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The CHHATTISGARH APPROPRIATION (No.1) ACT, 2007

Chhattisgarh · state statute
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Short ti,;;. 
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CHHATIISGARH ACT 
(No. 2 of 2007) 
THE ClhIATTISGARH 'APPROPRIATION (No. 1) ACT, 2007 
142 (3) 
An Act to authorise payment and appropriation of certain fm thcr st•ms from and 
out of the ( onsolidated Fund of the State of Chhattisgarh for the services of il1e Financial 
Year 2006-2007. 
i3e it enactui by the Chhattisgarh legislature in the FiL;-Eighth year of 1l1,' Rci111hlic or 
India a:-. follows :- · 
I. 
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Issue of Rs. 2. 
This Ac, ,nay be c;:i1le<l tl-i(; Ch}1~ttisgarh Appropriation Act, 2007 (1' 2 nf '.:'.'.!07). 
{;rom and nut of the-Consolidated Fund or 11- .:<tate or Chhat1isgarh there may· be pai ' 
-and ap..,tied sums not exceeding th~sc specified in rnlurnn O) of the ScH~dulc amour:, 
ing in lbe aggregate to the sums of Nine'. ilmdred Sixty Two CrC'-'! Eighty Lakh Tw~nty 
_Nine Thol,:;and Five I lundred :--:ifty Seven rupee:-. towards defraying the several 1..harges 
which will c,--..,e in '.~e cour1,c of payment during the financi .. d year~ ·'06-2007 in 
respect of service, specifind in column (2) ol the schedule. 
962,80,29,557 from 
and out of the 
Consolidated l<'nnd 
of the State i., . . ,IC 
Financial Year 
2006-2007. 
Appropriation . . ). The sums autl-iorised to be paid and i}pplied from ·•nd out of the Consolidated Fund oi 
the St.,tc . f r -::~tisgarh by this Act, shall b•· 1ppr ,)riated for the services and 
purposes expre~sed in the :·;,:,edule in relation to the sa1ll year. 
THE SCHEDuu::: 
( See Section 2 and 3 ) 
No. of Services and Sums not exceeding 
Vote Purposes Voted by the Char(Jed 011 
~ e To11l 
Legislative Con'.·:)tidakd 
Assr-"'lbly Fund 
(1) (2) (3) 
Ils. ·Rs. ~~-
01 . General Administration Revenue· 2,30,61,200 0 23C,61,200 
/ ~ 
02 Other expendi Jre pertaining Revenue 66,00,000 0 66,00.000 
to General Administration 
Department. 
03 Police Revenue 1,08,73,000 0 1,08,73,0ll0 
06 E"n~nditure pertaining to Revenue 45,46,000 0 45,46,000 
h ,iunce Department. 
ro . Forest Revenue 7, 13.58,000 4,40,00,000 11,53,5.8,000 
12 Expenditure pertaining to Rev<!nue 34, 13,00,000 0 34, 11,00,000 
Energy Departm..;nt. 
13 Agriculture Revenue LS,14,200 0 .· 15.14.200 
14 Expenditure pertaining to Revenue 84,18,472 0 84,18,472 
Animal Husbandry 
Depart111ent. 
/ 
14~ (4) @-c1l{lll~®fll3r, ~6~2007. 
================================================================================~ 
( 1) (2) 
16 Expenditure pertaining to 
Fisheries Department. 
21 Expenditure pertaining to · 
Housing and Environment 
Department. 
Revenue 
Capital 
23 Water Resources Department Revenue 
Capital 
I' 
26 Expenditure pertaining to Revenue 
Culture Department. 
27 School Education 
29 Administration of Justice 
and Elections. 
32 Expenditure pertaining to 
-Public Relation·s Depart­
ment. 
Revenue 
Revenue 
·Revenue 
38 Grant from centre on the Revepue 
basis of Twelth Finance 
Commission Recommendation. 
39 Expenditure pertaining to 
Food, Civil ,Supplies and 
Consumer Protection 
Department. 
41 . Tribal Areas Sub-plan 
Revenue 
Revenue 
Capital 
55 Expenditure pertaining to ' Revenue 
Womeh and Child Welfare. 
59 Externally aid_ed Projects Revenue. 
pertaining to Panchayat 
and Rural Development 
Department. 
64 Special Component Sub Plan Revenue 
Capital 
65 Aviation Department . Capital 
J 
66 Welfare of Backward Classes Revenue 
67 Public Wor~s-Buildings 
68 .Public works relating to 
Tribal An:as Sub~Plan-
. Buildings. 
Capital 
Capital 
Capital 
• 
Rs. 
6,24,000 · 
5,01 ,50,00,000 
3,82,00,000 
0 
8,80,000 
4,73,63,000 
7,71,985 
4,00,00,000 
300 
3,30,65, I 00 
27 ,87 ,50,900 
5,12,76:100 
1,Q9,97,000 
12,00,100 
I, 18,00,80,900 . 
53,00,00,000 
45,00,000 
6,50,00, 100 . 
29,24,000 
70,09,100 
100, 
• ·,'· •.<· 
/ 
(3) 
Rs. 
0 
0 
,0 
23,00,000 
... 
0 
0 
() 
0 
0 
0 
0 
20,95,()00 
0 
0 
0 
0 
0 
0 
0 
69,42,000 
0 
/ 
Rs. 
6.24,000 
5.01,50,00.000 
3.82,00,000 
23.00,000 
8,80,000 
4.73.63,000 
7,71,985 
4,00,00,000 
--, 
300 
:uo,65,100 
27 .87,50, 900 
5,33,71,100 
1.09,97 .000 
12,00,100 
I, 18,00,80,900 
53,00,00;000 
45,00,00() 
6,50,00.100 
29,24,000 
1,39,51,100 
100 
• - ,:· ~.: ' '. l '• •· :""'' _.,...., 
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~~1m1<\l ~. ~ 6 ~ 2001 142 (5) 
... 
(1) (2) (3) (4) 
Rs. Rs. Rs. 
69 Expenditure pertaining to Revenue I ,53,49,00,000 0 1.53,49,00.0\)0 
Urban Administration and 
Development_ Department- .. Urban Welfare. 
' 
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79 Expenditure pertaining to Revenue 1,40,00,000 0 1,40.00.000 ... , Medical Education Depart-
ment. I. 
80 Financial assistance to Three Revenue 17,84,36,000 0 17 ,84.36,000 , tier Panchayati ~aj Institu-
lions. 
81 Financial assistance to Urban • Revenue 4,76,00,000 0 4,76,00.000 
bodies. ,. 
82 Financial assistance to Three Revenue 2,24,43,000 . 0 2,24,43,000 
tier Panchayati Raj lnstitu,- :.1-
lions under the tribal area 
sub-plan. .. 
Total Revenue · 3,96,19,83,257 4,40,00,000 4,00,59,83,2_57 
Capital 5,61,07 ,09,300 1,13,37,000. 5,62.20,46,_l00 
Grand Total 9,57 ,26,92,557 5,53,37 ,000 .9,62;80,29,557 
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