LexThe CHHATTISGARH APPROPRIATION (No. 2) ACT, 2003
Chhattisgarh · state statute
Open in Lexace · Ask the AI about this act•
'
"~ iim: * ~ ~
~ * ~ 'fIBR (ffl ~
WR) * m ~ 3Wl'- ~
-;;i\_ 2-2,-\§ffi\·l'ley 7J'i!c/38 fu. B.
f~, ~30-5-2001."
~ 92-3l]
( 3ifli~l~Ui )
~ ii 'Acfi I WH1
,
~. 'l-[1@cffi, ~ 8 31W'! 2003-sti 18, 1/1'1> 1925
~. ~ 7 3lW 2003
.;.,,a...... '"il =rt '1 \ll I --1, ~ €ftH:P I~, ~. ii
m. -m.~1712002."
~ 2638/21-3:rimuT/03.-\JulM~ f'!'!R <MT q;1 f.iyfo1forn dlf~ fim 'l< ~ 31-3-2003 sil ~ q;t
~ WI 'ITT"l"'1't, ~ ~q;j ~*IB1<~ ~ o!@l 't.
0
.f_•• - ' ~•• ~-fT"-l
,
182 ( 1)
\J'11Mey * ~ * -:rri, -i\ <!'ll 3l1~¥11jBR,
m. 'iit. ,o;,iil4l, -at!--w,'fq_
" ...
182 (2)
'i9 'i\1 :a • I,; dlf ~
(sfillial; 3 tf'l 2003)
fcftiti:r <lllf 2003-2004 ~ wmft ~ ft.w \siflfl'lip ~l~ ~ ~ f.lfu i'j ~- ~ ~ ~
~ at\'{ r .. Pt>il,, w 1ITfu'¥, ~~~-it~-
J
<i:'lc!r-.r,'1!. 1. ~, ~.ff.r:n:I cJ;J ma:IB 'ITli ,hi'iflll~ l'iaf.pj)Tj (~ 2) ~. 2003 (ll>. 3 tf'l 2003) t
f,rer;i-e;,!;oo~-:.004 2. mil+t11<4 ,F'P.,'t 'ffi'1<!f.ifip'jfl ~ ~W'l ( 3) if fiaf.rf~l!<JW!lfl 3Rf!f<li ~ mwaj, ffi'fil
~ ~- 'lo"sr'fi"i.if:«T ?F'l mrT ;ft~ tr-m ~'11: ~. <f.m i.'lrnl, ~~-~mill t o'I f<!f'l>l '),00 'Iii~
r-rfu ;l[ . -~ ~ ftor:t, -;;ft ~ t' m,; ( 2) i'j ~ flm~ 'Iii <lloid fiffil~ qri 2003- 2004 ~ $f'r ft;it ;;nil
99,76,17,69,000 mrr. <ft 3i1, aq4'1f.ia iliT'ifl~.
;;,.,-i[l;f,l'~--
fl!f-.~m. 3. ~ 31f~ ID"\1 ,hi',tl'r~ ,Fl! 'lit .if.m f.!f>T ll "1 <ft ;;iA 31i, aq4'1f-iia f<f;il ;;nil t- ~ lllf>.rJ,o
mwaj, °'" qri ~ si<iq it~ i'i cl'fiJra 'i!m311 am~ ii>~ f.,f11.i1f-i1a '61 ;;mMI.
ai1,1i!l
< >ml 2 am 3 ~)
f<l>ffi <f'll -tjf,,a f.!fq
(1) (2) .
~ 3l¥il . '« 'l1ful
(3) (4)
-"'--~A• qfta:rzyrft '!,11,a ·1ci11-qJ11-~ -:i ~ 0 10,53,52,21,000 10,53,52,21,000
ai'r.: ~ '4<ll.
'l1fu! f<lf.lll1'T-<'!Tq; ~ t.ft 0 4,71,82,24,000 4,71,81.,24,000
01 ~~ ~ 34,49,90,000 4,63,69,000 39, 13,59,000
,t;;ft . 10,00,000 0 10,00,000
02 ~ "IMR'R foMr.J fl si<ift«I ~ 3,07,94,000 0 3,07,94,000
i/R "&fl!.
