANSPORT CORPORATION versus SH. DINESH KUMAR — [1996] SUPP. 2 S.C.R. 456
• HINDUSTAN AERONAUTICS LTD. versus SMT. A. RADHIKA THIRUMALAI — [1996] SUPP. 7 S.C.R. 357
• HINDUSTAN PAPER CORPORATION versus PURNENDU CHAKROBARTY AND ORS. — [1996] SUPP. 8 S.C.R. 159
• HINDUSTAN SHIPYARD LTD. AND ORS. versus DR. P. SAMASIVA RAO ETC. — [1996] 1 S.C.R. 1037
• HINDUSTAN STEELWORKS CONSTRUCTION LTD. versus LIMESTONE AND DOLOMITE MINES WELFARE AND CESS COMMISSIONER AND ANR. — [1996] SUPP. 4 S.C.R. 831
• HINDUSTAN STEELWORKS CONSTRUCTION LTD. versus TARAPORE AND CO. AND ANR. — [1996] SUPP. 3 S.C.R. 396
• HINDUSTAN STEELWORKS CONSTRUCTION LTD. versus THE COMMISSIONER OF LABOUR AND ORS. — [1996] SUPP. 5 S.C.R. 447
• HIRA LAL (DEAD) BY LRS. ETC versus STATE OF MAHARASHTRA AND ANR. — [1996] 2 S.C.R. 984
• HIRA versus KASTURIBAI AND ORS. — [1996] SUPP. 5 S.C.R. 489
• HIRABAI versus HANUMANTH KRISHNAJI BHIDE AND ORS. — [1996] SUPP. 4 S.C.R. 756
• HIS HOLINESS ACHARYA SWAMI GANESH DASSJI versus SH. SITA RAM THAPAR — [1996] SUPP. 2 S.C.R. 111
• HOOKIYAR SINGH ETC. ETC. versus SPECIAL LAND ACQUISITION OFFICER, MORADABAD AND ANR. — [1996] 3 S.C.R. 422
• HUKAM CHAND AND ORS. ETC. versus STATE OF HARYANA AND ORS. ETC. — [1996] 3 S.C.R. 1087
• HUSNA AND ORS. versus STATE OF PUNJAB — [1996] 1 S.C.R. 856
• I. VIKHESHE SEMA versus HOKISHE SEMA — [1996] SUPP. 2 S.C.R. 157
• I.T.C. LIMITED versus COLLECTOR OF CENTRAL EXCISE, BOMBAY — [1996] SUPP. 5 S.C.R. 214
• ICHCHAPUR INDUSTRIAL CO-OPERATIVE SOCIETY LTD. versus THE COMPETENT AUTHORITY, OIL AND NATURAL GAS COMMISSION AND ANR. — [1996] SUPP. 10 S.C.R. 416
• IMPERIAL CHIT FUNDS (P) LTD. versus INCOME TAX OFFICER, ERNAKULAM — [1996] 3 S.C.R. 640
• IMPROVEMENT TRUST, MOGA ETC. versus MANCHANDA SOAP WORKS AND ORS. — [1996] SUPP. 1 S.C.R. 402
• IMPROVEMENT TRUST, SANGRUR versus GURJJT SINGH SANDHU AND ORS. — [1996] 1 S.C.R. 487
• IN RE : HARIJAI SINGH AND ANR. versus IN RE : VIJAY KUMAR — [1996] SUPP. 6 S.C.R. 411
• IN RE M.P. DWIVEDI AND ORS. versus . — [1996] 1 S.C.R. 347
• IN RE: AJAY KUMAR PANDEY...CONTEMNER versus . — [1996] SUPP. 8 S.C.R. 407
• IN RE: BALWAN SINGH versus NO RESPONDENT — [1996] SUPP. 9 S.C.R. 125
• INDER MANI AND ORS. versus MATHEHWARI PRASAD AND ORS. — [1996] SUPP. 7 S.C.R. 400
• INDER SINGH AND ANR. versus THE FINANCIAL COMMISSIONER, PUNJAB AND ORS. — [1996] SUPP. 7 S.C.R. 421
• INDERMANI KIRTIPAL versus THE UNION OF INDIA AND ORS. — [1996] 2 S.C.R. 222
• INDIAN ALUMINIUM CO. ETC. ETC. versus STATE OF KERALA AND ORS. — [1996] 2 S.C.R. 23
• INDIAN BANK versus M/S. SATYAM FIBRES (INDIA) PVT. LTD. — [1996] SUPP. 4 S.C.R. 464
• INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION versus UNION OF INDIA — [1996] 2 S.C.R. 503
• INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION versus UNION OF INDIA AND ORS. — [1996] SUPP. 1 S.C.R. 507
• INDIAN DRUGS AND PHARMACEUTICALS LTD. ETC. versus EMPLOYEES STATE INSURANCE CORPORATION ETC. — [1996] SUPP. 8 S.C.R. 547
• INDIAN FARMERS FERTILISER COOPERATIVE LTD. versus COLLECTOR OF CENTRAL EXCISE, AHMEDABAD — [1996] SUPP. 4 S.C.R. 183
• INDIAN SHAVING PRODUCTS LTD. versus BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTIONS & ANOTHER — [1996] 1 S.C.R. 31
• INDIRA SAWHNEY versus UNION OF INDIA AND ORS. — [1996] SUPP. 8 S.C.R. 369
• INDORE DEVELOPMENT AUTHORITY versus SHRI BALAKRISHNA AND ORS. — [1996] SUPP. 4 S.C.R. 283
• INDORE DEVELOPMENT AUTHORITY versus SMT. SATYABHAMA BA! AND ORS. ETC. — [1996] SUPP. 4 S.C.R. 277
• INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD. versus M/S SRINIVAS AGENCIES AND ORS. ETC. ETC. — [1996] 2 S.C.R. 960
• INSPECTOR GENERAL OF POLICE AND ANR. versus THAVASIAPPAN — [1996] 1 S.C.R. 977
• INSPECTOR GENERAL OF REGISTRATION U.P. AND ANR. versus AVDESH KUMAR AND ORS. ETC. — [1996] SUPP. 1 S.C.R. 293
• INSTITUTION OF ANDHRA PRADESH LOKA YUKTA/UPA-LOKAYUKTA, A.T. versus T. RAMA SUBBA REDDY AND ANR. — [1996] SUPP. 10 S.C.R. 49
• ISHWARLAL PREMCHAND SHAH AND ORS. versus STATE OF GUJARAT AND ORS. — [1996] 3 S.C.R. 510
• ISMAIL ABDUL LATIF SHAIKH versus STATE OF MAHARASHRA AND ANR. — [1996] 3 S.C.R. 62
• J. ASHOH KUMAR versus STATE OF ANDHRA PRADESH AND ORS. — [1996] 2 S.C.R. 1035
• J. JAISHANKAR versus THE GOVERNMENT OF INDIA AND ANR. — [1996] SUPP. 4 S.C.R. 703
• J. JOSE DHANAPAUL versus S. THOMAS AND ORS. — [1996] 2 S.C.R. 757
• J.H. PATEL versus SUBHAN KHAN — [1996] SUPP. 3 S.C.R. 864
• J.K. INDUSTRIES LTD. ETC. ETC. versus THE CHIEF INSPECTOR OF FACTORIES AND BOILERS AND ORS. ETC. ETC. — [1996] SUPP. 6 S.C.R. 798
• J.L. JAIN versus UNION OF INDIA AND ORS. — [1996] 2 S.C.R. 733
• J.N. GANATRA versus MORVI MUNICIPALITY, MORVI — [1996] SUPP. 3 S.C.R. 742
• J.P. RAVIDAS AND ORS. versus NAVYUVAK HARIJAN UTHAPAN MULTI UNITS INDUSTRIAL COOP. SOCIETY LTD. AND ORS. — [1996] SUPP. 1 S.C.R. 301
• J.R. JANI AND ORS. versus AHMED EBRAHIM OF RANGOON — [1996] 2 S.C.R. 647
• J.S. CHHABRA ETC. versus STATE OF M.P. AND ORS. ETC. — [1996] SUPP. 9 S.C.R. 313
• J.S. PARIHAR versus GANPAT DUGGAR AND ORS. — [1996] SUPP. 6 S.C.R. 110
• JAGANNATH KASHINATH PATIL versus NARAYAN BALUGAIKAR — [1996] SUPP. 6 S.C.R. 689
• JAGANNATH versus SHRI YUGAL NARAIN PUROHIT, ADV. AND ORS. — [1996] SUPP. 10 S.C.R. 867
• JAGBIR SINGH versus STATE OF HARYANA AND ORS . — [1996] 3 S.C.R. 877
• JAGDJSH NARAIN AND ANR. versus STATE OF U.P. — [1996] 3 S.C.R. 250
• JAGTAR SINGH versus PARGAT SINGH AND ORS. — [1996] SUPP. 9 S.C.R. 252
• JAHAR SINGH versus UNION OF INDIA AND OTHERS — [1996] SUPP. 6 S.C.R. 237
• JAI DAYAL AND ORS. versus KRISHAN LAL GARG AND ANR. — [1996] SUPP. 8 S.C.R. 538
• JAI JAI RAM AND ORS. versus THE U.P. STATE ROAD TRANSPORT CORPORATION, LUCKNOW AND ORS. — [1996] SUPP. 3 S.C.R. 413
• JAI RAM SHARMA versus JAMMU DEVELOPMENT AUTHORITY — [1996] SUPP. 1 S.C.R. 603
• JAIN MOTOR CAR CO., DELHI versus SMT. SWAYAM PRABHA JAIN AND ANR — [1996] 2 S.C.R. 663
• JAIPUR DEVELOPMENT AUTHORITY versus MAHAVIR HOUSING CO-OP., SOCIETY, JAIPUR ETC. — [1996] SUPP. 6 S.C.R. 491
• JANAKI S. MENON AND ORS. versus DR. V.R.S. KRISHANAN AND ORS. — [1996] SUPP. 7 S.C.R. 207
• JAS INTER COLLEGE KHURJA, U.P. AND ORS. versus STATE OF U.P. AND ORS. — [1996] SUPP. 3 S.C.R. 96
• JASP AL SINGH AND ANR. versus UNION OF INDIA AND ANR. — [1996] SUPP. 10 S.C.R. 368
• JASWANT SINGH AND ANR. versus THE STATE OF PUNJAB — [1996] SUPP. 6 S.C.R. 657
• JAYKUMAR GANPATI WAIKAR versus NIVRITTI SAKHARAM TITWE AND ORS. — [1996] SUPP. 6 S.C.R. 434
• JHANDOO (DEAD) BY LRS. AND ORS. versus UNION OF INDIA — [1996] SUPP. 4 S.C.R. 377
• JIVAN LAL AND ORS. versus STATE OF MADHYA PRADESH — [1996] SUPP. 9 S.C.R. 537
• JOG RAM versus STATE OF HARYANA AND ORS . — [1996] SUPP. 4 S.C.R. 36
• JOGINDER TULI versus S.L. BHATIA AND ANR. — [1996] SUPP. 7 S.C.R. 221
• JOSE ANTONIO CRUZ DOS R. RODRIGUESE AND ANR. versus LAND ACQUISITION COLLECTOR AND ANR. — [1996] SUPP. 8 S.C.R. 910
• JOTE SINGH (DEAD) BY LRS. versus RAM DAS MAGTO AND ORS. — [1996] SUPP. 5 S.C.R. 62
• JOYACHAN M. SEBASTIAN versus THE DIRECTOR GENERAL AND ORS. — [1996] SUPP. 5 S.C.R. 193
• JUDHISTIR MOHANTY versus STATE OF ORISSA AND ORS. — [1996] SUPP. 6 S.C.R. 336
• JUNJARAM versus BHAURAO AND ORS. — [1996] 2 S.C.R. 973
• JYANTILAL RATANCHAND SHAH versus RESERVE BANK OF INDIA AND ORS — [1996] SUPP. 4 S.C.R. 443
• K. BASAVARAJAPPA versus TAX RECOVERY COMMISSIONER, BANGALORE AND OTHERS — [1996] SUPP. 7 S.C.R. 523
• K. JAYADEVAN NAIR versus KRISHNA PILLAI (DEAD) AND ORS. — [1996] 3 S.C.R. 810
• K. MOOSA HAJJ'S WIDOW SMT. KANNDIYIL AYISSU AND ORS. versus EXECUTIVE OFFICER, SREE LAKSHMI NARASIMHA TEMPLE — [1996] SUPP. 2 S.C.R. 243
• K. NANDAKUMAR versus MANAGING DIRECTOR, THANTHAI PERIYAR TRANSPORT CORPN. — [1996] 2 S.C.R. 633
• K. PADMARAJU @ PADMANABHA RAJU AND ORS. versus THE SENIOR REGIONAL MANAGER, F.C.L. HYDERABAD AND ORS. — [1996] SUPP. 5 S.C.R. 494
• K. SANKARAN NAIR (DEAD) THROUGH LRS. versus DEVAKI AMME MALATHY AMMA AND ORS. — [1996] SUPP. 6 S.C.R. 839
• K. V. MUTHU versus ANGAMUTHU AMMAL — [1996] SUPP. 10 S.C.R. 188
• K.C.P. LIMITED versus THE PRESIDING OFFICER AND ORS. — [1996] SUPP. 6 S.C.R. 148
• K.K. SIDHARTHAN versus T.P. PRAVEENA CHANDRAN AND ANR. — [1996] SUPP. 7 S.C.R. 248
• K.M. SRINIVASAN versus K.M. ARUMUGHAM — [1996] SUPP. 7 S.C.R. 812
• K.P.A. VELLAYAPPA NADAR (DEAD) THROUGH LRS. versus BHAGIRATHI AMMAL AND OTHERS — [1996] SUPP. 8 S.C.R. 531
• K.P.O. MOIDEENKUTTY HAJEE versus PAPPU MANJOORAN AND ANR. — [1996] 2 S.C.R. 227
• K.V. KRISHNAMANI versus LALIT ACADEMY — [1996] SUPP. 2 S.C.R. 844
• KAHANDU DAULAT DANGDE versus JAY WANTRAO YADAVRAO KHARADE AND ORS. — [1996] 2 S.C.R. 612
• KALIKA PRASAD AND ANR. versus CHHATRAPAL SINGH (DEAD) BY LRS. — [1996] SUPP. 10 S.C.R. 371
• KALLATHIL SREEDHARAN AND ANR. versus KOMATH PANDYALA PRASANNA AND ANR. — [1996] SUPP. 4 S.C.R. 403
• KAMTA TIWARI versus STATE OF M.P. — [1996] SUPP. 5 S.C.R. 507
• KANSHI RAM versus OM PRAKASH JAWAL AND ORS. — [1996] SUPP. 1 S.C.R. 330
• KANTA PRASAD D. PATEL versus MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS. — [1996] SUPP. 1 S.C.R. 322
• KANYA KUMARI DISTRICT SIDHA AND AYURVEDAVAIDYAR SANGAM AND ANR. versus THE GOVERNMENT OF TAMIL NADU AND ORS. — [1996] 3 S.C.R. 317
• KAPPUSWAMY versus THE AUTHORISED OFFICER AND ASSISTANT COMMISIONER (LAND REFORMS) — [1996] SUPP. 3 S.C.R. 837
• KARAM SINGH versus STATE OF PUNJAB & ANR. — [1996] 1 S.C.R. 1030
• KARAN SINGH AND ORS. ETC. versus BHAGWAN SINGH (DEAD) BY L.R. AND ORS. ETC. — [1996] 1 S.C.R. 924
• KARAN SINGH AND ORS. versus UNION OF INDIA — [1996] SUPP. 4 S.C.R. 375
• KARAN SINGH versus STATE (DELHI ADMN.) — [1996] SUPP. 7 S.C.R. 405
• KARNAL IMPROVEMENT TRUST versus RAM PARKASH AND ORS. — [1996] 3 S.C.R. 767
• KARNATAKA PUBLIC SERVICE COMMISSION versus P.S. RAMAKRISHNA — [1996] 1 S.C.R. 692
• KARNATAKA STATE FINANCIAL CORPORATION versus MICRO CAST RUBBER AND ALLIED PRODUCTS (P) LTD. AND ORS. — [1996] SUPP. 3 S.C.R. 40
• KARNATAKA STATE ROAD TRANSPORT CORPORATION versus K.V. SAKEENA & ORS. ETC. — [1996] 3 S.C.R. 440
• KARTAR KAUR AND ANR. versus MILKHO AND ORS. — [1996] SUPP. 8 S.C.R. 121
• KARUMANDA GOUNDER versus MUTHUSWAMY GOUNDER AND ORS. — [1996] 1 S.C.R. 344
• KASHI NATH ROY versus STATE OF BIHAR — [1996] SUPP. 1 S.C.R. 558
• KASHI VIDYAPITH versus MOTILAL AND ORS. — [1996] SUPP. 4 S.C.R. 5
• KASHMIR CHAND versus FINANCIAL COMMISSIONER, HARYANA AND ORS. — [1996] SUPP. 3 S.C.R. 591
• KASMIRI LAL AND ORS. versus STATE OF PUNJAB — [1996] SUPP. 5 S.C.R. 335
• KERALA FINANCIAL CORPORATION ETC. versus COMMISSIONER OF INCOME TAX, KERALA — [1996] 1 S.C.R. 365
• KERALA STATE ELECTRICITY BOARD versus N. SUKESEN AND ORS. — [1996] SUPP. 3 S.C.R. 803
• KERALA STATE FINANCIAL ENTERPRISES LTD. versus JACOB ALEXANDER AND ANR. — [1996] 3 S.C.R. 115
• KESAR SINGH AND ORS. versus SADHU — [1996] 1 S.C.R. 1017
• KESAVENCHARI GOPALKRISHNAN ACHARI versus VELU ACHARI PAPPUKUTTY ACHARI AND ORS. — [1996] 1 S.C.R. 670
• KESHABO AND ANR. versus STATE OF M.P. AND ORS. — [1996] 1 S.C.R. 209
• KESHAV LAL THAKUR versus STATE OF BIHAR — [1996] SUPP. 7 S.C.R. 578
• KESHUB MAHINDRA versus STATE OF M.P. — [1996] SUPP. 6 S.C.R. 285
• KESORAM RAYON (A UNIT OF M/S. KESORAM INDUSTRIES LTD.) versus THE COLLECTOR OF CUSTOMS, CALCUTTA — [1996] SUPP. 5 S.C.R. 77
• KING PAL SINGH versus STATE OF U.P. AND ORS. — [1996] SUPP. 8 S.C.R. 619
• KIRAN BALA versus SURINDER KUMAR — [1996] SUPP. 2 S.C.R. 277
• KIRLOSKAR BROTHERS LTD. versus EMPLOYEES STATE INSURANCE CORPN. — [1996] 1 S.C.R. 884
• KIRTIKANT D. VADODARIA versus STATE OF GUJARAT AND ANR. — [1996] SUPP. 2 S.C.R. 45
• KISHORE CHANDRA PANIGRAHI versus STATE OF ORISSA AND ORS. — [1996] SUPP. 8 S.C.R. 116
• KM. PREETA SINGH ETC versus HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. — [1996] SUPP. 1 S.C.R. 621
• KOCHUKAKKADA ABOOBACKER (DEAD) BY LRS. AND ORS. versus ATTAH KASIM AND ORS. — [1996] 1 S.C.R. 570
• KOODALMANICKAM IN DEVASWOM MANAGING COMMITTEE versus THACHUDAYA KAIMAL@ MAN1CKAN KERALAN (DEAD) BY LRS. — [1996] 2 S.C.R. 251
• KRISHI UTPADAN MANDI SAMITI BULANDSHAHAR ETC. versus GANGA SAHAI AND ORS. ETC. — [1996] SUPP. 3 S.C.R. 855
• KRISHI UTPADAN MANDI SAMITI ORAI DISTRICT, JALAUN THROUGH ITS SECRETARY versus AMAR SINGH AND ANR. — [1996] SUPP. 6 S.C.R. 629
• KRISHI UTPADAN MANDI SAMITI versus ASHOK KUMAR DINESH CHANDRA AND ANR. ETC. ETC. — [1996] SUPP. 5 S.C.R. 352
• KRISHI UTPADAN MANDI SAMITI, HALDWANI ETC. ETC. versus M/S. INDIAN WOOD PRODUCTS LTD AND ANR. — [1996] 2 S.C.R. 1021
• KRISHNA DASS AGARWAL versus KANHAIYALAL — [1996] SUPP. 3 S.C.R. 671
• KRISHNA KUMAR AGRAWAL AND ORS. versus JAI KUMAR JAIN AND ANR. — [1996] 1 S.C.R. 23
• KRISHNAN AND ANR. versus STATE OF KERALA — [1996] SUPP. 5 S.C.R. 405
• KRISHNAN KAKKANTH versus GOVERNMENT OF KERALA AND OTHERS — [1996] SUPP. 7 S.C.R. 487
• KULDEEP INDUSTRIAL CORPORATION versus INCOME TAX OFFICER AND ORS. — [1996] SUPP. 9 S.C.R. 782
• KULDIP SINGH versus STATE OF PUNJAB AND OTHERS — [1996] SUPP. 6 S.C.R. 339
• KUMAR JAGDISH CHANDRA SINHA (DEAD) THROUGH LRS. ETC. versus COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1996] SUPP. 1 S.C.R. 657
• KUMBHAR DHIRAJLAL MOHANLAL versus STATE OF GUJARAT — [1996] SUPP. 7 S.C.R. 177
• KUMUD LATA DAS versus INDU PRASAD — [1996] SUPP. 6 S.C.R. 521
• KUNDANBHAI DULABHAI SHAIKH versus DISTT. MAGISTRATE, AHMEDABAD AND ORS. — [1996] 2 S.C.R. 479
• KUNWAR ARUN KUMAR versus U.P. HILL ELECTRONICS CORPORATION LTD. AND ORS. — [1996] SUPP. 8 S.C.R. 19
• KUTTIYAPPAN versus UNION OF INDIA AND ORS. — [1996] SUPP. 5 S.C.R. 216
