Chhattisgarh — state statutes

399 acts.

• The Air (Prevention and control of Pollution) Act 1981
• The Ancient Monuments & Archaeological Sites Remains Act 1958 (Amendment & Validation- 2010)
• The Arms Act 1959.
• The Ayush and Health Sciences University of Chhattisgarh Act, 2008
• The BEEDI AND CIGAR WORKERS (CONDITIONS OF EMPLOYMENT) ACT, 1966
• The Biological Diversity Act, 2002
• The Birth and Death Registration Act, 1969
• The BONDED LABOUR SYSTEM (ABOLITION) ACT, 1976
• The C.G. (Adhosanrachna Vikash and Paryawaran) Upkar Adhiniyam, 2005
• The C.G. SHOPS & ESTABLISHMENTS ACT, 1958
• The CG Makhanlal Chaturvedi Rashtriya Patrakarita evam Sanchar Vishwavidyalaya Sansthan Adhiniyam, 1990.
• The CG SINCHAI PRABANDHAN ME KRISHKON KI BHAGIDARI ADHINIYAM, 2006
• The Chattisgarh Land Holdings (Validation) Act 2013
• The Chhaittsgarh Society Registrikaran Adhiniyam, 1973.
• The Chhatisgarh Kolahal Niyantran Adhiniyam, 1985.
• The Chhatisgarh Rajya Pashudhan evam Kukkut Vikas Nigam Adhiniyam, 1982
• The Chhatisgarh Vinirdishta Bhrashta Acharam Nivaram Adhiniyam,1982.
• The Chhattisgarh (Adhosanrachna Vikas Evam Paryavaran) Upkar Adhiniyam, 2005.
• The Chhattisgarh (Lok Abhikarnon ke Madhyam se) Dindayal Antyoday karyakram ka Karyanvayan Adhiniyam, 1991.
• The Chhattisgarh Aadhaar Act, 2018
• The Chhattisgarh Accomodation Control Act, 1961
• The CHHATTISGARH ADHIVAKTA KALYAN NIDHI ADHINIYAM, 1982
• The Chhattisgarh Adhyaksh tatha Upadhyaksha (Vetan tatha Bhatta) Adhiniyam, 1972
• The Chhattisgarh Adim Jan Jatiyon Ka Sanrakshan (Vrakshon me Hit) Adhiniyam, 1999.
• The Chhattisgarh agricultural cattle preservation Act, 2004
• The Chhattisgarh Agricultural Warehouse Act 1947.
• The Chhattisgarh Agriculture Cattle Preservation Act, 1959.
• The Chhattisgarh Anadhikrit Vikash Ka Niyamitikaran Act, 2002
• The Chhattisgarh Ancient Monument and Archaeological Sites and Remains Act, 1964
• The Chhattisgarh Anusuchit Jati Ayog Adhiniyam, 1995.
