LexThe CHHATTISGARH APPROPRIATION (No.2) ACT, 2008
Chhattisgarh · state statute
Open in Lexace · Ask the AI about this act..
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mfu; ~-~ mur ~ . 0 6,83, I 0.38,000 (i,83, 10, 38,000
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01 tHlTI?;f~ ~ 55,87,43,000 7, l 0,83,000 62,98,26,000
~ 15,00,000 0 ] 5,00.000
02 wrr;,:r ~~ B'~. ~ 4,52,42,000 0 4,52,42,00()
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03 ~ ~ 6,31,94,57,000 26,00,000 (),32,20.,57 ,000
~ 2,00,00,000 0 2,00,00,000 ...
04 . 'Jf. ~it~ 3P-l ;:;:q,:r ~ 23~51,99,000 0 23,51 /)9,000
• ~ 63,09,000 0 63,09,000
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~:§'ffil-!ll~ mrq;f, ~ 9 ~ 2008 220 ( 1)
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05 ~ 29,63, 70,000 10,000 29,63 ,80,000
06 fcIB rcrmrr ?r ~,xp:r ~ 10, 78,45,05,000 17,49,000 10, 78,62,54,000
~ 1,41,00,000 0 1,41,00,000'
• cl1fu1P:li:h <fi\ ~?r~ 07 ~ 85,17,73,000 21,53, 16;000 1 ,06, 70,89,000
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08 ~~om~~ ~ 2, 75,63,03,000 5,45,000 2, 75,68,48,000
~ 3,00,00,000 0 3,00,00,000
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09 ~~?f~,xp:r ~ 9,11,55,000 10,000 9,11,65,000
~ 1,10,00,000 0 · 1,10,00,000
10 cH ~ 4,07 ,60,89,000 18,30,00,000 4,25,90,,89,000.
~ 15,28,00,000 0 15,28,00,000
11 ~~m~?r~ ~ 30,59,25,000 25,000 30,-59,50,000
,xp:r_ ~ 75,30,00,000 5,00,000 75,35,00,000
12. ~rcNflT?f~,xp:r ~ 1,51,59,68,000 1,30,82,50,000 2;82,42,18,000
~ 5,02,50,000 0 5,02,50,000
13 ~ ~ 1,81,93,16,000 4,75,000 1,81,97 ,91,000
~ 50,25,000 0 50,25,000
14 . ~ ~ ?r ~ ,xp:r ~ 1,11;88,64,000 10,000 1,11,88,74,000
15 ·~ ~ 34lll<il-lHl•fa -~ 34,80,24,000 0 34,80,24,000
' ~~~~ ~ 14,09,00,000 0 14,09,00,000
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16 ~q-J&f ~ 11,21,27,000 I 20,000 11,21,47,000
~ 50,10,000 0 50,10,000
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17 l-lE;<hlfl:dl ~ 60,99,55,000 0 60,99,55,000
~ 36,16,92,000 0 36,16,92,000
18 ~ ~ 22,13,22,000 20,000 · 22, 13,42,000
~ 3,17,50,000 0 3,17,50,000
19 ·~~qfum:~ ~ 3,65,07,15,000 13,80,000 3,65,20,95,000
~ 18,99,90,000 0 18,99,90,000
220 ( 2) ~~l~ll~ ~, ~ 9 ~ 2008
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20 ~~~ ~ 2,SO,S5, 71,000 5,00,000 2,50,60, 71,000
~- 35,84,60,000' 0 35,84,60,000
21 3lfqffi~~fcMPT~ ~ 21, 73,36,000· 0 21, 73,36,000
~~- ~ 2,24;28,20,000 0 2,24,28,20,000
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22 ;rmlmfff.T~W-fiffifcMllT- ~ 1,53,41,000 0 1,53,41,000
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23 ~~fcMPT ~ 1,27,18,67,000 1,10,000 1,27 ,19, 77,000
~ 2, 76,29,30,000 20,00,000- 2, 76,49,30,000
- 24 ~Rmurffi-~~~ ~ 2,68,43,07,000 3,70,50,000 · 2,72,13,57,000
~ 5,00, 19,08,000 1,30,000 5,00,20,38,000
25 ~ mq;r fcMT7T ~ ~ ~ 65,64,82,000 50,009 65,65,32,000
~- ~ 48,87 ,00,000 0 48,87 ,00,000
26 ~fcMPT~~~ ~ 15,14,48,000 0 15,14,48,000
27 ~M8:lT. -~ 10,75,60, 71,000 3,20,000 IO, 75,63,91,000 .