• L. RAJAIAH versus INSPECTOR GENERAL OF REGISTRATION AND STAMPS, HYDERABAD AND ORS. — [1996] 2 S.C.R. 136
• L.M. MAHURKAR versus THE BAR COUNCIL OF MAHARASHTRA AND ANR. — [1996] SUPP. 1 S.C.R. 85
• L.T.C. BHADRACHALAM PAPERBOARDS AND ANR. versus MANDAL REVENUE OFFICER, ANDHRA PRADESH AND ORS. — [1996] SUPP. 5 S.C.R. 643
• LAND ACQUISITION OFFICER, HYDERABAD ETC. versus MALE PULLAMMA AND ORS. ETC. — [1996] 3 S.C.R. 763
• LAXMANRAO BAPURAO JADHAV AND ANR. versus THE STATE OF MAHARASHTRA AND ORS . — [1996] SUPP. 7 S.C.R. 161
• LAXMAPPA AND ORS. versus SMT. BALAWA KOM TIRKAPPA CHAVDI — [1996] SUPP. 4 S.C.R. 308
• LAXMIKANT AND ORS. versus SATYAWAN AND ORS. — [1996] 3 S.C.R. 532
• LIFE INSURANCE CORPORATION OF INDIA AND ORS. versus THE CENTRAL INDUSTRIAL TRIBUNAL, JAIPUR AND ORS. — [1996] SUPP. 8 S.C.R. 685
• LIFE INSURANCE CORPORATION OF INDIA versus COMMISSIONER OF INCOME TAX — [1996] 2 S.C.R. 795
• LIFE INSURANCE CORPORATION OF INDIA versus SHIVA PRASAD TRIPATHI AND ORS. — [1996] 1 S.C.R. 760
• LILABEN UDESING GOHEL ETC. ETC. versus THE ORIENTAL INSURANCE CO. LTD. AND ORS. ETC. ETC. — [1996] 3 S.C.R. 450
• LILY KURIAN versus THE UNIVERSITY APPELLATE TRIBUNAL AND OTHERS — [1996] SUPP. 10 S.C.R. 431
• LIPTON INDIA LTD. ETC. versus STATE OF MAHARASHTRA AND ANR. — [1996] SUPP. 4 S.C.R. 306
• LOHARA STEEL INDUSTRIES LTD. AND ANOTHER ETC. versus THE STATE OF ANDHRA PRADESH AND ANOTHER — [1996] SUPP. 10 S.C.R. 898
• LOKNARAYAN PANDE AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 7 S.C.R. 216
• LOURDU MARI DAVID AND ORS. versus LOUIS CHINNAYA AROGIASWAMY AND ORS. — [1996] SUPP. 4 S.C.R. 540
• LT. COL. SAWAI BHAWANI SINGH ETC versus THE STATE OF RAJASTHAN AND ORS. — [1996] 2 S.C.R. 145
• LUDHIANA IMPROVEMENT TRUST versus BRIJESHWAR SINGH CHHAL AND ANR. ETC. — [1996] 3 S.C.R. 668
• LUGA BAY SHIPPING CORPORATION AND ANR. ETC. versus THE BOARD OF TRUSTEES OF THE PORT OF COCHIN AND ANR. — [1996] SUPP. 9 S.C.R. 103
• M. BHASKAR versus J. VENKATARAMA NAIDU, REP. BY HIS POWER OF ATTORNEY HOLDER A. NARAYANASWAMY NAIDU — [1996] SUPP. 5 S.C.R. 778
• M. GOVINDARAJU versus K. MUNISAMI GOUNDER (D) AND ORS. — [1996] SUPP. 4 S.C.R. 629
• M. JAYAKUMAR AND ORS. ETC. versus STATE OF TAMIL NADU AND ORS. — [1996] SUPP. 5 S.C.R. 393
• M. POORNACHANDRAN AND ANR. versus STATE OF TAMIL NADU AND ORS. — [1996] SUPP. 8 S.C.R. 542
• M. RAMJAYARAM versus GENERAL MANAGER, SOUTH CENTRAL RAILWAY AND ORS. — [1996] 3 S.C.R. 494
• M. V. K.GUNDARAO versus REVENUE DIVISIONAL OFFICER, (L.A.O.), NARASARAOPET — [1996] 1 S.C.R. 481
• M. VENKATESWARLU ETC. versus THE GOVERNMENT ANDHRA PRADESH AND ORS. ETC. — [1996] 3 S.C.R. 266
• M.C. DHINGRA versus UNION OF INDIA AND ORS. — [1996] 2 S.C.R. 132
• M.C. MEHTA versus KAMAL NATH AND ORS. — [1996] SUPP. 10 S.C.R. 12
• M.C. MEHTA versus STATE OF.TAMIL NADU — [1996] SUPP. 9 S.C.R. 726
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [1996] SUPP. 2 S.C.R. 796
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [1996] SUPP. 2 S.C.R. 806
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [1996] SUPP. 3 S.C.R. 49
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [1996] SUPP. 7 S.C.R. 465
• M.C.MEHTA versus UNION OF INDIA AND ORS. — [1996] SUPP. 10 S.C.R. 383
• M.C.MEHTA versus UNION OF INDIA AND ORS. — [1996] SUPP. 10 S.C.R. 973
• M.M.T.C. LIMITED versus STERLITE INDUSTRIES (INDIA) LTD. — [1996] SUPP. 8 S.C.R. 676
• M.P. CHANDORIA versus STATE OF M.P. AND ORS. — [1996] 3 S.C.R. 1051
• M.P. ELECTRICITY BOARD, JABALPUR AND ORS. versus HARSH WOOD PRODUCTS AND ANR. — [1996] SUPP. 1 S.C.R. 574
• M.S.L. PATIL, ASTT. CONSERVATOR OF FORESTS, SOLARPUR (MAHARASHTRA) ETC. versus STATE OF MAHARASHTRA ETC. — [1996] SUPP. 7 S.C.R. 644
• M.S.R. PRASAD versus BOMMISETTI SUBBA RAO AND ORS. — [1996] SUPP. 4 S.C.R. 177
• M/S ANAMALLAI CLUB versus THE GOVERNMENT OF TAMIL NADU AND ORS. — [1996] SUPP. 7 S.C.R. 652
• M/S APPOLLO TYRES LTD. versus THE COLLECTOR OF CUSTOMS AND ANR. — [1996] SUPP. 9 S.C.R. 802
• M/S ATIABIRA REGULATED MARKET COMMITIEE versus M/S GANESH RICE MILLS — [1996] SUPP. 2 S.C.R. 846
• M/S BENGAL WATERPROOF LIMITED versus MIS BOMBAY WATERPROOF MANUFACTURING CO. AND ANR. — [1996] SUPP. 8 S.C.R. 695
• M/S BIHAR STATE FOOD AND SUPPLIES CORPORATION LTD. versus M/S GODREJ SOAPS PVT. LTD. AND ORS. — [1996] SUPP. 9 S.C.R. 416
• M/S CHEEMA ENGINEERING SERVICES versus RAJAN SINGH — [1996] SUPP. 8 S.C.R. 340
• M/S COX AND KINGS LTD. AND ANR. versus SMT. CHANDER MALHOTRA — [1996] SUPP. 10 S.C.R. 1
• M/S DEWAN ENTERPRISES versus COMMISSIONER OF SALES TAX, U.P. — [1996] SUPP. 1 S.C.R. 703
• M/S DODSAL PVT. LTD. versus DELHI ELECTRIC SUPPLY UNDERTAKING OF THE MUNICIPAL CORPORATION OF DELHI — [1996] 2 S.C.R. 629
• M/S ELECTRONICS TRADE AND TECHNOLOGY DEVELOPMENT CORPN., LTD., SECUNDERABAD versus M/S. INDIAN TECHONOLOGISTS AND ENGINEERS (ELECTRONICS) PVT. LTD. ANR. — [1996] 1 S.C.R. 843
• M/S ESCORTS FARMS (RAMGARH) LTD. versus THE COMMISSIONER OF INCOME TAX, NEW DELHI — [1996] SUPP. 7 S.C.R. 18
• M/S GOODYEAR INDIA LTD. versus THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPN. AND ORS. — [1996] SUPP. 9 S.C.R. 254
• M/S HINDUSTAN FERODO LTD. versus THE COLLECTOR OF CENTRAL EXCISE, BOMBAY — [1996] SUPP. 9 S.C.R. 525
• M/S J.B. BODA AND CO. PVT. LTD. versus CENTRAL BOARD OF DIRECT TAXES, NEW DELHI — [1996] SUPP. 8 S.C.R. 145
• M/S MOHAN MEAKIN LTD. versus EXCISE AND TAXATION COMMISSIONER, HIMACHAL PRADESH AND ORS. — [1996] SUPP. 9 S.C.R. 258
• M/S P.R. DEB AND ASSOCIATES versus SUNANDA ROY — [1996] 3 S.C.R. 163
• M/S PRAKASH TRADING CO. versus COMMISSIONER OF INCOME TAX, GUJARAT — [1996] 2 S.C.R. 849
• M/S SANT RAM AND COMPANY versus THE STATE OF RAJASTHAN AND ORS. — [1996] SUPP. 8 S.C.R. 931
• M/S SIRDANWAL INDUSTRIES versus COMMISSIONER OF SALES TAX — [1996] SUPP. 4 S.C.R. 343
• M/S SRI VENKATA SATYA NARAYANA RICE MILL CONTRACTORS CO. versus THE COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH- II — [1996] SUPP. 7 S.C.R. 767
• M/S STAR WIRE (INDIA) LTD. versus THE STATE OF HARYANA AND ORS. — [1996] SUPP. 7 S.C.R. 6
• M/S. ALANKAR GRANITES INDUSTRIES AND ORS. versus P.G.R. SCINDIA, MLA AND ORS. — [1996] 1 S.C.R. 721
• M/S. ALIJI MONOJI AND CO. versus LALJI MAVJI AND ORS. — [1996] SUPP. 3 S.C.R. 542
• M/S. AVIJIT TEA CO. PVT. LTD. versus M/S. TERAI TEA CO. AND ORS. — [1996] SUPP. 4 S.C.R. 411
• M/S. AVTAR SINGH & CO. PVT. LTD. versus M/S. S.S. ENTERPRISES AND ORS. — [1996] 3 S.C.R. 203
• M/S. BRIJ MOHAN DAS LAXMAN DAS versus COMMISSIONER OF INCOME TAX, ALLAHABAD — [1996] SUPP. 9 S.C.R. 775
• M/S. C.S. COMPANY AND ORS. versus KERALA STATE ELECTRICITY BOARD — [1996] SUPP. 8 S.C.R. 136
• M/S. ELPRO INTERNATIONAL LTD. versus COLLECTOR OF CENTRAL EXCISE, PUNE — [1996] SUPP. 2 S.C.R. 246
• M/S. ESTER INDUSTRIES LTD. versus U.P. STATE ELECTRICITY BOARD AND ORS. — [1996] SUPP. 6 S.C.R. 444
• M/S. FAIR AIR ENGINEERS PVT. LTD. AND ANR. versus N.K. MODI — [1996] SUPP. 4 S.C.R. 820
• M/S. GUJARAT MACHINERY MANUFACTURERS LTD. versus COLLECTOR, CENTRAL EXCISE, BARODA. — [1996] SUPP. 6 S.C.R. 106
• M/S. INDUSTRIAL CHEMICAL versus COLLECTOR OF CENTRAL EXCISE, BOMBAY - I — [1996] SUPP. 9 S.C.R. 553
• M/S. J.K. SYNTHETICS LTD. versus COLLECTOR OF CENTRAL EXCISE — [1996] SUPP. 5 S.C.R. 295
• M/S. JYOTI PRASHAD VINOD KUMAR AND ANR. versus YASH PAL AND ORS. — [1996] SUPP. 5 S.C.R. 187
• M/S. KALPETTA ESTATES LTD. ETC. ETC. versus THE COMMISSIONER OF INCOME-TAX, COCHIN — [1996] SUPP. 3 S.C.R. 620
• M/S. KALYANJI VITHALDAS AND SONS versus THE STATE OF M.P. AND ORS. — [1996] SUPP. 6 S.C.R. 427
• M/S. KASHMIR ELECTRIC AND HARDWARE CORPORATION versus STATE OF JAMMU AND KASHMIR — [1996] SUPP. 4 S.C.R. 147
• M/S. KILPEST PVT. LTD. versus SHEKHAR MEHRA — [1996] SUPP. 7 S.C.R. 239
• M/S. KRISHNA MOTOR SERVICE BY ITS PARTNERS versus H.B. VITTALA KAMATH — [1996] SUPP. 1 S.C.R. 594
• M/S. L.D.L. CHEMICALS LTD. versus UNION OF INDIA AND ORS. — [1996] SUPP. 3 S.C.R. 881
• M/S. LIPTON INDIA LTD. AND ANR. versus STATE OF KARNATAKA AND ORS. — [1996] SUPP. 7 S.C.R. 299
• M/S. MARIKAR MOTORS LTD. versus SALES TAX OFFICER AND ANR. — [1996] 2 S.C.R. 217
• M/S. METAGRAPHS PVT. LTD. versus COLLECTOR OF CENTRAL EXCISE, BOMBAY — [1996] SUPP. 8 S.C.R. 872
• M/S. MITTAL ENGINEERING WORKS (P) LTD. versus COLLECTOR OF CENTRAL EXCISE, MEERUT — [1996] SUPP. 8 S.C.R. 796
• M/S. MOTORS AND INVESTMENTS LTD. versus THE NEW BANK OF INDIA AND ORS. — [1996] SUPP. 8 S.C.R. 141
• M/S. MURLIDHAR SHYAMLAL AND ANR . versus STATE OF ASSAM — [1996] 1 S.C.R. 763
• M/S. NATIONAL INSURANCE CO. LTD. versus SMT. JIKUBHAI NATHUJI DABHI AND ORS. — [1996] SUPP. 8 S.C.R. 929
• M/S. POOTHUNDU PLANTATIONS PVT. LTD. versus AGRICULTURAL INCOME TAX OFFICER, CHITTOOR, KERALA STATE AND ORS. — [1996] SUPP. 3 S.C.R. 567
• M/S. RAJAKAMAL TRANSPORT AND ANR. versus THE EMPLOYEES STATE INSURANCE CORPORATION, HYDERABAD — [1996] SUPP. 1 S.C.R. 410
• M/S. RAJASTHAN PREM KRISHAN GOODS TRANSPORT CO. versus REGIONAL PROVIDENT FUND COMMISSIONER, NEW DELHI AND ORS. — [1996] SUPP. 3 S.C.R. 1
• M/S. RANADEY MICRONUTRIENTS ETC. versus COLLECTOR OF CENTRAL EXCISE — [1996] SUPP. 5 S.C.R. 755
• M/S. SHAPERS CONSTRUCTION (P) LTD. AND ANR. versus AIRPORT AUTHORITY OF INDIA AND ANR. — [1996] SUPP. 6 S.C.R. 424
• M/S. SHIV SHAKTI GOLD FINGER versus ASSTI. COMMISSIONER, COMMERCIAL TAXES, JAIPUR — [1996] SUPP. 2 S.C.R. 848
• M/S. SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD. versus STATE OF BIHAR AND ORS. — [1996] SUPP. 5 S.C.R. 347
• M/S. SOUTH EAST ASIA SHIPPING CO. LTD. versus M/S. NAV BHARAT ENTERPRISES PVT. LTD. AND ORS. — [1996] 3 S.C.R. 405
• M/S. SPEED WAYS PICTURE PVT. LTD. AND ANR. versus UNION OF INDIA AND ANR. — [1996] SUPP. 7 S.C.R. 636
• M/S. SUNDARAM CLAYTON LTD. ETC. versus COMMISSIONER OF INCOME TAX — [1996] SUPP. 2 S.C.R. 253
• M/S. TARAKNATH AND ANR. versus SUSHIL CHANDRA DEY BY LRS. AND ORS. — [1996] SUPP. 1 S.C.R. 97
• M/S. UNITED COPIEX (INDIA) PVT. LTD. versus COMMISSIONER OF SALES TAX — [1996] 3 S.C.R. 826
• M/S. V.B.C. EXPORTS PVT. LTD. AND ANR. versus COMMANDER S.D. BAIJAL AND ORS. — [1996] SUPP. 4 S.C.R. 233
• M/S. VICTORIAN GRANITES (P) LTD. versus P. RAMA RAO AND ORS. — [1996] SUPP. 5 S.C.R. 692
• M/S. WATERFALL ESTATES LTD., MADRAS versus THE COMMISSIONER OF INCOME-TAX, TAMIL NADU I, MADRAS — [1996] SUPP. 1 S.C.R. 141
• M/S. WILH, WILHELMSEN versus COMMISSIONER OF INCOME TAX, WEST BENGAL-I — [1996] SUPP. 3 S.C.R. 231
• MADHAVKRISHNA AND ANR. versus CHANDRA BHAGA AND ORS. — [1996] SUPP. 6 S.C.R. 665
• MADHU KISHWAR AND ORS. ETC. versus STATE OF BIHAR AND ORS. — [1996] SUPP. 1 S.C.R. 442
• MADHYA PRADESH TRIATHLON ASSOCIATION THROUGH ITS SECRETARY AND ANR. ETC. versus INDIAN TRIATHLON FEDERATION AND ORS. ETC. — [1996] SUPP. 8 S.C.R. 662
• MAFATLAL INDUSTRIES LTD. ETC. ETC. versus UNION OF INDIA ETC. ETC. — [1996] SUPP. 10 S.C.R. 585
• MAHABIR CHOUDHARY ETC. versus STATE OF B!HAR — [1996] SUPP. 2 S.C.R. 165
• MAHABIR SUGAR MILLS LTD. AND ORS. ETC. versus STATE OF U.P. AND ORS. ETC. — [1996] SUPP. 5 S.C.R. 229
• MAHE BEACH TRADING COMPANY AND ETC. versus UNION TERRITORY OF PONDICHERRY AND ORS. — [1996] SUPP. 1 S.C.R. 1
• MAHENDRA RAI versus MITHILESH RAI AND ORS. — [1996] SUPP. 10 S.C.R. 81
• MAHESH versus STATE OF MADHYA PRADESH — [1996] SUPP. 5 S.C.R. 300
• MAJOR R.S. BUDHWAR versus UNION OF INDIA AND ORS. — [1996] SUPP. 2 S.C.R. 528
• MAJOR RADHA KRISHAN versus UNION OF INDIA AND ORS. — [1996] 3 S.C.R. 836
• MAJOR SINGH versus RATTAN SINGH (DEAD) BY LRS. AND ORS. — [1996] SUPP. 9 S.C.R. 828
• MAJOR YOGENDERA NARAIN YADAV ETC. versus SHRI BINDESHWAR PRASAD AND ORS. ETC. — [1996] SUPP. 9 S.C.R. 811
• MALKIAT SINGH versus STATE OF PUNJAB AND ORS. — [1996] 1 S.C.R. 1026
• MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD. versus PRESIDING OFFICER, LABOUR COURT AND ORS. — [1996] SUPP. 8 S.C.R. 92
• MANCHERI PUTHUSSERI AHMED AND ORS. versus KUTHIRAVATTAM ESTATE RECEIVER — [1996] SUPP. 5 S.C.R. 813
• MANGAT RAM ETC. versus STATE OF HARYANA AND ORS. — [1996] SUPP. 1 S.C.R. 634
• MANGLA GIRI versus REGIONAL ADMINISTRATIVE COMMITTEE VARANASI AND ANR. — [1996] SUPP. 7 S.C.R. 624
• MANOHAR LAL versus STATE OF RAIASTHAN — [1996] 1 S.C.R. 837
• MANOJ BEHARI LAL MATHUR AND ANR. versus DR. SHANTI MATHUR AND ORS. — [1996] SUPP. 9 S.C.R. 425
• MANSU versus SHADI RAM — [1996] 2 S.C.R. 909
• MARSHALL SONS AND CO. (INDIA) LTD. versus INCOME TAX OFFICER — [1996] SUPP. 9 S.C.R. 216
• MASIPATLA RAGHAVULU versus THE REVENUE DIVISIONAL OFFICER, LAO, PEDDAPALLI — [1996] 3 S.C.R. 492
• MASJID FARKUNDA MOSQUE versus HAMED BASHA AND ORS. — [1996] SUPP. 9 S.C.R. 421
• MAULVI ISSA QURESHI versus DISTRICT JUDGE, DEORIA AND ORS. — [1996] SUPP. 4 S.C.R. 734
• MEDICAL COUNCIL OF INDIA AND ANR. versus THE STATE OF RAJASTHAN AND ANR. — [1996] 1 S.C.R. 488
• MEDIWELL HOSPITAL AND HEALTH CARE PVT. LTD. versus UNION OF INDIA AND ORS. — [1996] SUPP. 10 S.C.R. 228
• MEERUT DEVELOPMENT AUTHORITY ETC. versus SATBIR SINGH AND ORS. ETC. — [1996] SUPP. 6 S.C.R. 529
• MEETHIYAN SIDHIQU versus MUHAMMED KUNJU PAREETH KUTTY AND ORS. — [1996] 1 S.C.R. 11
• MEHBUB SAMSUDDIN MALEK AND ORS. versus STATE OF GUJARAT — [1996] SUPP. 5 S.C.R. 136
• MILLS DOUGLAS MICHAEL AND OTHERS versus UNION OF INDIA AND OTHERS — [1996] 3 S.C.R. 1077
• MIS NATIONAL ALUMINIUM CO. LTD. versus RAJ KISHORE @ SAHU JENA AND ANR. — [1996] 1 S.C.R. 306
• MIS STEEL AUTHORITY OF INDIA LTD. ETC. versus COLLECTOR OF CENTRAL EXCISE — [1996] SUPP. 4 S.C.R. 163
• MIS VEECUMSEES, MADRAS versus COMMISSIONER OF INCOME TAX, MADRAS — [1996] SUPP. 2 S.C.R. 60
