LexThe CHHATTISGARH APPROPRIATION (No. 3) ACT, 2003
Chhattisgarh · state statute
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8,00,00,000
-f, 10,68,000
5,71,25, 100
100
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12, 12,72,000
3, 78,66,000
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9,00,00,000
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2,30,00,000
5,99,00,000
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100
1,45,00,000
12, 12, 72,000
3,78,66,000
14,00,00,000
9,00,00,000
· 1,50,00,000
6,73,00,200
55,00,000
84,27,34,000
40,36,84,000
0 400
0 3,50,00,000
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~.67,77,49,650 92,21,000 3,68,69,70,650
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CHlIATTJSGARH ACT
(No. 15 or 2003)
THE CHHATTISGARH APPROPRIATION (No. 3) ACT, 2003
An Act to authorise payment and appropriation of certain further sums from
and out of the Consolidated Fund of the State of Chhattisgarh for the services of
the Financial Year 2003-2004.
Be it enacted by U1c Chhattisgarh Legislature in the Fifty-FourU1 year of the Republic
of India as follows :-
I.
2.
3.
·This Act may he called U1e Chhattisgarh Appropriation Act. 2003 (No. I 5 of 2603).
From and out of the Consolidated Fw1d of the State of Chhattisgarh there may
be paid and applied sums not exceeding those specified itf column (3) of the Schedule
amounting in the aggregate to U1e sums of Three Hundred Sixty Eight Crore Sixty
Nine Lakh Seventy Thousand Six Ilundred Fifty rupees towards defraying the several
charges which will come in the course of payment during tl1e financial year 2003-
2004 in respect of services specified in column (2) of tl1e schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund
of tl1e State of Chhattisgarh by tl1is Act, shall be appropriated for tl1c services and
pmposes expressed , in tl1c Schedule in relation to the said year.
THE scm=mGLE
(See Section 2 and 3)
No. of Vote Services and Sums not exceeding
purposes
Voted by the Charged on
Legislative Consolidated
Assembly Fund
(I) (2) ( 3)
Rs. Rs.
01 General Administration
...,
Revenue 2, 11,65 ,000 35,00,000
OJ Police Revenue 100 0
04 Other expenditure pertaining Revenue 10,00,000 0
to Home Department.
06 Expenditure pertaining to Revenue 5,08,00.100 0
Finance Department.
07 Expenditure_i pertaining to Revenue l.44, 75,000 0
Commercial Tax Department.
08 Land Revenue and District Revenue 3,26,49,500 0
Administration.
09 Expenditure pertaining to Revenue 50,00.000 0
Revenae Department.
10 Forest Revenue 6,55,00,100 0
424 (3)
Short title
J_,_sue of Rs.
368,69,70,650 from
and out of the
Consolidated Fund
or the State for the
.Fin:mcinl Year 2003-
2004.
Appropriation.
Total
Rs .
2,46,65,000
100
10,00,000
5,08,00, 100
3,44,7.5,000
3126.49,500
50,00,000
6,55,00.100
•
~24 (4) iJ'tl"i<l•I~ m;itr,t, ~ 25 3llffi! 2003
(I) (2) (3)
Rs. Rs. Rs.
11 Expenditure pertaining to Revenue 61,31,000 0 61 ,3 I ,000
Commerce and Industry
-
· Capital 0 35,56,000 3S,S6,000
Department.
13 Agriculture Revenue 19,67,000 0 19,67,000
14 Expenditure pertaining to Revenue 68,64,000 0 68,64,000 • Animal Husbandry Department.
IS Financial assistance to Three Revenue 100 0 100 l tier Panchayati Raj Institutions
under Special Component Plan
for Scheduled Castes.
16 Expenditure pertaining to Revenue 28,000 0 28,000
Fisheries Department.
19 Public Health and Family Revenue 2,00,00,200 0 2,00,00,200
Welfare.
20 Public Health Engineering Revenue 1,79,90,000 0 1,79,90,000
Capttal 100 0 100
23 Water Resources Department Capital 72,00,00,000 19,77,000 72,19,77,000
24 Public works-Roads and Capttal 20,00,000 0 20,00,000
bridges.
2S Expenditure pertaining to Revenue S0,00,000 0 50,00,000 .
Mineral resources Department.
26 Expenditure pertaining to Revenue 97,06,000 0 97,06,000
Culture Department.
