The CHHATTISGARH APPROPRIATION (No.3) ACT, 2017

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Short tit le. 
Issue of 
'i.fall(-tll~~ . ~17~20 17 
CHHATTISGARH ACT 
(No. 9 of 2017) 
THE C HHATTISGAR H APPRO PRI ATION (No. 3) ACT, 2017. 
An Act to authorise payment and appropri ation of certa in fu rth er sums fro m 
and out of the Consolidated Fund of the Sta te of Chhatt isgar h for the services of th e 
Financial Year20 17-201 8. 
Be it enacted by the Chhattisgarh Legislature in the Sixty- eighth Year of 
the Republic of India, as follows :-
I. Th is Act may be called the Chhattisgarh Appropriation (No. 3) Act, 20 I 7. 
2. 
Rs. 17,77,57,2 -1,-153 
fro m and out of the 
Consol ida ted Fund 
of the State for the 
Fi na ncial \'ear 
20 17-20 18. 
From and out of the Consolidated Fund of the State ofChhattisgarh , there may be paid 
and applied sums not exceed ing those specified in column (3) of the Schedule, 
including the sums Specified in column (3) of the Schedule of the Chhattisgarh 
Appropriation Act, 2017, amounting in the aggregate to the sums of One thousand 
seven hundred seventy seven crore fifty seven lakhs twenty four thousand four hundred 
fifty three rupees towards defraying the several charges which will come in the course 
of payment during the financial year 20 17-2018 in respect of services and purposes 
specified in column (2) of the Schedule. 
Appropriation . 
No. of 
Vote 
( I) 
01 
02 
03 
04 
~ 
J. The sums authorised to be paid and applied from and out of the Consolidated Fund of 
the State of Chhattisgarh by this Act, shall be appropriated for the services and 
purposes expressed in the Schedule in relation to the said financial year. 
THE SCHEDULE 
(See Section 2 and 3) 
Services and Sums not exceeding 
purposes Voted by the Charged on Total 
Legislative Consolidated 
Assembly Fund 
(2) (3) 
Rs. Rs. Rs. 
Charged Appropriation- Revenue 0 2,35, 12,00,000 2,35, 12,00,000 
Interest Payments and 
and Servicing of Debt. 
General Administration Revenue 8,52, I 0,000 0 8,52, I 0,000 
Other expenditure Pertaining Revenue 7,00,000 0 7,00,000 
to General Administration 
Depa11ment 
Police Revenue 14,59,06, 100 0 14,59,06.100 
Capital 5,60,95,830 0 5,60.95.830 
Other expenditure pe11aining Revenue 8.85,00.000 0 8,85,00.000 
to Home Depai1111ent 
0rn1w1<HNftB{ , ~ 11~201 1 718 (5) 
(I) (2) (3) 
Rs. Rs. Rs. 
06 Expenditure pertaining to Revenue 2 1,00,000 0 21,00 ,000 
Finance Department 
07 Expenditure pertaining to Revenue 1,63,00,000 0 1,63,00,000 
Commercial Tax Capital 2,26,00,00,000 0 2,26,00,00,000 
Department 
08 Land revenue and district Revenue 50,34,91 ,500 0 50,34,91,500 
administration 
11 Expenditure pe11aining to Revenue 7 ,00,00,000 7,60,000 7,07,60,000 
Commerce and Industry 
Department 
12 Expenditure pertarnrng to Revenue 50, I 0,00,000 0 50, I 0,00,000 
Energy Department. Capital 51,40 ,26,024 0 5 1,40,26,024 
13 Agriculture Revenue 5,5 1,66,400 0 5,51,66,400 
14 Expenditure pertaining to Revenue 1,60,00,000 0 1,60,00,000 
Animal Husbandry 
Department 
15 Financial assistance to Revenue 36,88,65,000 0 36.88,65,000 
Three tier Panchayati Raj 
Institutions under 
Scheduled Caste Sub Plan 
16 Expenditure pertaining to Capital 8,68,35.000 0 8,68,35.000 
Fisheries Department 
18 Labour Revenue 7,00, I 00 0 7,00, 100 
19 Public Health and Family Revenue 71.60,80,400 0 7 1,60.80,400 
Welfare Capital 100 0 100 
20 Public l lealth Engineering Revenue 10,000 0 10,000 
Capital 4 1,57,00 ,000 0 41 ,57,00,000 
2 1 Expenditure pertaining to Capital 100 0 100 
Housing and Environment 
Depa11ment 
?" -J Water Resources Capital 1,00,00 , I 00 50,00,000 1,50,0 0, I 00 
Department 
24 Public works-roads and Capital 4,30.01,200 0 4,30.0 1,200 
bridges 
27 School Education Revenue I 5,-18,00, I 00 11 ,50,000 15,59,50, I 00 
28 State Legislature Revenue 3,05,00 .000 0 3,05,00,000 
29 Administration of Justice Capital 6,00,000 0 6,00,0 00 
and Elections 
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(I) (2) (3) 
Rs. Rs. Rs. 