~ '59,40,10,000 0 59,40,10,000
28 ~~~ ~ 16,84,90,000 45,25,000 17 ,30, 15,000
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29 ~ lmTfH ~ ~ ~ 95,55,55,000 15,~0,39,000 _l,11,15,94,090
~ 10,00,00,000 0 10,00.,00,000
ma'am Wlfiur W-fiffi fcMT7T ' 30 ~ 3,52,60,54,000 1,03,000 3,52,61,57,000
~~ft@~. t,ft 6, 78,00,000 0 6,78,00,000
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31 ~ 7,87,86,000 0 7 ,87 ,86,000
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32 ~fcMPT~~~ ~ 2S,51,50,000 10,000 25,51,60,000
~ 2,00,000 0 2,00,000
. 33 • J.t 1fa:1-r,11Rt ~ ~ 5,18,41,95,000 1,00;000 5,18,42,95,000
34 @ITT!'~ ~ . 24, 75,27 ,000 40,000 24, 75,67 ,ooo
~ 2,00,000. 0 2,00,000
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35 ~ -~ 1,28,68,000 10,000 1,28,78,000
~ 1,00,000 0 1,00,000
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36 ~ ~ 18,73,20,000 10,000 18, 73,30,000
~ l 0,00,00,000 . 0 10,00,00,000
37 ~ ~ 31,00,00,000 0 31,00,00,000
'-- ~ 19,16,00,000 0 19, 16,00,000
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38 ~ rc@ -3WWT cf;f ~m,r q{ ~ l ,34,00,21,000 0 1,34,00,21,000
5ITTf m qIBf ~ ~- ~ 71 ,87 ,80,000 0- 71,87,80,000
39 ~. ::wrftcfi •om~ ~ 4,68,15,66,000 50,000 4,68,16,16,000
m:a.-iur ~it~~- ~ l ,83,00,10,000 0 1,83,00, 10,000
,40 ~ fu'Writ~~ ~ 3,18,30,000 20,000 3,18,50,000 .
~ 38,88,00;000 0 38,88,00,000
41 ~~34<.\1-il-il ~ 17,76,15,87,000. 10,000. l 7, 76, 15,97 ,000
~ 7,91,34,88,000 10,00,000 7 ,91,44,88,000
42 ~ ~ 34<.\1-JHI it ~
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4,00,14,00,000 20,00,000 4,00,34,00,000
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43 @<i'i~~~ ~ 7,61,40,000 10,000 7 ,61,50,000
~ 30,00,00,000 0 30,00,00,000
44 ~ma.-n ~ 1,56,08,30,000 70,000 1,56,09,00,000
45 ~~f.mfur<Wf ~ 29,51, 16,000 0 29,51,16,000
~ 1, 79,50,00,000 0 l, 79,50,00,000
46 ~ ~ lcfilcil-41 ~ 8,13,00,000 0 8,13,00,000
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47 ~ ma.-n ~ ;;,.rmffi ~ 89,20,45,000 20,000 89,20,65,000
~R'Wf. ~ 29,97 ,00,000 0 29,97 ,00,000
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A9 ~'J\lra~ ~ 30,10,70,000 0 30, 1 o, 70,000
so ~ ~ cfil'-11-<:11.I~ ~ it 1,53,42,000 0 1,53,42,000
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51 ~~~~ ~ 4,96,80,000 0 4,96,80,000
53 ~·'J\lfu 34'-!t-il-i k11fa ~ 16,46,56,000 0 .16,46, 56,000
~ ~ ~ ~ ~ 1 s,00,00,000 0 1 s,00,00,000
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54 ~ ~-IT-f Q;cf fua:11 U ~ ~ 23, 75,00,000 0 23, 7 5,00,000
