LexThe CHHATTISGARH APPROPRIATION (No.2) ACT, 2013
Chhattisgarh · state statute
Open in Lexace · Ask the AI about this act.. ~J
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(1) (2) (3) (4) ( ) v~>-5 ·-·-----·-- .
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04 ~rcri:Tf1T~~3P:f&p;f ~ 17 ,86,48,000 0 1 7 ,86,48,000
05 ~ ~ 86,89,01 ,000 10,000 86,89,11,000
06 rcfif rcri:Tf1T ~ ~ &p;f ~ 26,08,09,37,000 15,60,000 26,08,24,97,000
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~ lQOO 0 1000
07 <HfillP:li:f> <iitfcNN~~ ~ 1,60,56,81,000 80,03,55,000 2,40,60,36,000
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08 ~~~~rnm;r ~ 5,66,69,05,000 5,26,000 ,5,66, 74,31,000
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09 ~fcNTr-rl)-~&p;r ~ 10,31,22,000 10,000 10,31,32,000
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10 q.f ~ 7,30,57,46,000 22,40,30,000 7 ,52,97 ,76,000
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11 ~~3ffllf~~~ ~ · 95,64,24,000 35,000 95,64,59,000
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12 ~ 3,76,45,29,000 l ,80,00, 10,000 5,56,45,39,000
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13 ~ ~ 7 ,05,57 ,29,000 9,50,000 7 ,05,66, 79,000
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14 ~~~~~ ~ 2,83,89,20,000 20,000 2,83 ,89 ,40,000
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17 eti:f>lftdl ~ 1,70,03,60,000 15,000 1, 70,03, 75,000
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18 ~ ~ 97,87,95,000 20,000 97,88, 15,000
~ 3,50,00,000 0 3,50,00,000
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19 itcfi~~-qftql{~ ~ 7 ,35,87', 70,000 17,50,000 _.,;1,1 ;36;05 ,20,000
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(1) -- (2) · (3) (4) (5)
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21 ~~~fcfmrr~ -~ 96,33, 70,000 0 96,33,70,000
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22 ~ smRH ~ ~ fcfmrr- ~ 3,65,15,000 5,000 3,65,20,000
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23 ~~~WT ~ 3,44,09,60,000 1,10,000 3,44, 1 o, 70,000
~ 4,10,81,85,000 25,00,000 4, 11,06,85,000
24 ~ RJTTUf <Wt-~~~ ~ 10, 79,96,36,000 0 10, 79,96,36,000
~ 7,29,55,00,000 1;01,30,000 7 ,30,56,30,000
25 ~mv-TFMT1T~~ ~ 1,86,53,95,000 50,000 1,86,54,45,000
«m. ~ 82,30,00,000 0 82,30,00,000
ZG ri~Ri n~ ·'"<!'' .WT.,. cfrfcx:m ~ 20,16,22,000 0 20, 16,22,000
27 ~fu"'TT ~ 28,80, 11,30,000 3,20,000 · 28,80,14,50,000
~ 21,52,60,000 0 21,52,60,000
28 {~~~ ~ 33, 78,50,000 73,00,000 34,51,50,000
29 ~ !fflRR" ~ RcfRH ~ 2,35,84,90,000 36,85,90,000 2, 72, 70,80,000
30 ~ ~ mrftur fcrcfira fcfmrr ~ 5,60,69 ,30,000 2,00,000 5,60, 71,30,000
«- ~ cxm. ~
. ~
3,90,45,00,000 0 3, 90,45,00,000
31 ~, 3Tl'fflq, <f2ll l-li f&l4,} ~ 31,05,04,000 40,000 31,05,44,000
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32 ~ fcnwr~ ~ «m --~ 79,38, 70,000 10,000 79,38,80,000
~ 2,00,000 0 2,00,000
33 ..;:i1f4ll-:i!tRt ~ ~ 12,57,07 ,60,000 1,00,000 12,57 ,08,60,000
34 WITTJ'~llJf ~ 58,34,21,000 40,0Cfo 58,34,61,000
~ 10,00,000 0 10,00,000
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36 ~ ~ 42,71,20,000 20,10,000 42,?+}0,000
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#dh-111~ ~. fe:rtcfl 1 ~ 2013 256 (3)
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37 ~ ~ 40,02,35,000 0 .40,02,35,000
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39 ~. ~•om ~im ~ 27,07, 77,45,000 50,000 27,07, 77, 95,000
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40 3WIT<R~B~o1:1<:r ~ 5,93,28,000 10,000 5,93,38,000
~ 56,80,00,000 0 56,80,00,000
41 ~~Jql.,ll<iHI ~ 39,45,00, 70,000 10,000 39,45,00,80,000
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42 ~ ~ 3q1.,1'1<i1-1I B ~ 4,48,52,00,000 1,60,00,000 4,50,12,00,000
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43 ~~~~ l_T<iR<f 55,01 ,84,000 25,000 55,02,09,000
44 3'cq~1T 5,07 ,54, 70,000 70,000 5,07,55,40,000
45 ~ ~ f.mfur ffl ~ 48,64,90,000 0 48,64,90,000
~ 5,64,20,00,000 0 5,64,20,00,000
46 ~ ~ lcf.llMIJl ~ 16,95,00,000 0 16,95,00,000
47 ~ fuB:1T ~ <iR U@i ~ 1 ;80,13,60,000 20,000 - 1,80, 13,80,000
~~- ~ 37,50,00,000 0 37,50,00,000
48 ~fuu°3WllTT~~Y\ ~ 4,41 ,63,24,000 0 4,41,63 ,24,000
~ ~ ~ ~ ~- ~ 3,29,32,36,000 0 3,29,32,36,000
49 ~<ilTIB~ ~ 59,58,80,000 0 59,58,80,000
50 <fu:f~c:fil<!f«:l<H fcmrrrB 2,05,70,000 o. 2,05, 70,000
~ol:f<l.
