LexThe CHHATTISGARH APPROPRIATION (No.4) ACT, 2011
Chhattisgarh · state statute
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12 ~ fcri:rT7T u ~ ~ ~ 22,00,00,000 0 22,00,00,000
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13 ~ ~ 9,00,000 0 9,00,000
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19 m~{!,ciqftm~ ~ 90,00,000 0 90,00,000
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34 ~~ ~ 28,53,000 0 28,53,000
36 ~ ~ 10,00,000 0 10.00,000
39 @m, ~. ff2.TT ~'lffl ~ 31,20,000 0 31,20,000
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Short title.
, Issue of Rs.
16, 18,63,40,200/ ·
from and out of the
Consolidated Fund
of the State for the
Financial Year
, 2011-12.
Appropriation.
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.
CHHA TIISGARH ACT
(No. 1 of 2012)
THE CHHATTISGARH APPROPRIATION (No. 4) ACT, 2011
An Act to authorise payment and appropriation of certain further sums from and
out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial
Year 2011-12.
Be it enacted by the Chhattisgarh Legislature in the Sixty Second year of the Republic
of India, as follows :-
l.
2.
3.
This Act may be called the Chhattisgarh Appropriation Act, 2011.
From and out of the Consolidated Fund cif the State of Chhattisgarh there may be paid
and applied sums not exceeding those specified in column (3) of the Schedule amount
ing in the aggregate to the sums of including the sums those specified in the column
(3) of the schedule of the Chhattisgarh Appropriation Act, Sixteen Hundred Eighteen
Crore Sixty Three Lac Forty Thousand Two Hundred rupees towards defraying the
several charges which will come in the course of payment during the financial year
2011-2012 in respect of services specified in column (2) of the schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund
of the State of Chhattisgarh by this Act, shall be appropriated for the services and
purpose expressed in the Schedule in relation to the said year.
THE SCHEDULE
( See Section 2 and 3 )
No. of Services and. Sums not exceeding
Vote Purposes Voted by the Charged on Total
Legislative Consolidated
, Assembly Fund
(I) (2) (3)
'Rs. Rs. Rs.
01 General Administration Revenue 8,22,25, 100 8,34,000 8;30,59, 100
.
02 Other expenditure pertaining Revenue 50,00,000 0 50,00,000
to General Administration
Department.
)
•
'
,J'ifl~=111~ ~. R1fcfi 6 ~ 2012 3 6 ( 5)
( I ) (2) (3)
Rs. Rs. Rs.
03 Police Revenue :B,20,27, I 00 0 33,20.n. I 00
Capital 1.00,00,000 0 1.00.00.000
05 .lai I Revenue 6, 15,26,000 () 6.15 .26.( )()()
06 Expenditure pertaining to Revenue 54,65,000 0 54.6S.OOO
Finance Department.
07 Expenditure pertaining to Revenue 29,92,100 0 29.92.100
Commercial Tax Department.
• 10 Forest Revenue 26,03,89,000 15,00.000 26, 18.89.000
II Expenditure pertaining to Revenue 22,67,00,000 () 22,67.00.00()
Commerce and Industry
Department.
12 Expenditure pertaining to Revenue 22,00,00,000 () 22,()(J.00.()()()
Energy Department. Capital 4.50,00,00,000 () 4,50.00.( )().(I( )1)
L~ Agricul!ure Revenue 9,00,000 0 (l_i)(J.(;()()
Capital 70,00,00,000 () 70.00.00.0' H 1
14 Expenditure pertaining to Revenue 2,07,68,000 0 2.07.6 ... 1 111(}
Animal Husbandry
Department.
15 Financial a'isistance to three Revenue 7,40,00,000 0 7.40.00,000
tier Panchayati Raj lnstitu-
tions under Scheduled
Caste Suh Plan.
17 Co-operation Revenue 5,95,00,000 0 5,95,00,000
19 Public Health and Family Revenue 90,00,000 0 90,00,000
Welfare. Capital 1,25,00,000 0 1,25,00,000
20 Public Health Engineering Revenue 8.71,25,200 () 8,71,25,200
Capital 100 0 100
'Y)
Urban Administration and Revenue 2,50,000 () 2.50,000 ,_,.
Development Department-
Urban Bodies.
24 Public works-roads and Revenue 25,00,00,000 0 25,00,00,000
bridges. Capital 1.500 0 1.500
25 Expenditure pertaining to Revenue 13,00,000 0 13,00,000
Mint:ral Resources Depart-
ment.
26 Expcnditun: pcrtainin:! to Revenue 85.23.000 () 85.23.000
Culture D,:p;1n mcnl. \
6 (6) ~Hll~PI~ m, rs.:iicfi 6 ~ 2012
Si
( I ) (2) (3)
Rs. Rs. Rs.