• MIS. ASHOK LEYLAND LTD. MADRAS versus COMMISSIONER OF INCOME TAX, MADRAS — [1996] SUPP. 10 S.C.R. 467
• MIS. EVEREST COPIERS THROUGH R.A. PARTNER ETC. versus STATE OF TAMIL NADU — [1996] SUPP. 4 S.C.R. 51
• MIS. JAIN EXPORTS PVT. LTD. AND ANR. versus UNION OF INDIA AND ORS. — [1996] SUPP. 4 S.C.R. 673
• MIS. MALWA OIL MILLS AND ANR. versus STATE OF M.P. AND ORS. — [1996] SUPP. 4 S.C.R. 38
• MIS. PILIBHIT ELECTRIC SUPPLY CO. (P) LTD. AND ANR. versus SPECIAL OFFICER (ELECTRICITY) AND ANR. — [1996] SUPP. 7 S.C.R. 324
• MIS. PSI DATA SYSTEMS LTD. versus COLLECTOR OF CENTRAL EXCISE — [1996] SUPP. 10 S.C.R. 266
• MITHILESH KUMAR versus MANOHAR LAL — [1996] SUPP. 8 S.C.R. 173
• MJHEER H. MAFATLAL versus MAFATLAL INDUSTRIES LTD. — [1996] SUPP. 6 S.C.R. 1
• MOHAMED IQBAL MADAR SHEIKH AND ORS. versus THE STATE OF MAHARASHTRA — [1996] 1 S.C.R. 183
• MOHAMMAD KHA,LIL versus KAMARUDDIN — [1996] SUPP. 4 S.C.R. 281
• MOHAMMAD RAHMAT ALI versus THE INSPECTOR OF REGISTRATION AND STAMPS, ANDHRA PRADESH AND ORS. — [1996] SUPP. 5 S.C.R. 400
• MOHAMMAD versus MOHAMMED BEKE — [1996] SUPP. 5 S.C.R. 602
• MOHAN BIR SINGH CHAWLA versus PANJAB UNIVERSITY, CHANDIGARH AND ANR. — [1996] SUPP. 9 S.C.R. 949
• MOHAN versus SMT. ANANDI AND ORS. — [1996] 3 S.C.R. 286
• MOHD. ABDUL KHADER MOHD KASTIM AND ANR. versus PAREETHIJ KUNJU SAYED AHAMMED AND ORS. — [1996] SUPP. 8 S.C.R. 476
• MOHD. ASLAM KHAN versus NARCOTICS CONTROL BUREAU AND ANOTHER — [1996] 2 S.C.R. 842
• MOHD. ASLAM versus UNION OF INDIA AND ORS. — [1996] 3 S.C.R. 782
• MOHMEDRAFIZ HUSENMIYA THAKOR AND ORS. versus STATE OF GUJARAT — [1996] SUPP. 9 S.C.R. 504
• MOHSIN UNISSA versus TAMIL NADU PUBLIC SERVICE COMMISSION — [1996] 3 S.C.R. 1049
• MOLLY JOSEPH @ NISH versus GEORGE SEBASTIAN @ JOY — [1996] SUPP. 6 S.C.R. 497
• MOST REV. P.MA. METROPOLITAN AND ORS. ETC versus MORAN MAR MARTHOMA MATHEWS AND ANR. ETC. — [1996] 3 S.C.R. 857
• MOTILAL DAULATRAM BORA AND ORS. versus MURLIDHAR RAMCHANDRA BHUTABE (SINCE DECEASED) BY HIS LRS. AND ORS. — [1996] SUPP. 1 S.C.R. 393
• MR. A TREHAN versus M/S. ASSOCIATED ELECTRICAL AGENCIES AND ANR. — [1996] SUPP. 2 S.C.R. 728
• MR. ANTHONY C. LEO versus NANDLAL BAL KRISHAN AND ORS. — [1996] SUPP. 7 S.C.R. 669
• MR. M. GOVINDA RAJU versus THE SPECIAL LAND ADDITIONAL LAND ACQUISITION OFFICER AND ANR. ETC. — [1996] SUPP. 4 S.C.R. 13
• MRINALINI ROY RATNA PROVA MONDAL AND ORS. versus STATE OF WEST BENGAL AND ORS. — [1996] SUPP. 9 S.C.R. 70
• MRS. JOYCE PRIMROSE PRESTOR versus MISS VERA MARIE VAS AND ORS. — [1996] SUPP. 1 S.C.R. 268
• MRS. JUDITH FERNANDES AND ORS. versus CONCEICAO ANTONIO FERNANDESE AND ANR, — [1996] SUPP. 5 S.C.R. 64
• MRS. MEENAL EKNATH KSHIRSAGAR versus M/S. TRADERS AND AGENCIES AND ANR. — [1996] SUPP. 3 S.C.R. 466
• MRS. NALINI NAVIN BHAGWATI AND ORS. versus MR. CHANDRAVADAN M. MEHTA — [1996] SUPP. 7 S.C.R. 631
• MRS. R.D. BHATIA versus SMT. RAJINDER KAUR AND ORS. — [1996] SUPP. 5 S.C.R. 742
• MRS. SEEMA KUMARI SHARMA versus STATE OF HIMACHAL PRADESH AND ANR. — [1996] SUPP. 7 S.C.R. 648
• MRS. VALSAMMA PAUL ETC. versus COCHIN UNIVERSITY AND ORS. ETC. — [1996] 1 S.C.R. 128
• MS. SAVITA SAMVEDI AND ANR. versus UNION OF INDIA AND ORS. — [1996] 1 S.C.R. 1046
• MST. KARTAR KAUR versus AJMER SINGH — [1996] SUPP. 1 S.C.R. 587
• MUKHTIAR AHMED versus SMT. HUSAN BANO AND ORS. — [1996] 2 S.C.R. 637
• MULAK RAJ AND ORS . versus STATE OF HARYANA — [1996] 1 S.C.R. 791
• MULTIPURPOSE HEALTH WORKERS ASSOCIATION & ORS. versus STATE OF HARYANA AND ORS. — [1996] SUPP. 2 S.C.R. 484
• MUNICIPAL BOARD, HAPUR ETC. versus JASSA SINGH AND ORS. ETC. — [1996] SUPP. 5 S.C.R. 547
• MUNICIPAL COMMITIEE, ABOHAR versus REGIONAL COMMISSIONER, E.S.I. CORPN. AND ANR. — [1996] 2 S.C.R. 83
• MUNICIPAL COMMITTEE SIRHIND versus PARSHOTAM DASS AND ORS. — [1996] 2 S.C.R. 678
• MUNICIPAL COMMITTEE, BAHADURGARH versus KRISHNAN BEHARI AND ORS. — [1996] 2 S.C.R. 827
• MUNICIPAL CORPORATION OF DELHI versus KAMLA DEVI AND ANR. — [1996] 3 S.C.R. 1192
• MUNICIPAL CORPORATION OF DELHI versus M/S. TRIGON INVESTMENT AND TRADING PRIVATE LTD. AND ANR. — [1996] 3 S.C.R. 1158
• MUNICIPAL CORPORATION OF GREATER BOMBAY versus THE INDUSTRIAL DEVELOPMENT AND INVESTMENT CO. PVT. LTD AND ORS. — [1996] SUPP. 5 S.C.R. 551
• MUNICIPAL CORPORATION OF GREATER BOMBAY versus MAFATLAL INDUSTRIES AND ORS., ETC. — [1996] 2 S.C.R. 1015
• MUNISHWAR DUTT PANDEY versus RAMJEET TIWARI AND ORS. — [1996] SUPP. 9 S.C.R. 439
• MURARI AND ORS. versus UNION OF INDIA AND ORS. — [1996] SUPP. 8 S.C.R. 313
• N. MOHANAN versus STATE OF KERALA AND ORS. — [1996] SUPP. 10 S.C.R. 920
• N. NARASIMHAIAH AND ORS. ETC. versus STATE OF KARNATAKA AND ORS. UNION OF INDIA AND ORS. — [1996] 1 S.C.R. 698
• N. RAJARATHINAM versus STATE OF TAMIL NADU AND ANR. — [1996] SUPP. 5 S.C.R. 593
• N. VENKATESWARA RAO AND ORS ETC. versus S.T.A. AND ORS. ETC. — [1996] SUPP. 9 S.C.R. 73
• N.R. DONGRE AND ORS. versus WHIRLPOOL CORPORATION AND ANR. — [1996] SUPP. 5 S.C.R. 369
• NABHIRAJ AND ORS. versus JAYAVATIBAI @SHANTHA BAI AND ORS. — [1996] SUPP. 1 S.C.R. 338
• NAGAMMAI COTTON MILLS ETC. versus ASSTI. DIRECTOR, REGIONAL OFFICE OF THE TEXTILES COMMISSIONER, MINISTRY OF TEXTILES ETC. — [1996] 3 S.C.R. 882
• NAGAR MAHAPALIKA, MEERUT versus M/S. PREM NATH MONGA BOTTLERS PVT. LTD. AND ANR. — [1996] 3 S.C.R. 515
• NAHAR SINGH versus HARNAK SINGH AND ORS. — [1996] SUPP. 8 S.C.R. 131
• NALANIKANT RAMADAS GUJJAR versus TULASIBAI (DEAD) BY LRS. AND ORS. — [1996] SUPP. 4 S.C.R. 430
• NAMAD HASSAN BHAGAD AND ORS. versus STATE OFGUJARAT AND ORS. — [1996] SUPP. 2 S.C.R. 614
• NAMBURI BASAVA SUBRAHMANYAM versus ALAPATI HYMAVATHI AND ORS. — [1996] 3 S.C.R. 1100
• NANDATAI versus STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 5 S.C.R. 776
• NARAMADABEN MAGANLAL THAKKER versus PRANJIVANDAS MANGANLAL THAKKER AND ORS — [1996] SUPP. 5 S.C.R. 780
• NARANBHAI DAYABHAI PATEL AND ANR. versus SULEMAN ISUBJI DADABHAI — [1996] 1 S.C.R. 382
• NARASHIMAHA MURTHY versus SMT. SUSHEELABAI & ORS. — [1996] SUPP. 1 S.C.R. 414
• NARASINGH PATNAIK versus STATE OF ORISSA — [1996] 3 S.C.R. 1061
• NARAYAN DATTATRAYA RAMTEERTHAKHAR versus STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 8 S.C.R. 939
• NARINDRA KUMAR JAIN versus THE STATE OF MADHYA PRADESH — [1996] SUPP. 2 S.C.R. 839
• NASIK MUNICIPAL CORPORATION versus HARBANSLAL LAIKWANT RAJPAL AND ORS. ETC. — [1996] SUPP. 9 S.C.R. 701
• NATHU RAM AND ORS. versus MANPHOOL AND ORS. — [1996] SUPP. 1 S.C.R. 670
• NATHUNI YADAV AND ORS versus STATE OF BIHAR AND ANR — [1996] SUPP. 10 S.C.R. 905
• NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS versus STATE OF HARYANA AND OTHERS — [1996] 2 S.C.R. 689
• NATIONAL EX-SERVICEMEN CO-ORDINATION COMMITTEE ETC. ETC. versus CONTROLLER GENERAL OF DEFENCE ACCOUNTS AND ORS. — [1996] SUPP. 5 S.C.R. 675
• NATIONAL FEDERATION OF RAILWAY PARCEL PORTERS UNION THROUGH ITS SECRETARY AND ORS. ETC. versus UNION OF INDIA AND ORS. — [1996] SUPP. 3 S.C.R. 199
• NATIONAL HUMAN RIGHTS COMMISSION versus STATE OF ARUNACHAL PRADESH AND ANR. — [1996] 1 S.C.R. 278
• NATIONAL TEXTILE CORPORATION (U.P.) LTD. ETC. versus SWADESHI COTTON MILLS CO. LTD AND ORS. ETC. — [1996] SUPP. 7 S.C.R. 641
• NATWARBHAI MAGAINBHAI PATEL versus COLLECTOR AND ORS. — [1996] SUPP. 2 S.C.R. 646
• NAVNEET RAJAN WASAN versus UNION OF INDIA & ORS . — [1996] 3 S.C.R. 259
• NAYUDU SRIHARI versus STATE OF ANDHRA PRADESH — [1996] SUPP. 5 S.C.R. 117
• NELLIKKOTU KOLLERIYIL MADHAVI versus KAVAKKALATHIL KALIKUTTY AND ORS. — [1996] SUPP. 9 S.C.R. 385
• NET RAJ SINGH versus STATE OF M.P. — [1996] SUPP. 10 S.C.R. 375
• NEW BANK OF INDIA EMPLOYEES UNION AND ANR. versus UNION OF INDIA AND ORS. — [1996] 3 S.C.R. 322
• NEW DELHI MUNICIPAL COUNCIL versus STATE OF PUNJAB ETC. ETC. — [1996] SUPP. 10 S.C.R. 472
• NEW INDIA ASSURANCE COMPANY LTD. versus SHRI KUSUMANCHI KAMESHWARA RAO AND ANR. — [1996] SUPP. 9 S.C.R. 280
• NEW INDIA PUBLIC SCHOOL AND ORS. ETC. versus HUDA AND ORS. ETC. — [1996] SUPP. 3 S.C.R. 597
• NEW SHARROCK MILLS versus MAHESHBHAI T. RAO. — [1996] SUPP. 7 S.C.R. 762
• NINGE GOWDA versus LINGE GOWDA AND ORS. — [1996] SUPP. 8 S.C.R. 32
• NIRLON SYNTHETIC FIBRES AND CHEMICALS LTD. ETC. versus THE COLLECTOR OF GENERAL EXCISE — [1996] SUPP. 4 S.C.R. 614
• NIRMAL SINGH ETC versus STATE OF HARYANA — [1996] SUPP. 4 S.C.R. 745
• NITASHA PAUL versus MAHARISHI DAYANAND UNIVERSITY ROHTAK AND ORS. — [1996] 1 S.C.R. 862
• NITYANAND SHARMA AND ANR. versus STATE OF BIHAR AND ORS . — [1996] 2 S.C.R. 1
• NIVARTI GOVIND INGALE AND ORS. versus RAVANAGOUDA BHIMANGOUDA PATIL — [1996] SUPP. 8 S.C.R. 720
• OM PRAKASH GARGI versus STATE OF PUNJAB AND ORS. — [1996] SUPP. 7 S.C.R. 229
• OMKAR NAMDEO JADHAO AND ORS. versus SECOND ADDITIONAL SESSIONS JUDGE BULDANA AND ANR. — [1996] 1 S.C.R. 158
• ORISSA MINING CORPORATION AND ANR. versus ANANDA CHANDRA PRUSTY — [1996] SUPP. 8 S.C.R. 433
• ORISSA STATE FINANCIAL CORPORATION AND ANR. versus M/S. HOTEL JOGENDRA — [1996] SUPP. 1 S.C.R. 571
• OSMAN UMAR versus MALAL ALIBHAI NATHU AND ORS — [1996] 2 S.C.R. 255
• OSMANIA UNIVERSITY REPRESENTED BY ITS REGISTRAR, HYDERABAD, A.P. versus ABDUL RAYEES KHAN AND ANR. — [1996] SUPP. 8 S.C.R. 6
• P. KANNADASAN ETC. ETC. versus STATE OF TAMIL NADU AND ORS. ETC. ETC. — [1996] SUPP. 4 S.C.R. 92
• P. RAJAN AND ANR. versus THE KERALA STATE ELECTRICITY BOARD AND ANR. — [1996] SUPP. 8 S.C.R. 3
• P. RAMA RAO versus P. NIRMALA AND ORS. — [1996] SUPP. 9 S.C.R. 576
• P. RAVINDRAN AND ORS. versus UNION TERRITORY OF PONDICHERRY AND ORS. — [1996] SUPP. 7 S.C.R. 158
• P. SATYANARAYANA AND ANR. versus P. MALLAIAH AND ORS. — [1996] SUPP. 5 S.C.R. 388
• P. SIDDALINGAPPA versus THE STATE OF KARNATAKA AND ORS. — [1996] SUPP. 6 S.C.R. 610
• P. THAMPAN versus STATE OF KERALA AND ANR. — [1996] SUPP. 10 S.C.R. 163
• P.A.THOMAS AND ANR. versus M. MOHAMMED TAJUDDIN AND ANR. — [1996] SUPP. 6 S.C.R. 523
• P.G. ESHWARAPPA versus M. RUDRAPPA AND ORS. — [1996] SUPP. 5 S.C.R. 322
• P.K. KUTTY AHUJA RAJA AND ANR. versus STATE OF KERALA AND ANR. — [1996] 1 S.C.R. 1147
• P.S. RAJYA versus THE STATE OF BIHAR — [1996] SUPP. 2 S.C.R. 631
• P.S. SAWHNEY versus UNION OF INDIA AND ORS. — [1996] 2 S.C.R. 258
• P.T.R EXPORTS (MADRAS) PVT. LTD. AND ORS. versus THE UNION OF INDIA AND ORS. — [1996] SUPP. 2 S.C.R. 662
• PADANATHIL RUGMINI AMMA versus P.K. ABDULLA — [1996] 1 S.C.R. 651
• PADMINI CHANDRASEKHARAN (SINCE DECEASED) THROUGH LRS. versus R. RAJAGOPAL REDDY (SINCE DECEASED) THROUGH LRS. AND ORS. — [1996] 2 S.C.R. 829
• PALI DEVI AND ORS. versus CHAIRMAN MANAGING COMMITTEE AND ANR. — [1996] 2 S.C.R. 752
• PANCHAYAT VARGA SHARMAJIVI SAMUDAIK SAHAKARI KHEDUT COOP. SOCIETY LTD. AND ORS. versus HARIBHAI MEVABHAI AND ORS. — [1996] SUPP. 3 S.C.R. 775
• PANKAJ KUMAR SAHA versus THE SUB-DIVISIONAL OFFICER, ISLAMPUR AND ORS. — [1996] 2 S.C.R. 468
• PANNALAL BANSILAL PITTI AND ORS. ETC. versus STATE OF ANDHRA PRADESH — [1996] 1 S.C.R. 603
• PAPAIAH versus STATE OF KARNATAKA AND ORS. — [1996] SUPP. 5 S.C.R. 206
• PARAMJIT AND ANR. versus STATE OF HARYANA — [1996] SUPP. 7 S.C.R. 10
• PARBATI DEVI versus PURNA PATRA AND ORS. — [1996] SUPP. 9 S.C.R. 975
• PARICHHAN MISTRY (DEAD) BY LRS. AND ANR. versus ACHHIABAR MISTRY AND ORS. — [1996] SUPP. 5 S.C.R. 161
• PARSHOTAM SINGH (DEAD) THROUGH LRS. versus HARBANS KAUR AND ANR. — [1996] SUPP. 8 S.C.R. 730
• PARSINI (DEAD) THROUGH LRS. versus ATMA RAM AND ORS. — [1996] 2 S.C.R. 982
• PARWATBAI versus SONABAI AND ORS. — [1996] SUPP. 4 S.C.R. 571
• PASCHIM BANGA KHET MAZDOOR SAMIT! versus STATE OF WEST BENGAL — [1996] SUPP. 2 S.C.R. 331
• PATEL BHUDARBHAI MAGANBHAI AND ANR. versus PATEL KHEMABHAI AMBARAM AND ORS. — [1996] SUPP. 9 S.C.R. 967
• PATEL MOT!BHAI NARANBHAI AND ANR. versus DINUBHAI MOTIBHAI PATEL AND ORS. — [1996] 1 S.C.R. 239
• PATNA REGIONAL DEVELOPMENT AUTHORITY AND ORS. ETC. versus MIS. RASHTRIYA PARIYOJANA NIRMAN NIGAM AND ORS. ETC. — [1996] SUPP. 2 S.C.R. 377
• PATTAM KHADER KHAN versus PATTAM SARDAR KHAN AND ANR. — [1996] SUPP. 3 S.C.R. 320
• PATTU LAL versus STATE OF PUNJAB — [1996] 3 S.C.R. 1016
• PAWAN KUMAR versus STATE OF HARYANA AND ANR. — [1996] SUPP. 2 S.C.R. 392
• PEDDINTI VENKATA MURALI RANGANATHA DESIKA IYENGAR AND ORS. versus GOVERNMENT OF ANDHRA PRADESH AND ANR. — [1996] 1 S.C.R. 439
• PEOPLE'S UNION FOR CIVIL LIBERTIES {PUCL) versus UNION OF INDIA AND ANR. — [1996] SUPP. 10 S.C.R. 321
• PERIASAMI AND ANR. versus STATE OF TAMIL NADU — [1996] SUPP. 6 S.C.R. 757
• PFIZER LTD. versus MAZDOOR CONGRESS AND ORS. — [1996] SUPP. 4 S.C.R. 716
• PHIROZE DINSHAW LAM ETC. versus UNION OF INDIA AND OTHERS. — [1996] 3 S.C.R. 1
• PHOOLAN DEVI ETC. versus STATE. OF M.P. AND ORS. ETC. — [1996] SUPP. 9 S.C.R. 233
• PIECO ELECTRONICS AND ELECTRICALS LTD. versus COLLECTOR OF CENTRAL EXCISE, PUNE — [1996] SUPP. 7 S.C.R. 664
• PILLA SITARAM PATRUDU AND ORS. versus UNION OF INDIA AND ORS. — [1996] 3 S.C.R. 870
• PIRTHI @ SANS! ETC. versus JATI RAM AND ORS. ETC. — [1996] SUPP. 4 S.C.R. 175
• PITAMBAR HEMLAL BADGUJAR (DEAD) BY LRS. AND ORS. versus SUB-DIVISIONAL OFFICER, DHULE AND ANR. — [1996] 2 S.C.R. 130
• POONAM VERMA versus ASHWIN PATEL & ORS. — [1996] SUPP. 2 S.C.R. 671
• POSHETTY AND ORS. versus STATE OF ANDHRA PRADESH — [1996] SUPP. 5 S.C.R. 327
• PRABHAT KUMAR SHARMA AND ORS. versus STATE OF U.P. AND ORS. — [1996] SUPP. 3 S.C.R. 424
• PRABHU SHANKAR JAISWAL versus SRI SHEO NARAIN JAISWAL — [1996] SUPP. 8 S.C.R. 44
• PRABHUDEV MALLIKARJUNAIAH versus RAMACHANDRA VEERAPPA AND ANR. — [1996] SUPP. 1 S.C.R. 673