• The CHHATTISGARH APPROPRIATION (No. 1) ACT, 2002
• The CHHATTISGARH APPROPRIATION (No. 1) ACT, 2003
• The CHHATTISGARH APPROPRIATION (No. 1) ACT, 2011
• The CHHATTISGARH APPROPRIATION (No. 2) ACT, 2002
• The CHHATTISGARH APPROPRIATION (No. 2) ACT, 2003
• The CHHATTISGARH APPROPRIATION (No. 2) ACT, 2006
• The Chhattisgarh Appropriation (No. 2) Act, 2019
• The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2002
• The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2003
• The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2004
• The CHHATTISGARH APPROPRIATION (No. 3) ACT, 2006
• The Chhattisgarh Appropriation (No. 3) Act, 2018
• The CHHATTISGARH APPROPRIATION (No. 4) ACT, 2004
• The CHHATTISGARH APPROPRIATION (No. 4) ACT, 2006
• The CHHATTISGARH APPROPRIATION (No. 4) ACT, 2012
• The CHHATTISGARH APPROPRIATION (No. 5) ACT, 2001
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2004
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2005
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2006
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2007
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2008
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2009
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2010
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2012
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2014
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2014
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2015
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2015
• The CHHATTISGARH APPROPRIATION (No.1) ACT, 2017
• The Chhattisgarh Appropriation (No.1) Act, 2018
• The Chhattisgarh Appropriation (No.1) Act, 2019
• The CHHATTISGARH APPROPRIATION (No.2) ACT, 2005
• The CHHATTISGARH APPROPRIATION (No.2) ACT, 2007
• The CHHATTISGARH APPROPRIATION (No.2) ACT, 2008
• The CHHATTISGARH APPROPRIATION (No.2) ACT, 2010
• The CHHATTISGARH APPROPRIATION (No.2) ACT, 2011
• The CHHATTISGARH APPROPRIATION (No.2) ACT, 2012
• The CHHATTISGARH APPROPRIATION (No.2) ACT, 2013
• The CHHATTISGARH APPROPRIATION (No.2) ACT, 2014
• The CHHATTISGARH APPROPRIATION (No.2) ACT, 2015
• The CHHATTISGARH APPROPRIATION (No.2) ACT, 2015
• The CHHATTISGARH APPROPRIATION (No.2) ACT, 2017
• The Chhattisgarh Appropriation (No.2) Act, 2018
• The CHHATTISGARH APPROPRIATION (No.3) ACT, 2005
• The CHHATTISGARH APPROPRIATION (No.3) ACT, 2008
• The CHHATTISGARH APPROPRIATION (No.3) ACT, 2009
• The CHHATTISGARH APPROPRIATION (No.3) ACT, 2010
• The CHHATTISGARH APPROPRIATION (No.3) ACT, 2011
• The CHHATTISGARH APPROPRIATION (No.3) ACT, 2012
• The CHHATTISGARH APPROPRIATION (No.3) ACT, 2013
• The CHHATTISGARH APPROPRIATION (No.3) ACT, 2014
• The CHHATTISGARH APPROPRIATION (No.3) ACT, 2015
• The CHHATTISGARH APPROPRIATION (No.3) ACT, 2016
• The CHHATTISGARH APPROPRIATION (No.3) ACT, 2017
• The CHHATTISGARH APPROPRIATION (No.4) ACT, 2006
• The CHHATTISGARH APPROPRIATION (No.4) ACT, 2007
• The CHHATTISGARH APPROPRIATION (No.4) ACT, 2010
• The CHHATTISGARH APPROPRIATION (No.4) ACT, 2011
• The CHHATTISGARH APPROPRIATION (No.4) ACT, 2014
• The CHHATTISGARH APPROPRIATION (No.4) ACT, 2015
• The CHHATTISGARH APPROPRIATION (No.4) ACT, 2015
• The CHHATTISGARH APPROPRIATION (No.4) ACT, 2017
• The CHHATTISGARH APPROPRIATION (No.5) ACT, 2017
• The CHHATTISGARH APPROPRIATION (Vote on Account) ACT, 2004
• The Chhattisgarh Ashaskiya Shikshan Sanstha (Anudan ka Praday) Adhiniyam, 1978.
• The Chhattisgarh Ashaskiya Shikshan Sanstha (Anudan ka Pradaya) Adhiniyam 1978.
• The Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam 2002
• The Chhattisgarh Auxiliary armed police force Act, 2011
• The Chhattisgarh Ayurvigyan Parishad Adhiniyam, 1987
• The Chhattisgarh Bhumi Sena Adhiniyam, 1981.
• The Chhattisgarh Ceiling on Agricultural Holding Act, 1960.
• The Chhattisgarh Ceiling on Agricultural Holdings (Validation) Adhiniyam, 1982.
• The Chhattisgarh Chikitsa mandal Adhiniyam, 2001
• The Chhattisgarh Cinemas (Regulation) Act, 1952
• The CHHATTISGARH CIVIL COURTS ACT, 1958
• The Chhattisgarh Co-operative Societies Act, 1960
• The CHHATTISGARH COMMERCIAL TAX ACT 1994
• The Chhattisgarh Contingency Fund Act, 1957.