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53 ~ "1lIB 3q1.,1.,1;.,1-1ia1fa ~ 63,39,47,000 0 63,39,47,000
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45 ~RlfllT ~ 1 0 '-'.l AA """ ...... ,_,..., 1 v"1,VUV 10,000 19,53,14,000
66 ~ri~ ~ 1,33,57 ,50,000 0 1,33,57 ,50,000
~ 1,62,50,000 0 1,62,50,000
61 •f.pnvrm-~ ~ 3,61,33,29,000 40,00,000 3,61,73,29,000
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68 ~ ~ 3q4lsit.:ti \. .. , ~ 1,84,50,00,000 0 1,84,50,00,000
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allPI. tit 36,20,00,000 0 36,20,00,000
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~'ffi~ll(ll ~, ~ 1 ~ 2013 256 (S)
(I)
(1) (2) . (3) (4) (5)
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~ 2,17,50,00,000 0 2,17,50.00.000
82 ~ ~ 34ti1,iHI ~ ~ l 5, 73,39,68,000 0 1 s. 73,39.~.ooo
3la1Rf ~ ~ ~
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83 ~ ~ 34ti1'3HI ~ ~ 1,76,15,45,000 0 ),76,15,45,000
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~-
ll11T- ~ 3,41,90,78,38,000 17,36,45,15,000 3.59.%),23,.J:J,.919
i_-,ft 92,34,20,88,000 9,36,30,39,000 1.01.'io,.J1.27,.oa
~ll11f 4,34,24,99,26,000 26,72,75,54,000 ..... ,,.7 ..........
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~ 2544/m. 9S/21-3l'~-~- TT./13.-~ ~ Wcfqr,f ~ ~ 348 ~ "@ls (3) ~ ~-q. ,:ul,MC
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256 (6)
CHHA TIISGARH ACT
(No. 8 of 2013)
THE CHIIATTISGARH APPROPRIATION (No. 2) ACT, 2013
An Act to authorise payment and appropriation of certain further sums from and
out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial
Year 2013-2014.
Be it enacted by the Chhattisgarh Legislature in the Sixty-fourth Year of the Republic
of India, as follows :-
Short title. 1.
Issue of Rs. 2.
4,60,97, 74,80,000/-
from and out of the
Consolidated Fund
of the State for the,_'
Financial Year \
2013-2014.
Appropriation. 3.
No. of
Vote
(1)
Services and
Purposes
(2)
This Act may he called the Chhattisgarh Appropriation Act, 20 I 3.
From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid
and applied sums not exceeding those specified in column (3) of the Schedule amount
ing in the aggregate to the · sums of Fourty Six Thousand Ninety Seven Crore
Seventy Four Lakh and Eighty Thousand rupees towards defraying the several charges
which will come in the course of payment during, the financial year 2013-14 in
respect of services specified in column (2) of the schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund
of the State of Chhattisgarh by this Act, shall be appropriated for the services and
purposes expressed in the Schedule in relation to the said year.
THE SCHEDULE
( See Section 2 and 3 )
Voted by the
Legislative
Assembly
Rs.
Sums not exceeding
Charged on
Consolidated
Fund
(3)
Rs.
Total
Rs.
