The CHHATTISGARH APPROPRIATION (No. 1) ACT, 2011

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19 ~~~qftclT{~ ~ 20,00,000 0 20,00,000 
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CHl-!ATrJSG/\RH ACT 
(No. 5 o f 20 I I ) 
THE CHHATTISGARH APPIWP RIATION (No. l) ACT, ZOll 
. . f ctr t □ i n further sums from and 
.\ n Act to a11thn1 i~,:; p:1y111cnt :iml npproprw llou O . ' . . • _ f Iii<: Financfrii 
on( of !l;r C'rn::n /irl~trr1 Fm1tl 1,f Ill'.' St:,lc of Chh;!ltisi;:i;·h for th': SCI vice,-
0 
Yc:-:r ..!0ie -20 l 1. 
. . . . S: S . d \·t:ar vi' 1he Rcpubiic B~· ll cn:1.:tcd hy tht· C-hhall1sgarh Lcg1sb1111c 111 lhe 1xty t'COII , 
pf lnciia as foll11w, :-
Short litlc. 
IS<illr nf R~. 
1 U 9.li! .70,Ci011/ . 
rrom nnd 0 111 uf lh 1• 
Con, uliilat cd Fund 
of the Stair fur the 
F inan ci al Ycn r 
2010-lfllJ. 
Appropri:ition.· 
I. 
2. 
3. 
No. of 
V ute 
·serv ic.:s and 
Purposes 
(I) (2) 
Thi~ Act may lie ..:allccl the Chhalli~garh Appropriation J\cl. 20 11. 
Fro111 ,llld 0ut l)f tht.: Consnlidatcd Fund of the Slate or Chhattisgarh there 111:iy be paid 
and appli.:d sums 110 1 exceeding those specified in column (3) of the Sc!leJulc ,;mour.i­
ing in the aggr.:gale lo the sums of including the sums those spl·t.: ificc! ,n the: column 
(3) of the schedulc of the Chhattisgarl, ApproFr1ation Acr. Rs. Ekven Huridrcd 
Fl' ri\' Nine Cr,,re Eighty Two l ac Seventy Thousand Six Hundred 10·.vJr,b defrayrng 
the several c-11.irges which will come in the course of paymt.:111 Junil g th.: Jin:rncial 
year_ 2010-201 l i11 respect of services specil:ecl in colu11111 (2) of the ~clocdulc. 
The ~l1ms d11thori,ed to be paid a!1d ap;:-licd from and out of the C:0!1SPlid,1ied Fund 
,,r the State ot Chhallisgarh by this i\c 1 .. shall be appropri:Hed for th·~ ser\'iccs and 
purposes expressed in !he Scl1.::dt1le i I! relaiion to the said year. 
THE SCHEDULE 
( Sec Section 2 and 3 ) 
Legis1ati vc 
Assembly 
Rs. 
Sums not exc1:eding. 
Charg<"d on 
Consoiidited 
Fund 
(3) 
Rs. 
· Total 
Rs. 
01 General Administration Revenue 32,57,000 () 32,57.000 
02 Other exp.:n<littm: pt.:rtaining 
to Gent:ral Administration 
Department. 
11:; Police 
t);'i foil 
06 Expenditure pertaining to 
r-inancc Department. 
Rt:venne 
Revenue 
Revenue 
Rcvcnut· 
12.21.000 0 12.:::: .000 
59,91.03.000 0 59.9 I ,03,000 
14.90,000 0 14,90,000 
74.01.100 I) 7-l.01.100 
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07 Expend itun: pcnaining I() Rcvcnue '2-1.-U.00. I 00 0 24.4' ()(), f(l(I 
Comrncn.:ial Tax Dcpartmcnl. 
(),: L.11i..! t .. ''.'~1l' ~ · n·I rli,1rrr-1 Rc,cnm· l-1.fl0 . .J7.lhhl (! f.;,I 'J ~; f1/1 I 
,1dmm1s1ra11,H1. 
O() Expcnditurc pcr1a111ing 10 Revenuc .1-l.-1-1.0()0 u 1-1,4-1 (Jj)/1 
Revenue Depanmt:nt. 
10 Forl·st Revcn111.: 76.22.:n .ooo 0 76.22,33,()()1) 
11 Expenditllrl' pertaining to Revenue I .16.87 .000 (J I, 16.87.000 
Commerce anti lndu~try 
Depanm clll. 
12 Expenditure r ertaining to Rcvcnuc 3,0.1.000 0 3.0l00 0 
Energy Dcpar1111cn1. 
13 Agriculture Revenue 3.46.13,000 1,80.000 3.47,93,000 
I.J Expendiwre pertaining 10 Revenue 6.97J 6.000 0 6.97 36.000 
Animal Hushantlry 
Dcpart111t:nt. 
