LexThe CHHATTISGARH APPROPRIATION (No.3) ACT, 2013
Chhattisgarh · state statute
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CHHAmSGARH ACT
( No. 20 of 2013)
THE CHHATIISGARH APPROPRIATION (No. 3) ACT, 2013
· An Act to authorise payment and appropriation of certain further sums from and out of the
Consolidated Fund of the State ofCbbattisgarh for the sen•ices of the Financial Year 2013-14.
Be it enacted by the Chhattisgarh Legislature in the Sixty- Fourth Year of the Republic of
India, as follows:- •
Short Ht!e. 1. This Act may be called the Chhattisgarh Appropriation Act, 2013.
ls~uc of Rs.
21.05, I 0, 18,500
from and out of
thr Consu!idated
Fund of the State
for the Finaneial
Yl'llr 2013-14.
4 rtl)r!l!)riatiun.
2.
3.
From and out of the Consolidated Fund of the State ofChhattisgarh there may be paid and
applied sums no1 exceeding those specified in column (3) of the Schedule, including the
sums specified in column (3) of the Schedule of the Chhattisgarh Appropriation Act, amounting
in the aggregate to the sums of Twenty One Hundred Five Crore Ten Lakh Eighteen
Thousand Five Hundred rupees t_owards defraying the several charges which will come in
the course of payment during the financial year 2013-2014 in respect of services specified in
column (2) of the Schedule. ·
The sums authorised to be paid and applied from and out ofthe Consolidate4 Fund of the
State ot Chhaui~gatl1 by thic Ar:-t, c;hiill be appropriated for the services and purpose
expressed in the Schedule in relation to the said year.
nm SCHEDULE
(See Section 2 and 3)
i'sO. of Vote Services and Sums not exceeding
purposes Voted by the Charged on Total
Legislative Conso I idated
Assembly Fund
( 1 ) (2) (3)
Rs. Rs. Rs.
• Charged Appropr ialion• Intore5t Revenue 0 1, 90,30,00,000 1, 90,30,00,000
Payments and Servicing of Debt.
01 Genera! Administration Revenue 3,41,53,000 30,00,000 3,71,53,000
02 Other expenditure pertaining tu Revenue 1,40,01,300 0 1,40,01 ,300
General Administration Department.
() 3 Police Revenue· 31,35,38,400 5,50,00,000 36,85,38,400
'
04 Other expenditure pertaining to Revenue 39,97 ,000 0 39,97,000
Home Department.
05 Jail :K.evenue 4,51,300 0 4,51,300
06 Expenditure pertaining to Finance Revenue 100 0 100
Department.
07 Expenditure pertaining to Commercial Revenue 5,44,000 0 5,44,000
Tax Department.
~
'
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( I ) (2) (3)
Rs. Rs. Rs.
~
) 08 Land revenue and district Revenue 43,70,000 16,000 43,86,000
\ Administration.
" 09 'Expenditure pertaining to Revenue Revenue 1_,13,00,000 0 1,13,00,000
Department.
10 Forest Revenue 1,12,40,100 60,00,000 1, 72,40,100
11 Expenditure pertaining to Commerce Revenue 15,36,00,000 0 15,36,00,000
and Industry Department.
12 Expenditure pertaining to Energy Revenue 12,50,00,000 0 12,50,00,000
Department.
13 Agriculture Revenue 18,50,00,500 0 18,50,00,500
Capital 10,00,00,000 0 10,00,00,000
14 Expenditure pertaining to Animal Revenue 4,92,50,000 0 4,92,50,000
Husbandry Department.
16 Expenditure pertaining to Fisheries Revenue 2,59,57 ,000 0 2,59,57 ,000
Department.
17 Co-operation Revenue 1,00 ,00, 100 0 1,00,00,100
I 8 Labour Revenue 24,50,300 0 24,50,300
19 Public Health and Family Welfare Revenue 16,02,50,000 0 16,02,50,000
20 Public Health Engineering Revenue 1;81,91,000 0 1,81 ,91,000
23 Water Resources Department Capital 10,03,75,000 0 10,03,75,000
24 Public works-roads and bridges Capital 16,92,42,200 0 16,92,42,200
2S Expenditure pertaining to Mineral Revenue 12,00,000 0 12,00,000
Rl·soL11-ces Department.
26 Expenditure pertaining to Culture Revenue 50,00,000 0 50,00,000
• Department.
27 School education Revenue 12;56,50,100 0 12,56,50, 100
Capital 1,97,10,000 0 1,97,10,000
28 State Legislature Revenue 32,00,000 0 32,00,000
29 Administration of Justice and Revenue 6,68,20,100 25,00,000 6,93,20,100
Elections.
30 Expenditure pertaining to Panchayat Revenue 2,17 ,20,00,500 0 2, 17 ,20,00,500
<1nd Rurnl Development Department. Capital 100 0 100
31 Exrenditure pe11aining to Planning Revenue 71,26,100 0 71,26,100
1-:rnnornics and Srntistics Depa11ment.