= :.: :·, __ ;ctfatglfcf~~ppropfiition:: '.-=: 1·•'!':tRevenue
Interest:Paymelits and
'. •;- •• - ., __ ·1 •.:' ••
0 13,46,43,37 ,000 · l 3,46,4'.\37 ,000
~ervici~g of Debt. ·
o'C~argc,d Appropriation~
Ptiblic Debi. --' ·· ·
C~pital 0
',--,.'
.Revenue·:· 1,19,96,79,000 .·
· Capital · 15,00,000
9,33, 14,09,000
18,33,47,,000
0
9,:n, 14,09,ooo
I ,38,30,26,000
! . ,:,··,
15;00,000
._ ,' ~~- ·"1flllt
~'ffi~ll~ ~. ~ 1 ~ 2013 :25~ (7)
(1) (2) (3)
Rs. Rs. .Rs.
04 Other expenditure pertaining Revenue 17,86,48,000 0 17,86,48,000
to Home Department. '
05 Jail Revenue 86,89,01,000 10,000 86,89,11,000
06 Expenditure pertaining to Revenue 26,08,09,37,000 15,60,000 26,08,24,97,000
Finance Department. Capital 1,000 0 - 1,000
07 Expenditure pertaining to Revenue. 1,60,56,81,000 80,03,55,000 2,4Q,60,36,000 ·
Commercial Tax Department. Capital 10,000 0 10,000
08 Land revenue and district Revenue 5,66,69,05,000 5,26,000 ~.66,74,31,000
admfoistration. Capital 20,00,000 0 20,00,000
09 · Expenditure pertaining to Revenue 10,31,22,000 10,000 10,31,32,000
Revenue Department. Capital 4,00,000 0 4,00,000
10 Forest Revenue 7 ,30,57,46,000 22,40,30,000 7,52,97,76,000
Capital 20,00,00,000 0 20,00,00,000
II Expenditure pertaining to· Revenue 95,64,24,000 35,000 95,64,59,000
Commerce and Industry Capital 42,80,00,000 15,00,000 42,95,00,000
Department.
12 Expenditure pertaining to Revenue 3,76,45,29,000 1,80,00, 10,000 5,56,45,39,000
Energy-Department. Capital 4,35,00,00,000 0 4,35,00,00,000
13 . Agriculture Revenue 7 ,05 ,57 ,29 ,000 9,50,000 7,05,66,79,000
Capital 2,00,20,00,000 0 2,00,20,00,000
14 Expenditure pertaini!lg to Revenue 2,83,89,20,000 20,000 2,83,89,40,000
~nimal Husbandry
Department.
. " 15 Financial assistance to three Revenue 2,24,19,86,000 0 2,24, 19,86,000
tier Panchayati Raj Institu-
tions under Scheduled
I
- Caste Sub Plan·:
r
16 Expenditure pertaining to Revenue 37,21,50,000 20,000 37,21,70,000
Fisheries Department. Capital 75,10,000 0 75,10,000
I
-
17 Co-operation Revenue 1,70,03,60,000 15,000 1,70,03,75,000
Capital 29,30,60,000 0 29,30,60,000
18 Labour Revenue 97,87,95,000 20,00~ 97,88,15,000
Capital 3,50,00,000 0 3,50,00,000
19 Public Health and Famjly · Revenue 7,35,87 ,70,000 17,50,000 7 ,36,05 ,20,000
Welfare. Capital 11,84,20,000 0 1·1,84,20,000
ii ·it· ; ,• I -- ~,r; . i .
20 Public Health Engineering Revenue 3,21,90, I 0,000 10,00,000 3,22,00, 10,000
Capital 51,15,00,000 0 51,15,00,000
I,
•
256 ( 8) ~~11~ll~ ~, ~ 1 ~ 2013
........ ~ . •·« • -<"-••-· ~·-·· .... ,~--~~--·--·
(1) (2) (3)
Rs. Rs. Rs.
,-,1 L, Expenditure pertaining to Revenue 96,33,70,000 0 96,33,70,000
Housing and Environment Capital 2,82,80,00,000 0 2,82,80,00,000
Department.
22 Urban Administration and Revenue 3,65,15,000 5,000 3,65,20,000
Development Department-
Urban Bodies.
23 Water Resources Department Revenue 3,44,09,60,000 1,10,000 3,44, 10,70,000
Capital 4, 10,81,85,000 25,00,000 4,11,06,85,000
24 Public works-roads and Revenue 10,79,96,36,000 0 10,79,96,36,000
bridges. Capital 7,29,55,00,000 1,01 ,30,000 7 ,30,56,30,000
25 Expenditure pertaining to Revenue 1,86,53,95,000 50,000 1,86,54,45,000
Mineral Resources Depart- Capital 82,30,00,000 0 82,30,00,000
ment.