• The Chhattisgarh Contingency Fund Act,2001
• The CHHATTISGARH COOPERATIVE SOCIETIES (RECOVERY OF LOSSES) ACT, 2007
• The Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015
• The Chhattisgarh Dakaiti aur Vyapaharan Prabhavit Kshetra Adhiniyam, 1981.
• The Chhattisgarh Destruction of Records Law Extension Act, 1965.
• The Chhattisgarh Dramatic Performances Act, 1961
• The CHHATTISGARH EDUCATIONAL INSTITUTIONS ( RESERVATION IN ADMISSION) ACT,2012
• The Chhattisgarh Electricity Duty Act, 1949
• The Chhattisgarh Entry Tax, 1976
• The Chhattisgarh Entry Tax, 1976
• The Chhattisgarh Essential Service Maintenance Act, 1979 No. 10 of 1979
• The Chhattisgarh Excise Act, 1915
• The Chhattisgarh Excise Act, 1915
• The Chhattisgarh Extension of Laws Act, 1958.
• The Chhattisgarh Fire and Emergency Service Act, 2018
• The Chhattisgarh Fisheries Act, 1948 No. 8 of 1948 Date 02.04.1948
• The Chhattisgarh Food and Nutrition Security Act, 2012
• The Chhattisgarh Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Adhiniyam, 1976.
• The Chhattisgarh General Clauses Act, 1957
• The Chhattisgarh Goods and Services Tax Act, 2017
• The Chhattisgarh goseva ayog Act, 2004
• The Chhattisgarh Government Electrical Undertakings (Dues Recovery) Act, 1961
• The Chhattisgarh Gramin Rin Vimukti Adhiniyam, 1982.
• The Chhattisgarh Gramo me ki Dakhalrahit Bhoomi (Vishesh Upabandh) Adhiniyam, 1970.
• The Chhattisgarh Gramodyog Adhiniyam, 1978
• The Chhattisgarh Griha Nirman Mandal Adhiniyam, 1972.
• The CHHATTISGARH HIGH COURT (APPEAL TO DIVISION BENCH) ACT, 2006
• The Chhattisgarh Homeopathy Parishad Adhiniyam, 1976.
• The CHHATTISGARH INDUSTRIAL ACT 1960
• The Chhattisgarh Industrial Employment (Standing Orders) Act, 1961
• The Chhattisgarh Industrial Relations Act 1960
• The Chhattisgarh Irrigation Act 1931
• The Chhattisgarh Jagir Land Records Management (Validation) Act, 1961.
• The Chhattisgarh kamdhenu vishwavidyalaya Act, 2011
• The Chhattisgarh Kaneenika Upropan (Corneal Grafting) Adhiniyam, 1982.
• The Chhattisgarh Karadhan Adhiniyam, 1982
• The Chhattisgarh Karadhan Adhiniyam,1982
• The Chhattisgarh Kashtha Chiran (Viniyaman) Adhiniyam, 1984
• The Chhattisgarh Koyala Upkar (Manyatakaran) Adhiniyam, 1964.
• The Chhattisgarh Krishi Upaj Mandi Adhiniyam, 1972
• The CHHATTISGARH KUSHABHAU THAKRE PATRAKARITA AVAM JANSANCHAR UNIVERSITY ACT, 2004
• The Chhattisgarh Labour welfare fund Act 1982
• The Chhattisgarh Land Revenue Code (Amendment) Act, 2018
• The Chhattisgarh Land Revenue Code, 1959 Act 20 of 1959
• The Chhattisgarh Live-stock improvement Act, 1950
• The Chhattisgarh Local Authorities (Electoral Offences) Act, 1964.
• The Chhattisgarh Lok Aayog Adhiniyam, 2002
• The Chhattisgarh Lok Aayog Adhiniyam, 2002
• The Chhattisgarh Lok Abhikaranon ke Madhyam se Bis Sutriya Karyakram ka Karyanvayan Adhiniyam, 1980.