• PRADEEP KRISHEN versus UNION OF INDIA AND ORS. — [1996] SUPP. 2 S.C.R. 697
• PRADESH PONG BANDH VISTHAPIT SAMIT!, RAJASTHAN versus UNION OF INDIA — [1996] SUPP. 4 S.C.R. 65
• PRAKASH K. AND ANR. versus THE STATE OF KARNATAKA AND ORS. — [1996] SUPP. 7 S.C.R. 102
• PRALHAD LALCHAND CHA VAN versus IQBAL HUSSAIN INAYAT HUSSAIN BADRI — [1996] SUPP. 4 S.C.R. 131
• PRAMOD LAHUDAS MESHRAM versus STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 6 S.C.R. 117
• PRASANNA KUMAR ROY KARMAKAR versus STATE OF WEST BENGAL AND ORS. — [1996] 3 S.C.R. 912
• PRATAP & ANR. versus STATE OF RAJASTHAN & ORS. — [1996] 2 S.C.R. 1088
• PRATIBHA PROCESSORS AND ORS., ETC. ETC. versus UNION OF INDIA AND ORS. — [1996] SUPP. 7 S.C.R. 596
• PREETAM SINGH (DEAD) BY LRS. AND ORS. versus ASSISTANT DIRECTOR OF CONSOLIDATION AND ORS. — [1996] 1 S.C.R. 310
• PREETAM versus STATE OF MADHYA PRADESH — [1996] 3 S.C.R. 939
• PREM SINGH AND ORS. ETC. ETC. versus HARYANA STATE ELECTRICITY BOARD AND ORS. ETC. ETC. — [1996] SUPP. 2 S.C.R. 401
• PRIMA REALTY versus UNION OF INDIA AND ORS. — [1996] SUPP. 8 S.C.R. 665
• PUNE CANTONMENT BOARD AND ANR. versus M.P.J. BUILDERS AND ANR. — [1996] SUPP. 4 S.C.R. 512
• PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION versus THE STATE OF PUNJAB AND ORS. — [1996] SUPP. 2 S.C.R. 787
• PUNJAB STATE ELECTRICITY BOARD MAHILPUR versus MIS. GURU NANAK COLD STORAGE AND ICE FACTORY, MAHILPUR AND ANR. — [1996] SUPP. 3 S.C.R. 534
• PUNJAB STATE ELECTRICITY BOARD PATIALA AND ANR. versus SAWINDER SINGH — [1996] 2 S.C.R. 85
• PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANR. versus SURJIT SINGH BRAR — [1996] SUPP. 8 S.C.R. 723
• PUNJAB WAKF BOARD versus SHAKUR MASIH — [1996] SUPP. 7 S.C.R. 148
• PURAN SINGH AND ORS. versus STATE OF PUNJAB AND ORS. — [1996] 1 S.C.R. 730
• PUREWAL ASSOCIATES LTD. ETC. versus COLLECTOR OF CENTRAL EXCISE — [1996] SUPP. 7 S.C.R. 117
• PURNA CHANDRA NANDA versus STATE OF ORISSA AND ANR. — [1996] SUPP. 2 S.C.R. 235
• PUSHPAGIRI MATH versus KOPPARAJU VEERABHADRA RAO — [1996] SUPP. 2 S.C.R. 515
• PUTTU LAL (DEAD) BY LRS. versus STATE OF U.P. AND ANR. — [1996] 2 S.C.R. 638
• R. LAKSHMI versus K. SARASWATHI AMMAL — [1996] SUPP. 7 S.C.R. 79
• R. PARANGUSAM ETC. versus CHIEF ELECTRICAL INSPECTOR AND ANR. — [1996] SUPP. 3 S.C.R. 801
• R. PUTHUNAINAR ALIHITHAN ETC. versus P.H. PANDIAN AND ORS. — [1996] 3 S.C.R. 932
• R. THIRUVIRKOLAM versus PRESIDING OFFICER AND ANR. — [1996] SUPP. 8 S.C.R. 687
• R.C. CHAWLA versus STATE OF HARYANA AND ORS. — [1996] 1 S.C.R. 466
• R.C. JAIN versus HIGH COURT OF PATNA AND ORS. — [1996] SUPP. 5 S.C.R. 179
• R.M. TEWARI, ADVOCATE ETC. ETC. versus STATE (NCT OF DELHI) ORS ETC. ETC. — [1996] 2 S.C.R. 898
• R.S. HARDAS versus FRIENDS CENTRAL GOVERNMENT EMPLOYEES HOUSE BUILDING SOCIETY LTD. AND OTHERS — [1996] SUPP. 9 S.C.R. 47
• R.S. RAWAT versus UNION OF INDIA AND ANR. — [1996] SUPP. 1 S.C.R. 605
• RADHEY SHYAM JAISWAL (DEAD) AND ORS. versus SMT. RAM DULARI DEVI AND ORS. — [1996] SUPP. 2 S.C.R. 189
• RADHEY SHYAM SINGH AND ORS. versus UNION OF INDIA AND ORS. — [1996] SUPP. 9 S.C.R. 669
• RADHIKA DEVI versus BAJRANGI SINGH AND ORS. — [1996] 1 S.C.R. 768
• RAGHBIR SINGH versus STATE OF HARYANA — [1996] 1 S.C.R. 1011
• RAGHUBIR SINGH AND ORS. ETC. versus STATE OF PUNJAB ETC. — [1996] 3 S.C.R. 389
• RAGHUNATH versus POPAT LAL AND ORS. — [1996] 2 S.C.R. 660
• RAI SINGH versus STATE OF HARYANA — [1996] SUPP. 5 S.C.R. 125
• RAIZUR REHMAN KHAN AND ORS. ETC. versus STATE OF U.P. AND ORS. — [1996] SUPP. 7 S.C.R. 738
• RAJ KJSHORE PRASAD versus STATE OF BIHAR — [1996] SUPP. 2 S.C.R. 125
• RAJ KUMAR BINDLISH versus STATE OF HARYANA AND ORS. — [1996] 3 S.C.R. 77
• RAJ KUMAR GUPTA versus LT. GOVERNOR, DELHI AND ORS. — [1996] SUPP. 8 S.C.R. 464
• RAJ KUMAR KARANWAL versus THE COMMISSIONER AND ANR. — [1996] SUPP. 8 S.C.R. 380
• RAJ MANI versus THE COLLECTOR, RAIPUR — [1996] SUPP. 4 S.C.R. 59
• RAJA RAM YADAV AND OTHERS versus STATE OF BIHAR — [1996] SUPP. 1 S.C.R. 174
• RAJASHEKHAR SANKAPPA TARADANDI AND ORS versus THE ASSTT. COMMISSIONER AND LAND ACQUISITION OFFICER AND ORS. — [1996] 3 S.C.R. 503
• RAJASTHAN CO-OPERATIVE DIARY FEDERATION LTD. versus SH. MAHA LAXMI MINGRATE MARKETING SERVICE PVT. LTD. AND ORS. — [1996] SUPP. 6 S.C.R. 368
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR. versus LADULAL MALI — [1996] 2 S.C.R. 143
• RAJBIR SINGH, HFS-II versus THE STATE OF HARYANA AND ANR. — [1996] 1 S.C.R. 157
• RAJENDRA SINGH versus THE STATE OF MADHYA PRADESH AND ORS. — [1996] SUPP. 4 S.C.R. 393
• RAKESH KUMAR SINGH versus THE COMMITTEE OF MANAGEMENT, RAIBARALI — [1996] 3 S.C.R. 671
• RAKESH SINGHA ETC. ETC. versus STATE OF HIMACHAL PRADESH ETC. ETC. — [1996] SUPP. 1 S.C.R. 101
• RAM AVTAR AND ORS. versus RAM DHANI AND ORS — [1996] SUPP. 7 S.C.R. 45
• RAM CHANDRA VERMA versus SHRI JAGAT SINGH AND ORS. — [1996] 1 S.C.R. 1056
• RAM DAS ALIAS RAM SURAJ versus SMT. GANDIABAI AND ORS. — [1996] SUPP. 8 S.C.R. 829
• RAM GANESH TRIPATHI AND ORS. versus STATE OF U.P. AND ORS. — [1996] SUPP. 10 S.C.R. 248
• RAM JANAM versus RADHAKRISHNA CHAUBE AND ORS. — [1996] 3 S.C.R. 400
• RAM JATAN AND ORS. versus DY. DIRECTOR OF CONSOLIDATION AND ORS. — [1996] 2 S.C.R. 455
• RAM NATH MAHTO versus STATE OF BIHAR — [1996] SUPP. 1 S.C.R. 163
• RAM PIARI AND ANR. ETC. versus LAND ACQUISITION COLLECTOR, SOLAN AND ORS. ETC. — [1996] 3 S.C.R. 307
• RAM SARAN versus PYARE LAL AND ANR. — [1996] 1 S.C.R. 501
• RAM SINGH versus STATE OF UTTAR PRADESH AND ORS. — [1996] SUPP. 4 S.C.R. 44
• RAMANAND PRASAD SINGH AND ANR ETC. versus UNION OF INDIA & ORS. ETC. — [1996] 3 S.C.R. 964
• RAMANUJA NAIDU versus V. KANNIAH NAIDU AND ANR. — [1996] 3 S.C.R. 239
• RAMARAVALUGAVADE versus SATABA GAVADU GAVADE (DEAD) THROUGH LRS. AND ANR. — [1996] SUPP. 8 S.C.R. 740
• RAMCHANDRA DAYARAM GAWANDE versus UNION OF INDIA AND ORS. — [1996] SUPP. 2 S.C.R. 856
• RAMESH BABULAL DOSHI versus THE STATE OF GUJARAT — [1996] SUPP. 2 S.C.R. 265
• RAMESH CHANDER AND ORS. versus DELHI ADMINISTRATION AND ORS. — [1996] SUPP. 4 S.C.R. 530
• RAMESH CHANDRA TIWARI AND ANR. versus U.P. AVAS EVAM VIKAS PARISHAD, LUCKNOW AND ORS. — [1996] 1 S.C.R. 211
• RAMESH DUTT versus STATE OF PUNJAB — [1996] SUPP. 5 S.C.R. 17
• RAMESH KUMAR CHOUDHA AND ORS. versus STATE OF M.P. AND ORS. — [1996] SUPP. 6 S.C.R. 614
• RAMESH NARAIN SAXENA AND ORS. versus COMMISSIONER OF INCOME TAX, NEW DELHI — [1996] SUPP. 1 S.C.R. 610
• RAMESH SINGH (DIED) BY L.RS. AND ORS. versus STATE OF HARYANA AND ORS. — [1996] 1 S.C.R. 484
• RAMESH SINGH AND ANR. versus CINTA DEVI AND ORS. — [1996] 2 S.C.R. 1036
• RAMESHWAR DASS GUPTA versus STATE OF U.P. AND ANR. — [1996] SUPP. 5 S.C.R. 224
• RAMESHWAR DUBEY AND ORS. versus MASOMAT ASHA KAUR AND ORS. — [1996] SUPP. 4 S.C.R. 292
• RAMESHWARLAL versus MUNICIPAL COUNCIL, TONK AND ORS. — [1996] SUPP. 5 S.C.R. 227
• RAMJI SHARMA @ RAMJI BABU (DEAD) BY LRS. versus THE STATE OF BIHAR AND ORS. — [1996] SUPP. 6 S.C.R. 514
• RAMJILAL AND ORS. ETC. versus GHISA RAM ETC. — [1996] 1 S.C.R. 974
• RAMLAL versus UNION OF INDIA — [1996] SUPP. 5 S.C.R. 27
• RAMNIKLAL N. BHUTTA AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 8 S.C.R. 787
• RANCHHODJI CHATURJI THAKORE versus THE SUPERINTENDENT ENGINEER, GUJARAT ELECTRICITY BOARD, HIMMATNAGAR (GUJARAT) AND ANR. — [1996] SUPP. 8 S.C.R. 14
• RANDHJR SINGH RANA versus THE STATE BEING THE DELHI ADMINISTRATION — [1996] SUPP. 10 S.C.R. 880
• RANGANATH PARMESWAR PANDJTRAO MALI AND ANR. versus EKNATH GAJANAN KULKARNI AND ANR. — [1996] 1 S.C.R. 454
• RASHTRIYA MILL MAZDOOR SANGH versus THE STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 5 S.C.R. 458
• RATIAN KUMAR TANDON AND ORS. versus STATE OF UTIAR PRADESH — [1996] SUPP. 4 S.C.R. 259
• RATTAN SINGH versus STATE OF HIMACHAL PRADESH — [1996] SUPP. 9 S.C.R. 938
• RAVINDRA TRIMBAK CHOUTHMAL versus STATE OF MAHARASHTRA — [1996] 2 S.C.R. 1009
• REGIONAL PROVIDENT FUND COMMISSIONER, JAIPUR versus M/S. NARAINI UDYOG AND ORS. — [1996] SUPP. 3 S.C.R. 202
• RELIANCE SILICON (I) PVT. LTD. versus COLLECTOR, CENTRAL EXCISE, THANE — [1996] SUPP. 8 S.C.R. 501
• RESERVE BANK OF INDIA AND ORS. versus PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LTD. AND ANR. — [1996] 1 S.C.R. 58
• REV. FATHER BRAIN E FERNANDES ETC. versus STATE OF MAHARASHTRA AND ORS. — [1996] 2 S.C.R. 452
• REVAPPA GURUSIDDAPPA versus THAKUBAI MADHAVARAO PATIL AND ORS. — [1996] SUPP. 5 S.C.R. 531
• RITA MARKANDEY versus SURJIT SINGH ARORA — [1996] SUPP. 7 S.C.R. 56
• RITESH R. SHAH versus DR. Y.L. YAMUL AND ORS. — [1996] 2 S.C.R. 695
• RUDRADHAR R. TRIVEDI versus STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ANR. — [1996] SUPP. 3 S.C.R. 581
• S. BALDEV SINGH MANN versus S. GURCHARAN SINGH, MLA AND ORS. — [1996] 2 S.C.R. 99
• S. CHINNAPPA REDDY AND ORS. versus STATE OF ANDHRA PRADESH AND ORS. — [1996] 1 S.C.R. 557
• S. GOPAL REDDY versus STATE OF ANDHRA PRADESH — [1996] SUPP. 3 S.C.R. 439
• S. JAFFAR SAHIB versus SECRETARY A.P.P.S.C. AND ORS. — [1996] SUPP. 7 S.C.R. 719
• S. JAGANNATH versus UNION OF INDIA AND ORS. — [1996] SUPP. 9 S.C.R. 848
• S. NOORDEEN versus V.S. THIRU VENKITA REDDIAR AND ORS. — [1996] 2 S.C.R. 261
• S. SWVIGARADOSS versus ZONAL MANAGER, F.C.I. — [1996] 1 S.C.R. 995
• S. VALLINAYAGAM AND ORS. versus LUKE STEPHEN AND ANR. — [1996] SUPP. 7 S.C.R. 660
• S. VASUNDARA versus CANARA BANK AND ORS. — [1996] SUPP. 8 S.C.R. 16
• S. VINOD KUMAR AND ANR. versus UNION OF INDIA AND ORS. — [1996] SUPP. 7 S.C.R. 142
• S.B. INTERNATIONAL LTD. ETC. versus ASSTT. DIRECTOR GENERAL OF F.T. AND ORS. ETC. — [1996] 1 S.C.R. 910
• S.C. MANDAKKI ETC. versus THE DIRECTOR OF HEALTH AND FAMILY WELFARE SERVICE ETC. — [1996] 1 S.C.R. 1033
• S.K. ARSED ALI AND ANR. versus S.K. FAZLE HAKANI — [1996] SUPP. 8 S.C.R. 924
• S.K. NAIR versus STATE OF PUNJAB — [1996] SUPP. 8 S.C.R. 437
• S.K. SATTAR SK. MOHD. CHOUDHARI versus GUNDAPPA AMABADAR BUKATE — [1996] SUPP. 7 S.C.R. 450
• S.K. SINGH versus CENTRAL BANK OF INDIA AND ORS. — [1996] SUPP. 6 S.C.R. 542
• S.P. ANAND, INDORE versus H.D. DEVE GOWDA AND ORS. — [1996] SUPP. 8 S.C.R. 486
• S.R. BHANRALE versus UNION OF INDIA AND ORS. — [1996] SUPP. 3 S.C.R. 763
• SA. RAMACHANDRAN versus S. NEELAVATHY — [1996] SUPP. 10 S.C.R. 870
• SABITRI DEI AND ORS. versus SARAT CHANDRA ROUT AND ORS. — [1996] 1 S.C.R. 1168
• SADASIVAM versus K. DORAISAMY — [1996] 2 S.C.R. 336
• SAHADU BALA BOTRE (DEAD) BY LRS. AND ANR. versus NAMDEO BAPUJI KERALA (DEAD) BY LRS. AND ORS. — [1996] 2 S.C.R. 640
• SAHIB SINGH versus STATE OF PUNJAB — [1996] SUPP. 6 S.C.R. 245
• SAHKARI SAMITIYAN VYAVASTHAPAK UNION ETC. versus STATE OF RAJASTHAN AND ORS. — [1996] 3 S.C.R. 104
• SAM HIRING CO. versus A.R. BHUJBAL AND ORS . — [1996] 1 S.C.R. 475
• SAMSUDDIN RAHMAN AND ORS. versus BIHARI DAS AND ORS. — [1996] SUPP. 3 S.C.R. 258
• SANJEEVANAR MEDICAL AND HEALTH EMPLOYEES CO-OPERATIVE HOUSING SOCIETY versus MOHD. ABDUL WAHAB AND ORS. — [1996] 2 S.C.R. 308
• SANKALCHAN JAYCHANDBHAI PATEL AND ORS. versus VITHALBHAI JAYCHANDBHAI PATEL AND ORS. — [1996] SUPP. 6 S.C.R. 333
• SANT SINGH versus THE ADDITIONAL DISTRICT JUDGE, JHANSI AND ORS. — [1996] 2 S.C.R. 653
• SANWAT SINGH versus ZAIL SINGLF AND ORS. — [1996] SUPP. 10 S.C.R. 275
• SARAL KUMAR versus STATE OF HARYANA AND ORS. — [1996] 1 S.C.R. 461
• SAROJINI AMMAL versus THE CONTROLLER OF ESTATE DUTY, MADRAS — [1996] SUPP. 6 S.C.R. 472
• SARVINDER SINGH versus DALIP SINGH AND ORS. — [1996] SUPP. 4 S.C.R. 271
• SASA MUSA SUGAR WORKS ETC. ETC. versus STATE OF BIHAR AND ORS. ETC. ETC. — [1996] SUPP. 3 S.C.R. 149
• SASADHAR CHAKRAVARTY AND ANR. versus UNION OF INDIA AND ORS. — [1996] SUPP. 8 S.C.R. 356
• SATGURU SHARAN SHRIVASTAVA versus DWARKA PRASAD MATHUR (DEAD) THROUGH LRS. AND ORS. — [1996] SUPP. 4 S.C.R. 700
• SATISH KUMAR versus THE JALANDHAR IMPROVEMENT TRUST, JALANDHAR AND ANR. — [1996] 1 S.C.R. 1020
• SATYA NARAIN PAREEK versus STATE OF RAJASTHAN AND ANR. — [1996] 3 S.C.R. 1054
• SATYA PAL AND ORS. versus THE STATE OF U.P. AND ORS. — [1996] SUPP. 9 S.C.R. 203
• SAVALIRAM GOTIRAM TELI (DECEASED) BY HEIRS AND LRS. versus MADHUKAR YESHWANT PATANKAR AND OTHERS — [1996] SUPP. 8 S.C.R. 747
• SAVITRI DEVI versus STATE OF HARYANA AND ORS. — [1996] 2 S.C.R. 477
• SCINDIA EMPLOYEES UNION versus STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 2 S.C.R. 647
• SECRETARY TO GOVERNMENT AND OTHERS versus A.CJ. BRITTO — [1996] SUPP. 10 S.C.R. 441
• SECRETARY TO GOVERNMENT OF ANDHRA PRADESH, FINANCE AND PLANNING DEPARTMENT AND ORS. versus P. ESWAR REDDY AND ORS. — [1996] 1 S.C.R. 207
• SECRETARY TO GOVERNMENT OF KARNATAKA versus V. HARISHBABU — [1996] SUPP. 3 S.C.R. 215
• SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT versus L. SRINIVASAN — [1996] 2 S.C.R. 737
• SECY. (HEALTH) DEPTT. OF HEALTH AND F.W. AND ANR. versus DR. ANITA PURI AND ORS. — [1996] SUPP. 5 S.C.R. 361
• SEETHAMMAL versus SENTHIL FINANCE AND ANR. — [1996] 3 S.C.R. 498
• SESHAN AND ORS. versus THE SPECIAL TEHSILDAR AND LAND ACOUISITION OFFICER, SIPCOT, PUDUKKOTTAJ — [1996] 1 S.C.R. 1058
• SETH BANARASI DASS (DEAD) BY LRS. versus THE DISTRICT MAGISTRATE AND COLLECTOR, MEERUT AND ORS. — [1996] 2 S.C.R. 268
• SEWA KAUR versus STATE OF PUNJAB — [1996] SUPP. 8 S.C.R. 601
• SH BENOY MAZUMDAR (DEAD) BY LRS. versus THE COLLECTOR OF CACHAR — [1996] SUPP. 5 S.C.R. 497
• SH. A. CHINNAPPA versus SH V. VENKATAMUNI AND ORS. — [1996] 3 S.C.R. 426
• SH. A.S. NARAYANA DEEKSHJTULU ETC. ETC. versus STATE OF ANDHRA PRADESH AND ORS. — [1996] 3 S.C.R. 543