03 :ffe'rn ~ 3,09,86,08,000 17,001000 3, 10,03,08,000
04 1Jtr fcr,wy fl st.if\,@ 3R &I<! ~ 2,51,54,000 0 2,51,54,000
'
<l<11fPI~ ~. ~ 8 ~ 2003 i 82 (3)
( 1) (2) (3) (4)
' °Q"tp.! ~
05 ~ ~ 28, 14,54,000 0 28, 14,54,000
06 ~ F<'WI "ii <iaif'«'! = ~ 5,63,33,65,000 2,26,000 s,63,35, 91,ono
tm 7,85,00,000 0 7,85,00,000
07 <!lfulf"'4a.; <f;'( F<'Wl "it ~ 50,41,27,000 12,89,55,000 63,30,82,000
w;iftr,1 =·
08 'i -mw, "~ ~ ~ ~ 99,32,07,000 41.45,000 99.73,52,000
tm 4,08,15,000 0 4,08, 15,000
09 ~ f<.'WI "ii .iomrn = ~ 4,83,08,000 0 4,83,08,000
tm 6,00,000 0 6,00,0JO
10 ~ 2,62,77, 10,000 10, 15,00,000 2,72,92, 10,000
tm 3,64,00,000 0 3,64,00,000
11 mfuM '1.<i "3W"l F<'Wl "ii ~ 24,86,23,000 15,000 24,86,38,000
~~- 1i_;;ft 4,01,00,000 15,00,000 4, 16,00,000
•
12 ~ f<.'WI "ii .iomrn = -mw, 1,34,90,62,00Q 6,00,00,000 1,40,90,62,000
tm 25,00,00,000 0 25.00,00,000
13 "flli ~ 1,77,53,97,000 5,50,000 1,11,5q,47,ooo
1i_;;ft 42,00,000 0. 42,00,000
I
14 4~41<11 f1:1'11'1 "it <iaif"«! = ~ 55, 95,54,000 1,00,000 55, 96,54,000
15 ~ '"1@<11 '<l; .ffill ~ ~ 23,70,26,000 0 , 23,70,26,000
'fl'l> <i'l;;,1i~•id flmrtl'l ~ 't;;ft 57,30,000 0 57,30,000 I
u.r <IBTI3TI ofiT fllm>! -mi>«!l. .
16 ir.m\'l@'I mw. 5,80,64,000 1,00,000 5,81,64,000
;
17 fWlilfl:dl mw. 11,98,29,000 0 11,98,29,000
1i_;;ft 67,11,72,000 0 67, 11,72,~
• 18 lJ!l'f ~ 9, 18,59,000 25,000 9,18,84,000
19 i;j\q; ~ '1.<i -qftm ~ V"1«1 1,88,97,80,000 7,64,000 1,89,05,44~000
1i.;;ft 3,04,70,000 0 3,04,70,000
182 (4) ,h1m' I~ u;;!1l"';l, ~ 8 3llm 2003
(1) (2) (3) (4)
m
20 "ffi'F ~ >limit ~ 1, 14,89,59,000 5,00,000 1,l4,94,59,000
'f:iTT 23,65,00,000 0 23,65,00,000 ,;
21 31Jqffi v:ci ~ fc!'WT * ~ 24,63, 18,000 0 24,63, 18,000
~=- 'f:iTT 86,01,00,000 0 86,01 ,00,000
22 "{TlTT1I ~ v:ci mm fc!'WT- ~ 75,67,000 0 75,67,000
"{TlTT1I f.riWl.
