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The CHHATTISGARH APPROPRIATION (No.3) ACT, 2015

Chhattisgarh · state statute
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Short title. 
Issue of 
Rs.13,40,80, 78,130 
rrom and out of 
the C onsolidated 
Fund or the State 
for the Fi nancial 
year 2015-16 . 
Appropriation . 
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CHHATTISGARH ACT 
(No. 27 of 2015) 
THE CHHATTISGARH APPROPRIATION (No.- 3) ACT, 2015 
An Act to authorise payment and appropriation of certain further sums from and 
out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial 
Year 2015-16 . 
Be it enacted by the Chhattisgarh Legislature in the Sixty-sixth Year of the Republic of 
India, as follows :-
I. 
2. 
3. 
This Act may be called the Chhattistgarh Appropriation Act, 20 15. 
From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid 
and applied sums not exceeding those specified in column (3) of the Schedule, 
including the sums specified in column (3) of the Schedule of the Chhattisgarh 
Appropriation Act, amounting in the aggregate to the sums of One Thousand Three 
Hundred Fourty Crore Eighty Lakhs Seventy Eight Thousand One Hundred Thirty 
rupees towards defraying the several charges which will come in the course of 
payment during the financial year 20 15-2016 in respect of services specified in column 
(2) of the Schedule. 
The sums authorised to be paid and appl ied from and out of the Consolidated Fund of 
the State ofChhattisga rh by this Act, shall be appropriated for the services and 
purposes expressed in the Schedule in relation to the said year. 
THE SCHEDULE 
(See Section 2 and 3) 
No. of 
Vote 
Services and 
purposes Voted by the 
Legislative 
Assembly 
sums not exceeding 
Charged on 
Consolidated 
Fund 
Total 
(I) (2) (3) 
Rs. Rs. Rs. 
01 General Administration Revenue 14,34,96,000 0 14,34,96,000 
03 Police Revenue 82,59,57,300 0 82,59,57,300 
Capital 1,00,00,000 0 1,00,00,000 
822 (4) m~fl./:tll<Hl~·q:;r, ~ I Wffi'I 2015 
(1) (2) (3) 
Rs. Rs. Rs. 
06 Expenditure pertaining to Revenue 5,27,02,830 0 5,27,02,830 
Finance Department. 
07 Expenditure pertaining to Revenue 5,00,000 0 5,00,000 
Commercia l Tax 
Department. 
08 Land revenue and district Revenue 1,02,91,000 0 1,02,91,000 
administration. Capital 1,71,98,00,000 0 1,71,98,00,000 
11 Expenditure pertaining to Revenue 76,31,000 0 76,31,000 
Commerce and Industry 
Department. 
12 Expenditure pertaining to Revenue 77,23,80,000 0 77,23,80,000 
Energy Department. 
13 Agriculture Revenue 51,45,31,IO0 0 51,45,31,100 
14 Expenditure pertaining to Revenue 4 ,22,87, I 00 0 4,22,87, I 00 
Animal Husbandry 
Department. 
16 Expenditure pertaining to Revenue 1,00,00,000 0 1,00,00,000 
Fisheries Department. 
18 Labour Revenue 100 0 100 
19 Public Health and Family Revenue 5,56,50, I 00 80,00,000 6,36,50, I 00 
Welfare. Capital 11,27,22,000 0 11 ,27,22,000 
20 Public Health Engineering Revenue 25,00,00,000 0 25,00,00,000 
21 Expenditure pertaining to Revenue 50,00,000 0 50,00,000 
Housing and Environment Capital 50,00,200 0 50,00,200 
Department. 
23 Water Resources Capital 25,00,000 0 25,00,000 
Department. 
24 Public works-roads and Revenue 21,00,00, I 00 0 2 I ,00,00, I 00 
bridges. Capital 0 3,83,00,000 3,83,00,000 
26 Expenditure pertaining to Revenue 7,39, 12,000 0 7,39,12,000 
Culture Department. Capital 4,00,00,000 0 4,00,00,000 
27 School Education Revenue 20,91,50,000 0 20,91,50,000 
Capital 22,23,000 0 22,23,000 
822 (5) 
(I) (2) (3) 
Rs. Rs. Rs. 
28 State Legislature Revenue 40,00,000 0 40,00,000 
29 Administration of Justice Revenue 18, 11,50,000 64,40, 100 I 8,75 ,90, I 00 
and Elections. 
30 Expenditure pertaining to Revenue 6,34,96,400 0 6,34,96 ,400 
Panchayat and Rural Capital 100 0 100 
Development Departmen t. 
31 Expenditure pertaining to Revenue 54,90,000 0 54,90,000 
Plann ing, Economi cs and 
Statistics Department. 
36 Transport Revenue 76,00,000 0 76,00,000 
39 Expenditure pertaining to Capital 1,07,60,000 0 1,07,60,000 
Food Civil Supplie s and 
Cons umer Prot ection 
Departm ent. 
41 Tribal Areas Sub-plan Reve nue l, l l ,2 1,0 1,600 0 1, 11 ,2 1,0 1,600 
Capital 1,23 ,66,77 ,200 0 1,23,66,77 ,200 
43 Expe nditure perta ining to Reve nue 500 0 500 
Sports and Youth Welfare 
Departmen t. 
45 Minor Irrigation Works Capital 1,00,00,000 0 1,00,00,000 
47 Man-Power Plannin g and Reve nue 100 0 100 
Technical Education 
Departm ent. 
51 Expenditure pertain ing to Capital 25,00,000 0 25,00,000 
Relig ious Tru sts and 
Endowments Departm ent. 
55 Expenditure perta ining to Reven ue 1,94,25,000 0 1,94,25,000 
Women and Child Welfare . Capital 1,37,50,000 0 1,37,50,000 
64 Scheduled Caste Sub Plan Reve nue 25,04, 18,500 0 25,04, 18,500 
Capital 53,76,61,100 0 53,76,61,100 
67 Public Works-Building s Reven ue 6,00,000 0 6,00,000 
Capital 1,39, 19,27,300 0 1,39, 19,27,300 
68 Public Works relatin g to Capita l 9,24,00,000 0 9,24,00,000 
Tribal Areas Sub-Pl an-
buildin gs. 
822 (6) 0ml./.-lll¢ ~. ~ 1 Wffi=f 2015 
(I) (2) (3) (4) (5) 
Rs. Rs. Rs. 
7 1 Electronics and Reve nue 53,44,50,000 0 53,44,50,000 
Information Technology 
79 Expendit ure pertaining to Revenue 12,44,16,100 0 12,44,16,100 
Medical Education Capital 11,29,00,000 0 I 1,29,00,000 
Department. 
80 Financia l assistance to Revenue 2,56,78 ,80,000 0 2,56 ,78,80 ,000 
Three tier Panchayati Raj 
Institutions . 
81 Financ ial assistance to Revenue 300 0 300 
Urban bodies . 
Total - Revenue 8,05,45, 17,130 1,44,40,100 8,06,89,57 ,230 
Capital 5,30,08,20,900 3,83,00,000 5,33,91,20,900 
Grand Total - 13,35,53,38,030 5,27,40,100 13,40,80, 78,130 

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