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·55 ~~~~B~ ~ 2,48,25,02,000 0 2,48,25,02,000
~- ~ l2,75,00,000 0 12,75,00,000
56 ~ ~ 29,95,80,000. 10,000 29,95,90,000
~ 70,03,000 0 70,03,000
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57 ~ mmH fcn:rf!T u ~ ~ 55,94,65,000 0 55,94,65,000
fu~if * ~ !ITl't qf{>-1l(jf•ll~--
58 ~~~Q;cf~~- ~ 3,53, 19,65,000 10,00,000 3,53,29,65,000
' P.:-ffllfmcf~~- ~ 5,00,000 0 5,00,000
59 -~ ~ miftur fuetml fcn:rf!T ~ 1,62 ,00 ,00 ,000 0 1,62,00,00,000
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60 ~I qp,ljj(jf..Jl~B~~ ~ 27 ,98,00,000 0 27,98,00,000
64 ~~3q41G-141 ~ 5,65,42,52,000 10,000 5,G'i,42,62,000
~ 4,07 ,65,61,000 0 4,07 ,65 ,61 ,000
65 . fcmm fcn:rf!T ~ 8,80,30,000 10,000 8,80,40,000
~ 10,000 0 10.000
66 ~qif~ ~ 38,96,70,000 0 38, 96, 70,000
~ 58,80,000 () 58,80,000
67 ~q; Rllfur ffl-:~ ~ 1,61,41,64,000 10,00,000 l ,61,51,64,000
tm ? ''i() ,40' 15 1000 0 2,50,40, 15,000 .:
68 ~ ~ 3qljj(jf..JI U ~· 2,00,000 0 2,00,000
~ ~qi Rllfur ffl-~. ~ 1,02,08,3~,ooo 0 l ,02,08,31,000
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69 ~ ~ Q;cf ~ ~- ~ 3,50,55, 70,000 0 3,5o'.5s,7o,ooo
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71 ~ st1~W1i:fi'l Q;cf ~ stmW1i:fi'l ~ 27 ,62,00,000 0 27 ,62,00,000
75 ~ ffiW-H fcn:rf!T if ~ ~ 54,?0,00,000 0 54 ,50,00,000
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76 ~ f.n:rtur fcn:rf!T if ~ ~ 3,00,00,00,000 0 3 ,00,00 ,00,000
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77. RJc,5mg< l:MllT ~ ~ ~- ~ 15,00,00,000 0 15,00,00,000
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79 ~ mE:Tf fcri:rrrr ff~ ~ 1,70,80,15,000 4,20,000 l, 70,84,35,000
e<P-1'. ~ 27 ,50,00,000 0 27 ,50,00,000
80 ~~u;,r~m<fi) ~ 6, 71, 74,27 ,000 0 6, 71, 74,27 ,000
~~- ~ 53,44,00,000 0 53,44,00,000
• ' 81 ;:pro,.f~<fiT~~ ~ 5 ,02,89 ,30,000 1 o,oo,00,000 5, 12,89,30,000
~ 15,00,00,000 0 15,00,00,000
82 ~ ~ 3441-iHI ~ ~ 2,21,40,10,000 .o 2,21,40, i 0,000
~ ~ ~ lJ;jf ~ 41,27 ,00,000 0 41,27 ,00,000
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·33 ~ ~ 3q4'1;jj1J ~ ~ 21,48,85,000 0 21,48,85,000
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~lf- ~ 1,27 ,88,55,03,000 14,62,41,60,000 1,42,50,96,63,000
it~ 44,57, 78,97 ,000 6,83,66,68,000 51,41,45,65,000
~~ 1, 72,46,34,00,000 21,46,08 ,28 ,000 1,93,92,42,28,000
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~ 305Sfit. 112/21-3:V>ll./v. Tf./08.-'lffia * ~'tlR * ~ 348 * (SfUs (3) *~ii 0~1(~11'?