23 "l('lm:ll>Rfc!'WT ~ 1,03,53,82,000 1,00,000 1,03,54,82,000
'f:iTT 1,76,07,70,000 5,00,000 1,76,12,70,000
24 "ffi'F wrrui ffl ~ am . ~ ~ 1,69, 97,00,000 32,00,000 1,70,29,00,000
'f:iTT 1,65,93,50,000 3,00,000 1,65, 96,50,000
25 6m "{ljlf'! fc!'WT * ~ ~ 16,60,20,000 50,000 16,60,70,000 ,
·=· 'f:iTT 75,00,000 0 75,00,000
26 ~ fc!'WT * "tj.if"l<I = ~ 5,21,37,000 0 5,21,37,000
'
27 "f('!ful\11 ~ 6,78,09,36,000 0 6,78,09,36,000
28 U""I fc!"!R ~ ~ 9,77,45,000 18,50,000 9,95,95,000
29 ""IT'!~ v:ci f.ralf'R ~ 39,16,48,000 4, 10, 15,000 43,26,63,000
•
30 tj'qJ,m cm mJTTUT mm fc!'WT ~ 3,22,38, 90,000 1,03,000 3,22,39,93,000
* "tj.if"l<I o!I"'!. 'f:iTT ... ·,. '31,50,000. o· ... , ·31,50,000·
31 ~. am~ cm flif&N,l ~ 6,01,50,000 0 6,01,50,000
fc!'WT * "tj.if"l<I o!I"'!.
32 "11{iqi\; fc!'lJTl * "tj.if"l<I = ~ 15, 14, 14,000 0 15,14,14,000
'f:iTT . 30,00,000 0 30,00,000
33 <>llf<:.4"11fd ~ ~ 3,20,i2, 19,000 ' 1,00,000 · ' '3,20;23, 19,000
I
34· -~~ ~ 11,85,07,00ci' .. • . ."·'"i:•- 40,000 . ' 11,85,47,000 •
·- .. ;. -~ - ..
35 -~ ~ 1,19,76,000 50,000 1,20,26,000
- .... ' ,., .
'f:iTT ., ' . 55,82,000."". · .. , . ' .. 0 ' ·5s,s2,ooo·.
I
• "
0'1°1tl11~ USlf'l,I, ~ 8 mR'I 2003 182 (5)
(1) (2) (3) (4)
m m
36 ~ ,,. 10,88,99,000 5,000 10,89,04,000
• i_;;fi 20,00,00,000 0 20,00,00,000
37 ~ 5,01,00,000 0 5,01,00,000
' i_;;fi 11,00,00,000 0 11,00,00,000
39 mm,~ 3ll1lfli cr>l1 ~ 7,47, 11,00,000 75,000 7,47, 11,75,000
"3"<1'Timl ~ f<l'llJTT ,) ~"" i_;;fi · 1,50,00,000 0 1,50,00,000
oil'<.
40 ~ fc!'llJTT ,) ~"" o'.l'l ~ 1, 15,26,000 0 1, 15,26,000
i_;;fi 2,00,00,000 0 2,00,00,000
41 ~~344'FiHI ~ 6,57,51,41,000 0 6,57,51,41,000
i_;;fi 2,99,75,27,000 5,00,000 2,99,80,27,000
,
• 42 3lif<\ill<it"i ~ 3441"111 ii i_;;fi 2,42,29,75,000 5,00,000 2,42,34,75,000
~. f.!triur ffl-
~3li<~.
43 ~3li<~~ ~ 3, 78,00,000 o· 3,78,00,000
44 oulro&ll ~ 1,02,39,45,000 55,000 1,02,40,00,000
45 ~~f.!triurffl ~ 16,67,30,000 0 16,67,30,000
i_;;fi 78, 17,00,000 0 78, 17,00,000
46 ~ 31R lifil<.1!•>11 ~--· , 1,22,46,000 0 1,22,46,000
47 ~ fu1i!l 3li< ~ ~ 40,73,96,000 0 40,73,96,000
~ fc!'llJTT, i_;;fi 6,34,60,000 0 6,34,60,000
48 ~ ffi 3ll1W1 * 3TTtlffi ~ 19,37 ,80,000 0 19,37,80,000
cl
C ,rnm'!<lil'dWR~. i_;;fi 44,81,48,000 0 44,81,48,000
49 · · -~"'11@-~ ~· . 17,48,26,000 1,000 17,48,27,000
\ ~ <fit~ ilil~\aq,11 fc!'llJT1,) ! ~o ~- ,,·1,00,95,000 o .. . 1,00,95,000
~"" oil'<.
' . - : .~,: . .
51··. · cmfi!...;-;qm3ll"(~ ~-•·· 76,87,000 .10,000 76,97,000 : , .... •. -•.