30 Expenditure pertaining to Revenue I 0,00,00 , I 00 0 I 0,00,00, I 00 
Panchayat and Rural Capital 3 7 ,50,00, I 00 0 37,50,00, I 00 
Development Department 
34 Expenditure pertaining to Revenue 8,88,59, 166 0 8,88,59, 166 
Social welfare Department 
36 Transport Revenue 100 0 100 
37 Tourism Revenue 1,5 1,57 ,000 0 1,5 1,57 ,000 
39 Expenditure pertaining to Revenue 81 ,58.17,000 0 81,58, 17,000 
Food, Civil Supplies and 
Consumer Protection 
Department 
41 Tribal Areas Sub-plan Revenue 1,51 ,00. 78,800 0 1,5 1,00,78,800 
Capital 1,32,38, 49,000 0 1,32,3 8,49,000 
42 Public Works relating to Capital 11 ,50,00,20 0 0 11 ,50,00,200 
Tribal Areas Sub-Plan-
roads and bridges 
43 Expenditure pe11aining to Revenue 0 16,06,000 16,06,000 
Sports and Youth Welfare 
Depar1ment 
44 Expenditure pertaining to Revenue 10,00,0 00 0 10,00, 000 
Higher Education 
Department 
47 Man-Power Planning and Revenue 3. I 3,34. I 00 0 3, 13,34. 100 
Technical Education Capital 67,32, 199 0 67,32, 199 
Depa11111ent 
53 Financial assistance to Revenue 9,54,04,000 0 9,54 ,04,000 
Urban bodies under Capital 19,00.00,000 0 19,00,00,000 
Scheduled Caste Sub Plan 
54 Expenditure pertaining to Revenue 100 0 100 
Agricultural Research and 
Education 
55 Expenditure pertaining to Revenue 16,00,0 0, I 00 0 16,00,00, I 00 
Women and Child Welfare Capital 5,93,20,000 0 5,93,2 0,000 
60 Expenditure pe11aining Revenue 35,00,00,000 0 35.00,00,000 
to District plan Schemes 
64 Scheduled Caste Sub Revenue 36,93,98,3 18 0 36.93,98,3 18 
Plan. Capital 32,59.64,200 0 32.59.64 .200 
65 Aviation Department Capital 100 0 100 
~rn1tii1~~. ~ 11 ~ 2011 7 18 (7) 
( I) (2) (3) 
Rs. Rs. Rs. 
66 Welfare of Backward Revenue 3,54,00,000 0 3,54,00,000 
Classes and Minorities Capital 100 0 100 
67 Public Works-Buildings Revenue 200 0 200 
Capital 58,28, 12,016 0 58,28, 12,016 
68 Public Works relating to Capital 33,20,000 0 33,20,000 
Tribal Areas Sub-Plan-
buildings 
69 Expenditure perta111111g Revenue 4,00,00,000 0 4,00,00,000 
to Urban Administration 
and Development 
Depa11111ent- Urban 
Welfare 
71 Electronics and Revenue 39,00,000 0 39,00,000 
Information Technology 
Depar1111ent 
79 Expenditure pertaining Revenue 6,29,90,400 0 6,29,90,400 
to Medical Education Capital 2,00.00, I 00 0 2,00,00, I 00 
Department 
80 Financial assistance to Revenue 94,95,6 1.000 0 94.95 ,6 1,000 
Three tier Panchayati 
Raj Institutions 
81 Financial assistance to Revenue 37,47,58,000 0 37,47,58.000 
Urban bodies Capital 1,06,3 1.25, I 00 0 1.06,31,25, I 00 
82 Financial assistance to Revenue 20,56 .39,000 0 20,56,39,000 
Three tier Panchayati 
Raj Institutions under 
the tribal area sub-plan 
Total-Revenue 7 ,96,-t6,26,98-t 2,35,-t7, 16,000 I 0,31,93,-t2,98-t 
Capital 7 ,-t5, I 3,8 I ,-t69 50,00,000 7,-tS,63,81,469 
Grand Total 1 s,-t r ,6o,os,-ts3 2,35,97, 16,000 17, 77 ,57 ,2-t,-t53 

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