LexThe CHHATTISGARH APPROPRIATION (No.3) ACT, 2010
Chhattisgarh · state statute
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454 ( 4)
CHHA TTISGARH ACT
(No. 17 of 2010)
THE CHHATTISGARH APPRPPRIATION (No. 3) ACT, 2010
An Act to authorise payment and a,;p. uvriation of certain further sums from and
out of the Consolidated Fund of the State of Chhattisgarh for the services of the Finandal
Year 2010-11.
Be-it enacted by the Chhattisgarh Legisiature in the Sixty first year of the Republic of
India as follows :-
S_hort title. I.
2.
This Act may be called the Chhattis~ 1rh Appropriation Act, 21)10 (No. 17 of 2010).
From and out 9f the Consolidated Fum, of the State of Chhattisgarh there may be paid
and applied sums not exceeding those specified in column (3) of the Schedule amount
ing in the aggregate to the sums of J' ~ine hundred eighty four crore fifty eight lakhs
twenty thre(: thousand three_· hundred rupees towards defraying the several charges
Issue ot Rs.
9,84,58,23,300/
from andoutofthe
Consolidated Fund
of the 'State for the
:Financial . Year-
2010-11.
-which will come in the course of payment during the financial year 2010-11 in
respect of services specified in colum1, (2) of the schedu_le.
Appropriation. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund
of the State of Chhattisgarh by this Act, shall be appropriated for the services and
purposes . expressed in the Schedule in relation. to the said year.
THE SCHEDULE
( See Section 2 and 3)
No.of Services and Sums not exceeding
Vote Purposes Voted by the Chaiged on Total
Legislative Consolidated
Assembly· Fund
(I) (2) (3)
Rs. Rs. Rs.
01 General Administration Revenue J ,94,57 ,000 0 1,94,57 ,000
02 Other expenditure pertaining Revenue j, 10,00,000 0 1., 10,00,000
to ·,General· Administration
Department.
03 Police Revenue 19,35,00,500 0 .19,35,00,500
. ..: ... ;. :,~~. ' . :
04: Other expenditure pertaining Reyenue 2,00,100 0 2,00,100
to Home Department
'-...
06 Expenditure pertammg to Revenue 7-0000100 -~ 0 7,00,00,100
Finarice Department.
' '· ~.-.JI . .
07 Expenditure pertaining to Revenue 31,00,00,000 0 3 .1,00,00,000 , _,., . W.' . .
Commercial Tax Department.
r
...
'<-~~"m11~ ~, ~ 17 31lmf 2010 454 (5)
(1) (2) (3)
Rs. Rs. Rs.
08 Land revenue and district Revenue 100 0 100
administration.
10 Forest !(evenue 8,32,00,000 0 8,32,00,000
12 Expenditure pertaining to Revenue 5,00,00,000 0 5,00,00,000
Energy Department.
13 Agriculture Revenue ; ,39,49,82,000 0 1,39,49,82,000
14 Expenditure pertaining to Revenue 18,92,000 0 18,92,000
Animal Husbandry
Department.
15 Financial assistance to three Revenue 2,52,00,000 0 2,52,00,000
tier Panchayati Raj Jnstitu-
tions under Scheduled
Caste Sub Plan.
16 Expenditure pertaining to Revenue 7,55,000 0 7,55,000
Fisheries Department.
18 Labour Revenue 1.8 I ,90,000 0 1,81,90,000
19 Public Health and Family Revenue 100 0 100
Welfare.
20 Public Hc;:ilth Engineering Revenue 8,82,00,000 0 . 8,82,00,000
21 Expendiwre pertaining to Revenue 50,00,000 0 50,00,000
Housing and Environment Capital 5,00,00,000 0 5,00,00,000
Department.
24 Public works-roads and Capital 20,00,00,000 0 20,00,00,000
bridges.
27 School education Revenue 3~,00,00, 100 0 39 ,00,00, 100
Capital. 100 0 100
29 Administration of Justice Revenue 20,10,000 1,87,71,100 2,07,81,100
and Elections.
30 Expenditure pertaining to Revenue 7,39,20,000 0 7,39,20,000
Panchayat and Rural
Development Department.
31 Expenditure pertaining to Revenue 83,71,000 0 83,71,000
'
Planning Economics and
Statistics Department.
32 Expendilure pertaining to Revenue 3,00,00,000 0 3,00,00,000
Public Relalions Depart-
ment. .
454 (6)
(1) (2) (3)
Rs. Rs. Rs.
33 Expenditure per.taining to Revenue 64,60,000 0 - 64,60,000
Tribal Welfare Department.
36 i:ransport Revenue 5,00,000 22,200 5,22,200
38 Grant from centre on the Revenue . •' 11,30,00,000 0 · 11,30,00,000
basis of Twelth Finance
Commission Recommendation.
39 Expenditure pertaining to Revenue 17 ,83,00,090 0 17 ,83,00,000
Food, Civil Supplies and Capital 68,75,00,000 0 68,75,00,000
C6nsumer Protection
Department.-
, ..
41 Tribal Areas Sub-plan Revenue 31,50;02,800 0 31,50,02,800
Capital 53,25,00,600 0 53,25;00,600
42 Public Works relating to Capital 5,50,00,000 0 5,50,00,000
Tribal. Areas Sub-Plan'-
roads and bridges.
43 Expenditure pertaining to Revenue 40,00,000 0 40;00,000
Sports and Youth Welfare
Department.
44 Expenditure pertaining to Revenue 3,00;00,000 0 3,00,00,000
Higher Education Depart-
ment:
45 Minor Irrigation Works Revenue 1,50,00,000. 0 1,50,00,000
Capital 400 0 400
47 Man-Power Planning :ind Revenue 89,00,100 0 89,00,100
Technical Ed ti cation Capital 200 .o 200
Department.
' ,..
48 Administration Upgradation Revenue 2,40,31,00,000 0 2,40,31,00,000
Grant Under Eleventh
Finance Commission.
58 Expenditure on Relief on · Revenue 84,00,00,000 0 84,00,00,000
account of Natural Calami-
I ties and Scarcity.
I 64 Scheduled Caste Sub Pfan Revenue 13,27,64,700 0 13.27 ,64,700
I
Capital 16,50,00,400 0 16,50,00,400
67 Public Works-Buildings 100 Revenue 0 100
Capital ." 2,55,00,000 0 2,55,00,000
68 Public.works relating to Capital 1,30,00,000 0 1,30,00,000
Tribal Areas Sub-Plan-
Buildings.
/ ~ .
~ffi~11~ ~, ~ 17 3flIBf 2010 454 (7)
(1) (2) (3)
Rs. Rs. Rs.
76: Externally aided Projects Capital 50,00;00,000 0 50,00,00,000
pertaining to Public Works
Department.
79 Expenditure pertaining to Revenue 1,600 0 1,600
Medical Education Depart-
ment.
80 Financial assistance to Three Revenue 49,44,00,000 0 49,44,00,000
. tier Panchayati Raj Institu-
a tions.
81 Financial assistance to Urban Revenue 28,04,21,000 0 28,04,21,000
bodies.
82 Financial assistance to Three Revenue 8,00,000 0 8,Q0,000
tier Panchayati Raj Institu-
tions under the tribal area
sub-plan.
Total Revenue 7 ,59,85,28,300 1,87 ,93,300 7,61,73,21,600
Capital 2,22,85,01, 700 0 2,22,85,01,700
Grand Total 9,82,70,30,000 1,87 ,93,300 9,84,58,23,300
..
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