LexThe CHHATTISGARH APPROPRIATION (No.3) ACT, 2005
Chhattisgarh · state statute
Open in Lexace · Ask the AI about this actI •.
. '
•
•
-
. ,
"~~ii,~~,
~ ii, "fllG 'j'@R (Noll ~
~) ii, ffl %TI~.~
.ft. 2-21 \9,:tl{l'(~ ~38 fu. it.
f~. ~ 30-5-2001."
(~fii~l{UI )
~* !Acti1rl>1a
•
..;....:,.._.... '',ii =I 'i>Jll<C.t., ~ @ lft'l~,~~i/
m. ;m.~1712002."
-~184] ww: 'F"IR, f<::;rtq; 4 ~ 2005-fflUI 13, m 1921
. .
•
/
WW,~4~2005
Sn. 6418121-3!~-".'.105. 0'dlw1~ f'lt!R •sM <1>1 f~1-1ft1f&il ~ f-;m 11i: f<::;liq; 25-7-200~ <1>1 <l"'l%.1
"'1 ~ '!ITT! m ~ i. ~ ffl1'lR1ll ~ ~ il, ~ ~ fcn'IT = i.
..
367
0<fiw14 ;\;~ii, "ii'! it <!'II ->ll~~lij<II(,
ThqH,ffiil ~. ~-~.
•.
368
-J'ffi<€l'I~ 6{f~
(~ 9 «'1_2005)
'
0'tll(-l•le fc1f.1(.41•1 ( 9iqicfi 3 ) ~. 200s . '
fcr.flir q1f 2005- 2006 cf>'t ~ ~ fi;ro_ 0\fl~• "' ~ cf>'t ~ f.lfu ii "it ~
aftr~~ - aftl fllPt .. ),, qIT~cm"~~ -,ifi!flt4q_
'!ml~*~ qq -,'\" 0'<ii@~ fcrlc!R-~ J;l\l f1'-1f<c1f<ild <"'I'll "ffl" 3lf~
"ITT:-
~d 2o·os-2006 i; 2.
~"!l"'l-q,'l~fllfll
&iilw,~ {l"<1 <!ft~ RN "it~ *'«fl'-'1 (3) ii fc1f.rt~1nTfw<il "it ar-if"l'l>c) "Ur.1!'1i,
~¥1 <1111·qisnll T-fu:! ~- -.m <'Ira, ~ ~. ~mnfi ~ ~q,irttm% "3"I
fcl'N"! "l!'!Rl<l>'I ~*~-;;ft~ *~ (2) i/ f<1f1f~,e $(13TI'il;-"""l_ f<firrqqq -
2005-2006 * ~ ~ -.iR iFt 3llt-d441f"1d <!ft o!I ~-
ii "I' 519, 17, 91, 796
~"!ISlfllm=.
~-
~<Iii
~
(1)
01. ·
03.
06.
07.
08.
10.
11.
~12.
----
3. ~ ~ i:it1 0iilw,13 U"'l <!ft .im RN ii "ii~ -.iR am aq .. ,,r.,a r~ -.iR * ~
~"Ur.1!'1i. 'd;ti"<f'l*"tjoj'!j-if ~ii aji,@"ilcrrarf am~*fulii. fc1f141f.;a <!ft
~-- •
~
( 1-.Tltl 2 3ffi 3 ~)
~~"ll'lt<l'I ~'-1R'lmi~ "it 3FIT"l'I> "Ur.ll'1i
FNF!lNI ~f.lf'!l <WT
~~ -'Rfi
(2) (3)
m m m
~'Imm'! Wi1tcl 60,80,100 18,19,196 78,99,296
~ Wi1tcl 32,00,100 0 32,00,100
' ,_
m ~ "ii "{'!-.m-.rn 'i2l4 Wi1tcl 17,76,000 0 17,76,000
qif•if"'-lifi "''~"it .t.iM 'i2li.i ~ . ·. 8,68,00,200 0 .8,68,00,200 -
'l-~ <I'll r.tm 'Imm'! ~ 4,00,600 0 4,00,600
.,
"". ~ 18,50,00,000 0 18,50,00,6oo
.
'ifflUrRI ~ m N'l!l'l "il .t.iM ollll ~ 100 0 100
t.ft 3,00,00,000 0 3,00,00,000
~ N'Gl'I "ii .raiimr ollll mR'lf _ 9,78, 10;000 0 9,78, 10,000
•
•
• .,,.
•
' -1
368 (2) ~Hfl~11~ u=.~ 4311R<12005
..
(1) (2) (3)
·-m m ·m
42. ~ Ii\~ 3q4',,,11, it~ 1.'ll'i> t;;ft 2,00,00,000 0 2,00,00,000
f.;qfur q;i,j_~ am l<'f.