• The Chhattisgarh Lok Abhikarnon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Adhiniyam, 1980.
• The Chhattisgarh Lok Parisar (Bedakhli) Adhiniya, 1974.
• The Chhattisgarh Lok Seva ( Anusuchit Jatiyon, Anusuchit Janjatiyon evam Anya Pichhda Vargon ke liye Aarkshan) Adhiniyam 1994.
• The Chhattisgarh Lok Seva (ST, SC and OBC) Reservation Act, 1994
• The Chhattisgarh Lok seva Guarantee Act 2011
• The Chhattisgarh Lok Seva Guarantee Act 2011
• The Chhattisgarh Lok Seva Guarantee Act 2011
• The Chhattisgarh Lok Seva Guarantee Act 2011
• The Chhattisgarh Lok seva Guarantee Act 2011
• The Chhattisgarh Lok Seva Guarantee Act 2011
• The Chhattisgarh Lok seva Guarantee Act 2011
• The Chhattisgarh Lok seva Guarantee Act 2011
• The Chhattisgarh Lok Seva Guarantee Act 2011
• The Chhattisgarh Lok Seva Guarantee Act 2011 No. 23 of 2011
• The Chhattisgarh Lok Sewa Guarantee Act, 2011
• The Chhattisgarh Lok Sewa Guarantee Adhiniyam, 2011
• The Chhattisgarh Lok Sewa Guarantee Adhiniyam, 2011
• The Chhattisgarh Lok Sewa Guarantee Adhiniyam, 2011
• The Chhattisgarh Lok Sewa Guarantee Adhiniyam, 2011
• The Chhattisgarh Lokayukt evam Up-Lokayukt Adhiniyam, 1981.
• The Chhattisgarh Luxury Tax Act, 1988
• The Chhattisgarh Madarasa Board Adhiniyam, 1998
• The Chhattisgarh Manoranjan Shulk evam Vigyapan kar Adhiniyam, 1936
• The Chhattisgarh Mantri (Vetan tatha Bhatta) (Sanshodhan) Adhiniyam, 2001.
• The Chhattisgarh Mantri (Vetan Tatha Bhatta) Adhiniyam, 1972
• The Chhattisgarh Mantri (Vetan Tatha Bhatta) Adhiniyam, 1972
• The Chhattisgarh Medicare Service Persons and Medicare service Institutions Act, 2010
• The Chhattisgarh Mineral Development Fund Act, 2003
• The Chhattisgarh Money-Lenders Act, 1934
• The chhattisgarh motor vehicle taxation Act, 1991
• The Chhattisgarh Municipal Corporation Act, 1956
• The Chhattisgarh Municipalities Act 1961
• The Chhattisgarh Nagar Tatha Gram Nivesh Act, 1973
• The Chhattisgarh Nagar Tatha Gram Nivesh Act, 1973
• The CHHATTISGARH NAGARIYA KSHETRO KE BHOOMIHIN VYAKTI ADHINIYAM, 1984
• The Chhattisgarh Nagarpalik Rajaswa (Viniyamak Aayog ki Sthapna) Adhiniyam, 2011
• The Chhattisgarh Niji Kshetra Vishvidyalaya (Sthapna avam viniyaman) adhiniyam, 2001
• The CHHATTISGARH NIJI VYAVSAYIK SHIKSHAN SANSTHA (PRVESH KA VINIYAMAN AVAM SHULK KA IRDHARAN) ACT,
• The CHHATTISGARH NIJI VYAVSAYIK SHIKSHAN SANSTHA ACT, 2008
• The CHHATTISGARH NIJI VYAVSAYIK SHIKSHAN SANSTHA(PRAVESH KA VINIYAMAN AVAM SHULK KA NIRDHARAN) ACT, 2008
• The Chhattisgarh Nirashriton evam Nirdhan Vyaktiyon ki Sahayta Act, 1970
• The Chhattisgarh Nirashriton evam Nirdhan Vyaktiyon ki Sahayta Act, 1970
• The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006
• The Chhattisgarh Official Language Act, 1957
• The Chhattisgarh Official Language Commission Act, 2010
• The Chhattisgarh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
• The Chhattisgarh pashu (niyantran) Adhiniyam, 1976
• The Chhattisgarh Pashu (Niyantran) Adhiniyam, 1976.