182 (6) 0t11~•1~ ~, ft;:!iq; 8 ~ 2003
(1) (2) (3) (4)
rn rn '
53 31"':l<!Rii o\1@'1! "ij; re'i 1lm'<! mR=q 1,02,CA,COO 0 1,02,64,000
ic;g--., ti'i-,Hid•fd ~ f.r<!;rff ij_;;ft 1,00,00,000 0 1,00,00,000 • <f,lf<@t"q~.
54 'j,'fil 3W'iQR ~ fuaJr ii ~ 16,72,90,000 0 16,72,90,000
~"-1'1.
55 l!fum~oUR~il~ mR=q 1,25,04, 72,000 0 1,25.04, 72,000
<4<!. - ij_;;ft 10,50,00,000 0 10,50,00,000
(
56 m111W11 mR=q 15,24,20,000 0 15,24,20,000 I
til1 33,50,000 0 33,50,000
57 oR'f ml1>R f<l'll'1 :ii {i.;f"l<I 'PIT
~ ii m;f1«11 mu qfl:41.i11~.
20,00,000 0 20,00,000
,,
58 ~,q;fdi!i ~311 v,<i ~&m ,::a mR=q 1,41,59,70,000 20,00,000 1,41,79,70,000
!\Wi if Wd 'R °'<'i. 'PIT 1,55,00,000 0 1,55,00,000
59 ~ 1/!ii miftut fl..l;m fq'fl'1 'Pf[ 50,00,00,000 0 50,00,00,000
ii ~ f-mff ii .tlTI'«IJ '!ll!I . . .
qf{>i);,i:11~.
60 Fffl1 qfl:ti'i .. 11oif ii wif,a °'<'i 1.ft 13,88,00,000 0 13,88,00,000
61 m~1/!iiffl'{~ 'U"1s<I
ii~ f<tm' ii wrrnr '!Ill!
1,07,50,000 0 1,07,50,000
fl , . q tll3i'11Q,.
64 ~ o1Tfcrff "ij; ~ 1lm'<! mlt<f 1,90,36, 17,000 0 1,90,36, 17,000
'l!Gifi'~. ij_;;ft 88,33,50,000 •, 0 88,33,50,000
65 f.;r>:fffiFNl'T 'U"1s<I 4, 96, 90,000 0 4, 96, 90,000
1.ft 2,00,00,000 0 2,00,00,000 .,,
66 ~<Pf~ 'U"1s<I 18,69,35,000 0 18,69,35,000
'Fl 2,52,00,000 0 2,52,00,000 ,
67 mf.n:lfur'ifiFl-'fiH ~ 83, 13,81,000 8,70,000 83,22,51,000
'i_;;ft 33,26,74,000 0 33,26,74,000
(
•lffil-111,; ~, ~ 8 ~ 2003 182 (7)
(1) (2) (3) (4)
m- m
~ l$i 3qq),91I il ~ 68 76,84,00,000 C 76,84,00,0CO
~
wffi«I ffi f.ri1lur--,.;r,:l-'lc!'!,
•
69 'fllU'I ~ ~ fqq;ra f<l'Wl- '{J;;WI 7,24,00,000 0 7,24,pO,OOO
'fl!U'I~. ~ 3,36,00,000 0 3,36,00,000
71 qi(\91<.'l'I fq1l1TJ i'I .taif't«i ~ 1,76,35,000 0 1,76,35,000
~ i'I ~ 11!" qf<4J"1'11( ~ 55,000 0 55,000
75 ~ mlJt.R f<l'Wl i'I .taif't«i ~ 70,00,00,000 ·o 70,00,00,000
"lfiiTi sl ~ 11!" 9f<4l"1'1l1{,
✓
76 ffi f.p;d,,J Ff'lT'l i'I ~ ~ 10,00,000 0 10,00,000
m sl ~ "lfltt qf<'-<'1-i!'II~.