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220 (6)
Short title.
Issue of Rs. 193!12,
42,28,000 from and
out of the Consoli
dated Fund of the
Stale fo1· the Finon
ci al Year 2008-
20! ► 9.
Appropriation.
No. of
Vote
( J)
CHHATTISGARH ACT
(No. 5 CJf 2008)
THE CHHATTISGARH APPROPRIATION (No. 2) ACT, 2008
An Act to provide for the withdrawal of certain sums from. and out of the Consoli
dated Fund of the state of Chhattisgarh for the services of the Financfal Year 2008-01).
Be it enacted by the· Chhattisgarh legislature in the Fifty-Nine year of the Rq1uhlic of
India as follows :-
I.
2.
3.
This Act may he called the Chhattisgarh Appropriation (No. 2 ) Act, 2008.
From and out of the Consolidated Fund of the State of Chhattisgarh there may k paid
and applied sums not exceeding those specifiet.l in column (3) of the Sdwduk amount
. ing in the aggregate to the sums of including the sums those specified in coiumn (3) or
the schcdtJlc of the Chhattisgarh Appropriation Act, 2007 Ninteen Thnu\,llld Three
Hundred Ninety Two Crores Forty Twu Lakh Twenty Eight Tho11sa11d rupce.s towards
defraying the several charges which will come in the course of pay.rncnt during the
financial year 2008-2009 in respect ofservices specified in column (2) of the schedule.
The sums authorised to be withdrawn from and out of the Consolidated Fund of the
State of Chhattisgarh.hy this_Act, shall.be appropriated for the services and purposes
• expressed in the Schedule in relation to the said year.
THE SCHEDULE
( See Section 2 and 3)
'\
Services and Sums not exceeding
-
Purposes Voted by the · Charged on Total
Legislative Consolidated
Assembly · Fund
_(2) (3) ~
Rs. Rs. Rs.
Charged Appropriation- ·Revenue 0 12,53,81,70,000 I 2,5\81,70,000
Interest Payments and
Servicing of Debt.
Charged Appropriation- Capital 0 6,83, l0,38,000 6,83, I 0.38.000
Public Debt.·
01 General Administration Revenue 55,87,43,000 7, I 0,83,000 62.98,26,000
Capital 15,00,000 0 15,00,000
02 Other expenditure pertaining Revenue 4,52,4~000 0 4,52;42,000
to General Administration
. Department.
03 Police Revenue 6,31,94,57 ,000 26,00,000 6,32,20,57 ,000
Capital. 2,00,00,000 0 2,00,00,000
..
mfl~ll~ ~, ~ 9 ~ 2008 220 (7)
. (1) (2) (3)
Rs. Rs. Rs.
04 Other expenditure pertaining Revenue 23,51,99,000 0 23,51,99,000
to Home Department. Capital 63,09,000 0 63,09;000
05 Jail Revenue 29,63,70,000 10,000 29,63;80,000
06 Expenditure pertaining to Revenue l 0,78,45;05,000 . 17,59,000 1 o, 78,62,54,000
• Finance Department.
I •
1,41,00,000 0 1,41,00,000 . Capital
07 Expenditure pertaining to Revenue 85,17,73,000 21,53,16,000 l,06,70,89,000
Commercial Tax Depart~ent.
a
08 Land revenue and district Revenue 2,75,63,93,000 5,45,000 2,75,68,48,000
administration. Capital 3,00,00,000 0 3,00,00,000
09 Expenditure •pertaining to Revenue 9,11,55,000 10,000 9,11,65,000
Revenue Department. Capital 1,10,00,000 0 1, l 0,00,000
10 · Forest Revenue 4,07 ,60,89,000 18,30,00,000 4,25,90,89,000
Capital 15,28,00,000 0 15,28,00,000
11 Expenditure pertaining to Revenue 30,59,25,000 25,000 30,59 ,50,000
Commerce and Industry Capital 75,30,00,000 5,00,000 75,35,00,000
Department.
