The CHHATTISGARH APPROPRIATION (No.5) ACT, 2017

' ~~~~~~~ 
~ ~ ( w-rr 6F-li ~ ) ~ WilUI 
~ ~ - ~ -it.2-U-&dl'tl• I~ 
.rac I 3s fu. ~- ~ . ~ 
30-05-2001." 
(amttli(OI) 
~ ~ !.lcfil~ld 
~561) ~ . ~ . ~26~2017 - ~5.~1939 
-fm~ . ~26~2017 
~~ 
" M'tl•I~/~/ 09/2013- 2015." 
~ 12243/ i:r. 246/21-31/~./-3 . Tf./ 17 . - 3rtfM•I~ ~tflil'hl PtJ.1~fuk1-3lfuf.rmrf~mlR~ 23-12-201 7 
<nl~-t't~~~~t . ~~,t't~~~~~~i. 
t?dl'tl• I~~~~ ~~om~ 1~:<llj'til<, 
~- ~-mor. ~ ~ -
1121 
1122 ~fail;a•I~ ( NJQ31, ~ 26 ~ 2017 
3d)(-i~(~ ~ 
(~16~2017) 
~ <flf 2011 - 201s <tt wn-m ~ ~ u~ ~ <tt ~~if~~ 
~ ~ ~ ~ ~ fclf-f4l•1 <tit ~-a~ ~ ~ '31i't-lf-f'-1'4 . 
I. 
~ wf 2017 - 2. 3m~,,a,1~~cfil~f.:rit:fiiit~~~(3)if~~it~~uwri~"m 
,3q~1~a tl-n1mift , ~~<iti"1 mJl,a,1~ ~ ~ . 2011 cfiT ~~ ~ (3) 
ii~~<fil~~~~~i'fRm~~~~~~i'fRm 
lfflom?f~~i~~Jrnm<fil~~~ . -;;fl~~~ (2>ii~oo-m~ 
~~~ii. ~ cfl!t 2017-20 18 ~ ~ '!!'IBR ~ ~ ~ -
2018 ~ fin?~~ 
~~" f.rltf ~ -« 
2348 ,63,S8 ,365 
~<fil~~ -
3. ~~&R I 0dl,a, 1~~cfil~f.:rit:fiiit~~*(3Q~l~a ~~ ~ ~ ~ 
uwri , ",3<fn ~cfl!f ~~ii ~if qfi)rait<n3if 3ITT~~~ ~ f.lm~,a cfil~ . 
(1) (2) 
01 ~~ 
03 ~ 
04 ~fum.Tit~~~ 
06 fcfmfum.Tit~~ 
07 c11fo1~i:fi ~ fum.T it 
~~ 
11 ~~~fum.Tit 
~~ 
12 w!ffum.Tit~~ 
~ 
~ 
~ 
~ 
~ 
~ 
(too 2 3ITT 3 ~) 
fum.f~&m 
~ 
m 
1,16,74,100 
5,00,00,200 
1,19,11,500 
5,00,00, 100 
l 0,40,80, 100 
41,90,00,000 
1,42,58,00,000 
75,18,00,000 
r.tJ;t~ fuia it~ uwri 
~f.:rft:f 
1:Rmfui 
(3) 
m 
0 
0 
0 
0 
0 
0 
0 
0 
m 
1,16,74,100 
5,00,00,200 
1,19,11,500 
5,00,00, 100 
10,40,80,100 
41,90,00,000 
1,42,58,00,000 
75,18,00,000 
·~fa11tlll~m , ~ 26~ 2017 1122 (1) 
(1) (2) (3) 
m m m 
17 tl&ifilf<iil ~ 31,45,050 0 31,45,050 
19 c-fl<fi~~r:m:<TR~ ~ 37,53,00,000 0 37,53,00,000 
~ 6,00,00,000 0 6,00,00,000 
20 c-fl<fi ~ ~ ~ 13,00,100 0 13,00,100 
21 ~~~fcriWT~ ~ 4,77,50,000 0 4,77,50,000 
~cxi<J 
23 ~~fcriWT ~ 400 0 400 
26 ~fcriWT~~cxi<J ~ 5,56,55,000 0 5,56,55,000 
27 ~rn~ ~ 8,00,000 0 8,00,000 
~ 100 0 100 
28 ~fcitn.f~ ~ 20,00,000 0 20,00,000 
29 ..:im~~~ ~ 61,00,000 50,00,000 1,11,00,000 
30 ~ -am mlftur mm ~ 1,35,12,91,000 0 1,35,12,91,000 
m'lTTll ~~ cxi<J ~ 100 0 100 
34 m:IN{~ ~ 15,00,000 0 15,00,000 
39 '9Rl , ~ ~ -am ~ 1,05,93, 121 0 1,05,93, 121 
~ffl&lUT m'lTTll ~ ~ 25,00,000 0 25,00,000 
~cxi<J 
41 ~~3441"''11 ~ 3, 70,54,04,946 0 3, 70,54,04,946 
~ 65,58,00,400 0 65,58,00,400 
42 ~~344l;jj-!l·-tt ~ 100 0 100 
~c-fl<fif.mfutcfil<f-~ 
~wr 
44 ~rn~ ~ 300 0 300 
55 llft;n~om;i~~ ~ 200 0 200 
~cxi<J 
58 ~~~~~ ~ 6, 75,00,00,000 0 6,75,00,00,000 
~ $ifii~~cxi<J 