• The Chhattisgarh Peya Jal Parirakshan Adhiniyam 1986.
• The Chhattisgarh Plastic and Other Non Biodegradable Material (Regulation of Use and Disposal) Act, 2020.
• The Chhattisgarh Police (Amendment) Act, 2007
• The Chhattisgarh Police Act, 2007
• The Chhattisgarh Primary Education Act, 1961. No. 33 of 1961 Dt. 13.10.1961
• The Chhattisgarh Prisoners release on probation Act, 1954
• The Chhattisgarh Prisoners release on Probation Act, 1954
• The Chhattisgarh Private Placement Agencies (Regulation) Act, 2013
• The Chhattisgarh Private Universities (Establishment and Operation) Act, 2005
• The Chhattisgarh Professional Tax Act, 1995
• The Chhattisgarh Protection of Depositors Interest Act, 2005
• The Chhattisgarh protection of depositors interest act, 2005
• The Chhattisgarh Public Examination (Prevention of Unfair Means) Act, 2008
• The CHHATTISGARH PUBLIC LIBRARIES ACT, 2008
• The Chhattisgarh Rajim Kumbh Mela Act, 2006 No. 22 of 2006
• The Chhattisgarh Rajkoshiya Uttardayitwa aur Budget prabandh Adhiniyam, 2005
• The Chhattisgarh Rajmarg Adhiniyam, 2003
• The Chhattisgarh Rajya Alpsankhyak Ayog Adhiniyam, 1996
• The Chhattisgarh Rajya Anusuchit Janjati Ayog Adhiniyam, 1995
• The Chhattisgarh Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980.
• The Chhattisgarh Rajya Mahila Ayog Adhiniyam, 1995.
• The Chhattisgarh RAJYA PICHHADA VARG AYOG ADHINIYAM, 1995
• The Chhattisgarh Rajya Prashasnik Adhikaran (Lambit Avam Nirakrit) Act, 2004
• The Chhattisgarh Rajya Suraksha & Lok Vyavashtha Act, 1980.
• The CHHATTISGARH RAJYA VITTA AYOG ADHINIYAM, 1994
• The Chhattisgarh Rashtriya Vidhi Sansthan Adhiniyam, 1997.
• The Chhattisgarh Recognized Examination Act 1937.
• The Chhattisgarh Redressal of begging Act 1973.
• The Chhattisgarh Regulation of Couching Act, 1944.
• The Chhattisgarh Regulation, Prohibhition, Sale and Use of Acid Act, 2013
• The Chhattisgarh Rent Control Act, 2011
• The Chhattisgarh Repealing Act, 2018
• The Chhattisgarh Right of Youth to Skill Development Act, 2013
• The Chhattisgarh Sah Chikitsa Parishad Act,2001
• The Chhattisgarh Sahakari Krishi aur Gramin Vikas Bank Adhiniyam, 1999.
• The Chhattisgarh Sahakari Society (Punargathan Aur Nirman) Adhiniyam, 2000. No. 34 of 2000 Dt. 28.11.2000
• The Chhattisgarh Samaj ke Kamjor Vargon ke liye Vidhik Sahayta tatha Vidhik Salah Adhiniyam, 1976.
• The Chhattisgarh Sarvajanik Upakramon Ke Karmachariyon Ka Lok Seva Me Samviliyan Pratishedh Adhiniyam, 2000.
