LexThe CHHATTISGARH APPROPRIATION (No.2) ACT, 2014
Chhattisgarh · state statute
Open in Lexace · Ask the AI about this act(
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~ 8,48,63,000 0 R,48,63,000
02 ~mrm-,fumrr ~ 21, 11, 90,000 () 21,11,90,000
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06 fu,;:i fum:t ii .:r-.W.:R W<l ~ 26.02,33,38,000 15,60,000 26,ll2.4!!. \l!l,000
~ 10,00,000 0 10,00.0litJ
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;I ;i"#.,r,, m7-I,
08 -q_~;,mfufmw.m_:r;:{ ~ 5,37,65,118,000 12,26,000 5,37,77,34,000
-~ 55,40,00,000 (I 55,40,00,000
09 ~ fu~ it #,;ir.r,, ~ ~ 14,31,73,000 10,000 14,Jt ,83,000
~ 25,00,000 0 25,00,000
10 q.l ~ 7, 74,69,26,000 26,45,30,000 8,01 .14,56,000
-~ 15,50,00,1100. 0 15.50,00,000 ·
11 ~ ~ WJfulWI it ~ 1,09,61.,00,000 35,000 1,09,61,35,()00
'Wif..ra~ .. ~ 37,33,00,000 15,011,000 37,48,00,000
12 ~ fulWl ~ w.ifw.l W<l mW:! 2,92,67,39,000 2;00.00,00,000 4,92,67,39,000
~ . 1,30,00,00,000 0 1,30,00,00,000
13 ~ ~ 19,32,88,38,000 9,511.000 19,32,97,88,000
~. 15,20,00,000 0 15,20,00,000
1 .. ':;~·11\,.\ fum-1 ii ~<l(, oQ<l ~ 3,07,30,94,000 20,000 3,07,31,14,000
~ 59,60,00,000 ·O 59,6,0,00,000
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~ 28, 90,30,000 0 28,90,30,000
18 P,lJt mR<{ 1, l 4;.93,37,000 20,000 1,14,93,57,000 ..
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u<ffit!ll~~. ~ 22'J.l'F.f 2014 274 (3)
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36 ~ ~ 45,72,94,000 20,l0,000 . 45,93,04,000
1t;it IO,0C,00,000 . 0 , I 0,00,00,000
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39 ~. ~~"m ~ 21,73,49,91,llO0 50,000 21,73,50,41,000
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itmif.ra<ll'<I.
40 ~fcowtitmffi.ra ~ 6,44,67 ,000 0 6,44,67,000
~- ~ 63,80,00,000 0 63,80,00;000
41 - ~~ ,3qu1-i1-t1 ~ 78,55,39,43,000 I0,000 78,55,39,53,000 .
t,it. 17, 14,65,30,000 l5;00,000 17,14,80,30,000
42 ~~JQUl-il-11 1t;it 4, 18,94,00,000 60,00,0Q0 4, 19 ,54,00,000
~~~r-itcf.f.ml'Jl<Jiltl-
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43 ~3ffi~~ ~ 58,20,58,000 25,000 · 58,20,83,000
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44 ~ffllltl ~ 5, 14,60,30,000 70,000 5,14,61,00,000
~ 7,l0,00,000. 0 7,10,00,000
45 ~~f.miul <JiTtl ~ 57,72,40,000 0 57,72,40,000
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46 • 3ffi 'ti:f.i IM j;J\ ~ I 2,80,00,000 0 12,80,00,000
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47 ~ ffllltl 3ffi~ ~ 2, I 9,94,00,000 20,000 2, I 9,94,20,000
·~fcrm.t. t,it 68,60,00,000 0 68;60,00,000
48 ~fc@aTIQ11T;ft~ ~ 4,93,26,62,000 0 4,93,26,62,000
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54 ~~~fu~ mmr 96,00,00,000 0 96,00,00,000
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55 •~~~~ ~ 7,72,35,82,000 10,000 7,72,35, 92,000
~a.m. ~- 51,62,00,000 () 51,62,00,000
56 lJ1mri.t.T ~ 73,48,51,000 10,000 73,48,61,000
~ 1,77,01,,000 0 1,77,01,000
57 siffi ffi1lWf fcl\:!Plit mifuo -~ 50,00,000 0 50,00,000
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S8 ~ ~an 'fci·~ ~ 4,32,85,84,000 0 4,32,85,84,000
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59 ~~ll11ftotW<fimfcl'mll mnc1 5,50,43,000 0 5,50,43,000
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~ "' . 4 t4hil•mt
60 t~~aii~~~ mnc1 84,00,000 0 84,00,000
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64 ~am\ 3Q41-iiwtl ~l'R<f 28,40,07,26,000 10,000 28,40,07,36,000
' { ft 7,90,00,05,000 0 7,90,Q0,05,000
65 ~f.nwt ~ 21.12,n.ooo 10,000 21,tl,113,000
66 f~ cl1l tfci ~foQ(i~cfi ~ 1,84,74,40,000 0 1,84, 7 4,40,000
en~. ~ 8,62,00,000 0 8,62,00,000
n ttr<fi f.mfur7.fil<-T-~ ~ 4, 16,09,44,000 40,00,000 4, 16,49,44,000
~ 3,62,34,45,000 0 3,62,34,45,000
68 ~~~,~ ~ 2,30,2S,SO,OOO 0 2,30,25,50,000
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69 -m"Jr-<mr-11.?ti~ ~ 6,47,77,16,000 0 6,47,77,16,000
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~ siltitfl14il.