• SH. ASHOK V. DAVID versus UNION OF INDIA AND ORS. — [1996] SUPP. 2 S.C.R. 723
• SH. BAKSHISH SINGH (DEAD) BY LRS. versus ARJAN SINGH AND ORS. — [1996] 3 S.C.R. 295
• SH. BAU NATH GUPTA versus STATE OF BIHAR AND ORS. — [1996] SUPP. 4 S.C.R. 566
• SH. BHAGWAN DAS SOOD versus STATE OF HIMACHAL PRADESH AND ORS. — [1996] SUPP. 7 S.C.R. 788
• SH. BHOGENDRA JHA versus SH. MANOJ KUMAR JHA — [1996] SUPP. 1 S.C.R. 676
• SH. BRIJ MOHAN SURI (DEAD) BY LRS. versus THE DISTT. JUDGE, KANPUR AND ORS. — [1996] 1 S.C.R. 878
• SH. DHARMVIR versus AMAR SINGH — [1996] 2 S.C.R. 156
• SH. HARCHARAN SINGH JOSH versus SH. HARI KISHAN — [1996] SUPP. 1 S.C.R. 682
• SH. HEIKHAM SURCHANDRA SINGH AND ORS. ETC. versus THE REPRESENTATIVE OF "LOIS" KAKCHING, MANIPUR (A SCHEDULED CASTE UPLIFT BODY) AND ORS. — [1996] SUPP. 7 S.C.R. 371
• SH. JAG MOHAN CHAWLA AND ANR. versus DERA RADHA SWAMI SATSANG AND ORS. — [1996] SUPP. 2 S.C.R. 509
• SH. MAHESHWARI SENIOR HIGHER SECONDARY SCHOOL AND ANR. versus BHIKHA RAM SHARMA AND ORS. — [1996] 2 S.C.R. 466
• SH. MOHAN SINGH AND ORS. versus INTERNATIONAL AIRPORT AUTHORITY OF INDIA AND ORS. — [1996] SUPP. 8 S.C.R. 569
• SH. MOHD. AYUB KHAN versus PROF. BHIM SINGH AND ORS. — [1996] 3 S.C.R. 420
• SH. N.K. SHARMA versus THE PRESIDING OFFICER LABOUR COURT, SHIMLA AND ORS. — [1996] SUPP. 2 S.C.R. 241
• SH. NAJAMAL HUSSAIN MEHADI versus STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 4 S.C.R. 496
• SH. O.K. UDAYASANKARAN AND ORS. ETC versus UNION OF INDIA AND ORS. ETC. — [1996] 3 S.C.R. 955
• SH. P.K. DAVE versus PEOPLES UNION OF CIVIL LIBERTIES (DELHI) AND ORS. — [1996] SUPP. 2 S.C.R. 770
• SH. RAGHUBIR SINGH AND ORS. versus STATE OF U.P. AND ORS. — [1996] SUPP. 1 S.C.R. 503
• SH. RAMESH KUMAR versus UNION OF INDIA AND ORS. — [1996] SUPP. 8 S.C.R. 21
• SH. S.K. VAISH versus UNION OF INDIA AND ORS. — [1996] SUPP. 6 S.C.R. 114
• SH. S.V. BHIMA BHATIA AND ANR. ETC. versus STATE OF KARNATAKA AND ORS. — [1996] 1 S.C.R. 771
• SH. SATISH MEHRA versus DELHI ADMINISTRATION AND ANR. — [1996] SUPP. 4 S.C.R. 197
• SH. SUVARAN RAJARAM BANDEKAR AND ORS. versus SH. NARAYAN R. BANDEKAR AND ORS. — [1996] SUPP. 5 S.C.R. 439
• SH. V.K RAMAMURTHY versus UNION OF INDIA AND ANR. — [1996] SUPP. 4 S.C.R. 583
• SH. VIJAY SINGH, SECRETARY HOME AND ANR. versus MITTANLAL HINDOLIYA — [1996] SUPP. 8 S.C.R. 350
• SH.MULKRAJ versus SH. SUNDER DAS AND ORS. — [1996] 1 S.C.R. 377
• SHAHEEN WELFARE ASSOCIATION versus UNION OF INDIA AND OTHERS — [1996] 2 S.C.R. 1123
• SHANGRILA FOOD PRODUCTS LTD. AND ANR. versus LIFE INSURANCE CORPORATION OF INDIA AND ANR. — [1996] SUPP. 3 S.C.R. 279
• SHANTINATH RAMU DANOLE AND ANR. versus JAMBU RAMU DANOLE AND ORS. — [1996] SUPP. 8 S.C.R. 479
• SHARAFA THUSSAIN ABDULRAHAMAN SHAIKH AND ORS. versus STATE OF GUJARAT AND ANR. — [1996] SUPP. 9 S.C.R. 86
• SHARAFAT HUSSAIN (DEAD) THROUGH LRS. versus MOHD. SHAFIQ AND ORS. — [1996] SUPP. 5 S.C.R. 423
• SHARANAPPA BASAPPA DINDAWAR versus STATE OF KARNATAKA AND ORS. — [1996] SUPP. 5 S.C.R. 317
• SHATRUGHNA PRASAD SINHA versus RAJBHAU SURAJMAL RATHI AND ORS. — [1996] SUPP. 5 S.C.R. 771
• SHEAPUJAN BHAGAT versus THAKUR HEMBROM AND ORS. — [1996] SUPP. 8 S.C.R. 606
• SHEOJI MAHTO AND ORS. versus THE ADDITIONAL MEMBER, BOARD OF REVENUE AND ORS. — [1996] SUPP. 9 S.C.R. 808
• SHER SINGH AND ORS. versus GAMDOOR SINGH — [1996] SUPP. 10 S.C.R. 105
• SHERA SINGH versus THE STATE OF PUNJAB — [1996] SUPP. 5 S.C.R. 304
• SHESHANK SEA FOODS PVT. LTD. KARNATAKA ETC. versus UNION OF INDIA AND ORS. — [1996] SUPP. 8 S.C.R. 802
• SHIMLA DEVELOPMENT AUTHORITY AND ORS versus SMT. SANTOSH SHARMA AND ANR. — [1996] SUPP. 9 S.C.R. 171
• SHIMLA DEVELOPMENT AUTHORITY versus ASHA RANI — [1996] 2 S.C.R. 1065
• SHISH RAM AND ORS. versus THE STATE OF HIMACHAL PRADESH AND ORS. — [1996] SUPP. 3 S.C.R. 771
• SHIV SAGAR TIW ARI versus UNION OF INDIA AND ORS. — [1996] SUPP. 10 S.C.R. 925
• SHIV SAGAR TIWARI versus UNION OF INDIA AND ORS. — [1996] SUPP. 8 S.C.R. 651
• SHIVSAGAR TIWARI versus UNION OF INDIA AND ORS. — [1996] SUPP. 7 S.C.R. 478
• SHREE KRISHNA GYANODAY SUGAR LTD. versus STATE OF BIHAR — [1996] SUPP. 4 S.C.R. 680
• SHREE MAHAVIR OIL MILLS AND ANR. versus STATE OF JAMMU AND KASHMIR AND ORS. — [1996] SUPP. 9 S.C.R. 356
• SHRI CHANDER CHINAR BADA AKHARA UDASIN SOCIETY AND ORS. versus STATE OF JAMMU AND KASHMIR AND ORS. — [1996] SUPP. 6 S.C.R. 68
• SHRI CHANDRAGAUDA RAMGONDA PATIL AND ANR. versus THE STATE OF MAHARASHTRA AND ORS ETC. — [1996] SUPP. 5 S.C.R. 445
• SHRI JAI KISHAN versus SHRI KESHA V RAM AND ORS. — [1996] SUPP. 10 S.C.R. 100
• SHRI JEE SALES CORPORATION AND ANOTHER versus UNION OF INDIA — [1996] SUPP. 10 S.C.R. 888
• SHRI KANWAR PAL AND ORS. versus GAON SABHA KIRARI AND ORS. — [1996] SUPP. 4 S.C.R. 311
• SHRI M.B. GOPALA KRISHNA AND ORS. versus THE SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION — [1996] 2 S.C.R. 248
• SHRI M.L. JAGGI versus MAHANAGAR TELEPHONES NIGAM LTD. AND ORS. — [1996] 1 S.C.R. 25
• SHRI PRATAP SINGH versus UNION OF INDIA AND ORS. — [1996] SUPP. 9 S.C.R. 11
• SHRI PREM BALLABH BELWAL versus STATE OF U.P. AND ORS. — [1996] SUPP. 4 S.C.R. 1
• SHRI TULSI versus SMT. PARO (DEAD) — [1996] SUPP. 8 S.C.R. 535
• SHROMANI GURDWARA PRABHANDAK COMMITTEE versus JASWANT SINGH — [1996] SUPP. 5 S.C.R. 538
• SHYAM BAHADUR TRIPATHI versus U.P. STATE PUBLIC SERVICES TRIBUNAL AND ORS. — [1996] SUPP. 5 S.C.R. 536
• SIKH NEWSPAPER LTD. versus D.M. JALANDHAR AND ORS. — [1996] 1 S.C.R. 16
• SINGHAI LAL CHAND JAIN (DEAD) versus RASHTRIYA SWAYAM SEWAK SANGH, PANNA AND ORS. — [1996] 2 S.C.R. 739
• SIR SHADILAL DISTILLERY AND CHEMICALS WORKS versus THE STATE OF U.P. AND OTHERS. — [1996] SUPP. 9 S.C.R. 213
• SITA DEVI & ORS. ETC. ETC. versus STATE OF HARYANA & ORS. — [1996] SUPP. 5 S.C.R. 173
• SITA RAM BANSAL AND ORS. ETC. ETC. versus STATE OF PUNJAB AND ORS. ETC. ETC. — [1996] SUPP. 9 S.C.R. 249
• SMITH KLINE AND FRENCH (INDIA) LTD. ETC. versus COMMISSIONER OF INCOME TAX — [1996] SUPP. 1 S.C.R. 385
• SMT. AFSAR JAHAN BEGUM ETC. versus STATE OF MADHYA PRADESH AND ORS. ETC. — [1996] 1 S.C.R. 387
• SMT. AMBEY DEVI versus STATE OF BIHAR AND ANR. — [1996] 3 S.C.R. 303
• SMT. ANURADHA MUKHERJEE AND ORS. ETC. ETC. versus UNION OF INDIA AND ORS. ETC. — [1996] 3 S.C.R. 276
• SMT. BASAVVA AND ORS. ETC. versus THE SPL. LAND ACQUISITION OFFICER, AND ORS. — [1996] 3 S.C.R. 500
• SMT. BHATORI versus SMT. RAM PIARI — [1996] SUPP. 4 S.C.R. 180
• SMT. CHATRO WIDOW OF NAND RAM AND ORS. versus SAHAYAK SANCHALAK CHAKBANDI, MEERUT AND ORS. — [1996] SUPP. 9 S.C.R. 971
• SMT. DAROTHI CLARE PARREIRA AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 4 S.C.R. 46
• SMT. DEOKALI versus NAND KISHORE AND ORS. — [1996] SUPP. 1 S.C.R. 684
• SMT. DEVTIDEVI DAULAT RAM versus MOTI AND ANR. — [1996] SUPP. 4 S.C.R. 596
• SMT. FATIMA BEE versus MAHAMOOD SIDDIQUI ETC. — [1996] SUPP. 3 S.C.R. 857
• SMT. FIRDOSH FATIMA (SINCE DEAD) ETC. versus SMT. FIRDOSH BEGUM (DEAD) AND ORS. ETC. — [1996] 2 S.C.R. 224
• SMT. GANGADEVI versus UNION OF INDIA AND ANR. — [1996] SUPP. 7 S.C.R. 128
• SMT. GIAN KAUR ETC. ETC. versus THE STATE OF PUNJAB ETC. ETC. — [1996] 3 S.C.R. 697
• SMT. GOMTIBAI (DEAD) THROUGH LRS. AND ORS. versus MATTULAL (DEAD) THROUGH LRS. — [1996] SUPP. 7 S.C.R. 155
• SMT. GOWRAMMA ETC. versus LAO-CUM-MANDAL REVENUE OFFICER PARTI RANGAREDDY DISTRICT — [1996] 3 S.C.R. 823
• SMT. GULAB DEVI versus THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS. — [1996] SUPP. 8 S.C.R. 528
• SMT. GURNAM KAUR AND ANR. versus PURAN SINGH AND ORS. — [1996] 2 S.C.R. 322
• SMT. HIMI AND ANR. versus SMT. HIRA DEVI AND ORS. — [1996] SUPP. 6 S.C.R. 855
• SMT. INDIRA SOHAN LAL (DEAD) BY LRS. versus UNION OF INDIA — [1996] SUPP. 8 S.C.R. 1
• SMT. INDRANI RAJA DURAI AND ORS. versus MADRAS MOTOR AND GENERAL INSURANCE COMPANY AND ORS. — [1996] 1 S.C.R. 564
• SMT. JAYA DEVI versus THE STATE OF BIHAR AND ORS. — [1996] 1 S.C.R. 815
• SMT. KILASHO DEVI BURMAN AND OTHERS versus COMMISSIONER OF INCOME-TAX WEST BENGAL, CALCUTTA — [1996] 2 S.C.R. 301
• SMT. MAQBOOL FATMA AND ORS. versus DEPUTY CUSTODIAN GENERAL, EVACUEE PROPERTY AND ANR. — [1996] SUPP. 3 S.C.R. 436
• SMT. MITHLESH KUMARI AND ANR. versus THAKUR SHEO SARAN SINGH AND ORS. — [1996] SUPP. 3 S.C.R. 287
• SMT. NUT.AN ARVIND versus UNION OF INDIA AND ANR. — [1996] 1 S.C.R. 491
• SMT. PARAYANKANDIYAL ERA VATH KANAPRAVAN KALLIANI AMMA AND ORS. versus K. DEVI AND ORS. — [1996] SUPP. 2 S.C.R. 1
• SMT. PRITAM KAUR versus DY. SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS. — [1996] SUPP. 9 S.C.R. 570
• SMT. PUTTAHONNAMMA versus C. GANGADHARA MURTHY AND ORS. — [1996] 2 S.C.R. 75
• SMT. RAJESHWARI DEVI ETC. versus STATE OF U.P. — [1996] SUPP. 1 S.C.R. 579
• SMT. RAJNIBAI @ MANNUBAI versus SMT. KAMLA DEVI AND ORS. — [1996] 1 S.C.R. 478
• SMT. RASHMI KUMAR versus MARESH KUMAR BHADA — [1996] SUPP. 10 S.C.R. 347
• SMT. SANJUKTA PATTANAIK versus STATE OF ORISSA AND ORS. — [1996] SUPP. 9 S.C.R. 698
• SMT. SANTOSH KUMAR! ETC. versus STATE OF HARYANA — [1996] SUPP. 5 S.C.R. 315
• SMT. SANTOSH YADAV versus STATE OF,HARYANA AND ORS. — [1996] SUPP. 2 S.C.R. 280
• SMT. SARADA AND ORS. versus MANIKKOTH KOMBRA RAJENDRAN — [1996] SUPP. 1 S.C.R. 624
• SMT. SARLA DIXIT AND ANR. versus BALWANT YADAV AND ORS. — [1996] 3 S.C.R. 30
• SMT. SAWARNI versus SMT. INDER KAUR AND ORS. — [1996] SUPP. 5 S.C.R. 165
• SMT. SHANTI DEVI AND ANR. versus HUKUM CHAND — [1996] SUPP. 5 S.C.R. 69
• SMT. SWARNALATA SARKAR versus STATE OF WEST BENGAL AND ORS. — [1996] SUPP. 2 S.C.R. 119
• SMT. SWATI AND ORS. versus SH. DAMODAR ANANT KARANDIKAR AND ORS. — [1996] SUPP. 2 S.C.R. 553
• SMT. TULSA BAI versus STATE OF MADHYA PRADESH AND ORS. — [1996] SUPP. 8 S.C.R. 616
• SMT. VIJAYALAKSHMI versus B. HIMANTHARAJA CHETTY AND ANR. — [1996] SUPP. 2 S.C.R. 382
• SMT. WINKY DILAWARI AND ANR. versus AMRITSAR IMPROVEMENT TRUST, AMRITSAR — [1996] SUPP. 5 S.C.R. 502
• SMT. YALLAWW versus SMT. SHANTAVVA — [1996] SUPP. 7 S.C.R. 268
• SMT. ZUBEDA BEGUM ETC. versus SYED SHAH KHURSHEED AHMAD HASHMI AND ORS. ETC. — [1996] SUPP. 9 S.C.R. 348
• SOHAN LAL PASSI versus P. SESH REDDY AND OTHERS — [1996] SUPP. 3 S.C.R. 647
• SOHAN SINGH versus SARWAN SINGH AND ORS. — [1996] SUPP. 4 S.C.R. 754
• SOLAPUR MIDC INDUSTRIES ASSOCIATION ETC. versus STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 4 S.C.R. 144
• SOVRIN KNIT WORKS ETC. versus EMPLOYEES STATE INSURANCE CORPN. AND ANR. ETC. — [1996] SUPP. 9 S.C.R. 345
• SOWRASHTRA VIPRA SABHA versus THE NAMAKKAL MUNICIPALITY AND ANR. — [1996] SUPP. 8 S.C.R. 391
• SREEDAM CHANDRA GHOSH versus THE STATE OF ASSAM AND ORS. — [1996] SUPP. 5 S.C.R. 688
• SRI CHOWDEGOWDA @ DORJI (DEAD) BY LRS. AND ORS. versus C. NEGARAJU AND ORS. — [1996] SUPP. 4 S.C.R. 287
• SRI HANUMANTHAPPA versus SRI MUNINARAYANAPPA — [1996] SUPP. 7 S.C.R. 218
• SRI JAGATHIGOWDA C.N. AND ORS. versus CHAIRMAN, CAUVERY GRAMINA BANK AND ORS. — [1996] SUPP. 4 S.C.R. 190
• SRI KRISHAN GOPAL SHARMA AND ANR versus GOVERNMENT OF N.C.T. O F DELHI — [1996] SUPP. 2 S.C.R. 472
• SRI KRISHNA PVT. LTD. ETC. versus ITO CALCUTTA AND ORS. — [1996] SUPP. 3 S.C.R. 627
• SRI LAKHI BARUAH AND OTHERS versus SRI PADMA KANTA KALITA AND OTHERS — [1996] 2 S.C.R. 1043
• SRI M.A. RAJASEKHAR versus THE STATE OF KARNATAKA.AND ANR. — [1996] SUPP. 4 S.C.R. 729
• SRI NARAYAN BAL AND OTHERS versus SRI SRIDHAR SUTAR AND OTHERS — [1996] 1 S.C.R. 999
• SRI NRIPATI GHOSHAL, FIRST LAND ACQUISITION COLLECTOR AND ORS. versus PREMAVATL KAPUR (DEAD) BY LRS. AND ORS. ETC. — [1996] SUPP. 3 S.C.R. 850
• SRI RAM NIWAS TOD! AND ANR. versus BIBI JABRUNNISSA AND ORS. — [1996] SUPP. 4 S.C.R. 314
• SRI SAMIR SOBHAN SANYAL versus TRACKS TRADE PRIVATE LTD. AND ORS. — [1996] SUPP. 1 S.C.R. 397
• SRI SAUNU versus COLLECTOR, LAND ACQUISITION — [1996] SUPP. 5 S.C.R. 313
• SRI SRI SRI LAKSHAMANA YATENDRULU AND ORS. ETC. ETC. versus STATE OF ANDHRA PRADESH AND ANR . — [1996] 1 S.C.R. 929
• SRI-LA-SRI SIVAPRAKASA PANDARA SANNADHI AVARGAL versus SMT. T. PARVATHI AMMAL AND ORS. — [1996] 2 S.C.R. 917
• ST ATE OF MAHARASHTRA ETC. versus DIGAMBAR BHIMASHANKAR TANDALE AND ORS. ETC. — [1996] 2 S.C.R. 90
• ST. MARY'S SCHOOL AND ORS. ETC. versus CANTONMENT BOARD, MEERUT AND ORS. — [1996] 2 S.C.R. 127
• STANDARD GAMES ETC. versus STATE OF UP. AND ORS. ETC. — [1996] SUPP. 1 S.C.R. 172
• STATE (THROUGH CBI/NEW DELHI) versus S.J. CHOUDHARY — [1996] 2 S.C.R. 556
• STATE BANK OF BIKANER AND JAIPUR versus AJAY KUMAR GULATI — [1996] SUPP. 3 S.C.R. 642
• STATE BANK OF BIKANER AND JAIPUR versus SRINATH GUPTA AND ANR . — [1996] SUPP. 7 S.C.R. 779
• STATE BANK OF INDIA AND ORS. versus MANGANESE ORE (INDIA) LTD. AND ANR. — [1996] SUPP. 7 S.C.R. 310
• STATE BANK OF INDIA ETC. versus KASHINATH KHER AND ORS. ETC. — [1996] 2 S.C.R. 324
• STATE BANK OF INDIA SCHEDULED CASTE/TRIBE EMPLOYEES WELFARE ASSOCIATION AND ANR. versus STATE BANK OF INDIA AND ORS. — [1996] SUPP. 1 S.C.R. 719
• STATE BANK OF INDIA STAFF ASSOCIATION versus STATE BANK OF INDIA AND ORS. — [1996] 3 S.C.R. 1104
• STATE BANK OF PATIALA AND ORS. versus S.K. SHARMA — [1996] 3 S.C.R. 972
• STATE BANK OF PATIALA, PATIALA versus THE COMMISSIONER OF INCOME-TAX, PATIALA — [1996] 3 S.C.R. 359
• STATE OF ANDHRA PRADESH AND ORS. ETC. versus MC. DOWELL & CO. AND ORS. ETC. — [1996] 3 S.C.R. 721
• STATE OF ANDHRA PRADESH versus GANGULA SATYA MURTHY — [1996] SUPP. 8 S.C.R. 808
• STATE OF ANDHRA PRADESH versus NAGOTIVENKATARAMANA — [1996] SUPP. 4 S.C.R. 812
• STATE OF AP. AND ORS. versus IND. NATALI GRANITE LTD. — [1996] SUPP. 4 S.C.R. 544
