LexThe CHHATTISGARH APPROPRIATION (No. 1) ACT, 2002
Chhattisgarh · state statute
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02 "fllllPl ll'liRR f<l'IT'T it ~ 3FI ~ 80,000 0 80,000
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08 'i_-~ <I'll fu,n ll'liRR ~ 73,96,000 0 73,96,000
10 q:J ~ 6,70,00,000 0 6, 70,00,000
11 ~ ~ "3sll'T f<l'IT'T it ~>!a °'11.! ~ 4,99,000 0 4,99,000
13 ~ ~ 1,82,73,000 0 1,82,73,000
14 G'(!Yi<'i1 fq'!JTI ~ ~>Id °'11.! ~ 10,29,000 0 10,29,000
15 ~ -;;Jffl ii;-@'< fcrn-q 'lc<n ~ 5,04,00,000 0 5,04,00,000
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17 B~'lilfi:dl ~ 1,84, 90,000 0 1,84,90,000
18 lJ!l! ~ 27,56,000 0 27,56,000
21 31lqffi ~ ~ fc!'IJlT * .t.if'!«I ~ 1, 10,56,000 0 1, 10,56,000
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23 ';;f"('!ml!lRfcl'WT ~ 1,63,30,000 0 1,63,30,000
26 ~ fcl'WT * .t.if'!«I o1!'I ~ 19,98,000 0 19,98,000
27 "'F!fuan ~ 15,23,93,200 0 15,23,93,200
30 ~ "d~ m<ftut fclelim fcl'WT * ~ 6, 18,79,000 0 6, 18,79,000
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34 'WITT!<t,fllf<J[ ~ 25,72,000 0 25,72,000
36 ~ ~ 2,00,000 0 2,00,000
37 · 'Im ~ 11,40,000 0 ·11,40,000
42 31!R<mrr !\f:'l d441"1'll 6 'Wifua t;;ft 14,86,77,000 0 14,86,77,000
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48 ~ ffi! 3WlJll ~ ~ ~ "'liT ~ 2,55,82,000 0 2,55,82,000
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51 ~"'Imam~ ~ 77,000 0 77,000
53 ~ ~ ~ fuii fl;it,i 'lc'li' ~ 1,88,76,000 0 1,88,76,000
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81 "l1lWl mrj\ cf;)~ 'f®'@l ~ 94,68,000 0 94,68,000
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3TT'-IWl'I, 2002 ( j!;"_ 3 ""- 2002) q;-i :M;;i\ ~ ~ "i\; "IIIT'l'l>R °i\ ~ ~ ~ of@! t_
Short title.
Issue of Rs.
112,49, 93,200 from
and out of the Con-
solidated Fund of the
State for the Finan-
cial Year 2001-2002.
Appropriation.
No. of
Vote
(I)
mil@iis ~~iii 'l1"'l "ii o'll &i1<;~111<1H,
· 3ffV. ~- ,.';.)fl;;i1, ;;_m"R_
CHHATIISGARH ACT
(No. 3 of 2002)
THE CHHATTISGARH APPROPRIATION_ (No. I), ACT, 2002
An Act to authorise payment and appropriation of certain further sums from and out of
the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2001-
2002.
Be it enacted by the Chhanisgarh Legislature in the Fifty-third Year of the Republic or
India as follows :-
I.
2.
3.
This Act may be called the Chhattisgarh Appropriation Act, 2002 (No. 3 of 2002).
From and out of the Consolidated Fund of the State of Chhanisgarh there may he paid and
applied sums not exceeding those specified in column (3) of the Schedule amt>unting in the
aggregate to the sums of One Twenty Two Crore Forty Nine Lakh Ninty Three Thousand
Two Hundred Only rupees towards defraying the several charges which will come in th~
course of payment during the financial year 2001-2002 in respect of services specified in
column (2) of the schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund of !he State
of Chhauisgarh by this Acl, shall be appropriated for the services and purposes expressed in
the Schedule in relation to the said year.
THE SCHEDULE
(See Section 2 and 3)
Services and purposes Sums not exceeding Total
(2)
Voted by the Charged on
Legislative
Assembly
Rs.
(3)
Consolidated
Fund
Rs.
(4)
Rs.
Charged Appropriation-Public
Debt.
Capital 0 1,00,000 I.00.0<X)
01 General Administration Revenue 36,35,000 0 36.35.000
•·
..