26 Expenditure pertaining to Revenue 20, 16,22,000 ·o 20, 16,22,000
Culture Department.
7,7 School education Revenue 28,80, 11,30,000 3,20,000 28,80, 14,50,000
Capital 21,52,60,000 0 .2 l ,52,60,000
~!?1 State I~cgisiature Revenue 33,78,50,000 73,00,000 34,51,50,000, · -
29 Administration of Justice Revenue 2,35,84,90,000 . 36,85,90,000 2,72,70,80,000
and Elections.
30 Expenditure pertaining to Revenue 5,60,69,30,000 2,00,000 5,60, 71,30,000
Pane hay at and Rural Capital 3,90,45,00,000 0 . 3,90,45,00,000
Development Department.
31 Expenditure perlaining to Revenue 31,05,04,000 40,000 31,05,44,000
Planning Economics a·nd
Statistics Department. ..
.,,., Expenditure pertaining to Revenue 79.3~.70,000 10,000 . 79,38,80,000 .)~~
""
Public R<':lation~ Dcpai t- Capital 2,00,000 0 2,00,000
mcnt.
,,, Ex.p-cncf,tnre pertaining W · Revenue 12,57 ,07 ,60,000 1,00,000 12,57,08,60,000 .J .. )
Tz ihd WeJfan: Dt~partment..
34 fo::peNfi.ture pcrfait1ing to Revenue 58,34,21,000 40,000 58,34,61,000
S0'.:~:! Weffarc.Dcp-artment. Capital 10,00,000 0 10,00,000
i.~ · !S\r~mfatmi:· pertainiRg to, Revenue ·, , 2152,53,000·. /1 0 1'.1, :,;·'I" 2_,.~2;53,000
;·.,:h:,l1•~rl:!'l'tio:1.Department. ! f •:r:• ... ,oi:_},:: 1)i
' ~ r' . ~ ' 1 ' • ; '. ~ it:..,•1d:;//~_;Li1~i
",{] l"rJb~r,,1i1 .Revenue 42,71,20;000 .. 20,10,000 42,91,30,000
Capital 10,000: 0 10,000
•
(1) (2)
37 Tourism
39 Expenditure pertammg to
Food, Civil Supplies and
Consumer Protection
Department.
40 Expenditure pertaining to
Ayacut Department.
41 TribaIAreas Sub-plan
42 Public Works relating to
Tribal Areas Sub-Plan
roads and bridges.
43 Expenditure pertaining to
Sports and Youth Welfare
Department.
44 Expenditure pertaining to
Higher Education Depart
ment.
45
46
Minor Irrigation Works
Expenditure pertaining to
Science and Technology
Department.
47 Man-Power Planning and
Technical Education
Department.
48 Grant Under Thirteenth
Finance Commission.
49 Expenditure pertaining to
Schedukd Caste Welfare.
50 Expendilure pertaining to
20 Point implementation
Department.
51 ExpBnditure pertaining to
Religiou~ Trusts and
Endowments Department.
· Jo.01:, 1 (1.~-1. :;,,: u ! .or
1!lO.ll !
'i§·cih-111G m, ITTfifi 1 ~ 2013 256 (9)
- ______ (1) ____________ - .
Rs.
Revenue 40,02,35,000
Capital 30,60,00,000
Revenue 27,07 ,77,45,000
Capital 5,8 i ,25,21,000
Revenue 5,93,28,000
Capital \~6,80,00,000
Revenue 39,45,00,70,000
Capital 19,58,27,40,000
Capital 4,48,52,00,000
Revenue 55,01 ,84,000
Revenue 5,07,54,70,000
Revenue
Capital
Revenue
Revenue
Capital
Revenue
Capital
Revenue
Revenue
48,64,90,000
5,64,20,00,000
16,95,00,000
1,80, 13,60,000
37 ,50,00,000
4,41,63,24,000
3,29,32,36,000
59,58,80,000
2,05,70,000
Revenue .. ,.,, .. , .8.01.,50,000 .,, ; .__, .. ~-,.
OOOJJ'.:'., I 1 .~ '.,
000,.01
:.;uw,·;::i5l
lmiq;;'}
Rs.
0
0
50,000
0
10,000
0
10,000
15,00,000
1,60,00,000
25,000
70,000
0
{)
0
20,000
0
0
0
0
0
.
( i }
Rs.
40,02,35,000
30,60,00,000
27,07 ,77 ,95,000
5,81,25,21 ,000
5,93,38,000
56,80,00,000
39,45,00,80,000
19,58,42,40,000
4,50, 12,00,000
55,02,09,000
5,07,55,40,000 .