• STATE OF ASSAM AND ORS. versus SMT. RADHA KANOO AND ORS. ETC. — [1996] 3 S.C.R. 178
• STATE OF BIHAR AND ANR. versus RANCHI ZILA SAMTA PARTY AND ANR. — [1996] 3 S.C.R. 663
• STATE OF BIHAR AND ORS versus BIHAR DISTILLERY LTD. ETC. — [1996] SUPP. 9 S.C.R. 479
• STATE OF BIHAR AND ORS. ETC. ETC. versus RANCHI TIMBER TRADERS ASSOCIATION — [1996] SUPP. 3 S.C.R. 842
• STATE OF BIHAR AND ORS. versus CHHANGUR PRASAD SETH — [1996] 2 S.C.R. 139
• STATE OF BIHAR AND ORS. versus M.NEETHI CHANDRA, ETC. ETC. — [1996] SUPP. 5 S.C.R. 696
• STATE OF BIHAR AND ORS. versus MAHANTH BALRAM DAS — [1996] SUPP. 1 S.C.R. 632
• STATE OF BIHAR AND ORS. versus MD. KALIMUDDIN AND ORS. — [1996] 1 S.C.R. 314
• STATE OF BIHAR AND ORS. versus RAMDEO YADAV AND ORS. — [1996] 2 S.C.R. 1059
• STATE OF BIHAR versus BIHAR CHAMBER OF COMMERCE — [1996] 2 S.C.R. 184
• STATE OF BIHAR versus RATAN LAL SAHU AND ORS. ETC. — [1996] SUPP. 4 S.C.R. 400
• STATE OF BIHAR versus SHRI K. M. ZUBEI AND OTHERS — [1996] 2 S.C.R. 376
• STATE OF BIHAR versus SRI RA.IENDRA AGRAWALLA — [1996] 1 S.C.R. 744
• STATE OF GOA AND ANR. versus SMT. S.A. ABDUL KARIM ETC. ETC. — [1996] 3 S.C.R. 491
• STATE OF GUJARAT AND ORS. versus RAMA RANA AND ORS. — [1996] SUPP. 10 S.C.R. 102
• STATE OF GUJARAT ETC versus HOTEL RATRANI THROUGH ITS PROPRIETOR SHRI KANJI VISHWRAM PATE, BHUJ (KUTCH) ETC. — [1996] SUPP. 9 S.C.R. 820
• STATE OF GUJARAT versus SUHRID GEIGY LTD. AND ORS. — [1996] SUPP. 9 S.C.R. 796
• STATE OF H.P. AND ORS. versus SURINDER KUMAR MOHLNDRA AND ORS. — [1996] SUPP. 8 S.C.R. 564
• STATE OF HARYANA AND ANR. versus JAIPAL SINGH AND ORS. — [1996] SUPP. 4 S.C.R. 706
• STATE OF HARYANA AND ANR. versus RAVI BALA AND ORS. — [1996] SUPP. 9 S.C.R. 206
• STATE OF HARYANA AND ORS. ETC. versus O.P. GUPTA ETC. — [1996] 1 S.C.R. 468
• STATE OF HARYANA AND ORS. versus BALWANT SINGH AND ORS. — [1996] SUPP. 1 S.C.R. 630
• STATE OF HARYANA AND ORS. versus D.L. UPPAL — [1996] 1 S.C.R. 818
• STATE OF HARYANA AND ORS. versus JASMER SINGH AND ORS. — [1996] SUPP. 8 S.C.R. 592
• STATE OF HARYANA AND ORS. versus RAJPAL SHARMA AND ORS. — [1996] SUPP. 4 S.C.R. 23
• STATE OF HARYANA AND ORS. versus RANI DEVI AND ANR. — [1996] SUPP. 3 S.C.R. 560
• STATE OF HARYANA AND ORS. versus SHRI SURAJ BHAN — [1996] SUPP. 8 S.C.R. 170
• STATE OF HARYANA AND ORS. versus SURJEET SINGH — [1996] SUPP. 3 S.C.R. 421
• STATE OF HARYANA versus CHANDRA MANI AND ORS. — [1996] 1 S.C.R. 1060
• STATE OF HARYANA versus CHANDVIR AND ORS. — [1996] SUPP. 1 S.C.R. 499
• STATE OF HARYANA versus DHARAMPAL, WATER PUMP OPERATOR AND ORS. — [1996] SUPP. 8 S.C.R. 599
• STATE OF HARYANA versus PALA AND ORS. — [1996] 1 S.C.R. 1022
• STATE OF HARYANA versus SMT. KAMLA AND ORS. — [1996] SUPP. 2 S.C.R. 106
• STATE OF HIMACHAL PRADESH versus SH. KESHAV RAM AND ORS. — [1996] SUPP. 7 S.C.R. 263
• STATE OF HIMACHAL PRADESH versus SURESH KUMAR VERMA AND ANR. — [1996] 1 S.C.R. 972
• STATE OF HIMACHAL PRADESH, THROUGH THE SECRETARY AGRICULTURE TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA versus NODHA RAM AND ORS. — [1996] 1 S.C.R. 54
• STATE OF HIMACHAL PRADESH, THROUGH THE SECRETARY RURAL DEVELOPMENT TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA versus ASHWANI KUMAR AND ORS. — [1996] 1 S.C.R. 56
• STATE OF JAMMU AND KASHMIR versus DR. ASHOK KUMAR GUPTA AND ORS. — [1996] 1 S.C.R. 375
• STATE OF JAMMU AND KASHMIR versus ROMESH CHANDER AND ORS. — [1996] SUPP. 9 S.C.R. 239
• STATE OF JAMMU AND KASHMIR versus SH. BAL RAJ SHARMA AND ORS. — [1996] SUPP. 1 S.C.R. 566
• STATE OF JAMMU AND KASHMIR versus SHAM LAL AND ORS. — [1996] SUPP. 2 S.C.R. 835
• STATE OF KARNATAKA & ORS. versus N. MADAPPA AND ORS. ETC. — [1996] SUPP. 2 S.C.R. 291
• STATE OF KARNATAKA AND ANR. versus UPPEGOUDA AND ORS. ETC. — [1996] SUPP. 6 S.C.R. 692
• STATE OF KARNATAKA AND ORS versus KRISHNOJI REO AND ANR. — [1996] 3 S.C.R. 874
• STATE OF KARNATAKA AND ORS. versus B.S. NANJUNDAIAH — [1996] 1 S.C.R. 379
• STATE OF KARNATAKA AND ORS. versus D.C. NANJUDAIAH AND ORS. — [1996] SUPP. 5 S.C.R. 222
• STATE OF KARNATAKA AND ORS. versus S.M. KOTRAYYA AND ORS. — [1996] SUPP. 5 S.C.R. 426
• STATE OF KARNATAKA AND ORS. versus V.B. HIREGOWDAR — [1996] SUPP. 3 S.C.R. 767
• STATE OF KARNATAKA versus G.M. HAYATH — [1996] SUPP. 4 S.C.R. 742
• STATE OF KERALA AND ANR. versus BUILDERS ASSOCIATION OF IND!A AND ORS. — [1996] SUPP. 9 S.C.R. 300
• STATE OF KERALA AND ANR. versus RADHAMANY — [1996] SUPP. 5 S.C.R. 202
• STATE OF KERALA AND ORS. versus M.N. SANKARA NARAYANAN AND ORS. — [1996] SUPP. 4 S.C.R. 363
• STATE OF KERALA ETC. versus GURUVAYUR DEVASWOM MANAGING COMMITTEE AND ORS. ETC. — [1996] SUPP. 8 S.C.R. 744
• STATE OF KERALA versus GEORGE JOSEPH — [1996] 2 S.C.R. 465
• STATE OF KERALA versus K. MOIDEENKUTTY AND ORS. — [1996] 3 S.C.R. 224
• STATE OF KERALA versus SASI — [1996] SUPP. 8 S.C.R. 304
• STATE OF M.P. AND ORS. versus SADASHIV ZAMINDAR — [1996] SUPP. 1 S.C.R. 569
• STATE OF M.P. versus MOHAN LAL AND ORS. — [1996] SUPP. 2 S.C.R. 489
• STATE OF MADHYA PRADESH AND ANR. versus BADRINARAYAN ACHARYA ETC. ETC. — [1996] SUPP. 3 S.C.R. 789
• STATE OF MADHYA PRADESH AND ANR. versus SHAKRI KHAN — [1996] SUPP. 1 S.C.R. 608
• STATE OF MADHYA PRADESH AND ORS versus M/S. M.V. VYAVSAYA AND CO. — [1996] SUPP. 9 S.C.R. 321
• STATE OF MADHYA PRADESH AND ORS. versus KESHAV — [1996] 1 S.C.R. 3
• STATE OF MADHYA PRADESH versus DHIRENDRA KUMAR — [1996] SUPP. 8 S.C.R. 443
• STATE OF MADHYA PRADESH versus DR. KRISHNA CHANDRA SAKSENA — [1996] SUPP. 7 S.C.R. 503
• STATE OF MADHYA PRADESH versus JAORA SUGAR MILLS LTD. AND ORS. ETC. — [1996] SUPP. 7 S.C.R. 411
• STATE OF MADHYA PRADESH versus R.P. SHARMA — [1996] SUPP. 4 S.C.R. 156
• STATE OF MADHYA PRADESH versus S.S. AKOLKAR — [1996] 1 S.C.R. 989
• STATE OF MADHYA PRADESH versus SURBHAN — [1996] SUPP. 1 S.C.R. 333
• STATE OF MADHYA PRADESH versus SWAROPCHANDRA — [1996] SUPP. 6 S.C.R. 684
• STATE OF MAHARASHTRA AND ANR. versus M/S. NATIONAL CONSTRUCTION CO., BOMBAY AND ANR. — [1996] 1 S.C.R. 293
• STATE OF MAHARASHTRA ETC. versus SOM NATH THAPA ETC. — [1996] SUPP. 1 S.C.R. 225
• STATE OF MAHARASHTRA versus MAHBOOB S. ALLIBHOY AND ANR. — [1996] SUPP. 1 S.C.R. 166
• STATE OF MAHARASHTRA versus MARUTI LAXMAN — [1996] SUPP. 1 S.C.R. 324
• STATE OF MAHARASHTRA versus PURSHOTTAM — [1996] SUPP. 2 S.C.R. 501
• STATE OF MAHARASHTRA versus SH. MARUTI SHRIPATI DUBAL — [1996] SUPP. 5 S.C.R. 358
• STATE OF MANIPUR versus THINGUJAM BROJEN MEETI — [1996] SUPP. 2 S.C.R. 738
• STATE OF ORISSA & ORS. ETC. versus SADASIVA MOHANTY — [1996] SUPP. 7 S.C.R. 820
• STATE OF ORISSA AND ORS. versus ARNAB KUMAR DUTTA — [1996] 1 S.C.R. 892
• STATE OF ORISSA AND ORS. versus NARAIN PRASAD AND ORS. — [1996] SUPP. 5 S.C.R. 465
• STATE OF ORISSA AND ORS. versus RAM CHANDRA DAS — [1996] SUPP. 2 S.C.R. 559
• STATE OF ORISSA AND ORS. versus SLBARAM BARAL (SIMARAM BARAI) — [1996] SUPP. 2 S.C.R. 842
• STATE OF ORISSA AND ORS. versus SUKANTI DEBI — [1996] SUPP. 9 S.C.R. 434
• STATE OF ORISSA ETC. versus KLOCKNER AND COMPANY AND ORS. ETC. — [1996] SUPP. 1 S.C.R. 368
• STATE OF ORISSA versus DIVISIONAL MANAGER, LIC AND ANR. — [1996] 3 S.C.R. 527
• STATE OF ORISSA versus RAJAKISHORE DAS — [1996] 2 S.C.R. 141
• STATE OF ORISSA versus SHARAT CHANDRA SAHU AND ANR. — [1996] SUPP. 7 S.C.R. 304
• STATE OF PUNJAB AND ANR. versus CHARANJI LAL GOEL — [1996] SUPP. 7 S.C.R. 365
• STATE OF PUNJAB AND ORS. versus SURJIT SINGH CONDUCTOR — [1996] 3 S.C.R. 817
• STATE OF PUNJAB AND ORS. versus DHARAM SINGH — [1996] SUPP. 10 S.C.R. 185
• STATE OF PUNJAB AND ORS. versus DR. HARBHAJAN SINGH GREASY — [1996] SUPP. 1 S.C.R. 288
• STATE OF PUNJAB AND ORS. versus GURSHARAN SINGH AND ORS. — [1996] SUPP. 9 S.C.R. 663
• STATE OF PUNJAB AND ORS. versus JIT SINGH — [1996] SUPP. 3 S.C.R. 792
• STATE OF PUNJAB AND ORS. versus LAL SINGH AND ORS. — [1996] SUPP. 8 S.C.R. 718
• STATE OF PUNJAB AND ORS. versus M/S SURINDER KUMAR AND CO. AND ORS. — [1996] SUPP. 9 S.C.R. 963
• STATE OF PUNJAB AND ORS. versus MOHINDER SINGH CHAWLA ETC. — [1996] SUPP. 10 S.C.R. 279
• STATE OF PUNJAB AND ORS. versus SADHU RAM — [1996] SUPP. 4 S.C.R. 41
• STATE OF PUNJAB AND ORS. versus TARA SINGH SHAHI — [1996] SUPP. 1 S.C.R. 490
• STATE OF PUNJAB versus BALDEV SINGH KHOSLA — [1996] SUPP. 1 S.C.R. 600
• STATE OF PUNJAB versus KESAR SINGH — [1996] SUPP. 3 S.C.R. 787
• STATE OF PUNJAB versus LABH SINGH ETC — [1996] SUPP. 3 S.C.R. 760
• STATE OF PUNJAB versus M/S. YOGINDER SHARMA ONKAR RAI & CO. AND ORS. — [1996] SUPP. 6 S.C.R. 375
• STATE OF PUNJAB versus MANINDER SINGH — [1996] SUPP. 4 S.C.R. 760
• STATE OF RAJASTHAN versus M/S. KALYAN SUNDARAM CEMENT INDUSTRIES LTD. AND ORS. — [1996] 2 S.C.R. 463
• STATE OF RAJASTHAN AND ANR. versus SARVOTAM VEGETABLE PRODUCT ETC. ETC. — [1996] SUPP. 1 S.C.R. 129
• STATE OF RAJASTHAN AND ORS. versus D.R. LAXMI AND ORS. — [1996] SUPP. 6 S.C.R. 221
• STATE OF RAJASTHAN AND ORS. versus RAJ SINGH AND ANR. ETC. — [1996] SUPP. 3 S.C.R. 210
• STATE OF RAJASTHAN versus KISHORE — [1996] 2 S.C.R. 1103
• STATE OF RAJASTHAN versus KUNJI RAMAN — [1996] SUPP. 10 S.C.R. 255
• STATE OF RAJASTHAN versus RAM NARAIN AND ORS. — [1996] 1 S.C.R. 874
• STATE OF RAJASTHAN versus SEVA RAM AND ORS. — [1996] 2 S.C.R. 81
• STATE OF RAJASTHAN versus SH. B.K. MEENA AND ORS. — [1996] SUPP. 7 S.C.R. 68
• STATE OF RAJASTHAN versus SRIRAM VERMA AND ANR — [1996] SUPP. 8 S.C.R. 35
• STATE OF RATASTHAN versus MANGILAL PINDWAL — [1996] SUPP. 3 S.C.R. 98
• STATE OF TAMIL NADU AND ANR. versus S. SUBRAMANIAM — [1996] 1 S.C.R. 968
• STATE OF TAMIL NADU AND ORS. ETC. versus S. THANGAVEL AND ORS. ETC. — [1996] SUPP. 9 S.C.R. 392
• STATE OF TAMIL NADU AND ORS. versus L. KRISHNAN AND ORS. — [1996] 1 S.C.R. 708
• STATE OF TAMIL NADU versus A. JAGANATHAN — [1996] SUPP. 3 S.C.R. 572
• STATE OF TAMIL NADU versus HIS HOLINESS SRILLA SRI AMBALAVANA PANDARA SANNADHI ADHEENAKARTHA AND ORS. — [1996] SUPP. 9 S.C.R. 161
• STATE OF TAMIL NADU versus KOTHARI SUGARS AND CHEMICALS LTD . — [1996] 2 S.C.R. 275
• STATE OF TAMIL NADU versus M/S. AROORAN SUGARS LTD. — [1996] SUPP. 8 S.C.R. 193
• STATE OF TAMIL NADU versus SIVARASAN @RAGHU @SIVARASA AND ORS. — [1996] SUPP. 8 S.C.R. 243
• STATE OF TAMIL NADU versus SRI SRINIVASA SALES CIRCULATION — [1996] SUPP. 7 S.C.R. 185
• STATE OF TAMIL NADU versus TYL. JEEVANLAL LTD. — [1996] SUPP. 4 S.C.R. 619
• STATE OF U.P. AND ANR versus SHRI KRISHNA PANDEY — [1996] 3 S.C.R. 183
• STATE OF U.P. AND ANR. versus RAJENDRA SINGH — [1996] 1 S.C.R. 984
• STATE OF U.P. AND ANR. versus ROADWAYS MINISTERIAL STAFF ASSOCIATION U.P. AND ANR. — [1996] SUPP. 2 S.C.R. 565
• STATE OF U.P. AND ANR. versus T.P. LAL SRIVASTAVA — [1996] SUPP. 6 S.C.R. 623
• STATE OF U.P. AND ANR. versus VED PAL SINGH AND ANR. — [1996] SUPP. 7 S.C.R. 233
• STATE OF U.P. AND ORS. ETC versus PURUSHOTTAM PANDEY AND ORS. ETC. — [1996] SUPP. 7 S.C.R. 723
• STATE OF U.P. AND ORS. ETC. versus SMT. MALTI KAUL AND ANR. ETC. — [1996] SUPP. 5 S.C.R. 9
• STATE OF U.P. AND ORS. ETC. versus DR. R.K. TANDON AND ORS. ETC. — [1996] SUPP. 4 S.C.R. 149
• STATE OF U.P. AND ORS. versus BRIDGE AND ROOF CO. (INDIA) LTD. — [1996] SUPP. 4 S.C.R. 762
• STATE OF U.P. AND ORS. versus DEEP NARAIN TRIPATHI AND ORS. — [1996] SUPP. 1 S.C.R. 78
• STATE OF U.P. AND ORS. versus GARIB DASS AND ORS. — [1996] SUPP. 8 S.C.R. 916
• STATE OF U.P. AND ORS. versus HARISH CHANDRA AND ORS. — [1996] SUPP. 1 S.C.R. 260
• STATE OF U.P. AND ORS. versus NAND KISHORE SHUKLA AND ANR. — [1996] 3 S.C.R. 219
• STATE OF U.P. AND ORS. versus SMT. GAYATRI DEVI PANDEY — [1996] SUPP. 4 S.C.R. 642
• STATE OF U.P. AND ORS. versus SMT. KAMLA DEVI AND ANR. — [1996] SUPP. 2 S.C.R. 644
• STATE OF U.P. AND OTHERS versus RAMASH-YRAYA YADAV AND ANOTHER — [1996] 2 S.C.R. 707
• STATE OF U.P. versus AMAR SINGH ETC — [1996] SUPP. 7 S.C.R. 165
• STATE OF U.P. versus AMEER ALI — [1996] 3 S.C.R. 1205
• STATE OF U.P. versus BAL KISHAN DAS AND ANR. — [1996] SUPP. 8 S.C.R. 49
• STATE OF U.P. versus BANKE SINGH AND ANR — [1996] 1 S.C.R. 992
• STATE OF U.P. versus DY. DIRECTOR OF CONSOLIDATION AND ORS. — [1996] SUPP. 3 S.C.R. 191
• STATE OF U.P. versus O.P. SHARMA — [1996] 2 S.C.R. 236
• STATE OF U.P. versus RAGHUBIR SINGH — [1996] SUPP. 10 S.C.R. 91
• STATE OF U.P. versus RAMESH PRASAD MISRA AND ANR. — [1996] SUPP. 4 S.C.R. 631
• STATE OF U.P. versus SHER SINGH AND ORS. — [1996] SUPP. 10 S.C.R. 273
• STATE OF U.P. versus SMT. NOORIE @ NOOR JAHAN AND ORS. — [1996] 3 S.C.R. 886
• STATE OF UTTAR PRADESH AND ORS. versus DR. RAMESH PRASAD — [1996] 1 S.C.R. 391
• STATE OF UTTAR PRADESH AND ORS. versus VINAY KUMAR JAIN — [1996] SUPP. 8 S.C.R. 777
• STATE OF UTTAR PRADESH ETC. versus SMT. RAM KUMARI DEVI ETC. — [1996] 2 S.C.R. 749
• STATE OF UTTAR PRADESH versus RUP LAL SHARMA AND OTHERS — [1996] SUPP. 10 S.C.R. 205
• STATE OF UTTAR PRADESH versus THE DISTRICT JUDGE AND ORS. — [1996] SUPP. 7 S.C.R. 513
• STATE OF WEST BENGAL AND ORS. ETC. versus MONLRUJJAMAN MULLICK AND ORS. ETC. — [1996] SUPP. 3 S.C.R. 749
• STATE OF WEST BENGAL AND ORS. versus TROPICAL SCHOOL EMPLOYEES UNION AND ORS. — [1996] 3 S.C.R. 769
• SUB-DIVISIONAL INSPECTOR (POSTAL) AND ORS. versus K.K. PAVITHERAN — [1996] SUPP. 7 S.C.R. 95
• SUB-DIVISIONAL INSPECTOR OF POST, VAIKAM AND ORS. ETC. versus THEYYAM JOSEPH ETC. — [1996] 2 S.C.R. 93
• SUB-INSPECTOR SADHAN KUMAR GOSWAMI AND ORS. versus THE UNION OF INDIA AND ORS. — [1996] SUPP. 7 S.C.R. 814
• SUBHASHGIR KHUSHALGIR GOSAVI AND ORS. versus SPECIAL LAND ACQUISITION OFFICER AND ORS. — [1996] 3 S.C.R. 520