27 School education Revenue -1 ,25,48,75,000 0 1,25,48.75,000
29 Administration of Justice Revenue 4,86,60,000 0 4,86.60.000
and Elections.
30 Expenditure pertaining to Revenue 25,77,90,000 0 25,77,90,000
Panchayat and Rural
Development Department.
31 Expenditure pertaining to Revenue 4,00,100 0 4,00,100
• Planning Economics and
Statistics Department.
32 Expenditure pertaining to Revenue 7 ,00,00,000 0 7 ,00,00,000
Public Relations Depart-
ment.
33
. •,;J't'J- ' .
Expenditure pertaining to Revenue· 5,55,00,000 0 5.55,00,000
Tribal Welfare Department.
34 Expenditure pertaining to Revenue 28,53,000 0 28,53,000
Social Welfare Department.
36 Transport Revenue 10,00,000 0 10,00,000
39 Expenditure pertammg to Revenue 31,20,000 0 31,20,000
Food, Civil Supplies and Capital 31,87 ,50,000 0 ' \ 31,87 ,50,000
Con.sumer Protection
Department.
40 Expenditure pertaining to , ... Revenue 6,91,000 0 6,91,000
Ayacut Department.
\,
41 Tribal Areas Suh-plan Revenue 35,99,91,500 0 35,99,91,500
Capital 31,96,50,400 2, 19,65,000 34,16,15,400
" !
42 Public Works relating to Capital 100 0 100 -. I
Tribal Areas Sub-Plan- I
roads and bridges.
43 Expenditure pertaining to Revenue 22.23,000 0 22.23,000
Sports and Youth Welfare
Department.
44 Expenditure pertaining to Revenue 6,96,00,000 0 6,96,00,000
Higher Education Depart-
ment.
45 Minor Irrigation Works Revenue ) ,00,00,000 0 1,00.00.000
Capital 800 0 800
I
~nlfPIG ~. ~ 6 ~ 2072 6 (7)
(1} (2) (3)
Rs. Rs. Rs.
46 Expenditure pertaining to Revenue 20,00,000 0 20,00,000
Science and Technology
Department.
47 Man-Power Planning and Revenue 300 o· 300
Technical Education
Department.
48 Administration Upgradation Revenue 50,00,600 0 50,00,600
Grant Under Thirteenth
Finance Commission.
49 Expenditure pertaining to Revenue 1,50,00,000 0 1,50,00,000
Scheduled Caste Welfare.
55 Expenditure pertaining to Revenue 1,19,66,87,300 0 I, 19,66,87,300
Women and Child Welfare.
56 Rural Industries Revenue 3,45,50,000 0 3,45,50,000
58 Expenditure on Relief on Revenue 75,66,00,000 0 75,66,00,000
account of Natural Calami-.
ties and Scarcity.
64 Scheduled Caste Sub Plan Revenue 8,78,06,000 0 8,78,06,000
Capital 7 ,65,00,600 0 7,65,00,600
65 Aviation Department Revenue 40,50,00, 100 0 40,50,00, I 00
66 Welfare of Backward Classes Revenue I 0,97,30,000 0 I 0,97 ,30,000
67 Public Works-Buildings Revenue 5,20,00,000 0 · 5,20,00,000
Capital 1,00,00,900 0 1,00,00, 900
68 Public works relating to Capital ~ 35,30,000 0 35,30,000
Tribal Areas Sub-Plan-
Buildings.
69 Expenditure pertaining to Revenue 27,95,000 0 27,95,000
Urban A1lministration and
Development Department-
Urban Welfare.
71 Information Technology Revenue I,52,59,000 0 I ,52;59,000
and Bio Technology.
75 NABARD aided Projects Capital -100 0 100
pertaining to Water Resour-
ces Department.
79 · Expenditure pertaining to Revenue 5,25,36,300 0 5,25.36300
Medical Education Depart-
ment.
6 (s)
·go/·
. : . ·~· .. ; .: .
.:· •,;~.-.: ;
· 8 J .· ·. ;f 1nandakassistah};e t~·-Utban: ,:'.Re~~rfoe ..
~odies ..
82 Fi~anciaJ-·assistance to Three , -. . ·,. . . . . .: ..
. tier. Panchay;i,ti Raj· Jristitu0
.. · tipns _under the ·.tribal _area
•• sub~plil,n.
Capital•
GrandTo~l
, 10,06,20,06,700 :
. 5,9~,09,34,500
-16,0J,29,41,200
0
, 1·
. )4,91,00,000 _
0:
. _ !5,14;34,000
· 2,19,65,000 .
17,33,99,000
. r
Rs.
l ,36;78,21,000
, . .
·• 79,94,27,000
1,46,45,00,000
10,21,34,40,700.·
5,97 ,28,99,500
16,18,63,40,200
, i.
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