.
12 Expenditure pertaining to Revenue 1,51,59 ,68,000 1,30,82,50,000 . 2,82,42,18,000
Energy Department. Capital 5,02,50,000 0 5,02,50,000 ..
. 13 Agriculture Revenue 1,81,93,16,000 4,75,000 1,81,97;91 ,000
Capital 50,25,000 0 50,25,000
14 Expenditure pertaining to Revenue 1, 11,88,64,000 10,000 I, 11,88,74,000
Animal Husbandry
Department.
15 Financial assistance to three Revenue 34,80,24,000 0 34,80,24,000
tier Panchayati Raj Institu- Capital 14,09,00,000 0 14,09,00,000
tions under Scheduled
• Caste Sub Plan.
16 Expenditure pertaining to Revenue 11,21,27,000 20,000 11,21,47,000
Fisheries Department. Capital 50,10,000 0 50, 10,000
17 Co-operation Revenue· 60,99,55,000 0 60,99,55,000
Capital. 36, 16,92.000 0 36, 16, 92,000
18 Labour Revenue 22, 13,22,000 20,000 22,13,42,000 • Capital 3, 17 ,50,000 0 3, 17,50,000"
19 Puhlic Health and Family Revenue 3,65,07 .15,000 13,80,000 3,65,20,95,000
Welfare. Capita! 18,99,90,000 0 18,99,90,000
20 Public Heallh Engineering Revence. 2,50,55,71,000 5,00,000 2,50,60,71,000
Capital· 35,84,60,000 0 . 35,84,60,000
220 (8) ~ffi~11~ ~. ~ 9 ~ 2008
(1) (2) (3) ..
_.,- Rs. Rs. Rs.
21 Expenditure pertaining to Revenue 21,73,36,000 0 21,73,36,000
Housing and Environment · Capital . 2,24,28,20,000 0 2,24,28,20,000
Department.
J,2 . Urban Administration and Revenue 1,53,41,000 0 1,53,41,000
Development Department-
Urban Bodies. •
23 Water Resources Department Revenue 1,27, 18,67,000 1,10,000 I ,27, 19,77 ,000
I
Capital ·2,76,29,30,000 20,00,000 2,76,49,30,000 ..
24 Public works-roads and Revenue 2,68,43,07,000 3,70,50,000 2, 72, 13,57 ,000
bridges. Capital 5,00,19,08,000 1·,30,000 5,00,20,38,000
25 Expenditure pertaining to Revenue 65,64,82,000 50,000 65,65,32,000
Mineral Resources Depart- Capital 48,87 ,00,000 0 48,87 ,00,000
merit. •
26 Expenditure pertaining to Revenue 15,14,48,000 0 15, 14,48,000
Culture Department.
27 School education Revenue 10,75,60,71,000 3,20,000 10,75,63,91,000
Capital 59,40,10,000 0 59,40, I 0,000
.
28 State Legislature Re.venue 16,84,90,000 45,25,000 17,30, 15,000
29 Administration of Justice Revenue 95,55,55,000 15,60.39,000 l,11,15,94,000
and Elections. Capital 1 o,oo,00,000 0 I 0,00,00,000
30 Expenditure pertaining to Revenue 3,52,60;54,000 1,03,000 3,52,61,57 ,000
Panchayat and Rural Capi~l 6,78;00,000 0 6,78,00,000
Development Department.
31 Expenditure pertaining to Revenue 7 ,87 ,86,000 0 7,87,86,000
Planning Economics and
Statistics Department.