44. ~ma.u ~ 10,03,99,000 0 10,03,99,000
45. -~f.!iilu!q;i,f ~ . . ~ 30,00,500 --o ·30,00,500
t;;ft 11,45,00,000 0 11,45,00,000 • _.,
46. fcr.rA am ziH,"1,.rl ~ 25,00,000 0 25,00,000 • ,
47, ~ ma.u am~ f.r:n;;r-i f<l'll'l u;-;«:q 1, 13,00,000 0 1,13,00,000
55. lifut!I "Q,oi -.;m~ it mif>ra o!l<I ~ 32,38,08,400 0 32,38,08,400
56. m'lml'1 ~ 62,17,800 0 62,17,800
· 58. ~ awro~ v:ci-~ '.ml aM if~ ~ 79,44,00,000 _ 0 79,44,00,000
"'o!l<I.
60. f-;@1 qf(«l•Hi311 it mif>ra aq,j t;;ft 4,79,78,000 0 4,79,78,000
64. ~ ~ ~ ~ f<ffiq 'llq,"'lJ,iRI ~ 5,36,54, 100 0 5,36,54, 100
t;;ft 1,39, 75,000 0 1,39,75,000
-65. fq,jm fci'll'l ~ 26,70,500 0 26,70,500
66. ~q,j~ ~ 1,66,03,000 0 1,66,03,000
67. 1.'ll'I> f.;qfur q;i,j- 'ffl ~ 23,00,00,000 0 23,00,00,000
t;;ft 5,18,55,000 0 5,18,55,000
•
68. 31,f,;qR-,l ~ 3q4'1;,,11 it mif>ra 1.'fi'I> f.;qfur t;;ft 1,48,00,000 0 1,48,00,000 ..
q;i,j-,m, •
79, f-qfififfii -~ fci'll'l it ~ o!l<I ~ 16,50,68,000 0 16,50,68,000
80. ' fu<m,;r ~ 1J,ij miai! q;j f.TTi\,j ~. ima; \ 19,36,01,000 0 1, 19,36,01,000
81, -"l"Wf f.rmi 'lil f.TTft,i mrmm . u;-;«:q 17,60,00,000 0 17,60,00,000 " . ,,. ,·
~- _ -3,00,00,000 (} 3,00,00,000
·-
at1f,;11u.il l(,,i 'd'! """1'11 ~ awfu frnm,:i ~)~~- · 36,64,05, 100 82. • 36,64,05, 100· 0
~ tr.! miai! q;j f.TTft,j ~-
. ~.; ...
--------
<ITlJ ~ 4,69,42,64,300 18, 19,196
,t;,ft 49,57,0~,300 ·o
' ~<lllJ• 5, 18,99,72,600 18,19,196
----- -----
>J~~•T~ ~. ~ 4 3T%i 2005 .368 (1)
(
( 1) (2) (3)
m m ~
13. · . 'fl'ti ~. 19,09,51,300 O' 19,09,51,300
14 .. 4'{!%.''H fc!'l!l'I * 'tj;jfmr o!f!I ~ 35,00,000 0 35,00,000
15. 31:!ififd ;;imr,n ii\" ~ m),f ~ ~ 1,75,00,000 0 1,75,00,000
4'1;,,11.a•fd ~ ,j;;nt@\ U-. "ffi'!llai'f
• q;'\ffiTll~ .
,.
17. <l,!q,lffiil t,;ft . 1,97,00,000 0 1,97,00,000 •
18. 'Jr'! ~ 500 0 500
19. -.il,;;~1fet'lfw{<!i<'<ll1JI ~ 36,67,100 0 36,67, 100
20. .it,;;~ .:rif;r,f,'t ~ 50,00,200 0 50,00,200
21. 3t1ciffi ll;if ~ fc!'l!l'I. * 'tj;jfmr oq,j· -~ 1, 12,50,000 0 1, 12,50,000
23. . oM mll'-l'I fc!'l!l'I t,;ft 24,00,000 0 . 24,00,000
24. .it,;; mfuT m-~ am~ t,;ft 5,45,00,000 0 5,45,00,000
~man • 27. ~ 3,60, 96,300 0 3,60,96,300
28. u.qfc!~~ ~ 1,05,00,000 0 1,05,00,000
' 29. ~ ~ ll;if ~ ~ 1,16,00,000 0 1,16,00,000
30. ,t;,n?:rn 'den llT'ftol mra, ~ * liiif"ld ~ 6,95,30, 100 0 6,95,30, 100
•
°""·
• ,rr;;rrr, anfet<i; 'd~ eif&q~ f~'l!l'I .t .iiif"ld 31. ~ 1,07,20,000 0 1,07,20,000 ,.
'I oil"<! .