• The Chhattisgarh SC, ST and OBC (Regulation of Social Status Certification) Act, 2013
• The Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of social Status Certification) Act, 2013
• The CHHATTISGARH SECOND EXTENSION OF LAWS ACT, 1961 No. 40 of 1961. Dt. 08.12.1961
• The Chhattisgarh Settlement of Arrears of Tax, Interest and Penalty Act, 2023.
• The Chhattisgarh Shaikshanik Sansthao Mein Pratadna (Ragging) Ka Pratishedh Adhiniyam
• The Chhattisgarh Shaskiy Sewak (Adhivarshiki-Aayu) Adhiniyam, 1967
• The Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) Adhiniyam, 1967
• The Chhattisgarh Shops and Establishment (Regulation of Employment and Conditions of Service) Act, 2017
• The Chhattisgarh Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017
• The Chhattisgarh SINCHAI PRABANDHAN ME KRISHKON KI BHAGIDARI ADHINIYAM, 1999
• The Chhattisgarh Societies Registraion Act, 1973
• The Chhattisgarh Special Courts Act,
• The Chhattisgarh Special Courts Act, 2015
• The CHHATTISGARH SPECIAL POLICE ESTABLISHMENT (REPEAL) ADHINIYAM, 2003.
• The Chhattisgarh State Aid to Industries Act, 1958.
• The Chhattisgarh state upcharyagriha tatha rogopchar sambandhi sthapnaye Anugyapan adhiniyam, 2010
• The CHHATTISGARH STHANIYA NIDHI SAMPARIKSHA ADHINIYAM, 1973
• The Chhattisgarh Sugarcane (Regulation of supply and Purchase) Act, 1958
• The CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY ACT, 2004
• The Chhattisgarh Swami Vivekanand Tecnical University Act 2004
• The Chhattisgarh Swayatta Sahkarita (Nirasan) Adhiniyam, 2014
• The Chhattisgarh Taxation Laws (Extension) Act, 1957.
• The Chhattisgarh Temporary Postponement Of Execution of Decrees, 1958.
• The Chhattisgarh Tobacco (Nirsan) Act, 2008
• The Chhattisgarh tonahi Pratadna Nivaran Act, 2005
• The Chhattisgarh Town and Country Planning Act, 1973.
• The Chhattisgarh Tractor Dwara Kheti (Prabharon ki Vasuli) Adhiniyam, 1972.
• The CHHATTISGARH UNDERGROUND PIPELINES (ACQUISITION OF RIGHT OF USER IN LAND) ACT, 2004
• The Chhattisgarh Upcharika, Prasavika, Sahai Upcharika- Prasavika Tatha Swasthya Paridarkshak Registrikaran Adhiniyam, 1972.
• The CHHATTISGARH UPCHARYAGRIHA TATHA RAJOPCHAR SAMBANDI STHAPANAYE (RAGISTRIKARAN TATHA ANUGYAPAN) ADHINIYAM, 1973.
• The Chhattisgarh Uphar Vastu (Vidhi Viruddha Kabza) Adhiniyam, 1965.
• The Chhattisgarh Upkar Adhiniyam, 1981
• The Chhattisgarh Value Added Sales Tax Act, 2005
• The Chhattisgarh Vanijya Fasal (Bhumi Par Kar) Adhiniyam, 1966.
• The Chhattisgarh Vanopaj (Vyapar Viniyaman) Adhiniyam, 1969
• The Chhattisgarh Vas-Sthan Dakhalkar (Bhuimiswami Adhikaron ka Pradan kiya jana) Act, 2003
• The Chhattisgarh Vas-Sthan Dakhalkar (Bhuimiswami Adhikaron ka Pradan kiya jana) Act, 2003.
• The Chhattisgarh Vibhageeya Janch (Sakshiyo ka Hazir Karyaya Jana tatha Dastavezon ka Pesh Karaya Jana) Adhiniyam, 1979.
• The Chhattisgarh Vidhan Mandal Neta Pratipaksha (Vetan Tatha Bhatta) Adhiniyam, 1980
• The Chhattisgarh Vidhan Mandal Sadasya Nirharta Nivaran Adhiniyam,1967
• The Chhattisgarh Vidhan Sabha Karyawahi (Prakashan ka Paritran) Adhiniyam, 1973.