1122 (2) 
( 1) (2) (3) 
64 ~~ -.3q41\JI-II ffiRq 3,48,13,76,188 0 3,48, 13, 76,188 
~ 20,42,97,100 0 20,42,97,100 
66 ~qlf~~i-Hl@<ti~ ffiRq 3,66,00,000 0 3,66,00,000 
67 ~ f.rnfuy q;m -ircR ffiRq 300 0 300 
~ 300 0 300 
68 ~~ 3q4J"1'1( ~ ~ 100 0 100 
~ ~ f.rnfurq;m-ircR 
71 -4i-l~1'Ptiffi \fci~, liluW1cfi'I ffiRq 2,40,00,100 0 2,40,00, 100 
fcnwt 
76 ~f.rnfuyfum.r ~ ~ ~ 300 0 300 
~ ~ ~ mta 
qfhil'Jl -11ci 
79 ~rn~m:rm~~ ffiRq 7,96,77,160 0 7,96,77,160 
a:n:f ~ 1, 11,00,00,000 0 1, 11,00,00,000 
80 ~ ~ m w.rr~ ~ 1,00,00,000 0 1,00,00,000 
"ii~~ 
81 ~f.r<fiPifq;)~~ ffiRq 2,68,20,00,000 0 2,68,20,00,000 
<WI- \ l ~H-q 20,6 8,69,59, 465 50 , 00, 00 0 20,69, 19,5 9, 46 5 
1(-it 2, 79 ,4 3,98, 90 0 0 2, 79, 43,98, 90 0 
~<WI 2 3, 48, 13,58,365 50 ,00,000 23, 48, 6 3,58,3 65 
;ml~.~26~2017 
~ 12243 /"iJ. 246/2F~ / ~ ./~. 11./ 17.- 'llffif ~~m.f ~ ~ 348 ~ ~ (3) ~~if~ fum.rc#;y 
<tlSHi@<h ~ ~ 26-12-2017 <fiT ~ ~ ~ ~mftrcm~ ~~ f<f;m"\Jl'@l~. 
3ffil'tl•I~ ~~~ ,m:i~ rrm~, ~~llj'tll <, 
~ -~-~ . ~ ~ -
S hort title . 
CHHATTISGARH ACT 
(No. 16of 20 17) 
THE CHHATI ISGARH APPROPRIATION (No. -5) ACT, 2017 
1122(3) 
An Act to authorise payment and appropriation of certain further sums from and out 
of the Conso lidated Fund of the State ofChhattisg arh for the services of the Financial Year 
2017-2018 . 
Be it enacted by the Chhattisgarh Legislature in the Sixty- eighth Year of the 
Republic oflndia, as follows :-
This Act may be called the Chhattisga rh Appropriation (No.-5)Act , 2017 . 
Issue of 
Rs. 2348,63,58,365 
from and out of the 
Consolidated Fund 
of th e State for the 
Financial year 
2017-2018 . 
1. 
2. From and out of the Consolidated Fund of the State ofChhattisgarh , there may be paid 
and applied sums not exceed ing those specified in column (3) of the Schedu le, including 
the sums spec ified in column (3) of the Schedule of the Chhattisgarh Appropriation Act, 
20 17, amounting in the aggrega te to the sums of Two Thousand Three Hundr ed Crore 
Sixty Three Lakhs Fifty Eight Thousan d Three Hundred Sixty Five rupees towards 
defraying the severa l charges which will come in the course of payment during the 
financial year 2017-2018 in respect of services and purpos es spec ified in column (2) 
of the Schedule. 
Appropriation . 3. The sums authorised to be paid and app lied from and out of the Consolidated Fund of 
the State of Chhattisgarh by this Act, shall be appropria ted for the serv ices and 
purpose s expressed in the Schedu le in relation to the said financia l year. 