48,64,90,000
5,64,20,00,000
16,95,00,000
1,80, 13,80,000
37 ,50,00,000
4,41,63,24,000
3,29,]2,36,000
59,58,80,000
2,05,70,000
_.,, , u, ... Ov,, .. qs .. s,91,50,000
JJl;tJ;,;·H.q:,(J 1. ·,.·:•, ••'
256 ( Hl) ~'ffi~ll~ ~, ~ 1 ~ 2013
(1) (2) (3)
Rs. Rs. Rs.
53 'Finan¢iat assistance to Revenue 63,39,47,000 . 0 63,39,47,000
Urban. bodies under Capital 43,50,00,000 0 43,50,00,000
Sched'1)ed Caste Sub
;Plan.
54 Expen4iture pertaining to Revenue 94,50,00,000 0 94,50,00,000
Agricultural Research and
Education.
55 Expenditure pertaining to R~venue 6,49,21,58,000 10,000 6,49,21,68,000
Women and Child Welfare. Capital 25,90,00,000 0 25,90,00,000
56 Rural Industries Revenue 64,33,49,000 10,000 . 64,33,59,000
. Capital 75,10,000 0 75,JO,OOO
57 Externally ai_ded Projects ]apital 23,00,00,000 0 23,00,00,000
.' pertaining to W~ter Resour-
ces Department.
58 Expenditure on Relief on Revenue1 4,14,07,57,000 0 4, 14,07 ,57 ,000
account of Natural Calami- Capital · 20,00,000 0 20,00,000
ties and Scarcity.
' . '' I
60 Expenditure pertaining to Revenue 1,00,op,ooo 0 1,00,00,000
District plan schemes. Capital 44,00,0~\ 0 44,00,00,000
\ \
64 Scheduled Caste Sub Plan Revenue 12,28,28,32, 001 10,000 12,28,28,42,000
Capital 9,37,01,10,000 0 9,37,01,IO,OOO
65 Aviation Department Revenue 19,53,04,000 10,000 ·' 19,53,14,000
,66 Welfare of Backward Classes Revenue 1,33,57,50,000 0 t ,33,57,50,000
Capital 1,62,50,000 0 1,62,50,000
67 Public Works-Buildings Revenue 3,61,33,29,000 40,00,000 3,61,73,29,000 ..
Capital '---3,71,59,65,000 0 3,71,59,65,000
68 Public-works relating to Capital 11,84,50,00,000 0 1.84,50,00,000
TribalAreas Sub-Plan-
buildittgs.
69 Expenditure pertaining to Revtmue, 4, 70,33,32,000 0 4,70,33,32,000
Urban Administration and
Development Department-
Urban Welfare.
71 Information Technology Revenue 28,56,94,000 0 28,56,94,000
\
and Bio Technology.
75 NABARD aided Projects Capital 1,50,20,00,000 0 1,50,20,00,000
pertaining _to Water Rcsour-
ces Department.
~~~l(~ ~' ~ 1 3ffi1. 2013 256 ( 11)
(1) '(2) (3)
Rs. Rs. Rs.
76 Externally aided Projects Capital 3,00,00,00,000 0 3 .00,00,00,000
pertaining to Public Works
Department.
79 · Expenditure pertaining ·10 Revenue 3. I 5 ,56,50,000 4,20,000 3, 15,60,70,000
Medical Education Depar_t- Capital 36,20,00,000 0 36,20,00,000
ment.
-
80 Financial assistance to Three Revenue 28,78,87,43,000 0 28,78,87,43,000
tier Panchayati Raj Institu-
tions.
81 Financial assistance to Urban Revenue 13,43, I 2,70,000 50,00,00,000 13,93,12,70,000
bodies. Capital 2, 17 ,50,00,000 0 2, 17 ,50,00,000
82 Financial assistance to Three Revenue 15,73,39,68,000 0 15,73,39,68,000
tier Panchayati Raj Institu-
tions under the tribal area
sub-plan.
83. Financial assistance to urban Revenue 1,76, 15,45,000 0 1,76, 15,45,000
bodies under the trihal area Capital 1,33,00,00,000 0 1,33,00,00,000
sub-plan.
Total Revenue 3,41,90,78,38,000 17 ,36,45,15,000 3,59,27 ,23,53,000
Capital 92,34,20,88,000 9 ,36,30 ,39 ,000 1,01,70,51,27,000
Grand Total 4,34,24,99,26,000 26,72,75,54,000 4,60,97,74,80,000
-
-