,-
..
(I)
02
08
10
11
13
14
15
17
18
'21
23
26
27
30
31
34
36
37
42
44
48
(2)
Other expenditure pertaining
to General Administration
Department.
Land revenue and district
administration
Forest
Expenditure
Commerce
· Department.
Agriculture
pertaining to
and Industry
Expenditure pertaining to
Animal ·Husbandry Depart-
ment.
Revenue
Revenue
Revenue
Revenue
Revenue
Revenue
Financial assistance to Three Revenue
tier Panchayati Raj Institutions
under Special Component Plan
for Scheduled Castes.
Co-operation Revenue
Labour
Expenditure pertaining to
Housing and Environment
Department.
Water Resources Department
Expenditure pertaining to
culture Department.
School education
Expenditure pertaining to
Panchayat and Rural Deve
lopment Department.
Expenditure pertaining to
Planning Economics and
Statistics Department.
Expenditure pertaining to
Social welfare Department.
Transport
Tourism
Public Works relating to
Tribal Areas Sub-plan-roads
and bridges.
Expenditure pertaining to
Higher Education Department.
Administration Upgradation
Grant Under Eleventh Finance
Commission.
Revenue
Revenue
Revenue
Revenue
Revenue
Revenue
Revenue
Revenue
Revenue
Revenue
Capital
Revenue
Revenue
Capital
Rs.
80,000
73,96,000
6,70,00,000
4,99,000
1,82,73,000
10,29.000
5,04,00,000
1,84,90,000
27,56,000
I, l0,56,000
1,63,30,000
19,98,000
15,23,93,200
6,18,79,000
16,75,000
25,72,000
2,00,000
I 1,40,000
14,86,77,000
5,07 ,91,000
2,55,82,000
62,80,000
(3)
Rs.
0
0
0
0
0
0
0
0
0
0
0
0
.o
0
()
()
0
0
0
0
0
0
12(, (~)
(5)
Rs.
80.000
73.96.000
6.70.00JKl0
4,99.rnJO
1.82.73.000
10.29.000
5.04.00.000
1.84.90.000 .
27,56.000
I, I 0,56.tX)()
1.63.30.000
19.98,000
15.23.93.200
6.18.79.rnJo
16.75.000
25.72.000
2.00.000
11.40.000
14.86.77.000
5.07.91 .000
2.55.82.000
62.80.000
126 (10) e,il\'l'I~ =, ~ 20 l1ffl 2002
(I) (2) (3) (5)
Rs. Rs. Rs,
51 Expenditure pertaining to Reli- Revenue 77,000 0 77 .1100
gious Trusts and Endowments
Department.
53 Financial assistance to Urban Revenue 1,88,76,000 0 1.88. 7/i.000
bodies under special Compo-
nent Plan for Scheduled
Castes,
56 Rural Industries Revenue 89,73,000 0 89,73,000 •
58 Expenditure on Relief on Revenue 2,88,00,000 0 2,88,00.000
account of Natural Calamities
and Scarcity.
65 Aviation Department Revenue 61,40,000 0 61 .40.000
66 Welfare of Backward Classes Revenue 10,00,000 0 10,00,000
67 Public Works-Buildings Capital 67,06,000 0 67,06,000
69 Expenditure .pe_rtaing to Urban Revenue 19,00,000 0 19,00.000
Administration and Develop-
ment Department-Urban Wei-
fare.
78 Externally Aided Pn1je9ts per- Revenue 38, 10,000 0 38, I 0.000
taining to Rural fodustries
Department.
79 Expenditure pertaining to Revenue . 1,76,63,000 0 1.76,6.l.OOO
Medical Education Department.
80 Financial assistance to Three Revenue 32,58,85,000 0 32,58,85,000
tier Panchayati Raj Institutions.
8.1 Financial assistance to Urban Revenue 94,68,000 0 94,68.000
bodies.
82 Financial asistance to Three Revenue 13,86,00,000 0 13.86,00,000
t~ Panchayati Raj Institutions '"
under the tribal area sub-plan.
83 Financial assistance to Urban Revenue 68,04,000 6 68,64.000
bodies under the tribal area -~
sub-plan.
Total Revenue 1,,06,32,30,200
l
0 1,06,32,30,200
Capital 16,16,63,000 1,00,000 16,17,63,000
Grand Total 1,22,48,93,200 1,00,000 1,22,49,93,200