17 Co-operation Revenue 4, 14,48,000 0 4.14.48.000 
18 Labour Revenue 2.42,70.000 0 -2.4'2.70.000 
19 Public Health ·and Family Revenue 20,00,000 0 ~0.00.000 
Welfare. 
20 Public Health Engineering Revenue 4.88,20.000 0 4.88.20.()(Xl 
21 Expenditure pertaining to Revenue 1.13,00.000 0 I. I .1.00,000 
Housing and Environment 
Dcpartment. 
22 Urban Administration and Revenue 48,26.000 0 48,26,000 
Devclopmc::rit Department-
Urban Bo<lit:s. 
23 Watcr Rc:.ou_rces Department Revenue .12.76,87.000 0 32,76,87 .01 J(J 
24 Public works-roads and Capital 12.37 .00.000 0 12.:n .00.000 
britlg.e:.. 
25 Expenditure pertaining 10 Revenue 1.88.20,000 0 I .88.20J l0lJ 
Mineral Resources Depart-
rnent. 
27 School edu_cation Revenue 200 0 200 
29 Admimslration of Justi1:c Revenue 0 17. 10,000 17,10.000 
and Elections. 
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l I ) (2) 
Rs. 
30 Expe nditure pcrtainin~ to 
Panch ayal anJ Ru1 r,l 
Development Department. 
Revenue 1,05.29,73.000 
31 Expenditure pertaining to 
P\annmg Econo mics and 
Statistic s Departm ent. 
Revenue 53,50.000 
33 Expenditure pertaimn g to 
Trih al Wdfare Department. 
Revenue 21.05 ,00,000 
34 · Expenditure pertaining to 
Social Welfare Deparlment. 
Revenue 65,85,000 
35 Expenditure pertaining to Revenue 4,27 ,000 Rehabilitation Department. 
36 Tran sport Revenue · 1,61,06,000 
37 Tourism · Capital 10,16,80 ,000 
39 Expenditure pertaining to Revenue 2,50,60.16,000 Food, Civil Supplies and 
Consumer Protection 
Department. 
40 Expenditure pertaining to 
Ayacut Department. 
Revenue I. 15,000 
41 Tribal Areas Sub -plan· Revenue 3,11.42,79.000 
42 Public Works relatin g to 
Tribal Areas Sub-Plan­
roads and bridges. 
Capital 5.90.00,000 
43 Expenditure pertaining to Revenue Sports and Youth Welfare 
Department. · 
46 Expenditure pertaining to Revenue Science and Technology 
Department. 
~9 Expenditure pertaining to Revenue 
Scheduled Caste Welfare . 
54 Expenditur e pertaining to Revenue 
Agricultural Research and 
Education . 
55 Expenditure pertaining to Revenue Women and Child Welfare . 
30.00,000 
20,00,000 
1,86,30.000 
fso.00.000 
6,24.00 .000 
,. 
(3) 
Rs. 
0 
0 
0 
0 
0 
0 
0 
0 
0 
0 
0 
0 
0 
· o 
0 
0 
Rs. 
1,05.'.!9.73,00(J 
53,50.000 
2 I ,05,00,000 
65.85,000 
4,27,000 
1,61 ,06,000 
IO, 16,80,000 
2,50,60, 16,000 
1,15,000 
3,11,42.79.000 
5.90.00.000 
30.00,000 
20,00,000 
1,86,30,000 
9,50.00.000 
6.24.00.000 
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::- mflt111~ ~. ~ s ll'J<f 2011 
(!) (2) 
Rs. 
56 Rura l Indus tries Reven ue 100 
58 Expenditu re on Relief on Revenue :!6,32,00,000 
account of Natura l Calami-
ties and Scarcity. 
60 Expenditure pertaining to Capital 100 
District plan schemes. 
64 Sched uled Caste Sub Plan Revenue 5,05,11,000 
Capital 1,82,00,000 
67 Public Works-Buildings Revenue 1,20,70,000 
80 Financial assis~nce to lnree Revenue 98,70,60,000 
tier. Panchayati Raj Institu-
lions. 
81 Financial assistance to Urban Revenue 23,70,72,000 
bodies . Capital 19,25,00,000 
Total R evenue . 11,00,13,00,500 
Capital 49,50,80,100 
Grand Total 11,49,63,80,600 
(3) 
Rs. 
0 
0 
0 
0 
0 
0 
0 
0 
0 
18,90,000 
0 
18,90,000 
126 (7 ) 
Rs. 
JOO 
26,32,00,000 
100 
5,05,11,000 
1,82,00.000 
1,20,70,000 
98,70,60,000 
23,70,72,000 
19 ,25 ,00,000 
11,00,J 1,90,500 
49,50,80,100 
11,49,82,70,600 

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