•
36. ~ ~ 1, 15,00,000 0 1,15,00,000 ·
• 38 . ~fcIB3lflWT<i>'T~'R1l"lll~ 6Ji,~. 17,00,00,000 ·o 17,00,00,000
·1'1R'!l~~-
39. 1ml, ~ 3t!'ffe 'den ~ m&!'ll ~ 4,35,000 0 4,35,000
fc!'l!l'I * liiif"ld °"" · t,;ft 1,50,00,000 0 ·1,50,00,000
40. ~ fc!'l!l'I it .iiif"ld °"" ~ 4,00,000 0 4,00,000
t,;ft 2,00,00,000 0 2,00,00,000
..
~ er,, 341.tl;Jt'II ~ 31,49,19,300 0 . 31,49,19,300
t,;ft 6, 10,00,300 0 6, 10,00,300
i
--- --- J
' •
•
{'
•
•
..
•
'
m,'lt111'f 1J"li"(r,f, ~ 4 m 2005 368 (3)
~.~43l1'1l<l2005
;Ii". 6418/21-31/1,lWIUlffi.'1./05.-'lml % ~m, % ~ 348 % 1906 (3) % ~ if '9"<11<1114 fqf.r,:j)-,J
(~-3) 3lf~. 2005 (;!;. 9 WI_ 2005) qi'] 3Til-;;fi ~ ~ % 1lTI"l<!m ~ ~ 1l'nITTIB _mi "f@l %,
0"<11B114 ~ ~ % "111'1 ~ ol!!l ->ll~WjBI<,
f~G<'ltf«!\ ~; ~-ffiq,
CHHATIJSG_ARH ACT
(No. 9 of 2005) .
•
THE C_HHATTISGARH APP_ROPRIATION (No. 3) ACT, ·2005
An Ad to authorise payment and appropriation of certain further sums from and
out of the Consolidated Fund of the State of Chhattisgarh for the s~rvices-of the Finan
cial Year 2005-2006.
Be it enacted by
0
the Chhattisgarh Legislat~re in the Fifty Six year of the Republic of
India as follows :-'-
I.
2.
3.
This Act may be caHed the Chhattisgarh Appropriation Act, 2005 (No. 9 of 2005).
• From and out of the Consolidated·Fund of the State of Chhattisgarh there may be paid.
and applied sums not exceeding those specified in column {3) of the Schedule amount- ·
ing in the aggregate to the sums of. Five Hundred Nineteen Crore Seventeen Lakh
Ninety One Thousand Seven Hundred Ninety Six rupees towards defraying the several
charges which will come in the course of payment during the financial year 2005-2006
· in respect of services specified in column (2) of the schedule. · ·
The sums authorised to be paid and applied from and out oi' the Consolidated Fund of
ihe' State of Chhattisgarh by this Act, shall be appropriated for the services and pur
·poses expressed in the Schedule in relation to the said year.
THE SCHEDULE
(See Section 2 and 3) ·
-----
Short title.
Jssueof Rs. 519,17,91,796
from and out orthe Con
so lidatcd Ft,md of the
State for the Financial
Year 20115-2006.
Appropdation.
No. ofVote Services and Sums not e~c_ecdi,~g __ ..
Purposes· Voted by the Charged on Total
Legislative Consolidated
Assembly Fund
( 1) (2) (~ I
Rs. R.:,. Rs.
01. Gen1'ral Administration Re'venue 60,80,100 18, 19,196 78,99,296
03. Police Revenue 32,00,100 0 32,00, 100
06. Expenditure Pertaining to Finance Revenue '17,76,000 0 17,76,000
Depa11ment.
07. Expenditure Pertaining to Commercial Revenue 8,68,00,200 0 8,68,00,200
Tax pepartment.
368 (4) ~'11.111~
' -v , .
,r,;r,r,i, · Wfiij;· 4 3,Tffi! 2005
(1) (2) (3)
) Rs. 'Rs. Rs.
08. Land revenue and district administration Revenue 4,00,600 0 4,00,600
10. Forest Revenue 18,50,00,000 0 18,50,00,000
11. Expenditure pertaining to Commerce Revenue 100 0 100
and Industry Department. Capital · 3,00,00,000 0 3,00,00,000
• 12. Expenditure pertaining to Energy Revenue 9,78, 10,000 0 9,78, 10,000 ,.,
Department.
13. Agriculture Revenue 19,09,51,300 0 19,09,51,300
14. Expenditure pertaining to Animal Revenue 35,00,000 0 35,00,000
Husbandry Department.
15. Financial assistance to Three tier Revenue 1,75,00,000 0 1,75,00,000
Panchayati Raj Institutions under
I
Special Component Plan for Scheduled
Castes.