0 ooo,J>~,c :mn· • .-:i5l
652 ( 6)
( I ) ( 2.)
32 Expenditure pertaining to Public
Relations Department.
33 Expenditure pertaining to Tribal
Welfare Department.
34 Expenditure pertaining to Social
Welfare Department.
36 Transport
39 Expenditure pertaining to Food, Civil
Su pp I ies and Consumer Protection
Department.
40 Expenditure pertaining to Ayacut
Department.
41 Tribal Areas Sub-plan ·
4 ~ l'uhlic Works relating to Tribal Areas
Sub-plan-roads and bridges.
43 Expenditure pertaining to Sports and
Youth Welfare D~partment.
44 ~xpenditure pertaining to Higher
Education Department.
45 Minor Irrigation Works
,.,_•· ••. 1,
4 7 Man-Power Planning and Technical
Education Department.
, 48 Grant Under Thirteenth Finance
Commission.
50 Expenditure pertaining to 20 Point
,Implementation Department.
5 I Expenditurepertairii,ngtb ~l~ious
Trusts and'Eridowmerits Dej:>artmer.it.
'i 5 Expenditur~ pertaining to Women and
Child Welfare: · ...
. ·--
5 6 · Rural Industries.
5 8 Expendiiure on Relief on account of
Natural Calamities and Scarcity.
6 o Expendittire pertaining to Bistr:ict PHm.;
. sehemes,
, , ,
Revenue
Revenue
Revenue
Revenue
Capital
Revenue
Capital
Capital
Revenue
Capital
Capital
Revenue
Capital
Revenue·
Capital
Revenue
Capital
-Revenue
Capital
. • Revenue
..
Revenue
Revenue
Capital
" Revenue
Revenue
~ 11 '-"'ti'-'
Rs. Rs.
)
2,50,000 0 2,50,000 (
'
100 0 100
3,00,00,000 · 0 3,00,00,000
16,00,100 0 16,00,100
10,00,00,000 0 10,00,00,000
4, 80, 96,00, 100
56,00,00,0~0
0 4,80,96,00,100
0 56,00,00, JO
25,00,0Q,OOO 0 25,00,00,000.
3,25,65;07 ,600 0 3,25,65,07,600
43,51,48,100 0 43,51 ,48,100
5,20,00,500 0 s,20,00,soo '
5,00,00,000 0 s,oo,oo,o·oo
1,79,00,000 0 1, 79,00,000
23, 10,00,000 0 23,10,00,000
10,00,00,000 0 10,00,00,000
7,00,00,000 0 7 ,00,00,000
4,00,00,0GO 0 4,00,00,000
17,29,79,800 0 17,29,79,800
37,83,82,000 0 37 ,83,82,000
2,00,00_0 0 z,uu,uoo '
I
l.
100 0 .joo
- ' ..
· 1,57,83,500
31,57,00,000
0 , ,.:J,,5:,,.83! ?00
_q, . ,.31;,;57·()0 000
"·",~/-\:~· -;'.,-'•· '
'. j
56,00,100 .. . 40,000 ', 56,40,100
.; '~ '
1,88,80, 75,bOO :M ·_. 1_,ss;so,1s,ooo
652 (7)
( I ) (2) (3)
Rs. Rs. Rs.
64 Scheduled Caste Sub Plan Revenue 1,f7,91,67,900 .o 1,17,91 ,67,900
Capital 20,97 ,34,000 0 20,97 ,34,000
65 Aviation Department Revenue 1,36,00,000 0 1,36,00,000
67 Public Works-Buildings Revenue 1 ,53 ,60 ,000 0 1,53,60,000
Capital 22,73,60,100 0 22,73,60,100
I . 68 Public Works relating to Tribal Capital 20,00,100 0 20,00,100
I •
Areas Sub-Plan-buildings. I i
69 Expenditure pertaining to Urban Revenue 30,00,00,000 0 30,00,00,000
Administration and Development
Department - Urban Welfare.
7 J lnfonnation Technology and Bio Revenue 1,42,75,000 0 1,42,75,000
Technology.
7 5 NABARD aided Projects Pertaining Capital 100 0 100
to Water Resources Department.
79 Expenditure pertaining to Medical Revenue 4,50,00,000 0 4,50,00,000
Education Department.
80 Financial assistance to Three tier Revenue 21,62,10,100 0 21,62,10,100
Panchayati Raj Institutions.
81 Financial assistance to Urban bodies Revenue 5,00,00,000 0 5,00,00,000
82 Financial assistance to Three tier Revenue 5,40,00,000 0 5,40,00,000
Panchayati Raj Institutions Under
the tribal area sub-plan.
Total Revenue 15,92,35,00,300 1,96,95,56,000 17,89,30,56,300
Capital . 3,15, 79,62,200 0 3,15,79,62,200
Grand Total 19,08, 14,62,500 1, 96, 95,56,000 21,05,10,18,500
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