32 Expenditure pertaining to Revenue 25,51,50,000 10,000 25,51,60,000
.,
Public Relations Depart- Capital '.2,UU,UUU 0 2,00,000
ment.,
33 Expenditure pertaining to Revenue 5,18,41,95,000 1,00,000 5, 18,42,95,000 ..
Tribal Welfare Department.
.34 Expenditure pertaining · to Revenue 24,75,27,000 40,000 24,75,67,000
Social Welfare Department. Capital 2,00,000 • 0 2,00,000
35 Expenditure pertaining to Revenue 1 ,28,68,000 10,000 1;28,78,000
Rehabilita~ion Department. Capital 1,00,000 0 1,00,000
36 Transport Revenue 18,73,20,000 10,000 . ·I 8,73,30,000
Capital 1 o,oo,00,000 0 l 0,00,00,000
~ffi~ll<Z ~, ~ 9 ~ 2008 220 (9)
( 1 ) (2) (3)
Rs. Rs. Rs.
'!-7 Tourism Revenue 31,00,00,000. 0 31.00,00,000
Capital 19, 16,00,000 ·o 19J 6.00,000
3:{ Grant from centre· on the Revenue 1,34,00,21,000 0 1.34,00.21.000
basis of Twelth Finance Capital 71,87,80,000 0 71.87 .80.000
Commi~sinn Recommendation .
•
39 Expenditure pertaining to Revenue 4,68, 15,66,000 50,000 4.68.16.16.000
FooJ. Civil Supplies and Capital 1,83,00, I 0,000 {) l .83,00, 1 ().()00
Consumer Protection
• Dep;,.rt men t.
40 Expenditure pertaining to Revenue 3, 1_8,30,000 . 20,000 · 3.18.50.000
Ayacut Department. Capital 38,88,00,000 0 38.88,00,000
41 Tribal Areas Sub-plan Revenue 17,76, 15,87,000 10,000 17,76, 15.97.000
· Capital 7,91,34,88,000 10,00,000 7, 91.44.88.000
42 Public W6rks relating to Capital 4,00,14,00,000 20.00,000 4,00.34,0(),000
Tribal Areas Sub-Plan-
roads and bridges.
43 Expenditure pertaining to Revenue _ 7 ,61,40,009. 10,000 7,61,50,000
Sports and Youth Welfare Capital 30,00,00,000 0 30.00.00.000
Department.
44 Expenditure pertaining to Revenue 1,56,08,30,000 70,000 1,56,09,00,000
"Higher Education Depart-
ment.
45 Minor Irrigation Works · Revenue- 29,51, 16,000 0 29.51.16.000
Capital 1,79,50,00,000 0 1.79.50.00.000
46 Expcndilllff', pertaining to Revenue 8, 13,00,000 0 8, 13,00,000
Science and Technology
/
Department. I
47 Man-Power Planning and Revenue 89,20,45,000 20,000 89.20.65.000
Technical Education Capital 29,97,00,000 () 29,97.00,000
Department.
.. 49 Expenditure pertaining to Revenue 30, I 0,70,000 () 30.10,70.000
Scheduled Caste Welfare.
50 Expenditure pertaining Lo Revenue 1,53,42,000 0 1.5:(42,000
20 Point fmplementation
Department.
51 Expenditure pertaining to Revenue 4,96,80,000 0 4,96,80.000
Religious Trusts and
Endowments Department.
)
220 (10) ~fih-111~ m, ~ 9 3lW 200s
( l ) .(2)·
53 Financial· assistance to
Urban bodies · under
Scheduled Caste Sub
Plan.
54
55
56
57
58
59
Expenditure pertaining to
Agricultural Research and
Education.
Expenditure pertaining to
Women and Cl:ild Welfare.
Rural Industries
Exter_nally aided Projects
pertaining lo Water Resour
ces Department.
.
Expenditure on Relief on
account of Natural Calami
ties and Scarcity.