• The Chhattisgarh Vidhan Sabha sachivalaya seva Adhiniyam, 1981
• The Chhattisgarh Vidhan Sabha Sadasya Vetan Tatha Bhatta Adhiniyam, 1972
• The Chhattisgarh vishesh jan suraksha Act, 2005
• The Chhattisgarh Vishesh Sashastra Bal Adhiniyam, 1968.
• The Chhattisgarh Vishwavidyalaya Adhiniyma,1973
• The Chhattisgarh Zila Yojna Samiti Adhiniyam, 1995
• The Chhattisgarh Zila Yojna Samiti Adhiniyam, 1995
• The CHHATTISGHAR MADHYASTHAM ADHIKARAN ACT,1983
• The Chhattisgrah Madhyamik Sikhsha Adniniyam 1965
• The Chhattisgrah Municipal Coproration Act, 1956.
• The Chhattisgrh Chikitsa mahavidyalaon ke snatkottar pathyakramon main pravesh adhiniyam, 2002
• The CHILD AND ADOLESCENT LABOUR (PROHIBITION AND REGULATION) ACT, 1986
• The code of civil procedure 1908
• The Code of Criminal Procedure (Chhattisgarh Amendment) Act, 2005
• The CODE OF CRIMINAL PROCEDURE, 1973
• The Companies Act, 1956 No. 1 of 1956
• The Companies Act, 2013
• The Compensatory Afforestation Act, 2016
• The Consumer Protection Act No 68 of 1986
• The CONSUMER PROTECTION ACT, 2019
• The CONTRACT LABOUR (REGULATION AND ABOLITION) ACT, 1970
• The COURT FEES ACT, 1870
• The Court-Fees (Chhattisgarh Amendment) Act, 2017
• The Criminal Law (CG Amendment) ACT, 2013
• The Criminal Law (Chhattisgarh Amendment) (CRPC, 1972 (2 of 1974)) Act, 2013
• The Criminal Law (Chhattisgarh Amendment) (Indian Evidence Act, 1872 (1 of 1872)) Act, 2013
• The Criminal Law (Chhattisgarh Amendment) (IPC, 1860(45 of 1860)) Act, 2013
• The Criminal Law (Chhattisgarh Amendment) Act, 2013
• The CRIMINAL LAW AMENDMENT ACT, 1932
• The DISASTER MANAGEMENT ACT, 2005
• The Electricity Act No. 10 of 1949 Date 02.04.1949
• The Elephants' Preservation Act, 1879
• The EMPLOYEES PROVIDENT FUNDS AND MISCELLANEOUS PROVISIONS ACT, 1952
• The EMPLOYEES STATE INSURANCE ACT, 1948
• The Environment Protection Act 1986
• The EQUAL REMUNERATION ACT, 1976
• The FACTORIES ACT, 1948
• The Family Courts Act 1984
• The Forest (Conservation) Act, 1980
• The HAJ COMMITTEE ACT, 2002
• The Hidayatullah National University of Law Chhattisgarh Act, 2003
• The Human organ transplantation act 1994.
• The Indecent Representation of Women (Prohibition) Act, 1986.
• The India-Explosive-Substances-Act-1908.
• The Indian Boilers Act, 1923.
• The Indian Forest (Chhattisgarh Amendment) Act, 2014
• The Indian Forest Act, 1927
• The INDIAN PARTNERSHIP ACT, 1932
• The Indian Stamp (Chhattisgarh Amendment) Act, 1899
• The Indian Stamp (Chhattisgarh Amendment) Act, 1899
• The Indian Treasure Trove Act, 1878
• The Indira Gandhi Krishi Vishwa Vidyalaya Adhiniyam, 1987
• The INDIRA KALA SANGIT VISHWAVIDYALAYA ACT, 1956
• The INDUSTRIAL DISPUTES ACT, 1947
• The INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946
• The Industries (Development and Regulation) Act, 1951.