• SUDIP MAZUMDAR versus STATE OF MADHYA PRADESH — [1996] SUPP. 3 S.C.R. 575
• SUKHBIR SINGH AND ORS. versus BRIJ PAL SINGH AND ORS. — [1996] SUPP. 2 S.C.R. 863
• SUKHDEO versus THE.COMMISSIONER AMRAVATI DIVISION, AMRAVATI AND ANR. — [1996] SUPP. 2 S.C.R. 287
• SULTANA BEGUM versus PREM CHAND JAIN — [1996] SUPP. 9 S.C.R. 707
• SUNDER DAS AND ORS versus GAJANANRAO AND ORS. — [1996] SUPP. 10 S.C.R. 66
• SUNNY KRUIAKORE AND ORS. versus STATE OF KERALA AND ORS. — [1996] SUPP. 4 S.C.R. 709
• SUPREME CO-OPERATIVE GROUP HOUSING SOCIETY versus M/S. H.S. NAG AND ASSOCIATES (P) LTD. — [1996] SUPP. 2 S.C.R. 658
• SURAIN SINGH (DEAD) BY LRS. AND ORS. versus MEHENGA (DEAD) BY LRS. — [1996] 1 S.C.R. 1152
• SURAT SINGH (DEAD) BY LRS. AND ORS ETC versus UNION OF INDIA — [1996] SUPP. 4 S.C.R. 640
• SURENDRA KUMAR versus PHOOLCHAND (DEAD) THROUGH LRS. AND ANR. — [1996] 2 S.C.R. 15
• SURESH KUMAR JAIN versus SHANTI SWARUP JAIN AND ORS. — [1996] SUPP. 9 S.C.R. 28
• SURESH LOHIYA versus STATE OF MAHARASHTRA AND ANR. — [1996] SUPP. 5 S.C.R. 130
• SURINDER KAUR versus STATE OF PUNJAB AND ORS. — [1996] 2 S.C.R. 1040
• SURINDER KUMAR AND ANR. versus ISHWAR DAYAL AND ANR. — [1996] 2 S.C.R. 87
• SURJA RAM versus STATE OF RAJASTHAN — [1996] SUPP. 6 S.C.R. 783
• SURJEET SINGH CHHABRA versus UNION OF INDIA AND ORS. — [1996] SUPP. 7 S.C.R. 818
• SURJIT SINGH AND ORS. versus BALBIR SINGH — [1996] 3 S.C.R. 70
• SURJIT SINGH versus STATE OF PUNJAB AND ORS. — [1996] 1 S.C.R. 1095
• SUSHIL KUMAR versus MOTI RAM AND ANR. — [1996] SUPP. 5 S.C.R. 211
• SUSHILA DEVI ETC. versus STATE OF HARYANA AND ANR. — [1996] 3 S.C.R. 1092
• SUSHILA NARAHARI AND ORS. versus NANDA KUMAR AND ANR. — [1996] SUPP. 3 S.C.R. 208
• SWETAMBAR STHANAKWASI JAIN SAMITI AND ANR. versus THE ALLEGED COMMITTEE OF MANAGEMENT SRI R.J.1. COLLEGE, AGRA AND ORS. — [1996] 2 S.C.R. 623
• SYAM SUNDER AGARWAL AND CO. versus UNION OF INDIA — [1996] 1 S.C.R. 245
• SYED ABDUL ALAM AND ORS. versus THE GOVERNMENT OF ANDHRA PRADESH AND ORS. — [1996] SUPP. 1 S.C.R. 326
• T. LAKSHMI NARASIMHA CHARI ETC. versus HIGH COURT OF ANDHRA PRADESH AND OTHERS ETC. — [1996] SUPP. 2 S.C.R. 595
• T. N. GODAVARMAN THIRUMULKPAD ETC. versus UNION OF INDIA AND ORS. — [1996] SUPP. 9 S.C.R. 982
• T. VENKATA NARAYANA AND ORS, versus SMT. VENKATA SUBBAMMA (DEAD) AND ORS. — [1996] 3 S.C.R. 1042
• T.M.A. PAI FOUNDATION AND ORS. ETC. versus STATE OF KARNATAKA AND ORS. ETC — [1996] SUPP. 4 S.C.R. 436
• T.R. THANDUR versus UNION OF INDIA AND ORS. — [1996] SUPP. 1 S.C.R. 26
• TAGIN LITIN ETC. versus STATE OF ARUNACHAL PRADESH — [1996] SUPP. 2 S.C.R. 745
• TAHIR versus STATE (DELHI) — [1996] 3 S.C.R. 757
• TALLURRI VENKAIAH NAIDU AND ANR. ETC. versus PUBLIC PROSECUTOR, HIGH COURT OF ANDHRA PRADESH — [1996] SUPP. 5 S.C.R. 1
• TAMIL NADU ELECTRICITY BOARD AND ANR versus N. RAJU REDDIAR AND ANR — [1996] SUPP. 10 S.C.R. 915
• TAMIL NADU ELECTRICITY BOARD AND ANR. versus N. RAJU REDDIAR AND ANR. — [1996] SUPP. 1 S.C.R. 739
• TAMIL NADU HOUSING BOARD AND ANR. versus P. PARTHASARATHI — [1996] SUPP. 7 S.C.R. 194
• TAMIL NADU HOUSING BOARD versus A. VISWAM (DEAD) BY LRS. — [1996] 2 S.C.R. 402
• TAPAN KUMAR SADHUKHAN versus FOOD CORPORATION OF INDIA — [1996] SUPP. 4 S.C.R. 775
• TARLOK SINGH versus VIJAY KUMAR SABHARWAL — [1996] 3 S.C.R. 879
• TATA IRON AND STEEL CO. LTD. ETC. versus UNION OF INDIA AND ANR. — [1996] SUPP. 3 S.C.R. 808
• TEHRI HYDRO DEVELOPMENT CORPORATION versus SH. S.P. SINGH AND ORS. — [1996] SUPP. 9 S.C.R. 211
• TEJKUMAR BALAKRISHNA RUIA versus A.K. MENON AND ANOTHER — [1996] SUPP. 5 S.C.R. 623
• TELECOM DISTRICT MANAGER, GOA AND ORS. versus V.S. DEMPO & CO. AND ORS. — [1996] 3 S.C.R. 524
• TEXTILE PROCESSORS' ASSOCIATION, THROUGH ITS JT. SECRETARY MR. NITIN THAKKAR versus THE CHIEF SECRETARY, STATE OF GUJARAT AND ORS. — [1996] 1 S.C.R. 155
• THACKER PRAGJI ANANDJI versus MANSUKH AMBALAL (DEAD) THROUGH HIS HEIRS AND LRS. AND ANR. — [1996] SUPP. 9 S.C.R. 336
• THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY versus STATE OF PUNJAB AND ANR. — [1996] SUPP. 9 S.C.R. 831
• THE AGRICULTURAL PRODUCE MARKET COMMITTEE BY ITS SECRETARY ETC. versus THE LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER AND ANR. ETC. — [1996] SUPP. 6 S.C.R. 662
• THE AJMER CENTRAL COOPERATIVE BANK LTD. AJMER, THROUGH THE MANAGING DIRECTOR versus THE PRESCRIBED AUTHORITY UNDER THE RAJASTHAN SHOPS AND CO. ESTABLISHMENT ACT, AIMER AND ORS. — [1996] 1 S.C.R. 160
• THE AMALAPURAM MUNICIPAL COUNCIL AND ANR. versus U. SIMHADRI — [1996] SUPP. 4 S.C.R. 563
• THE ASSTT. COLLECTOR OF CENTRAL EXCISE versus BATA INDIA LTD. — [1996] SUPP. 2 S.C.R. 424
• THE BIHAR STATE BOARD OF RELIGIOUS TRUST versus RAMSUBARAN DAS — [1996] 3 S.C.R. 56
• THE BRITISH MACHINERY SUPPLIES CO. versus THE UNION OF INDIA AND ORS. — [1996] SUPP. 4 S.C.R. 294
• THE CANTONMENT BOARD,MATHURA versus KRISHNA BRICKS AND LIME FACTORY — [1996] SUPP. 6 S.C.R. 135
• THE CHIEF COMMISSIONER OF INCOME TAX (ADMINSITRATION) BANGALORE versus V.K. GURURAJ AND ORS. — [1996] 1 S.C.R. 841
• THE CHIEF GENERAL MANAGER TELECOM KERALA CIRCLE TRIVENDRUM AND ANR. versus G. RENUKA AND ANR. — [1996] SUPP. 9 S.C.R. 436
• THE CHIEF GENERAL MANAGER, JAGANNATH AREA AND ORS. versus STATE OF ORISSA AND ORS. — [1996] SUPP. 6 S.C.R. 570
• THE CHURCH OF SOUTH INDIA TRUST ASSOCIATION versus THE TELUGU CHURCH COUNCIL — [1996] 1 S.C.R. 322
• THE COLLECTOR OF CENTRAL EXCISE, BARODA versus M/S. THE GAEKWAR MILLS LTD. — [1996] SUPP. 7 S.C.R. 472
• THE COMMERCIAL TAX OFFICER AND ORS. versus M/S. BISWANATH JHUNJHUNWALA AND ANR. — [1996] SUPP. 5 S.C.R. 286
• THE COMMISSIONER OF COMMERCIAL TAX ANDHRA PRADESH, HYDERABAD AND ANR. versus G. SETHUMADHAVA RAO AND ORS. — [1996] 1 S.C.R. 693
• THE COMMISSIONER OF INCOME TAX CENTRAL-I, BOMBAY versus MESSRS EMPIRE ESTATE, BOMBAY — [1996] 1 S.C.R. 1004
• THE COMMISSIONER OF INCOME TAX versus M/S. NARANG DAIRY PRODUCTS — [1996] 2 S.C.R. 1168
• THE COMMISSIONER OF INCOME TAX, BOMBAY versus BOMBAY DYEING AND MANUFACTURING CO. LTD. — [1996] 3 S.C.R. 65
• THE COMMISSIONER OF INCOME TAX, KERALA versus THE KILKOTAGIRI TEA AND COFFEE ESTATE CO. LTD. — [1996] 2 S.C.R. 601
• THE COMMISSIONER OF INCOME-TAX, MADRAS versus THE LAKSHMI VILAS BANK LTD. KARUR — [1996] SUPP. 2 S.C.R. 522
• THE COMMISSIONER OF INCOME-TAX, TAMIL NADU versus CITY MILLS DISTRIBUTORS (P) LTD . — [1996] 2 S.C.R. 109
• THE COMMISSIONER OF POLICE, BOMBAY AND ANR. versus BHAGWAN V. LAHANE — [1996] SUPP. 9 S.C.R. 199
• THE COMMISSIONER, CORPORATION OF MADRAS versus MADRAS CORPORATION TEACHERS MANDRAM AND ORS. — [1996] SUPP. 8 S.C.R. 660
• THE COMMITTEE FOR THE PROTECTION OF DEMOCRATIC RIGHTS versus THE CHIEF MINISTER OF THE STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 8 S.C.R. 849
• THE COMMITTEE OF MANAGEMENT, VASANTA COLLEGE FOR WOMEN versus TRIBHUWAN NATH TRIPATHI AND ORS. — [1996] SUPP. 9 S.C.R. 56
• THE DEPUTY INSPECTOR GENERAL OF POLICE versus K.S. SWAMINATHAN — [1996] SUPP. 7 S.C.R. 197
• THE DIRECTOR, MINISTRY OF COAL AND ORS. versus BIMLENDU KUMAR — [1996] SUPP. 8 S.C.R. 24
• THE DISCIPLINARY AUTHORITY-CUM-REGIONAL MANAGER AND ORS. versus NIKUNJA BIHARI PATNALK — [1996] SUPP. 1 S.C.R. 314
• THE DIVISIONAL FOREST OFFICER AND ORS. versus S. NAGESHWARAMMA — [1996] SUPP. 5 S.C.R. 196
• THE EXCISE SUPERINTENDENT MALKAPATNAM, KRISHNA DISTRICT, ANDHRA PRADESH versus K.B.N. VISWESHWARA RAO AND ORS. — [1996] SUPP. 5 S.C.R. 73
• THE FINANCIAL COMMISSIONER (TAXATION) PUNJAB AND ORS. versus HARBHAJAN SINGH — [1996] 3 S.C.R. 812
• THE GENERAL MANAGER, TELEPHONES, ABMEDABAD AND ORS. versus V.G. DESAI AND ANR. — [1996] 1 S.C.R. 1132
• THE GOA STATE CO-OPERATIVE BANK LTD. versus PEDNE TALUKA PRATHAMIK SHIKSHAK PAT SAUNSTHA LTD AND ORS. — [1996] SUPP. 8 S.C.R. 352
• THE GOVT. OF ANDHRA PRADESH versus H.E.H., THE NIZAM, HYDERABAD. — [1996] 3 S.C.R. 772
• THE HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. versus ROOCHIRA CERAMICS AND ANR. — [1996] SUPP. 7 S.C.R. 638
• THE III INCOME TAX OFFICER, CIRCLE - I, SALEM AND ANR. versus ARUNAGIRI CHETTIAR — [1996] SUPP. 2 S.C.R. 461
• THE INCOME TAX APPELLATE TRIBUNAL, HYDERABAD SPECIAL BENCH, HYDERABAD versus THE DEPUTY COMMISSIONER OF INCOME-TAX (ASSTTS.) III , HYDRABAD , ANDHRA PRADESH AND ORS. — [1996] 1 S.C.R. 630
• THE LAND ACQUISITION OFFICER AND ASSISTANT COMMISSIONER, MANGALORE versus BELEKAL KRISHNA BHAT — [1996] SUPP. 4 S.C.R. 372
• THE MADHYA PRADESH CO-OPERATIVE BANK LTD. JABALPUR ETC. versus THE ADDITIONAL COMMISSIONER OF INCOME TAX. ETC. — [1996] 1 S.C.R. 773
• THE MANAGING DIRECTOR 0.I.I.D.C., BHUBANESWAR versus SARAT CHANDRA PATNAIK AND ANR. — [1996] SUPP. 2 S.C.R. 108
• THE MANIPUR TEA CO. PVT. LTD. versus THE COLLECTOR OF HAILAKANDI — [1996] SUPP. 10 S.C.R. 108
• THE MUNICIPAL COMMISSIONER, CALCUTTA MUNICIPAL CORPORATION AND ORS. versus PIJUSH KANT! DAS AND ANR. — [1996] 1 S.C.R. 831
• THE MUNICIPAL COMMISSIONER, THANE AND ANOTHER versus H. AND R. JOHNSON (INDIA) LTD. AND ANOTHER — [1996] SUPP. 4 S.C.R. 301
• THE NAIHATI MUNICIPALITY AND ORS. versus CHINMOYEE MUKHERJEE AND ORS. — [1996] SUPP. 4 S.C.R. 316
• THE NEW DATAR TRANSPORT CO. (PVT.) LTD. versus SMT. RADHABAI AND ORS. — [1996] SUPP. 4 S.C.R. 379
• THE OFFICER ON SPECIAL DUTY (LAND ACQUISITION) AND ANR. versus SHAH MANILAL CHANDULAL ETC. — [1996] 2 S.C.R. 366
• THE PATIALA CENTRAL COOPERATIVE BANK LTD. versus THE PATIALA CENTRAL COOPERATIVE BANK EMPLOYEES UNION AND ANR. ETC. — [1996] SUPP. 6 S.C.R. 347
• THE PRESIDENT, A.P.M.C., TALUKA DARWHA, DISTRICT YAVATMAL,MAHARASHTRA versus MANIKANT AND ORS. — [1996] SUPP. 7 S.C.R. 621
• THE PROPERTY OWNERS' ASSOCIATION AND ORS. versus THE STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 2 S.C.R. 230
• THE RECOVERY OFFICER, LAKHIMPUR AND ORS. versus SMT. RAVINDRA KAUR AND ORS. — [1996] SUPP. 9 S.C.R. 529
• THE REGIONAL DIRECTOR, E.S.I. CORPORATION AND ANR. versus FRANCIS DE COSTA AND ANR. — [1996] SUPP. 5 S.C.R. 797
• THE REGIONAL PROVIDENT FUND COMMISSIONER ETC. versus SHILLONG CITY BUS SYNDICATE AND ANR. ETC. — [1996] 3 S.C.R. 942
• THE REGIONAL PROVIDENT FUND COMMISSIONER versus S.D. COLLEGE, HOSHIARPUR AND ORS. — [1996] SUPP. 8 S.C.R. 27
• THE RT. REV. B.P. SUGANDHAR versus SAT. D. DOROTHY DAYASHEELA EBENESER — [1996] SUPP. 1 S.C.R. 247
• THE SCHEDULE CASTES AND SCHEDULED TRIBES OFFICERS WELFARE COUNCIL versus STATE OF UTTAR PRADESH AND ANR. — [1996] SUPP. 6 S.C.R. 544
• THE SECRETARY (ESTT.) RAILWAY BOARD AND ANR. ETC. versus SH. D. FRANCIS PAUL ETC. — [1996] SUPP. 3 S.C.R. 578
• THE SECRETARY TO GOVERNMENT OF TAMIL NADU versus D. SUBRAMANYAM RAJADEVAN — [1996] SUPP. 3 S.C.R. 385
• THE SECRETARY, HAILAKANDI BAR ASSOCIATION versus STATE OF ASSAM AND ANR. — [1996] SUPP. 2 S.C.R. 573
• THE SECRETARY, JAIPUR DEVELOPMENT AUTHORITY, JAIPUR versus DAULAT MAL JAIN — [1996] SUPP. 6 S.C.R. 584
• THE SECRETARY, MINISTRY OF WORKS AND HOUSING, GOVERNMENT OF INDIA AND ORS. versus SH. MOHINDER SINGH JAGDEV AND ORS. — [1996] SUPP. 4 S.C.R. 736
• THE SECRETARY, TAMIL NADU WAKF BOARD AND ANR. versus SYED FATIMA NACHI — [1996] SUPP. 3 S.C.R. 271
• THE SPECIAL LAND ACQUISITION OFFICER versus VIRUPAX SHANKAR NADAGOUDA — [1996] SUPP. 5 S.C.R. 25
• THE SPECIAL LAND ACQUISITION OFFICER, BANGALORE versus V.T. VELU AND ORS. — [1996] 1 S.C.R. 566
• THE SPECIAL LAND ACQUISITION OFFICER, DHARWAD versus SMT. TAJAR HANIFABI — [1996] SUPP. 4 S.C.R. 748
• THE SPECIAL LAND ACQUISITION OFFICER, SRIRANGAPATNAM versus NAGEGOWOA — [1996] SUPP. 5 S.C.R. 191
• THE SPECIAL TEHSILDAR, LAND ACQUISITION, KERALA versus K.V. AYISUMMA — [1996] SUPP. 3 S.C.R. 848
• THE STATE OF BIHAR AND ANR. versus NILMANI SAHU AND ANR. — [1996] SUPP. 7 S.C.R. 236
• THE STATE OF BIHAR AND ORS. ETC. versus SAMSUZ ZOHA ETC. — [1996] 3 S.C.R. 807
• THE STATE OF BIHAR AND ORS. versus SURESH CHANDRA MUKHERJEE — [1996] SUPP. 2 S.C.R. 283
• THE STATE OF BIHAR versus MADHESHWAR PRASAD — [1996] SUPP. 4 S.C.R. 415
• THE STATE OF GOA AND ANR. ETC. ETC. versus SMT. YVETTE PEREIRA A.E. COSTA ETC. ETC. — [1996] SUPP. 1 S.C.R. 298
• THE STATE OF GUJARAT AND ANR. ETC. versus DEVRAJBHAL CHHAGANBHAL AND ORS. ETC. — [1996] SUPP. 4 S.C.R. 409
• THE STATE OF GUJARAT versus GOPALBHAI BECHARBHAI ETC. — [1996] SUPP. 5 S.C.R. 30
• THE STATE OF GUJARAT versus RAJESH KUMAR CHIMANLAL BAROT AND ANR. — [1996] SUPP. 4 S.C.R. 279
• THE STATE OF KARNATAKA AND ANR. versus T. VENKATARAMANAPPA — [1996] SUPP. 6 S.C.R. 607
• THE STATE OF KARNATAKA versus MOIN PATAL AND OTHERS — [1996] 2 S.C.R. 919
• THE STATE OF M.P. ETC. versus HARISHANKAR GOEL AND ANR. ETC. — [1996] SUPP. 4 S.C.R. 349
• THE STATE OF MADHYA PRADESH AND ORS. versus M/S. BINDAL AGRO CHEMICAL LTD. AND ANR. — [1996] SUPP. 3 S.C.R. 754
• THE STATE OF MADHYA PRADESH versus HLRALAL AND ORS. — [1996] 1 S.C.R. 480
• THE STATE OF MAHARASHTRA AND ANR. versus SHRI PRABHAKAR BHIKAJI INGLE — [1996] 3 S.C.R. 211
• THE STATE OF MAHARASHTRA versus ENGINEERING COLLEGE TEACHERS ASSOCIATION AND ORS. — [1996] SUPP. 3 S.C.R. 794
• THE STATE OF PUNJAB AND ANR. versus DHARAM PAUL AND ORS. — [1996] 1 S.C.R. 826
• THE STATE OF PUNJAB versus DARSHAN SINGH — [1996] 2 S.C.R. 745
• THE STATE OF PUNJAB versus DES RAJ — [1996] SUPP. 1 S.C.R. 562
• THE STATE OF PUNJAB versus GURMIT SINGH ANR ORS. — [1996] 1 S.C.R. 532
• THE STATE OF PUNJAB versus NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD. — [1996] SUPP. 7 S.C.R. 807
• THE STATE OF PUNJAB versus SARWAN SINGH — [1996] SUPP. 8 S.C.R. 826
