The CHHATTISGARH APPROPRIATION (No.4) ACT, 2015
Chhattisgarh · state statute
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20 (4)
CHHATIISGAR H ACT
(No. I of 20 16)
THE CHHATTISGARH APPROPRIATION (No. 4) ACT, 2015
An Act to authorise payment and appropriation of certain further sums from and out
of the Consolidated Fund of the State of Chhattisgarh for the services of the Financia l Year
2015 -2016 .
Be it enacted by the Chhattisgarh Legislature in the Sixty-sixth Year of the Republic of
India, as follows :-
Short ti tle. I. This Act may be called the Chhattistgarh Appropriation Act, 2015.
Issue of 2.
Rs. 22 ,72,98,70,220
from and out of the
Co nsolidated Fund
of the State for the
Financial year
2015 -2016.
Appropriatio n. 3.
No. of Services and
Vote purposes
(I) (2)
From and out of the Consolidated Fund of the State ofChhattisgarh , there may be paid
and applied sums not exceeding those specified in column (3) of the Schedule ,
including the sums specified in column (3) of the Schedu le of the Chhatt isgarh
AppropriationAct , 2015 , amounting in the aggregate to the sums of Two Thousand
Two Hundred Seventy Two Crore Ninety Eight Lakh Seventy Thousand Two
Hundred Twenty rupees towards defraying the severa l charges which will come in the
course of payment during the financial year 20 15-20 16 in respect of services and
purposes specified in column (2) of the Schedule.
The sums authorised to be paid and applied from and out of the Conso lidated Fund of
the State ofChhattisgarh by this Act, shall be appropriated for the services and
purposes expressed in the Schedu le in relation to the said financial yea r.
THE SCHEDULE
(See Section 2 and 3)
Sums not exceedi ng
Voted by the Charge d on Total
Legislative Consol idated
Assembly Fund
(3)
Rs. Rs. Rs.
Charged Appropriation - Revenue 0 100 100
Interest Payments and
Servicing of Debt.
01 Genera l Administration Revenue 6,55,99, I 00 70,00,000 7,25,99,100
03 Police Revenue 29,04,53,530 0 29,04,53,530
04 Other expenditure Revenue 64,08,500 0 64,08,500
pertaining to Home
Department.
06 Expenditure pertaining Revenue 6,27,60,000 0 6,27,60,000
to Finance Department.
20 (5)
(1) (2) (3)
Rs. Rs. Rs.
07 Expenditure pertaining Revenue 56,36,00,000 0 56,36,00,000
to Commercial Tax
Department.
08 Land revenu e and Revenue 19,08,89,000 0 19,08,89,000
district admin istration
11 Expenditure pertaining Revenue 5,84,00, I 00 0 5,84,00,100
to Commerce and
Industry Department.
12 Expenditure pertaining Revenue 0 57,74,50,958 57,74,50,958
to Energy Department. Cap ital 0 0 0
13 Agricultur e Reve nue 16, 17,90,500 0 I 6, 17,90,500
14 Expenditure pertaining Reve nue 3,45,63,100 0 3,45,63,100
to Anima l Husbandry
Department.
16 Expenditure pertaining Revenue 46,45,000 0 46,45,000
to Fisheries Department.
17 Co-operation Revenue 100 0 100
Capital 19,00,00,000 0 19,00,00,000
19 Public Health and Revenue 6,00,00,400 0 6,00,00,400
Family Welfare .
20 Public Hea lth Revenue 100 0 100
Engineering Capital 200 0 200
2 1 Expenditure pertaining Capital 5,63,00,00,200 0 5,63,00,00,200
to Housing and
Environmen t
Department.
24 Public works-roads and Capital 300 0 300
bridg es.
27 School education Reve nue 2,00,00,000 0 2,00,00,000
29 Administration of Revenue 2, 17,25,000 0 2, 17,25,000
Justice and Elections.
30 Expenditure pertaining Revenue 4, 15,00,000 0 4, 15,00,000
to Panchayat and Rural
Development
Department.
20 (6)
(1) (2) (3)
Rs. Rs. Rs.
32 Expenditure pertaining Revenu e 4,00,00,000 0 4,00,00,000
to Public Relations
Department.
33 Expenditure pertai ning Revenue 94,00,000 0 94,00,000
to Tribal Welfare
Department.
41 Tribal Areas Sub-p lan Revenue 7,05,91 ,000 0 7,05,91 ,000
Cap ital 33,97,77;2.00 0 33,97,77 ;2.00
42 Pub lic Works relating to Capital 200 0 200
Tribal Area s Sub-Plan-
roads and bridges .
43 Expenditure pertain ing Capital 1,37,76,832 0 1,37,76,832
to Sports and Youth
Welfare Department.
44 Expenditure pertaining Revenue 76,00,000 0 76,00,000
to Higher Educat ion
Department.
45 Mino r Irrigation Works Capital 100 0 100
47 Man -Power Planning Revenue 1,25,100 0 1,25,100
and Technical Educatio n Capital 100 0 100
Departm ent.
51 Expenditure pertaining Reven ue 100 0 100
to Religious Trusts
and Endowment s
Departm ent.
53 Financial assistance Revenue 1,23,22,000 0 I ,23;2.2,000
to Urban bodies under
Schedu ld Caste Sub
Plan.
55 Expend iture pertaining Revenue 50,00,000 0 50,00,000
to Women and Child Capital 8,80,00,000 0 8,80,00,000
Welfare.
58 Expend iture on Relief Revenue 13,50,00,00,000 0 13,50,00,00,000
on account of Natural
Calamities and Scarcity.
64 Scheduled Caste Sub Revenue 33,98,76,900 0 33,98,76,900
Plan Capital 200 0 200
'i.faf1flll~ ~ . ~II~ 2016 20 (7)
(I) (2) (3)
Rs. Rs. Rs.
66 Welfare of Backward Revenue 6,48,00,000 0 6,48,00,000
Classes and Minorities.
67 Public Works-Buildings Revenue 7,44,100 0 7,44,100
Capital 3,43,00,100 0 3,43,00,100
69 Expenditure pertaining to Revenue 400 0 400
Urban Administration and
Development Department-
Urban Walfare.
71 Electronics and Revenue 2,40,50,000 0 2,40,50,000
Information Technology
Department.
79 Expenditure pertaining to Revenue 10,22,61,400 0 10,22,61,400
Medical Education Capital 5,00,00, I 00 0 5,00,00,100
Department.
80 Financial assistance to Revenue 4,00,00,000 0 4,00,00,000
Three tier Panchayati
Raj Institutions.
83 Financial assistance to Revenue 4,58,000 0 4,58,000
Urban bodies under the
tribal area sub-plan.
Total - Revenue 15, 79,95,63,630 58,44,51,058 16,38,40, 14,688
Capital 6,34 ,58,55,532 0 6,34,58,55 ,532
Grand Total - 22, 14,54, 19,162 58,44,51,058 22, 72,98, 70,220
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