77 f<ilt'lll-t!!{ tj'IJ1Tl 4 auf,::q1ffl ~ ~ 8,00,00,000 0 8,00,00,000
'q;J fl;.;m * .taif'lt<i f<$il i'I
~ 11!" qf<'fl-il'II(
'
78 wrrm-,r fi.'lJTl i'I wffi«I ~ '{J;;WI 2, 95,85,000 0 2,95,85,000 ,
~ 11ltt qf<41o1 ➔ 1~. ~- 3,00,00,000 0 3,00,00,000
79 ftjfq,c\-11 m® f<f'lT'l i'l <t.ift«i '{J;;WI 48, 14, 12,000 4,00,000 48, 18, 12,000
o!f!:I. 1i;;ft 3, 16,00,000 0 3, 16,00,000
80 ~ ~ u.r H'~3TI <li1 ~ 2,44, 12,91,000 0 2,44, 12,91,000
~~- ~ 1,03,25,000 0 1,03,25,000
81 'fllU'I Fr<f.1'11 <li1 f~ ~ ~ 2,72,20,34,000 6,00,00,000 2,78,20,34,000
i..fi 6,00,00,000 0 6,00,00,000
82 ~ !\h 3qq1;;111 ~ ara:tT ~ 1,22,78,26,000 0 1,22,78,26,000
~ ~ = 'ffi"IT3TI <li1 i_<;ir 62,50,000 0 62,50,000
~-mmi.
)
~
83 ~ $ ~-IT ii; ai<l'IB ~ 2,55,76,000 0 2,55,76,000
'fllU'I Fr<f.1'11 <li1 ~ ~-
.. ,
• 'WI
'{J;;WI 67,~3,92,98,000 10,99,00,94,000 78,62, 93, 92,IJOO
• i_<;ir '· 16,43,08,53,000 4,72, 15,24,000 21, 15,23,77,000
~
~ ,m· 84,07,01,51,000 15,71, 16, 18,000 99,78, 17,69,000
\
' '. '
I 82 (8)
~. ~ 7 "1lR'i 2003
ili1'li'fi 2638/21-31~/03.-'lm! t- "Wcl'!IR t- ~ 348 t- ~ (3) t- ~ ii ,.Hih-l•I<; fef.r-rrr! (lll. 2)
3lf~, 2003 (lll. 3 <I'!_ 2003) q;i 3W;f\ ~ ~ t- mf~ ,1 ~ ~ ml .irffi t
\lffiwl<; ;\; ~ t- '!Tll ,1 a'-fl <>ll~Wjllll,
.ft. -aft. du'i1Q4\, '311-~. ••
Short title.
Issue of Rs.
99,78,17,69,000 from
and out of the Con
solidated Fund of the
State for the Finan
cial Year 2003-2004.
Appropriation.
No. of Vote
(I) . "
CHHA1TISGARH ACT
(No. 3 of 2003)
THE CHHA TTISGARH APPROPRIATION (No. 2) Act, 2003
An Act to authorise payment and appropriation of certain further sums from and
out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year
2003-2004.
Be it enacted by the Chhattisgarh Legislature in the Fifty-fourth year of the Republic of India
as follows :-
I. This Act may be called the Chhattisgarh Appropriation (No. 2) Act, 2003 (No. 3 of 2003):'
2. From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid and
applied sums not exceeding those specified in column (3) of the Schedule amounting in the
aggregate to the sums of Nine Thousand Nine Hundred Seventy Eight Crorc Seventeen Lakhs
Sixty Nine Thousand rupees towards defraying the several charge_s which will come in lhe
course of payment during the financial year 2003-2004 in respect of services specified in
column (2) of the schedule. ·
3. The sums authorised to be paid and applied from and out of the Consolidated Fund of lhe Stale
of Chhauisgarh by this Act, shall be appropriated _for the services and purposes expressed in
the Schedule in relation 10 the said year. ·
· Services and pu111n.~P5
(2)
THE SCHEDULE
(Sec Section 2 and 3)
:;urns not exceeding
V otcd by the Charged on
, Legislative Consolidated
Assembly Fund
, (3)
Rs. Rs.
Total
(4)
Rs.
·Charged Appropriation-lnteres ·
Payments ana Servicing of debt.
ment.
Revenue 0 I0,53,52,21,000 10,53,52,21.000
. IO.
Charged Appropriation-Public
General Administration
Capital
· Revenue
Capital
0 4,71,82,24,000 4,71.82,24,000
34.49.90,000
10.00,000
4,63,69,000
0
' 39, 13,59,000
I0,00,000
•
•
I
0'1l~l'lol u;;rr,r, ~ 8 ~ 2003 182 (9)
(I) (2) (3) (4)
Rs. Rs. Rs.