No. of 
Vote 
( I) 
0 1 
03 
04 
06 
07 
1 I 
Services and 
purpo ses 
(2) 
General Adm inistration 
Police 
Other Expenditure pertaining 
to Home Department 
Expenditure pertainin g 
to Finance Department 
Expenditure pertainin g 
to Commercial Tax 
Department 
Expenditur e pertaining to 
Comme rce and Industry 
Department 
THE SCHEDULE 
(See Sectio n 2 and 3) 
Revenue 
Revenue 
Revenue 
Revenue 
Revenue 
Revenu e 
Voted by the 
Legislative 
Assembly 
Rs. 
1,16,74,100 
5,00,00,200 
1,19,11,500 
5,00,00, I 00 
I 0,40,80, I 00 
4 1,90,00,000 
Sums not exceeding 
Charged on 
Consolidated 
Fund 
(3) 
Rs. 
0 
0 
0 
0 
0 
0 
Total 
Rs. 
1,16,74,100 
5,00,00,200 
1,19,11,500 
5,00,00, I 00 
I 0,40,80, I 00 
41,90,00,000 
1122(4) 
(I) (2) (3) 
Rs. Rs. Rs. 
12 Expenditure pertaining to Revenue I ,42,58,00,000 0 l ,42,58,00,000 
Energy Department Capital 75,18,00,000 0 75, 18,00,000 
17 Co-operation Revenue 31,45,050 0 31,45,050 
19 Pub I ic Health and Family Revenu e 37,53,00,000 0 37,53,00,000 
Welfare Capital 6,00,00,000 0 6,00,00,000 
20 Public Health Engineering Revenu e 13,00,100 0 13,00,100 
21 Expenditure pertaining to Revenue 4,77,50,000 0 4,77,50,000 
Housing and Environment 
Department 
23 Water Resources Capital 400 0 400 
Department 
26 Expenditure pertaining to Revenu e 5,56,55,000 0 5,56,55,000 
Culture Department 
27 School education Revenue 8,00,000 0 8,00,000 
Capital 100 0 100 
28 Sate Legislature Revenue 20,00,000 0 20,00,000 
29 Administration of Justice Revenue 61,00,000 50,00,000 l,11,00,000 
and Elections 
30 Expenditure pertaining to Revenue 1,35, 12,91,000 0 1,35, 12,91,000 
Panchayat and Rural Capital 100 0 100 
Development Department 
34 Expenditure pertaining to Revenue 15,00,000 0 15,00,000 
Social welfare Department 
39 Expend iture perta ining to Reven ue 1,05,93,121 0 1,05,93,121 
Food Civil Supplies and Capital 25,00,000 0 25,00,000 
Consumer Protection 
Department 
41 Tribal Areas Sub-plan Revenue 3,70,54,04,946 0 3,70,54,04,946 
Capital 65,58,00,400 0 65,58,00,400 
42 Public Works relating to Capital 100 0 100 
Tribal Areas Sub-plan-
roads and bridges 
44 Expenditure pertaining Revenue 300 0 300 
to Higher Education 
Department 
55 Expenditure pertaining to Revenue 200 0 200 
Women and Child Welfare 
•;_faft-H•I~ ( ~ , ~ 26 ~ 2017 1122 (5) 
(I) (2) (3) 
Rs. Rs. Rs. 
58 Expend iture on Relief Revenue 6,75,00,00,000 0 6,75,00,00,000 
on acco unt of Natural 
Calamities and Scarc ity 
64 Scheduled Caste Sub Reve nue 3,48, 13,76, 188 0 3,48,13,76, 188 
Plan Capital 20,42,97, I 00 0 20,42,97,100 
66 Welfare of Backward Revenue 3,66,00,000 0 3,66,00,000 
Classe s and Minori ties 
67 Publi c Works-Building s Revenue 300 0 300 
Capital 300 0 300 
68 Public Works relating to Capital 100 0 100 
Tribal Areas Sub-Plan-
building s 
71 Electronic s and Information Reve nue 2,40,00, I 00 0 2,40,00, 100 
Techno logy Department 
76 Extern ally aided Project s Capital 300 0 300 
pertaining to Public Works 
Department 
79 Expenditure pertaining Revenu e 7,96,77,160 0 7,96,77,160 
to Medical Education Capital I, 11,00,00,000 0 1, 11,00,00,ooo 
Department 
80 Financial assistance to Capital I ,00,00,000 0 l,00,00,000 
Three tier Panchayati 
Raj Institution s 
81 Financia l assistance to Reve nue 2,68,20,00,000 0 2,68,20,00,000 
Urban bodies 
Total- Revenue 20,68 ,69,59,465 50,00,000 20,69, 19,59,465 
Capital 2,79,43,98 ,900 0 2, 79,43,98,900 
Grand Total 23,48, 13,58 ,365 50,00,000 23,48,63,58,365 

‹ Prev All Chhattisgarh acts Next ›