The CHHATTISGARH APPROPRIATION (No.3) ACT, 2012
Chhattisgarh · state statute
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12 ~~«~~ ~ 5,00,00,00,000 0 5,00,00,00,000
13 ~ ~ 0 5,00,000 5,00,000
14 ~~«~~ ~ 1,03,40,000 0 1,03,40,000
. 15 ~ '111fcr 34~"1-ii~•fa ~ 18,50,00,000 0 18,50,00,000
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17 EH!<fiiltdl 75,00,00,000 0 75,00,00,000
18 wr . 7 ,56,84,000 0 7 ,56,84,000
19 ~~~qfum~ 30,20,00,000 0 30,20,00,000
20 ~~~ 50,00,000 0 50,00,000
21 3llqffi~~f<NlTT« 100 0 100
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23 ~mmr-r~ ~ 3,60,00,100 0 3,60,00,100
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24 ·~~cfil;;f-~~~ .·~ 2, 19, 77,000 0 2,19,77,000
~ 200 2,86,00,000 2,86,00,200
25 ~mtr-f~«~ ~ S0,00,000 0 50,00,000
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.~ 27 ~-~TT ~ 35,25,00,200 0 35,25,00,200 .. ...
" 29 ~~~~ ~ 3,10,90,000 0 3,10,90,000
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30 ~ 24,70,600 0 24,70,600
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31 ~.~awrei~® ~ 1,53,42,000 0 1,53,42,000
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32 ~ fcNrl-« ~ ~ 5,00,00,000 0 5,00,00,000
33 /~JRJi"11fa ~ 1,00,00,000 \\ 0 1,00,00,000
414 (2) ~ fffftfPr<'J m, ~ 1 317f«r 2012
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39 ~,~~~~ ITTlfq 3,03,67 ,00,000 0 3,03,67 ,00,000
ma.-iur~~~~- ~ 57 ,50,.00,000 0 57 ,50,00,000
41 ~~3q4);iH1 ITTlfq 96, 77, 14, JO 0 96, 77, 14,100
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44 ~~lT ~ 40,00,000 0 40,00,000/
45 ~~f.mfurffl ~ 700 0 700
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414 (4)
Short title.
Issue of Rs.
17,41,42,47,760
from andoutofthe
Consolidated Fund
of the State for the
Financial year
2012-2013.
Appropriation.
CHHA ITISGARH ACT
(No. 16 of 2012)
THE CHHATTISGARH APPROPRIATION (No. 3) ACT, 2012
An Act to authorise payment and appropriation of certain further sums from and
out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial
Year 2012-2013.
Be it enacted by the Chhattisgarh Legislature in the Sixty-third year of the Republic of
India; as follows :- ·
l.
2.
This Act may be called the Chhattisgarh Appropriation Act, 2012.
From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid
and applied sums not exceeding those specified in column (3) of the Schedule amount
ing in the aggregate to the sums of including the sums those specified in the column
(3) of the Schedule of the Chhattisgarh Appropriation Act, Seventeen Hundred Forty
One Crore Forty Two Lac Forty Seven Thousand Seven Hundred Sixty Rupees to
wards defraying the several charges which will come in the course of payment during
the financial year 2012-13 in respect of services specified in column (2) of the
Schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund
. of the State of Chhattisgarh by this Act, shall be appropriated for the services and
purposes expressed in the Schedule in relation to the said year.
THE SCHEDULE
( See Section 2 and 3 ) ·
No.of Services and• Sums. not exceeding
Vote Purposes.
(1) (2)
01 General Administration Revenue
\
03' Police Revenue.
Capital
05 Jail Revenue
06 Expenditure pertaining t.o Revenue
Finance Department.
08 Land revenue · and district Revenue
. administl'.ation.
Voted by the
Legislative
Assembly
Rs.
0
26,70,64,100
10,40,00,000
85,86,000
1,16,60,000
1,db,00.00Q
Charged on
Consolidated
Fund
(3)
Total
Rs. Rs.
1,00,00,000 1,00,00,000
0 26,70,64,100
0 10,40,00,000
0 85,86,000
0 1,16,60,000
. 0 1,00,00,000
. ., ;;~,.. ;'~f, ,.'~.{; .. '.'l:.1~•-
.·
....
(1) (2)
Rs.
11 Expenditure pertaining to
Commerce and Industry
Department.
Revenue 10,35,00,000
12 Expenditure pertaining to
Energy Department.
Capital 5,00,00,00,000
13 Agriculture Revenue 0
14 Expenditure pertaining to Revenue
Animal Husbandry
Department.
15 Financial assistance to three Revenue
tier Panchayati Raj Institu-
tions under Scheduled
- Caste Sub Plan.
17 Co-operation Revenue
18 Labour Revenue
I
19 Public Health and Family Revenue
Welfare.
·· . 20 Public Health 1Engineering Revenue
. 21 Expenditure pertaining to· Revenue
Housing and Environment
Department.
