The CHHATTISGARH APPROPRIATION (No.1) ACT, 2010
Chhattisgarh · state statute
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02 ~~fcrinirir~ ~ 1,52,00,000 Q 1,52,00,000
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03 ~ 6,00,00,400 0 6,00,00.400
05 ~ 8,39,70,000 0 · 8.,39,70,000
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08 '1!_-~ cf2IT ~ WR=R ~ 7,36,90,300 0 7 .36,90,:rno
09 ~ fcmrT ~ ~ ixl<T 20,57,000 0 20.57,00[)
10 q.f ~ 15,34,00,ooo 0 15,34,00,000
I 11 ~~3'UITTrcMT1TB~ ~ 10,88,33,000 0 i O .88, :JS,()()! 1
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12 ~ fcnrn ~ ~ ixl<T ~ 43,64,000 0 43,64,0();1
13 ~ ~ 12,69,69,000 2,00,000 l"2.71.69,000
14 ~ Fcmrr u ~ ixl<T ~ 31,(9,90,000 0 :~ 1, 19.90,000
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16 ~~ mR<f 2,92,64,000 0 2,92,64,000
17 fli3r.f>I ftctl ~ 2,43,51 ,000 0 2,43,51,000
18 l),ll.f ~ 25,00,000 0 25.00,00-)
19 ~~~im:crn:~ ~ 23,65,50,000 0 23,6'i.50,0()')
20 ~~<liOO ~ 23,58,91 ,000 0 23.58,91,000
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25 &mBTT-Hf<NllT~~ ~ 85,76,000 0 85 • 76.0() I
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26 ~ fcNllT ~ ~ ixl<T_ 41,66,000 0 4 I ,(,6.00<)
27 ~lm:n -~ I ,52, 16, 70,000 0 1,52.16,70.(U:H)
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0 68,40,000 ·
0 6,70, l 0,000
I 0 l ,15,66,50,000
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b 30,27.0QO ·
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36 (4)
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~~,~30~2010·
CHHA TTISGARH ACT
(No: 1 of .20 l 0)
TJIE CHHATTISGARH APPROPRIATION (No. 1) ACT, 2010
An ·Act to authorise payment and appropriation of certain further sums from a·nd
out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial
Year 2009-2010.
Beit enacted by the Chhattisgarh Legislature in the Sixtieth year of the Republic of
India as foliows :- ·
I.
2.
This Act may be calied the Chhattisgarh Appropriation Act, 2010 (No. I of 20 I 0).
From and out.of the Consolidat~d Fund of the State of Chhattisgarh there may be paid
and applied sums not exceeding those specified i1J column 0) of the Schedule amount
ing in the aggregate to the sums ·of One Thousand Three Hµndred Thrity Nine Crore
· Fifty One Lakh Twenty Nine Thousand Eight Hundredrnpee_;towards defraying the
several charges which will come in the coUJ;se of payment during the financial year
2009-2010 in respect of services specified in column.(2) of the schedule.
Short title.
Issue of R~.
13,39.,5 I ,29,800/
from and out of the
·consolidated f'und
of the State for the
Financial Year
. 2009-ZOiO.
3. · Th~ sums authorised to be paid a;d applied from and out of the Consolidated Fund Appropriation.
of the Stat_e of Chhattisgarh by this Act, shall be appropriated for the services and ·
purposes. expressed in the Schedule in relation to the said•year.
THE SCHEDULE
( See Sect!on 2 and 3 )
No. of
Vote
( 1 )
Services and
Purposes
• (2)
Charged Appropriation
Interest Payments and_
· Servicing of Debt.
Charged Appropriation
Puhlic Debt.
Revenue
· Capital
0 I General Administration Revenue
02 Other e~penditure pertaining Revenue
to, General Administration
· Department.
03 Police Revenue
05 Jail Revenue
-
Voted by'the
Legjslative
Assembly
\;
Rs.
0
0
10;38,74,000'
1,52,00,000
6,00,00,400
8,39,70,(X)0
...
Sums not exceeding
··--·---------- ·----- - -
Charged on Total ·
•·
Consolidated
Fund
(3)
'Rs.·
20.72,74,000
100
81.55,000.
0
()
0
Rs.
20. 72.74.00tJ
I f)(l
·11.20.29.000
I .52,00,(){\! l
6,()(),00.40· l
8.39,70,(iO0
..
~ffifPI~ ~. fu;ricf; 30 ffil1 2070 36 < 5)
--- ----~-· --·--- ·--
( 1 ) (2) (3)
Rs. Rs. R~.
06 Expenditure pertaining to Revenue 1.23,26.45.100 0 I .2>.26.4.'i. I(}! I
Finance Department.
07 Expenditure pertaining to Revenue 6.28,38, I 00 () 6.28.3X.100
Commercial Tax Department.
08 Land revenue and district Revenue 7,36.90,300 0 736.90.::100
administration.
09 Expenditure pertaining to Revenue 20,57.000 0 20 . .'i7.0()1)
Revenue Department'.
10 forest Revenue 15,34,00,000 () I 5 .34 .00.00\)
11 Expenditure pertaining to Revenue I 0.88J8,000 · 0 I 0.8X.38.00 1 i
Commerce and Industry
Department.
12 Expenditure pertaining to Revenue 43,64,000 () 4.1.64.()()(1
·Energy Department.
13 Agriculture ~ Revenue 12,69,69,000 2,00.000 12.71.09.000
14 Expenditure pertaining to Revenue 31, 19,90,000 0 31.19.90,000
Animal Husbandry
Department.
16 Expenditure pertaining ·to Revenue 2,92.64,000 0 2.92.M.OO(J
Fi~heries Department.