' 02 Otherexpenditure pertaining to Revenue 3,07,94,000 0 3,07,94,000
General Administration Depart-
ment.
•
03 Police Revenue 3,09,86,08,000 17,00,000 3, 10,03,08,000
04 Other expenditure pertaining to Revenue 2,51,54,000 0 2,51,54,000
Home Department.
05 Jail Revenue 28, 14,54,000 0 28,14,54,000
06 Expenditure pertaining to Finance Revenue 5,63,33,65,000 2,26,000 5,63,35,91,000
Department. Capital 7,85,00,000 0 7,85,00,000
07 Expenditure pertaining to Commer- Revenue 50,41,27,000 12,-89,55,000 63,30,82,000
cial Tax Department.
08 Land revenue and district Revenue 99,32,07,000 41,45,000 99,73,52,000
administration. Capital 4,08,15,000 0 4,08, 15,000
• 09 Expenditure pertaining to Revenue Revenue 4,83,08,000 0 4,83,08,000
Department. Capital 6,00,000 0 6,00,000
IO Forest Revenue 2,62,77,40,000 IO, 15,00,000 2;72,92,10,000
Capital 3,64,00,000 0 3,64,00,000
11 Expenditure pertaining to Revenue 24,86,23,000 15,000 24,86,38,000
Commerce and Industry Dcpmt- Capital 4,0 I ,00,000 15,00,000 4,16,00,000
ment.
12 Expenditure pertaining to Revenue 1,34,90,62,000 6,00,00,000 1,40,90,62,000
Energy Department. Capital 25,00,00,000 0 25,00,00,000
13 Agriculture Revenue 1,77,53,97,000 5,50,000 1,77,59,47,000
Capital 42,00,000 0 42,00,000
14 Expenditure pertaining to Revenue 55,95,54,000 1,00,0\)0 55,96,54,000
Anin1al Husbandry Department.
15 Financial assistance to Three tier Revenue 23, 70,26,000 0 23, 70,26,000
Panchayati Raj institutions under Capital 57,30,000 0 57,30,000
Special Component Plan for
Scheduled Castes.
16 Expenditure pertaining to Fisheries Revenue 5,80,64,000 1,00,000 5,81,64,000
Department.
17 Co-operation Revenue 11,98,29,000 0 11,98,29,000
Capital 67,11,72,000 0 67,11,72,000
182 (10) 0tft.i•1~ "{J'iflT,f, ~ 8 ~ 2003
(1) (2) (3) (4)
Rs. Rs. Rs.
'
18 Labour Revenue 9,18,59,000 25,000 9,18,84,000
19 Public Health and Family Welfare Revenue 1,88,97,80,000 7,64,000 1,89,05,44,000
• Capital 3,04,70,000 0 3,04, 70,000
20 Public Health Engineering Revenue 1,14,89,59,000 5,00,000 I, 14,94,59,000
Capital 23,65,00,000 0 23,65,00,000
21 Expenditure pertaining to Revenue 24,63, 18,000 0 24,63,18,000
Housing and Environment Depart- Capital 86,01 ,00,000 0 86,01,00,000
ment.
22 Urban Administration and Develop- Revenue 75,67,000 0 75,67,000
ment Department Urban Bodies.
23 Water Resources Department Revenue 1,03,53;82,ooo 1,00,000 1.03,54,82,000
Capital 1,76,07,70,000 5,00,000 1,76,12,70,000
24 Public works-roads and bridges Revenue 1,69,97,00,000 32,00,000 1,10,29;00,ooo
Capital, 1,65,93,50,000 3,00,000 1,65,96,50,000
25 Expenditure pertaining lo Mineral Revenue 16,60,20,000 50,000 16,60,70,000
Resources Department. Capital 75,00,000 0 · 75,00,000
26 Expenditure pertaining to Culture Revenue 5,21 ,37 ,000 0 5,21,37,000
' Department.
27 School Education Revenue 6,78,09,36,000 0 6,78,09,36,000
28 State Legislature Revenue 9,77,45,000 18,50,01 I 9,95,95,000
29 Administration of Justice and Revenue
Election.