17. C-o-operation Capital 1,97,00,000 0 1,97,00,000
18. Labour Revenue 500 0 500
19. Public Health and Family welfare Revenue "36,67,100 0 36,67,100
20. Public Health Engineering Revenue 50,00,200 0 50,00,200
21. "Expenditure pertaining to Housing Revenue 1, 12,50,000 0 1, 12,o;o,000
and Environment Department.
23. Water Resources Department Capital. 24,00,000 0 24,00,000 ..
24. Public works-roads and bridges Capital 5,45,00,000 0 5,45,00,000 lo
27. School education Revenue 3,60,96,300 0 3,60,96,300
28. State Leg\slature Revenue 1,05,00,000 0 1,05,00,000
29. · Administration of Justice and Elections Revenue 1, 16,00,000 0 1, 16,00,000
30. Expenditure pertaining to Panchayat Revenue 6,95,30, 100 0 6,95,30, 100
and Rural Developmeiit Department.
31. Expenditure pertaining to Planning Revenue 1,07,20,000 0 1,07,20,000
Economics and Statistics Department.
f.Hfl~11~ ~. ~- 4 3JTR<l 2005 368 (5)
(1) (2) (3)
~- Rs. Rs. Rs.
36. Transpon Revenue 1,15,00,000 0 1, 15,00,000
JS. Grant from centre on the basis of Twelth Revenue 17,0G,00,000 .0 17,00,00,000
Finance Commission Recommendl(_tion.
39. Expenditure penaining to Food, Civil Revenue 4,35,000 0 4,35,000
Supplies and Consumer Protection Capital 1,50,00,000 0 1,50,00,000
Depanment.
I •
• 40 . J;:xpenditure penaining to Ayacut · Revenue 4,00,000 0 4,00,000
' Depanment Capital 2 ,00 ,00 ,000 0 2,00,00,000
,
41. Tribal Areas Sub-plan Revenue 31,49, 19,300 0 31,49, 19,300
Capital 6, 10,00,300 0 6, 10,00,300
42 .. Public Works relating· to Tribal Areas Capital 2,00,00,000_ 0 2,00,00,000
Sub-Plan-roads and bridges.
44. Expenditure penaining to Higher · Revenue 10,03,99,000 0 10,03,99,000
Education Depanment.
. 45. Minot Irrigation Works Revenue 30,00,500 0 30,oo,5oo·
Capital 11,45,00,000 0 11,45;00;000
46. Expenditure pertaining to Science and Revenue 25,00,000 0 25,00,000
. Technology Depanment.
47. Man-Power Planning and Technical Revenue ·1, 13,00,000 0 1, 13,00,000
Education Depanment
55. Expenditure penaining to Women and Revenue 32,38,0jl,_400 0 32,38,08,400 .
Child_ Welfare.
•
"' 56. Rural Industries Revenue 62,17,800 . 0 62,17,800
•
58. Expenditure on Relief on account of; Reven~e 79,44,00,000 . 0 79,44,00,000 .
Natural Calamities and Scarcity.
60. Expenditure penaining to District plan Capital 4,79,78,000 0 4,7~ .78,000
schemes.
64. Special Component Plan For Scheduled . Revenue 5,36,54, 100 0 5,36,54, 100
Castes. Capiial 1,39,75,000 0 1,39,75,000
•
65. Aviation Department Revenue 26,70,500 0 26,70,500
66. Welfare of Backward Classes Revenue 1,66,03,000 0 1,66,03,000
368 (6)
( 1)
67.
68.
79.
80.
81:
82.
\.9ffiWI~ m, _f0i<f; 4 3l%I 2005
(2) (3)
Rs. Rs. · Rs.
Public Works-Buildin~, Revenue 23,00,00,000 0 23,00,00,000
Capilal 5, 18,55,000 0 5, 18,55,CJOO
Public Works relating to Tribal Areas Capital 1,48,00,000 0 1,48,00,000
Sub-Plan-buiidings.
Expenditure pertaining t_o Medical . Revenue 16,50,68,000 0 16,50,68,000
Education Department.
Financial assistance to Three tier Revenue 1,19,36,01,000 0 1, 19,36,01,000
Panchayati Raj rn·stitutions.
Financial assistance to Urban bodies Revenue 17,60,00,000 0 17,60,00,000
• Capital 3,00,00,000 0 3,oo;oo,ooo
Financial assistance to Three lier Revenue 36,64,05,100 0 36,64,05, 100
Panchayati Raj Institutions under
. the tribal area sub-plan.
Total Revenue 4,69,42,64,300 18, 19,196 4,69,60,83,496
Capital 49,57,08,300 0 49.,57,08,30_0
' Grand Total 5, 18,99,72,600 18, 19; 196 5, 19, 17,91,796
~. ~ a'll ffi§'I mmlt, ~mu~ ~ ~. m11i,,,;., "it~ aen J!ll;Tftra - 200s.
·,
-.
• ~.
.. ..,
•
-