The Chhattisgarh Appropriation (No.1) Act, 2019

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I 
CHHATTISGARH ACT 
(No. IO of 2019) 
THE CHHATTISGARH APPROPRIATION (No. 1) ACT, 2019 
An Act to authorise payment and appropriation of certain further sums from and out 
of the Consolidated Fund of the State ofChhattisgarh for the services of the Financial Year 
2018-2019. 
Be it enacted by the Chhattisgarh Legislature in the Sixty- Ninth Year of the 
Republic oflndia, as follows :-
1. 
2. 
3. 
No.of 
Vote 
(1) 
01 
02 
03 
04 
06 
07 
This Act may be called the Chhattisgarh Appropriation (No. l)Act, 2019. 
From and out of the Consolidated Fund of the State ofChhattisgarh there may be paid 
and applied sums not exceeding those specified in column (3) of the Schedule, 
including the sums specified in column (3) of the Schedule of the Chhattisgarh 
Appropriation Act, 2019, amounting in the aggregate to the sums of Ten Thousand 
Three Hundred Ninty Five Crore Fifty Eight Lakh Twenty Five Thousand Four Hundred 
Rupees towards defraying the several charges which will come in the course of 
payment during the financial year 2018-2019 in respect of services specified in 
column (2) of the Schedule. 
The sums authorised to be paid and applied from and out of the Consolidated Fund of 
the State of Chhattisgarh by this Act, shall be appropriated for the services and 
purposes expressed in the Schedule in relation to the said financial year. 
THE SCHEDULE 
(See Section 2 and 3) 
Services and Sums not exceeding 
purposes Voted by the Charged on 
Legislative Consolidated 
Assembly Fund 
(2) (3) 
Rs. Rs. 
General Administration Revenue 7,30,00,000 0 
Other expenditure pertaining Revenue 95,00,000 0 
to General Administration 
Department 
Police Revenue 100 0 
Capital 100 0 
Other expenditure pertaining Revenue 2,00,00,000 0 
to Home Department 
Expenditure pertaining Revenue 12,23,54,85, 100 0 
to Finance Department 
Expenditure pertaining Revenue 2,50,200 0 
to Commercial Tax 
Department 
994 (3) 
Short title. 
Issue of Rs. 
1,03,95,58,25,400 
from and out of 
the Consolidated 
Fund of the State 
for the Financial 
Year 2018-2019. 
Appropriation. 
Total 
Rs. 
7,30,00,000 
95,00,000 
100 
100 
2,00,00,000 
12,23,54,85,100 
2,50,200 
994 (4) 
(l) (2) (3) 
Rs. Rs. Rs. 
10 Forest Revenue 0 28,11,000 28,11,000 
Capital 12,00,00,000 0 12,00,00,000 
12 Expenditure pertaining to Revenue 32,90,00,000 0 32,90,00,000 
Energy Department 
13 Agriculture Revenue 20, 10, 14,03,000 0 20, l 0, 14,03,000 
14 Expenditure pertaining Revenue 76,60,00, l 00 0 76,60,00, l 00 
to Animal Husbandry 
Department 
16 Expenditure pertaining to Revenue 24,27,000 0 24,27,000 
Fisheries Department 
17 Co-operation Revenue 15,02,00,00,000 0 15,02,00,00,000 
Capital 98,00,00,100 0 98,00,00, l 00 
21 Expenditure pertaining to Capital 50,00,000 0 50,00,000 
Housing and Environment 
Department 
23 Water Resources Capital 100 0 100 
Department 
26 Expenditure pertaining to Revenue 100 0 100 
Culture Department 
27 School education Revenue 5, 75,90,40,000 0 5,75,90,40,000 
29 Administration of Justice Revenue 300 0 300 
and Elections 
30 Expenditure pertaining to Revenue 0 14,52,000 14,52,000 
Pancha yat and Rural Capital 25,00,00,000 0 25,00,00,000 
Development Department 
32 Expenditure pertaining to Revenue 60,00,00,000 0 60,00,00,000 
Public Relations Department 
33 Expenditure pertaining to Revenue 6,76,21,00,000 0 6, 76,21,00,000 
Tribal Welfare Department 
39 Expenditure pertaining to Revenue 1,53,90,000 0 1,53,90,000 
Food , Civil Supplies and 
Consumer Protection 
Department 
41 Tribal Areas Sub-plan Revenue 28,07,43,33,200 0 28,07,43,33,200 
Capital 33,24,37, 100 0 33,24,37,100 
994 (5) 
(I) (2) (3) 
Rs. Rs. Rs. 
44 Expenditure pertaining Revenue 100 0 100 
to Higher Education 
Department 
58 Expenditure on Relief on Revenue 500 0 500 
account of Natural 
Calamities and Scareity 
64 Scheduled Caste Sub Revenue 7,30,95,96,100 0 7,30,95,96,100 
Plan. Capital 6,00,00,000 0 6,00,00,000 
66 Welfare of Backward Revenue 8,88,26,000 0 8,88,26,000 
Classes and Minorities 
67 Public Works-Buildings Capital 100 0 100 
69 Expenditure pertaining to Revenue 2,I0,32,73,000 0 2,10,32,73,000 
Urban Administration and 
Development Department-
Urban wellfare 
71 Electronics and Information Revenue 100 0 100 
Technology Department 
80 Financial assistance to Revenue 2,16,37,00,000 0 2,16,37,00,000 
Three tier Panchayati 
Raj Institutions . 
81 Financial assistance to Revenue 70,47,00,000 0 70,47,00,000 
Urban bodies Capital 6,61,00,000 0 6,61,00,000 
Total- Revenue 1,02,13,80,24,900 42,63,000 1,02, 14,22,87 ,900 
Capital 1,81,35,37,500 0 1,81,35,37,500 
Grand Total 1,03,95,15,62,400 42,63,000 1,03,95,58,25,400 

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