39, 16,48,000 4, 10, 15,000 43,26,63,000
30 Expend::.,c pertaining to Revenue 3,22,38;90,000 1,03,000 3,22,39,93,000
Panchayat and Rural Develop- Capital 31.50.000 0 ~1.~0.000
ment Department.
31 Expenditure pertaining to Planning Revenue 6,01,50,000 0 6,01,50,000
Economics and Statistics Depart-
mcnt.
32 Expenditure pertaining to Pub\ic Revenue 15, 14, 14,000 0 15,14,14,000 .. Relations Department. Capital 30,00,000 0 30,00,000
33 Expenditure pertaining to Tribal Revenue
Welfare Department.
3,20,22,19,000 1,00,000 \20,23,19,000
•
34 Expenditure pertaining to Social Revenue
Welfare Department.
11,85,07,000 40,000 11,85,47,000
r
0<111111,; u;;rcr,i, ~ s ~ 2003 182(11)
(I) (2) (3) (4)
Rs. Rs. Rs.
35 Expenditure penaining to Rehabi- Revenue 1,19,76,000 50,000 1,20,26,000
litation Depanment. Capital 55,82,000 0 55,82,000
•
36 Transpon Revenue 10,88,99,000 5,000 I 0,89,04,000
Capital 20,00,00,000 0 20,00,00,000
37 Tourism Revenue 5,01,00,000 0 5,01,00,000
Capital l I ,00,00,000 0 I l,00,00,000
39 Expenditure penaining lo Food Revenue 7,47,I I,00,000 75,000 7,47,11,75,000
Civil Supplies and Consumer Capital 1,50,00,000 0 . 1,50,00,000
Protection Depanment.
4C Expenditure penaining to Ayacut Revenue 1,15,26,000 0 I, J 5,26,000
Department. Capital 2,00,00,000 0 2,00,00.000
41 Tribal Areas Sub-plan Revenue 6,57,51,41,000 0 6,57 ,51,41,000
Capital 2,99,75,27 :ooo 5,00,000 2,99,80,27,000
• 42 Public Works relating to Tribal Capital 2,42,29,75,000 5,00,000 2,42,34,75,000
Areas Sub-plan-roads and bridges.
43 Expenditure penaining to Spons Revenue 3,78,00,000 0 3,78,00,000
and Youth Welfare Depanmcnt.
•
44 Expenditure penaining to Higher Revenue 1 ,02,39,45,000 55,000 1,02,40,00,000
Education Depanment.
45 Minor Irrigation Works Revenue 16,67,30,000 0 16,67,30,000
}
Capital 78, 17,00,000 0 78,17,00,000
\ 46 Expenditure Penaining to Science Revenue I,22,'16,000 0 1,22,46,000
i and Technology Department.
47 Man Power Planning and Tech- Revenue 40, 73,96,000 0 40,73,96,000
-nical Education Depanment. Capital 6,34,60,000 0 6,34,60,000
48 Administration Upgradation Revenue 19,37,80,000 0 19,37,80,000
Grant Under Eleventh Finance Capital 44,81,48,000 0 44,8 I ,48,000
Commission.
49 Expenditure penaining to Scheduled Revenue 17,48,26,000 1,000 17,48,27 ,000
Caste Welfare.
50 Expenditure penaining io 20 Point Revenue
Implementation Department.
1,00,95,000 0 1,00.95,000
◄
51 Expenditure penaining to Religious Revenue 76,87,000 I0,000 76,97,000 Trusts and Endowments Dcpan-
ment.
182 { 12) ,nfl,;i11ij ~. ~ s all@ 2003
(I) (2) (3) (4)
Rs. Rs. Rs.
'
53 Financial assistance to Urban Revenue 1,02,64,000 0 1,02,64,000
bodies under Special Compo- Capital 1,00,00,000 0 1,00,00,000
nent Plan for Scheduled Castes.
•
54 Expenditure pertaining lo Agri- Revenue 16,72,90,000 0 16, 72,90,000
c!!ltural Research and Education.