27 School education Revenue 8,14,96,000 0 8,14,96,000
29 Administration of Justice and Revenue 17,97,86,100 0 17,97.86,100
Elections.
JO Expenditure pertaining to Revenue· 50,00, 100 0 S0,00, JOO '◄
Panchyat and Rural
Development Department.
3 I Expenditure pertaining to Revenue 57, 19,000 0 S7,19,000
Planning Economics and r
Statistics Department.
32 Expenditure pertaining to Revenue 1,95,00,000 0 l,9S,00,000
Public Relations Department.
ll Expenditure pertaining to Revenue l,10,27,000 0 1,10,27,000
Tribal welfare Department.
37 Tourism Revenue 1,00,00,000 0 1,00,00.000
39 Expenditure pertaining to Revenue I,56,00,100 0 l,56,00, JOO
Food, Civil Supplies and Capital 0 ·o 0
Consumer Protection
Department.
.i
S'tl'l'!l•I~ '!lul'!ll, ~ 253T'ffil 2003 424 (5)
(I) (2) (3)
Rs. Rs. Rs.
41 Tribal Areas Sub-plan Revenue 8,10,19,400 0 8,10,19,400
Capital 14,26,75,200 0 14,26,7S,200
44 Expenditure pertaining to f.levenue 1,20,00,000 0 1,20,00,000
Higher Education Department.
45 Minor Irrigation Works Capital 1,00,00,000 0 1,00,00,000_
47 Man-Power Planning and Capital 100 0 100
Technical Education
Department.
SJ Financial assistance to Urban Revenue 50,00,000 0 50,00,000
bodies under Special
Component Plan for Scheduled
Castes.
ss Expenditure pertaining to Revenue 5,04,97,000 1,88,000 5,06,8S,OOO
Women and Child Welfare. Capital 2,9S,7S,000 0 2,9S,75,000
S6 Rural Industries Revenue 1,46,28,6S0 0 1,46,28,650
57 Externally aided Projects Capital 2,30,00,000 0 2,30,00,000
pertaining to Water resour-
ces Department.
S8 Expenditure on Relief on Revenue S,99,00,000 0 S,99,00,000
account of Natural Calamities
and Scarcity.
60 Expenditure pertaining to Capital 8,00,00,000 0 8,00,00,000
District ·plan schemes.
64 Special Componeni Plan For Revenue 1, 10,68,000 0 I, 10,68,000
Scheduled Castes. Capital \71,2S,100 0 S,71,25,100
6S Aviation Department Revenue 100 0 100
66 Wefare of Backward Revenue 1,45,00,000 0 1,45,00,000
Classes.
-{
67 Public Works-Buildings Capital 12,12,72,000 0 12,12,72,000
.
68 Public Works relalif"\g to Capital 3, 78,66,000 0 3,78,66,000
Tribal Areas Sub-plan-
buildings.
69 Expepditure pertaining to Revenue 14,00,00,000 0 14,00,00,000
Urban Administration and
Development Department-
Urban Wettare.
7S NABARD aided Projects Capital 9,00,00,000 0 9,00,00,000
pertaining to Water Re-
sources Department.
',- ~--- ; ~ .
424 ( 6) EJ-<1/ll'I<! ~. ~ 25 3!'ffil 2003
,, (I) (2) (3)
Rs. Rs. Rs.
78 Externally Aided Projects Revenue 1,50,00,000 0 1,50,00,000
pertaining to Rural In-
dustries Department.
79 Expenditure pertaining to Revenue 6,73,00,200 0 6,73,00,200
Medical Education Capital 55,00,000 0 55,00,000
Department.
80 Financial assistance to Three Revenue 84,27,34,000 0 84,27,34,000
tier Panchayati Raj Institutions.
81 Financial assistance to Urban Revenue 40,36,84,000 0 40,36,84,000
bodies.
82 Financial assistance to Three Revenue 400 0 400
tier Panchayati Raj Institutions
under the tribal area sub-plan. I
,
83 Financial assistance to urban Revenue 3,50,00,000 0 3,50,00,000
bodies under the tribal area
sub-plan.
Total Revenue 2,35,87,36,150 36,88,000 2,36,24,24, 150
Capttal 1,31,90,13,500 55,33,000 1,32,45,46,500
Grand Total 3,67,77,49,650 92,21,000 3,68,69,70,650