KESHABO AND ANR. versus STATE OF M.P. AND ORS.

Citation: [1996] 1 S.C.R. 209 · Decided: 08-01-1996 · Supreme Court of India · Bench: K. RAMASWAMY, G.B. PATTANAIK · Disposal: Dismissed
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Judgment (excerpt)

SUPREME COURT REPORTS          [1996] 1 S.C.R. 
 
KESHABO AND ANR. 
V 
STATE OF M.P. AND ORS. 
JANUARY 8, 1996 
[K. RAMASWAMY AND G.B. PATTANAIK.JJ] 
 
Kesobo ar etagko 
Bonam 
moDHyoproDes pono Tar etagko 
januwari 8, 1996 
[ke rameswami ar ji bi pottonayek  jeje] 
 
moDHyoproDes rebHiniyu kOd, 1959 
ha.tiq 165 (6) ar 170(1) a.Diba.si jonjaTi Daray hasakisa.M 
a.yDa.r reyag hasa baf a.Diba.si hoz a.KHriqa.y- kolektorag 
begor aNDe – Doho akaD – a.KHriq reyag ma.hiT kHon bar serma 
Tayom a.rji DakHol huy akana – miDtaf upka.ri a.yin ar 
pobxlik polisi reyag saTAm ar uyha.rbHAbxna reyag mamla 
huyug oje Te sahebxko tHen tHa.wka. okTo parom kaTe em akan 
DorkasTo re bica.r reyag oDHikar menag-a| 
sibil opilakaD a.yDa.riya. – sibil opil el.1996 reyag 
2021. 
moDHyo proDes ucco nyayaloy reyag nirnoy arbaf ADes 
ma.hiT 7.5.92 kHon em.pi. 1992 sa.hiT reyag el-1499. 
opilakaD seD kHon ma.nij mono cokroborTi ar rajx kumar 
mehTA  
laTAre emen aNDe arbaf kOrt e samaf aDeyay| 
SUPREME COURT REPORTS          [1996] 1 S.C.R. 
 
ANDe em ena. 
Bises aNDe Daray Te nova opil moDHyo proDes ucco nyayaloy 
reyag kHoNdpit reyag 7 ma.y 1992 reyag aNDe kHon eTohob 
akana| empi el re 1499/92. Sika.rakaD isTHiTi nova kana je 
em. Pi. Reyag ha.tiq 165 soworajx sofhiTA, 1959 (kHato re, 
sofhiTA) reyag sorka.rikagojx re suDHa.r ar uCHA.v reyag 
maDHyom Te 2 oktubor 1959 kHon gariyabanDx totHa re la.gu 
len TANhena| a.Diba.si (jonja.Ti) sOmu goNd Daray opileDeg 
seD kHon hasasima.M ag a.yDa.r reyag hasa reyag a.kHriq 23 
Disembor 1960 re huy lena|enkHAn, rajoswo bOrd ajag ANDe 
ma.hiT 16 janwari 1992 re Dohza qela.ru elel 150/90 23.9.1990 
ma.hiT oTirikTo komisonarag ANDe baTaw kaTE 1976 sa.hiT 
mazaf hoN, sofhiTA reyag osofsoDHiT DHAra 165 (6) reyag 
lekaTE hoN nova la.kTi menag-a je kiriqij emay la.giD socHom 
a.ma.liya. kHon mazaf aNDe qam huyug Dorkar a.Diba.si kowag 
hasakisa.M a.yDa.r kHon sahako| menDo aNDe baf haTAw akan 
TANhena, onaTE a.kHriq akan baf baTAwog-a| ucco nyayaloy 
Do 7 ma.y 1992 reyag ajag aNDe Daray TE swarajx bOrd kaTHA 
koy pusta.w akaDa| 
upililiya.yij ga.kHuzan ukil Daray TE nova Torko em len 
TANhena je DHAra 165 reyag upDHAra (6) lekaTE oDHisucna 
1977 re parsal lena ar a.KHriq 1960 re huy lena, tribunalag 
nova nirnoy jE a.kHriq omanyo geya, kanun re sohi ba.nug-a| 
abo nova biba.Dx re jaNhan Daze bay qelog kana|DHAr 165(6) 
nova leka pazhaw me : 
 
“upDHArA (1) re jANhAn kATHA ko, uni jonjA.Ti sAvTe 
jozaw hasakisa.M ag a.yDA.r, jaNhay ponoT sorkar Daray miD 
oDHisucna Daray ona totHA reyag joTo arbaf  ha.tiqako 
la.giD a.Diba.si cHA.tiya.r akaDA,jaNha re nova kOd la.gug-a, 
ol akar lekaTE DAkHol la.giD  oje ko savTe, kolektor reyag 
poDx kHon laTAr sworajx a.ma.liya.wag aNDe begor nofka 
jonja.Ti savTE jonozaw jaNhay hoz baf e em Dazeyaya| 
nova sa-ha.tiq ko pazhaw KaTe nova pusta.g baday qamog 
kana je hasakisa.M ag a.yDa.r miD a.Diba.si savTe jopozaw  
SUPREME COURT REPORTS          [1996] 1 S.C.R. 
 
menag-a, 
jaNha 
Do 
ponoT 
sorkar 
oDHIsucona 
DArayTe 
a.Diba.si jonja.Ti cHa.tiya.r akaDa, jaNhay sorkar miD 
oDHIsucona DArayTe ona totHa re sanam arbaf ha.tiq la.giD 
a.Diba.si jonoja.Ti cHA.tiya.r kog-a, sofhiTa la.gu kog-a, 
jaNhay a.Diba.si baf kanay uni hoN bay boDol Dazeyag-a, 
jaNhay juDi onkan jonoja.Ti savTe jonozaw ba.nug eya,begor 
kolektor laTAr rinij sworajx oDHika.riyag mazaf aNDe Te, ol 
rup Te DakHol la.giD oje ko la.giD, swarajx bOrd e la.y keDa 
1976 re suDHA.r laha, hasa emay la.giD aNDe qam miD okraz 
TaNhe kana| juDi ona okraz mazaf-ag kana, sebafma, ona re 
ol hocoy la.giD ojeko la.giD sokHom a.ma.liya kHon mazaf aNDe 
baf ko qam akaD TANhena| onaTE oDHiniyom baf baTAw akaD 
kHA.Tir 
a.kHriq 
sunyo 
akana| 
nova 
prosTAbona 
savTe 
pazhaw en sombiDHan reyag onucHeDx 39 (bi) ar 46 reyag 
sombiDHA.nik 
Da.yiTTo 
hamal 
hocoy 
la.giD 
onusuciT 
jonja.Tiyag hasa re nijerag a.yDA.rko rukHiya.y la.giD 
benaw akan miD bHA.la.yan kanun kana|ka.wdi lokTonTro qam 
la.giD miD a.Diba.siyag ka.wdia.ri Te ketejog jos kana| baf 
baday arbaf napaybebohar bar reyag ojeTe uniyag sason 
DAram 
onucHeDx 
46 
reyag 
hoTeTe 
sombiDHAnik 
Da.yik 
kana|cas hasa sisiyij ka.wdi seDTe Dozhog ay|onaTE, em 
akan uDisko reyag ulofgHon re hasa reyag em cal Do bay 
baTawog-a| nova Torko em akanaje DHAra 170(1) lekaTE 
arDas a.kHAriq reyag ma.hiT kHon bar serma bHiTir re Dayor 
huyug Dorkarog kan TANhena| menkHAn arDas nova leka baf 
DAyor akan TANhena, onaTE arDas re bica.r em la.giD 
a.ma.liya. napay baf TaNhe kanay|n
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