Externally aided Projects
pertaining to Panchayat
and· Rural Development
• Departi11ent.
60 · Expenditure pertaining to
· District plan schemes.
64 Schedulc.d Caste Suh Plan
65 Aviation Department ,. . .
Reven!Je
Capital
Revenue
Revenue
Capital ·
Revenue
Capital
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
66 Welfari> nf Backward Classes Revenue
Capital
67 Public Works-Iluildings Revenue
68 Public works relating to
Tribal Areas Sub-Plan
Buildings.
Capital
Revenue
Capital
Rs.
16,46,56,000
15 ,00,00,000
23,75,00,000
2,48,25,02,000
. 12,75,00,000
29,95,80,000
70,03,000
55,94,65,000 .
3,53, 19,65,000
5,00,000
.
l ,62;00,00,000
27 ,98,00,000
5,65,42,52,000
4,07 ,65,61,000
8,80,30,000
10,000
38,96,70,000
)~.80,000
_ l ,61,41,64,00O.
2,50,40, 15,000
2,00,000
1,02,08,31,000
69 Expenditure pertaining to ·. Revenue 3;50,55,70,000
Urban Administration and
Development Department-
Urban Welfare.
71 · Infori11ation Technology
arid Biotechnology.
Revenue 27 ,62,00,000
/
(3)
Rs,
0
0
0
0
0
10,000
0
0
10,00,000
0
0
0
10,000
0
I0,000
0
·()
0
10,00,000
0
()
0
0
0
Rs.
16,46,56,000
15.00,00.000
23,75,00.000
2A8,2s,02:ooo
! 2,75,00,000
29, 95, 90,000
70,()3,000
55.94,65,000
3,53,29,65,000
5,00,000
] ,62,00,00,000
27 ,98,00,000
· 5,65,42,62,000
4,07,65,61,000
8,80,4(\000
10,000
38, 96, 70,000
58.80,000
! .(i 1.51,64.000
2.'i0,40, 15.()0()
2,00,000
1.02.08,31,000
~.50,55,70,000
27 ,62 .00,000
..
mfl~11~ ~. fe:;rtq; 9 ~ ·20os 220 ( 11)
(1) (2) (3)
Rs. Rs. Rs.
75 NABARD aided Projects Capital 54,50,00,000 0 54,50,00,000
pertaining to Water Resour-
ces Department.
76 Externally aided Projects Capital 3,00,00,00,000 0 3,00,00,00,000
pertaining to, Public Works
. Department.
•
77 .Externally aided Projects Revenue .15,00,00,000 0 15,00,00,000
pertai'ning to Development
of Tribal areas in Bilaspur
• Division .
79 Expenditure pertaining to Revenue 1,70,80,15,000 4,20,000 1,70,84,35,000
Medical Education Depart- Capital 27 ,50,00,000 0 27 ,50,00,000
· ment.
80 Financial assistance to Three Revenue 6,71,74,27,000 0 6,71,74,27,000
tier Panchayati Raj institu- Capital 53,44,00,000 0 53,44,00,000
tions.
81 Financial assistance to Urban Revenue 5,02,89,30,000 10,00,00,000 5, 12,89,30,000
bodies. Capital 15,00,00,000 0 15,00,00,000
82 Financial assistance to Three Revenue 2,21,40, 10,000 0 2,21,40, 10,000
tier Panchayati Raj Institu- Capital 41,27 ,00,000 0 41,27 ,00,000
tions under the tribal area
sub-plan.
83 Financial assistance to urban Revenue 21,48,85,000 0 21,48,85,000
bodies under the tribal area
sub-plan.
Total Revenue 1,27 ,88,55,03,000 14,62,41,60,000 1,42,50,96,63,000
Capital 44,57, 78,97 ,000 6,83,66,68,000 51,41,45,65,000
. Grand Total 1,72,46,34,00,000. 21;46,08,28,000 1,93,92,42,28,000
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