• THE STATE OF RAJASTHAN AND ANR. versus TALIB KHAN AND ORS. ETC. — [1996] SUPP. 7 S.C.R. 742
• THE STATE OF RAJASTHAN versus RAJASTHAN AGRICULTURE INPUT DEALERS ASSOCIATION — [1996] SUPP. 3 S.C.R. 265
• THE STATE OF UTTAR PRADESH AND ANR. versus M/S. HINDUSTAN SAFETY GLASS WORKS (P) LTD. — [1996] 3 S.C.R. 678
• THE STATE OF WEST BENGAL AND ANR. versus KAILASH CHANDRA KAPUR AND ORS. — [1996] SUPP. 9 S.C.R. 398
• THE STATE OF WEST BENGAL AND ORS. versus SRI KARTICK CHANDRA DAS AND ORS. — [1996] SUPP. 2 S.C.R. 373
• THE STATE OF WEST BENGAL versus LOHIT KUMAR ROY — [1996] SUPP. 4 S.C.R. 11
• THE STEEL AUTHORITY OF INDIA AND ORS. versus NEW MARINE COAL CO. (PVT.) LTD. — [1996] 2 S.C.R. 650
• THE U.P. JAL NIGAM, LUCKNOW THROUGH ITS CHAIRMAN AND ANR. versus M/S KALRA PROPERTIES (P) LTD., LUCKNOW AND ORS. — [1996] 1 S.C.R. 683
• THE UNION OF INDIA versus SHRI SUBE RAM AND ORS. — [1996] SUPP. 5 S.C.R. 219
• THE UNITED INDIA INSURANCE CO. LTD. versus M/S M.K.J. CORPORATION — [1996] SUPP. 5 S.C.R. 20
• THE VADAKKENCHARY CO. OPERATIVE SERVICE BANK LTD. ETC. ETC. versus STATE OF KERALA AND ORS. — [1996] 2 S.C.R. 247
• THE VICE CHANCELLOR, UNIVERSITY OF ALLAHABAD AND ORS. versus DR. ANAND PRAKASH MISHRA AND ORS. — [1996] SUPP. 10 S.C.R. 175
• THIRUMURUGA KIRUPANANDA VARIYAR THA VATHIRU SUNDARA SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST versus STATE OF TAMIL NADU AND OTHERS — [1996] 2 S.C.R. 422
• TMT. NOORJAHAN versus TMT. SULTAN RAJIA @THAJU AND ORS. — [1996] SUPP. 8 S.C.R. 401
• TULSI SINGH versus STATE OF PUNJAB — [1996] SUPP. 4 S.C.R. 340
• TUSHAR ARUN GANDHI versus STATE OF ORISSA AND OTHER — [1996] SUPP. 9 S.C.R. 173
• TUSHAR KANTI BOSE AND ORS. versus SA VITRI DEVI AND ORS. — [1996] SUPP. 4 S.C.R. 17
• U. P. KATTHA FACTORIES ASSOCIATION versus THE STATE OF U.P. AND ORS. — [1996] 1 S.C.R. 5
• U. P. RAJKIYA NIRMAN NIGAM LTD. versus INDURE PVT. LTD. AND OTHERS — [1996] 2 S.C.R. 386
• U.D. LAMA AND OTHERS versus STATE OF SIKKIM AND OTHERS — [1996] SUPP. 9 S.C.R. 180
• U.P STATE ROAD TRANSPORT CORPN. THROUGH ITS MANAGING DIRECTOR AND ANR. versus GOBARDHAN AND ANR. — [1996] SUPP. 6 S.C.R. 620
• U.P. ELECT. BOARD THROUGH ITS CHAIRMAN AND ANR. versus M/S. TRIVENI ENGG. WORKS LTD. — [1996] SUPP. 1 S.C.R. 290
• U.P. JAL NIGAM AND ORS versus NARINDER KUMAR AGARWAL — [1996] 1 S.C.R. 1120
• U.P. JAL NIGAM AND ORS. versus PRABHA T CHANDRA JAIN AND ORS. — [1996] 1 S.C.R. 1118
• U.P. SHIKSHA AND EDUCATION BOARD versus RAJENDER PRASAD GUPTA — [1996] 2 S.C.R. 1053
• U.P. STATE MINERAL DEVELOPMENT. CORPORATION AND ANR. versus K.C.P. SINHA — [1996] SUPP. 1 S.C.R. 689
• U.P. STATE ROAD TRANSPORT CORPORATION AND ORS. versus TRILOK CHANDRA AND ORS. — [1996] SUPP. 2 S.C.R. 443
• U.P. STATE ROADWAYS TRANSPORT CORPN., LUCKNOW THROUGH ITS GENERAL MANAGER versus ANWAR AHMED AND ORS. — [1996] SUPP. 7 S.C.R. 98
• U.P. STATE SUGAR CORPORATION versus M/S SUMAC INTERNATIONAL LTD. — [1996] SUPP. 9 S.C.R. 511
• UJAGAR SINGH AND ORS. versus STATE OF PUNJAB AND ORS. — [1996] SUPP. 4 S.C.R. 56
• UJJAGAR SINGH (DEAD) BY LRS. ETC. versus THE COLLECTOR, BHATINDA AND ANR. ETC. — [1996] SUPP. 4 S.C.R. 239
• UJJAIN VIKAS PRADHIKARAN, (UJJAIN DEVELOPMENT AUTHORITY) versus TARACHAND AND ANR. ETC. — [1996] SUPP. 3 S.C.R. 531
• UMASHANKAR PANDA versus STATE OF MADHYA PRADESH — [1996] 2 S.C.R. 1154
• UMRAH KHATOON versus MD. ZAFIR KHAN AND ORS. — [1996] SUPP. 10 S.C.R. 116
• UNION OF INDIA & ORS versus KIRLOSKAR PNEUMATIC CO. LTD. — [1996] SUPP. 2 S.C.R. 326
• UNION OF INDIA AND ANR. versus M/S. JESUS SALES CORPORATION — [1996] 3 S.C.R. 894
• UNION OF INDIA AND ANR. ETC. ETC. versus A. SANYASI RAO AND ORS. ETC. ETC. — [1996] 2 S.C.R. 570
• UNION OF INDIA AND ANR. ETC. versus LAXMAN GAJANAN DESAI AND ANR. ETC. — [1996] 3 S.C.R. 872
• UNION OF INDIA AND ANR. versus JAIN SABHA, NEW DELHI AND ANR. — [1996] SUPP. 9 S.C.R. 1
• UNION OF INDIA AND ANR. versus M. BHASKAR AND ORS. — [1996] SUPP. 2 S.C.R. 358
• UNION OF INDIA AND ANR. versus M/S. SH. RAM RAYONS — [1996] 2 S.C.R. 457
• UNION OF INDIA AND ANR. versus MADHAV S/0. GAJANAN CHAUBAL AND ANR. — [1996] SUPP. 6 S.C.R. 503
• UNION OF INDIA AND ANR. versus MOTI LAL AND ORS. — [1996] 2 S.C.R. 727
• UNION OF INDIA AND ANR. versus RANCHI MUNICIPAL CORPN. RANCHI AND ORS. — [1996] 2 S.C.R. 761
• UNION OF INDIA AND ANR. versus SAMAR SINGH AND ORS. — [1996] SUPP. 7 S.C.R. 253
• UNION OF INDIA AND ANR. versus SH. BALJIT SINGH — [1996] SUPP. 7 S.C.R. 626
• UNION OF INDIA AND ANR. versus SHREE GANESH STEEL ROLLING MILLS LTD. AND ANR. — [1996] SUPP. 1 S.C.R. 486
• UNION OF INDIA AND ANR. versus THE SPECIAL LAND ACQUISITION OFFICER & ORS. — [1996] SUPP. 5 S.C.R. 441
• UNION OF INDIA AND ORS versus BISHAMBER DUTT — [1996] SUPP. 7 S.C.R. 650
• UNION OF INDIA AND ORS. ETC. versus M/S. BANGALORE WIRE RED MILLS ETC. — [1996] 3 S.C.R. 656
• UNION OF INDIA AND ORS. ETC. versus METAL BOX CO. OF INDIA LTD. ETC. — [1996] SUPP. 7 S.C.R. 134
• UNION OF INDIA AND ORS. ETC. versus S.D. GUPTA AND ORS. — [1996] 2 S.C.R. 471
• UNION OF INDIA AND ORS. versus A.J. FABIAN — [1996] SUPP. 9 S.C.R. 690
• UNION OF INDIA AND ORS. versus ANAND SINGH BISHT — [1996] SUPP. 5 S.C.R. 306
• UNION OF INDIA AND ORS. versus CORPORAL AK. BAKSHI AND ANR. — [1996] 2 S.C.R. 986
• UNION OF INDIA AND ORS. versus D.R.R. SASTRI — [1996] SUPP. 9 S.C.R. 151
• UNION OF INDIA AND ORS. versus DHANWANTI DEVI AND ORS. — [1996] SUPP. 5 S.C.R. 32
• UNION OF INDIA AND ORS. versus GARWARE NYLONS LTD. ETC. — [1996] SUPP. 5 S.C.R. 629
• UNION OF INDIA AND ORS. versus HARISH BALKRISHNA MAHAJAN — [1996] SUPP. 7 S.C.R. 662
• UNION OF INDIA AND ORS. versus JAIN SHUDH VANASPATI LTD. AND ANR. — [1996] SUPP. 4 S.C.R. 418
• UNION OF INDIA AND ORS. versus JASWANT RAI KOCHHAR AND ORS. — [1996] 3 S.C.R. 206
• UNION OF INDIA AND ORS. versus K.V. VIJEESH — [1996] 2 S.C.R. 1077
• UNION OF INDIA AND ORS. versus KAMATH HOLIDAY RESORTS PVT. LTD. — [1996] 1 S.C.R. 302
• UNION OF INDIA AND ORS. versus MAHENDER SINGH AND ORS. — [1996] SUPP. 8 S.C.R. 734
• UNION OF INDIA AND ORS. versus MAJOR GENERAL MADAN LAL YADAV (RETD.) — [1996] 3 S.C.R. 785
• UNION OF INDIA AND ORS. versus MAJOR R.N. MATHUR — [1996] SUPP. 8 S.C.R. 384
• UNION OF INDIA AND ORS. versus MIS. SHARMA COAL CO. — [1996] SUPP. 2 S.C.R. 850
• UNION OF INDIA AND ORS. versus N.R. BANERJEE AND ORS. — [1996] SUPP. 10 S.C.R. 166
• UNION OF INDIA AND ORS. versus NANDLAL RAIGAR — [1996] SUPP. 1 S.C.R. 407
• UNION OF INDIA AND ORS. versus P. JAGDISH AND ORS. — [1996] SUPP. 10 S.C.R. 220
• UNION OF INDIA AND ORS. versus PRAVEEN GUPTA AND ORS. — [1996] SUPP. 7 S.C.R. 201
• UNION OF INDIA AND ORS. versus S. J. THANAWALA AND ANR. — [1996] 2 S.C.R. 1063
• UNION OF INDIA AND ORS. versus SHER SINGH AND ANR. — [1996] SUPP. 1 S.C.R. 336
• UNION OF INDIA AND ORS. versus SHRI PARMANAND — [1996] SUPP. 4 S.C.R. 751
• UNION OF INDIA AND ORS. versus SITARAM SHIVHANDRAI GARODIA AND ANR. — [1996] SUPP. 8 S.C.R. 389
• UNION OF INDIA AND ORS. versus SMT. DARSHNA DEVI — [1996] 1 S.C.R. 839
• UNION OF INDIA AND ORS. versus SMT. SATYAWATI AND ORS. — [1996] 1 S.C.R. 464
• UNION OF INDIA AND ORS. versus SMT. V.P. PARUKUTTY — [1996] SUPP. 9 S.C.R. 383
• UNION OF INDIA AND ORS. versus VINOD KUMAR AND ORS. — [1996] SUPP. 3 S.C.R. 593
• UNION OF INDIA AND ORS. versus VIPINCHANDRA HIRALAL SHAH — [1996] SUPP. 7 S.C.R. 750
• UNION OF INDIA AND OTHERS versus KESHAB LAL ROY AND OTHERS — [1996] SUPP. 5 S.C.R. 611
• UNION OF INDIA AND OTHERS versus RAM PHAL — [1996] 2 S.C.R. 1144
• UNION OF INDIA THROUGH DEPUTY SALT COMMISSIONER BOMBAY versus SH. PURANMAL LALCHAND MUNDRA AND ANR. — [1996] 3 S.C.R. 1085
• UNION OF INDIA versus AJAIB SINGH AND ORS. — [1996] 2 S.C.R. 460
• UNION OF INDIA versus BANT RAM (DEAD) BY LRS. ETC. — [1996] SUPP. 1 S.C.R. 618
• UNION OF INDIA versus K.R. THAMPI — [1996] SUPP. 8 S.C.R. 387
• UNION OF INDIA versus KISHAN CHAND AND ORS. — [1996] SUPP. 7 S.C.R. 619
• UNION OF INDIA versus M/S G.S. ATWAL, AND CO. (ASANSOLE) — [1996] 2 S.C.R. 940
• UNION OF INDIA versus M/S. AGRO ENGINEERING (MP). PVT. LTD. AND ORS. — [1996] 2 S.C.R. 409
• UNION OF INDIA versus MHATHUNG KITHAN AND ORS. — [1996] SUPP. 6 S.C.R. 486
• UNION OF INDIA versus MOHAN SINGH AND ORS. — [1996] SUPP. 5 S.C.R. 686
• UNION OF INDIA versus MOHAN SINGH RATHORE AND ANR. — [1996] SUPP. 5 S.C.R. 419
• UNION OF INDIA versus P.S. DHILLON — [1996] SUPP. 1 S.C.R. 234
• UNION OF INDIA versus PALIWAL ELECTRICALS (P) LTD. AND ANR. — [1996] 3 S.C.R. 845
• UNION OF INDIA versus RAM SUA SHARMA — [1996] 2 S.C.R. 732
• UNION OF INDIA versus RATTAN SINGH AND ORS. ETC. — [1996] SUPP. 1 S.C.R. 296
• UNION OF INDIA versus S.S. UPPAL AND ANR. — [1996] 1 S.C.R. 230
• UNION OF INDIA versus SH. AB. SHAH AND ORS. — [1996] SUPP. 2 S.C.R. 620
• UNION OF INDIA versus SH. PUNNILAL AND ORS. — [1996] SUPP. 7 S.C.R. 629
• UNION OF INDIA versus SHRI UJAGAR LAL — [1996] SUPP. 7 S.C.R. 227
• UNION OF INDIA versus SWARAN SINGH AND ORS. — [1996] SUPP. 3 S.C.R. 205
• UNION OF INDIA versus U.D. DWIVEDI ETC. — [1996] SUPP. 9 S.C.R. 499
• UNION OF INDIA versus VICTORY PLASTIC PVT. LTD. AND ANR. — [1996] 2 S.C.R. 568
• UNION OF INDIA, THROUGH CHIEF OF REVENUE, CENTRAL COALFIELDS LTD., RANCHI versus JANKI MAHTO AND ORS. — [1996] 3 S.C.R. 1091
• UNION OF LNDIA AND ORS. versus DHARMA PAL AND ORS. ETC. — [1996] 3 S.C.R. 1056
• UNION OF LNDIA AND ORS. versus SUSHIL KUMAR MODI AND ORS. — [1996] SUPP. 8 S.C.R. 393
• UNION TERRITORY OF CHANDIGARH versus CHARANJIT KAUR — [1996] 2 S.C.R. 735
• UNION TERRITORY, CHANDIGARH ADMN. AND ORS. versus MANAGING SOCIETY, GOSWAMI, GDSDC — [1996] 2 S.C.R. 620
• UNION TERRITORY, CHANDIGARH versus KRISHAN BHANDARI — [1996] SUPP. 8 S.C.R. 270
• UNITED BANK OF INDIA versus SH. NARESH KUMAR AND ORS. — [1996] SUPP. 6 S.C.R. 478
• UNIVERSITY GRANTS COMMISSION ETC. versus SADHANA CHAUDHARY AND ORS. — [1996] SUPP. 6 S.C.R. 392
• UPENDRA NARAIN SINGH (DEAD) BY LRS. versus THE STATE OF BIHAR — [1996] SUPP. 4 S.C.R. 353
• URBAN IMPROVEMENT TRUST, JODHPUR versus GOKUL NARAIN AND ANR. — [1996] SUPP. 1 S.C.R. 148
• USHA SUBBARAO versus B.E. VISHVESWARIAH AND ORS. — [1996] SUPP. 3 S.C.R. 106
• UTTAM DAS CHELA SUNDER DAS versus SHIROMANI GURDWARA PRABANDHAK COMMITTEE, AMRITSAR — [1996] SUPP. 3 S.C.R. 5
• V. L. PATIL versus ARJUN HALAPPA NAIKAWAD! AND ORS. — [1996] SUPP. 4 S.C.R. 345
• V. SUBBA RAO AND OTHERS versus THE SECRETARY TO GOVT. PANCHAYAT RAJ AND RURAL DEVELOPMENT, GOVERNMENT OF AP. AND OTHERS — [1996] 2 S.C.R. 1081
• V.G. KULKARNI versus THE SPL. LAND ACQUISITION OFFICER — [1996] 3 S.C.R. 506
• V.M. GADRE versus M.G. DIWAN — [1996] 3 S.C.R. 480
• V.P. SHRIVASTAVA AND ORS. versus STATE OF M.P. AND ORS. — [1996] 2 S.C.R. 59
• VALLIKAT THEKKEDATH VALAPPIL LAKSHMIKUTTY AMMA AND ORS. versus VALLIKAT THEKKEDATH VALAPPIL DEMODARA MENON AND ORS. — [1996] SUPP. 9 S.C.R. 387
• VARELI WEAVES PVT. LTD. AND ANR versus UNION OF INDIA & ORS. — [1996] 2 S.C.R. 1134
• VASANT GANGARAMSA CHANDAN versus STATE OF MAHARASHTRA AND ORS. — [1996] SUPP. 3 S.C.R. 595
• VASAVADATTA CEMENTS ETC. versus STATE OF KARNATAKA AND ANOTHER — [1996] 1 S.C.R. 749
• VAZIR GLASS WORKS LTD. versus MAHARASHTRA GENERAL KAMGAR UNION AND ANR. — [1996] 1 S.C.R. 110
• VELLORE CITIZENS WELFARE FORUM versus UNION OF INDIA AND ORS. — [1996] SUPP. 5 S.C.R. 241
• VEMULA SIVIAH NAIDU versus STATE OF AP. AND ANR. — [1996] SUPP. 9 S.C.R. 341
• VENKATASWAMAPPA versus THE SPECIAL DEPUTY COMMISSIONER (REVENUE) — [1996] SUPP. 5 S.C.R. 330
• VIJAY KUMAR NIGAM (DEAD) THROUGH LRS. versus STATE OF M.P. AND ORS. — [1996] SUPP. 8 S.C.R. 544
• VIJAY PRATAP AND ORS versus SAMBHU SARAN SINHA AND ORS. — [1996] SUPP. 4 S.C.R. 173
• VIJAY SINGH DEORA ETC. ETC. versus STATE OF RAJASTHAN AND ANR. ETC. ETC. — [1996] SUPP. 7 S.C.R. 170
• VIJAY SINGH ETC. ETC. versus VIJAYLAKSHMI AMMAL — [1996] SUPP. 7 S.C.R. 385
• VIJAYWADA-GUNTUR-TENALI URBAN DEVELOPMENT AUTHORITY AND ORS. versus MOVVA RANGA RAO AND ORS. — [1996] SUPP. 1 S.C.R. 627
• VIKAS SALES CORPORATION AND ANR. ETC. ETC. versus COMMISSIONER OF COMMERCIAL TAXES AND ANR. ETC. ETC. — [1996] SUPP. 2 S.C.R. 204
• VIKRAM SHITOLE AND ANR. versus THE M.P. STATE ROAD TRANSPORT CORPORATION AND ORS. — [1996] SUPP. 9 S.C.R. 961
• VINEET KUMAR MATHUR versus UNION OF INDIA AND ORS. — [1996] 1 S.C.R. 848
• VINEET NARAIN AND ORS versus UNION OF INDIA AND ANR. — [1996] 1 S.C.R. 1053
• VISAKHAPATNAM DOCK LABOUR BOARD. versus E. ATCHANNA AND ORS. — [1996] 1 S.C.R. 1126
• VISHNUDAS TRADING AS VJDHNUDAS KISHENDAS versus THE VAZIR SULTAN TOBACCO CO. LTD., HYDERABAD AND ANR. — [1996] SUPP. 3 S.C.R. 329
• VITTHALBHAI BAKORBHAI (DEAD) THROUGH L.RS. AND ORS. ETC. versus THE EXECUTIVE ENGINEER, CAPITAL PROJECT AND ANR. — [1996] 3 S.C.R. 173
• VOICE (CONSUMER CARE) COUNCIL versus STATE OF TAMIL NADU — [1996] SUPP. 4 S.C.R. 647
• WALDIES LTD. versus COMMISSIONER OF INCOME TAX, WEST BENGAL — [1996] SUPP. 8 S.C.R. 879
• WALTER LOUIS FRANKLIN (DEAD) THROUGH LRS. versus GEORGE SINGH (DEAD) THROUGH LRS. — [1996] SUPP. 9 S.C.R. 266
• WELFARE ASSOCIATION, SECTOR 7, URBAN ESTATE, FARIDABAD versus RAJIV KAPOOR AND ORS. — [1996] 3 S.C.R. 695
• WEST BENGAL STATE ELECTRICITY BOARD versus M/S FAKIR CHAND RICE MILLS AND ORS. — [1996] 2 S.C.R. 1142
• Y. H. PAWAR versus STATE OF KARNATAKA AND ANR. — [1996] 3 S.C.R. 429
• YADAVRAO P. PATHADE (DEAD) BY LRS. ETC. versus STATE OF MAHARASHTRA — [1996] 1 S.C.R. 965
• YESHODA AND ANR. versus K. NAGARAJAN — [1996] SUPP. 7 S.C.R. 4
• ZILA DASTAVEJ LEKHAK ASSOCIATION BANDA AND ANR. versus STATE OF U.P. AND ORS. — [1996] 3 S.C.R. 1097