55 Expenditure pertaining lo Women Revenue I ,25,04,72,000 0 1,25,04,72,000
and Child Welfare. Capital I 0,50,00,000 0 I 0,50,00,000
56 Rural Industries Revenue 15,24,20,000 0 15,24,20,000
Capital 33,50,000 0 33,50,000
57 Externally aided Projects pertain- Capital 20,00,000 0 20,00,000
ing to Water resources Depai1-
ment.
' 58 Expenditure on Relief on account Revenue 1,41,59,70,000 20,00,000 1,41,79,70,000
of Natural Calamities and Scarcity. Capital 1,55,00,000 0 1,55:00.000
,
59 Externally aided Projects pertaining . Capital 50,00,00,000 0 50,00,00,000
to Panchayat and Rural Develop-
men! DepaJ1m.-nt.
' 60 Expenditure pertaining to District Capital 13,88,00,000 0 13,88,00,000
plan schemes.
61 Externally aided Projects pertain- Revenue 1,07,50,000 0 1,07,50,000
ing to Public Health and Family
Welfare.
64 Special Component Plan for Revenue 1,90,36,17,000 0 1,90,36,17,000
Scheduled Castes Capital 88,33,50,000 0 88,33,50,000
65 Aviation Department Revenue
~ ... , .....................
"
A 01,; on mn '+ 1 ;1'\J, ':1V, VUU V ..... ~,--...,---
Capital 2,00,00,000 0 2,00,00,000
66 Welfare of Backward Classes Revenue 18,69,35,000 0 18,69,35,000
Capital 2,52,00,000 0 2,52,00,000
67 Public Works-Buildings Revenue 83, 13,8 I ,000 8,70,000 83,22,51,000
Capital 33,26,74,000 0 33,26,74,000
68 Public Works relating to Tribal Capital 76,84,00,000 0 . 76,84,00,000
Areas.Sub-Plan-buildings.
69 Expenditure pertaining to Urban Revenue 7 ,24,00,000 0 7,24,00,000
Administration and Development Capital 3,36,00,000 0 3,36,00,000
Dep_artment-Urban Welfare.
iJffi'il 1l<il mJtr;!, ~ 8 ~ 2003 182(13)
(I) (2) (3) (4)
Rs . Rs. Rs.
. ,
71 Externally aided Projects pertain- Revenue 1,76,35,000 0 1,76,35,000
ing to Animal Husbandry Depart- Capital 55,000 0 55,000
ment.
\ ,
75 NAB ARD aided Projects pertaining Capital 70,00,00.000 o· ' 70,00,00,000
to Water Resources Department.
76 Externally aided Projects pertaining
· to Puolie Works Department.
Capital 10,00,000 ·O 10,00,000
77 Externally aided Projects pertaining Revenue 8,00,00,000 0 8,00,00,000
tu Development of Tribal areas in
Bilaspur Division.
78 Externally Aided Projects pertaining Revenue 2,95,85,000 0 2,95,85,000
to Rural Industries Department. Capital 3,00,00,000 0 3,00,00,000
79 Expenditure pertaining to Medical Revenue 48, 14, 12,000 4,00,000 48, 18, 12,000
Education Department. Capital 3, I 6,00,000 0 3, I 6,00,000
·• 80 Financial assistance to Three Revenue 2,44, 12,91,000 0 2,44,12,91,000
tier Panchayati Raj Institutions. Capital 1,03,25,000 0 1,03,25,000
81 Financial assistance to Urban Revenue 2,72,20,34,000 6,00,00;000 2, 78,20,34,000
,, bodies. Capit;;I 6,00,00,000 0 6,00.00,000
82 Financial assistance to Three Revenue 1,22, 78,26,000 0 1,22,78,26,000
tier Panchayati Raj Institutions Capital 62,50,000 0 62,50,000
under the tribal area sub-plan.
83 Financial assistance to urban Revenue 2,55, 76,000 0 2.55. 76,000
bodies. under the tribal area suh-
plan
Total Revenue 67,63,92,98,000 10,99,00,94,000 78,62,93,92,000
Capital 16,43,08,53,000 4,72,15,24,000 21,15,23,77,000
Grand Total 84,07,01,51,000 15,7!,16,18,000 99,78,17.69,000
•
•
,,
•
..