17 Co-operation Revenue 2,43,51,000 0 2.43,51.0() I
18 Labour Revenue 25,00,000 () 25.00.00·
19 Public Health and Family Revenue 23,65,50,000 0 23.65.50,()()(\
Welfare .
•
20 Puhlic Health Engin_eering Revenue 23.58,91.000 0 2.1.58.91.000
r
Capital 15,00,00,000 0 15.00.00.00U
21 Expenditure pertaining to Capital 100 u 100
Housing and Environmen't
Department.
22 Urban Administration and Revenue 4, 17,000 () 4.17.00()
Development Department-
Urban Bodies.
23 Water Resources Department Revenue 15,34,50,000 0 1.5.34.5().!J()( I
Capital 0 8.00.00.000 8.00.00.0()()
25 Expenditure pertaining to Revenue 85,76,000 0 ·85.7n.OO'.)
Mineral Resources Depart-
ment.
36 (6) ~ffi~ll~ ~, ~ 30_~ 2010
--------- ·-·--
( 1 j (2) ·( 3)
- ·--· ... ··-·- T --· .. -· ..
Rs. Rs. Rs.
26 E_xpenditure pertaining to Revenue 41,66,000 " 0 41,66,000
Cult_ure Department.
27 School education Revenue 1.52, 16, 70,000 0 1.52. 16, 70.000
Capital 42,50,000 0 42,50.000·
29 Administration of.Justice Revenue 0 26.00.000 26.00.000
and Election's.
30 Expenditure pertaining to Revenue- 14,81,87,000 0 14,81.87.001 i
Panchayat and Rural
Development Department.
(·
I ..
31 E_xpenditure pertaining to Revenue 68,40,000 ··o 68,40.(~()()
Planning Econoi;nics and
Stati_stics DepartmE,nt.
32 Expenditure pertaining to Revenue 6, 10, 1 o;ooo. 0 6.70.1 ()_()()()
Public Relations Depart-
ment.
.
33 Expenditure J,Jertammg to · Revenue I, J 5;66,50,000 • 0 -1 :·1 s.M.so.000
Tribal Welfare Department.
34 Expenditure pertaining to Revenue 30,27,000 0 30.27,(){) I
Social Welfare Department.
35 Expenditure J:)ertaining to Revenue 3,33,00"0 0 :U3.U0'l
Rehahilita[ion Department.
36 Transport Revenue· 100 ()' IOU
39 Expenditure ·pertammg to Revenue 2,06, 10,62,000 () 2,06.10.62.000
Food, Civil Supplies and
Consumer Protection
Department. ~ I
41 Tribal 'Areas Sub-plan Revenue 1 ,27, 11.37,200 () l,27.l 1J7,20 l
<:::apital 13,83,79,300 () 13,83; 79 .30. ,
, 43 Expenditure pertaining to Revenue
• • 0 2,00,00,()()i I 2,00,00,000
Sports and Youth Welfare . Capital -2.57 ;00,000 () 2.57 .()(),()(), I .
;
Department.
44 Expenditure pertaining to Revenue 47,00.00.000 n 4 7,0li,oo.ooo
. Higher Education Depart-
ment,
45 Minor Irrigation Works Revenue 4,47,10,000 0 -l,4 7. I OJ)OO .
Capilal 300 0 J(l()
46 Expenditure pertaining to Revenue 14,00,000 .• 0 14.00:000
Scierce and Technology
Department.
•. ,.§·e1h-P1~ m, ~ 30 ~ 2010 36 ( 7) (•
--------·----------- --- - -· -·- ·- -- -
( I ) (2) (3)
Rs. Rs. Rs.
47 Man-Power Planning and Revenue 1.20.60,000 0 1.20.W.OOi;
Technical Education Capital . 9,00.00.200 () 9.00.00.2( )( J
Department.
49 Expenditure pertaining to Revenue 47.80.000 . () 47)W.0011
Scheduled Caste Welfare.
54 Expenditure pertaining to Revenue 5,25,00,000 0 5 .25 .00.000
Agricultural Research and
\ Education.
• 55 Expenditure pertaining to < Revenue 200 0 20()
Women and Child Welfare.
57 Externally aided Projects Capital I 0, 70,40,000 () I 0.70.40.000
pertaining to Water Resour-
ces Department.
64 Scheduled Caste Sub Plan Revenue 37 .55,99, I 00 () 3 7,5 5. 99. I(): i
Capital 100 () I ()I I
~
66 Welfare of Backward Classes Revenue 15,26,80,000 0 15.26.80.000
67 Public Works-Buildings Revenue 23,()8.09,000 () 23.()8.09,000
Capital 200 0 200
79 Expenditure pertaining to Revenue 9,94,60,000 0 9,94.60,()()(l
Medical Education Depart~
ment.
80 Financial assistance to Three Revenue 98,79,00,000 () 98,79.00.0(hl
tier Panchayati Raj Institu-
tions .
•
f
81 Financial assistance to Urban Revenue 35,20.00.000 I 1,25.00.000 · 46.45.00J){)(l
bodies.
' 82 Financial assistance to Three Reven·ue 39,42. 15,000 () 39,42.15.()()()
tier Panchayati Raj Jnstitu- C
tions under the tribal area
sub-plan.
Total-Revenue 12,46,?0,30,500 33,07 ,29,000 12,79,97,59,500
Capital 51,53,70,200 8,00,00,100 59,53,70,30-t
--------- -------·-------------- --------- ---- -- -
Grand Total 12,98,44,00, 700 41,07,29,100 ) 3,39,51,29,80d
··-·--·-·--------------------- ···-----------·-------- ~~--------~ - ----·-·-· - -
'
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