23 Water Resources Department_-· Revenue
24 Public works-roads and
bridges.
25 Expenditure pertaining to
Mineral Resources Depart
ment.
27 · School education
29 Administration'of Justice
and Elections.
1
30 Expenditure pertaining to
Panchayat and Rural
Development Department.
. .. . '
3J':1 . Expenditure pertaining to
Planning Econ9in.ics and.
.. 1 . Statis'tic$-Dep~e,it: .
Capital
Revenue
Capital·
· Jlevenue
Revenue
Revenue
Revenue
Qq,ital
R~~nue •·
•,\, '\
1,03,40,000
18,50,00,000
75,00,00,000
7 ,56,84,000
30,20,00,000
50,00,000
100
3,60,00, 100
200
2,19,77,000
200
50,00,000
\
35,25,00,200
3,10,90,000
2~,70,600
.. 300
1,5~42,000
(3)
Rs.
0
0
5,00,000
0
0
0
0
0
0
0
0
0
0
2,86,00,000
0
0
0
0
0
414 (5)
Rs.
10,35,00,000
5,00,00,00,000
5,00,000
1,03,40,000
18,50,00,000
75,00,00,000
7 ,56,84,000
30,20;00,000
· 50,00,000
100
3,60,00,100
200
2,19,77,000
2,86,00,200
50,00,000
35,25,00,200
3,10,90,000
24,70,600
300
1,53,42,000
414 (6) n ~ ~ ~'ff~ll~ ~. 1 : , 2012
(1} (2) (l)
'
Rs. Rs> Rs.
32 Expenditure pertaining to Revenue 5,00,00,000 0 5,00,00,000
Public Relations Depart-
ment.
33 Expenditure pertaining to Revenue 1,po;bo,000 0 1,00,00,000
Tribal Welfare Department.
39 Expenditure pertaining to Revenue 3,03,67 ,00,000 0 3,03,67,00,000 . , ;-
Food, Civil Supplies and Capital 57 ,50,00,000 0 57 ,50,00,000
Consumer Protection
Department.
41 Tribal Areas Sub-plan Revenue 96,77,14,100 0 96,77,14,100
.Capital 59,27,30,500 0 59,27,30,500
44 Expenditure pertaining to Revenue 40,00,000 0 40,00,000
Higher Education Depart-
ment.
45 Minor.Irrigation Works Capital 700 0 700
47 Man-Power Planning and Revenue 3,00,95,000 l' 3,00,95,000
Technical Education Capital 1,00,00,000 0 1,00,00,000
Department.
48 Administration Upgradation Revenue 13,95,51,000 • 0 13,95,51,000
Grant Under Thirteenth . Capital 40,95,40,200 0 '40,95,40,200
Finance Commission.
55 Expenditure pertaining to Revenue 5,81,09,200 0 5,81,09,200
Women and Child Welfare.
56 Rural Industries Revenue 1,79,87,0()0 0 1,79;87,000
57 Externally aided Projects Capital 100 0 100
pertaining to Water Resour-
ces Department.
58 Expenditure on Relief on Revenue 200 0, 200
account of Natural Calami-.
ties and Scarcity.
64 Scheduled Caste Sub Plan Revenue 12,96,62,000 0 12,96,62,000
Capital 29,91,20,300 0 29,91,20,300
65 Aviation Department Revenue 20,00,00,000 .0 20,00,()0,000
i
66 Welfare of Backward Classes Revenue 38,00,000 0 38.~00,000 .
67 Public Works-Buildings
I
I . Revenue 8,84,660 0 8,84,660.·
Capital G9,92,0l,OOO 0 39,92;01;000
• , • . ,. I
(1) (2)
Rs.
68 · ,eublic works relating to Capital , 49,94,60,000
Tribal Areas Sub-Plan-
Buildings.
75 NABARD aided Projects· Capital 300
pertaining to V(ater Resour-
ces Department
f
76 Externally aided Projects Capital 1,500
J. pertaining to Public Works
Department.
79 Expenditure pertaining to Revenue 43,75,200.
Medical Education Depart-
ment.
80 Financial assismnce to Three Revenue l ,39,50,00,000
tier Panchayati Raj Institu-
tions.
81 Financial assistance to Urban Revenue 20,00,00,000
bodies.
82 Financial assistance to Three Reveriue 1,04,50,00,000
tier Panchayati Raj Institu-
tions under the tribal area
sub-plan.
Total Revenue 9,48,60,92,460
Capital· · 7,88,90,55,300
Grand Total •17,37,51,47,760
•
(3)
Rs.
0
0
0
0
0
0
0
1,05,00,000
2,86,00,000
· 3,91,00,000
414 (7)
Rs.
49,94,60,000
300
. 1,500
43,75,200
1,39,50,00,000
20,00,00,000
1,04,50,00,000
9,49,65,92,460
7,91,76,SS,300
17,41,42,47,760
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