• The INTER-STATE MIGRANT WORKMEN (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1979
• The INTERNATIONAL INSTITUTE OF INFORMATION TECHNOLOGY (IIIT) UNIVERSITY ACT, 2013
• The INTERNATIONAL INSTITUTE OF INFORMATION TECHNOLOGY (IIIT) UNIVERSITY ACT, 2013
• The Jal Parikshan Adhiniyam 1986
• The Janch Aayog Aadhiniyam, 1952.
• The legal metrology Act,2009
• The Madhya Pradesh Chikitsa Shiksha Sanstha (Niyantran) Adhiniyam, 1973,
• The Madhya Pradesh Cotton (Statistics) Act, 1947.
• The Madhya Pradesh Cotton Control Act, 1954.
• The Maharishi University of Mangement and Technology (Repeal) Act, 2015
• The Maharshi University of Management and Technology Adhiniyam, 2002
• The MAHATMA GANDHI UDYANIKEE EVAM VANIKEE VISHWAVIDYALAYA ADHINTYAM, 2019
• The Maintenance and Welfare of Parents and Senior Citizens Act, 2007
• The MATERNITY BENEFIT ACT, 1961
• The MEDICAL TERMINATION OF PREGNANCY ACT, 1971.
• The MINIMUM WAGES ACT, 1948
• The MOTOR TRANSPORT WORKERS ACT, 1961
• The Nagarsena kanun evam niyam Adhiniyam, 1947
• The National food security Act No 20 of 2013
• The National Green Tribunal Act 2010
• The National Trust Act, 1999
• The Official Language act, 1963. No. 19 of 1958.
• The Orphanages and other Charitable Homes (Supervision and Control) Act, 1960
• The Pandit Sundar Lal Shamra (Open) University C.G. Act
• The PAYMENT OF BONUS ACT, 1965
• The PAYMENT OF GRATUITY ACT, 1972
• The PAYMENT OF WAGES ACT, 1936
• The Person with Disabilities Equal Opportunities Protection of Rights and Full Participation Act 1995.
• The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995
• The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995
• The Poison Act, 1919.
• The Pre-Conception Pre-Natal-Diagnostic Techniques Act 1994
• The Press and Registration of Books Act, 1867
• The prevention of cruelty to animals Act, 1960
• The PREVENTION OF FOOD ADULTERATION ACT, 1954
• The Prisoners (Attendance in courts) Act, 1955
• The Prisoners Act, 1894
• The Prisoners Act, 1900
• The Private security agencies (Regulation) Act, 2005
• The Provincial Insolvency Act, 1920
• The Public Liability Insurance Act, 1991.
• The Rashtriya Vidhi Sanasthan Vishwavidyalaya Adhiniyam 1997.
• The Real Estate (Regulation &amp
• The REGISTRATION OF BIRTHS AND DEATHS ACT, 1969
• The Rehabilitation Council of India Act, 1992
• The right of youth to skill development Act, 2013
• The Rights of Persons With Disabilities Act, 2016
• The Rojgar karyalay (Riktiyon ki anivary Adhisuchna) Adhiniyam, 1959
• The SALES PROMOTION EMPLOYEES (CONDITIONS OF SERVICE) ACT, 1976
• The SCHEDULED CAST AND THE SCHEDULED TRIBES (PREVENTION OF ATROCITIES )AMENDMENT ACT, 2015
• The TRADE_UNION_Act 1963
• The transfer of Prisoners Act, 1950
• The Unoraganised Workers Social Security Act, 2008
• The Warehousing Corporations Act 1962.
• The WATER (PREVENTION AND CONTROL OF POLLUTION) ACT, 1974
• The Water (Prevention and Control of Pollution) Act, 1974.
• The Wild Birds and Animals Protection Act, 1912
• The Wildlife (Protection) Act, 1972
• The Workmen Compensation Act, 1923