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' ~~. ~ 39,50,00,000 ·O .19,50,00,000
80 ~~mi~m ~ 35, 16,39,Q4,000 0 35. !i;,::1,94,0v0
cit~~- ~ 2,03,00,00,000 0 2,03,00,00,000
81 ~ f.r~P-TI cf.\ fcm'l?.i ~ ~ l J,84,67,80,000
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~ 1,23,50,00,000 0 1,23,50,00,000
82 ~~~ °3mira,;n;f; ~ 20,58, 97, 75,000 20,58,97,75,000
~ ~ ~ mi ,tit 1,14,76,00,000 0 ! , 14,76,00,000
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83 ~~J4t11a-11 if; ~ 38,5S,45,000 0 38,55,45,000
~~~<ii~ ~ 53,00,00,000 0 53,00,00,000
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-tw.- -~ 4,-iu, u ,u,03,000 23,13,59,31,000 4,69,33,53,34 ,000
t(~ 89,83,64,69,000 12,32;fi4, 71,000 1,02, Hi,29,4('.,000'
~lW! 5,3fi,03,58, 72,000 3S,46,24,02,000 s, 71,49,82, 74,000
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274(6)
CHHAlTISGARH A(:'T
(No. 5 of 2014)
THE CHHATTISGARH APPROPRIATION (No.·2) ACl: 2014
An Act to authorise payment and appropriation of certain further sums from and out
. of the Consolidated Fund of the State of Chhattisgarh for the senices of the .Financial\ 'ear 20 I 4-
15.
Be it enacted by the · Chhattisgarh Legislature 111 the Sixty- fifth Year of the
Republic oflndia, as follows:-
Short title. I. This Act may be called the Chhattisgarh Appropriation Act. 20l4.
Issue of Rs.
5,71,49,82, 74,000
from and out of the
Consolidated Fund
of the State for the
Financial Year
2014-15.
Ap'propriation.
2.
3.
No.of
Vote
Services and .
Purposes
()) (2)
From and out of the Consolidated Fund of the State of Chhattisgarh there may he paid
and applied sums not exceeding those specified in column (3) of the Schedule amounting
in the aggregate to the sums of Fifty SevenThousand One Hundred Forty Nine Crore
Eighty Two Lakh Seventy Four Thousand Only rupees towards defraying the several,
charges which will come in the course of payment during the-financial year 2014-15 in
respect of services. specified in column (2) of the schedule.
The sums authorised to be paid and applied from and out of the Consolidated Fund of the
State of Chhattisgarh by th_is Act, shall be appropriated for the ser,ices and purposes
expressed in the Schedule in relation to the said year.
11-IE SCHEDULE
(See Section 2 and 3)
Voted by the
Legislative
Assembly
Rs.
Sums not exceeding
Charged on
Consolidated
Fund
(3)
Rs.
Total
Rs.
C_harged Appropriation- Revenue 0 19,22,19,65,000 19,22, 19,65,000
Interest Revenue Payments
and Servicing of Debt.
Charged Appropriation- Capit<!l 0 12,29,53,41,000 12,29,53,41,000
Public Debt.
01 General Administration Revenue 1,53, 12,()2,000 19,83,25,000 I, 72,95,27,000
Capital 8,48,63,000 · 0 8,48,63,000
02 Other expenditure pertaining Revenue 21, II, 90,000 0 21,11,90,000
to General Administration
Department.
03 Police Revenue 22,07,38,48,000 56,00,000 22,07, 94,48,000
Capital 35, 97,00,000 0 "35,97,00,000
~
•
274 (7)
(IJ (~) (3)
Rs. Rs. Rs.
04 Other cxpcndilllrc pertaining Rcn·nue 18,34, 78,000 0 18,34, 78,000
to l l11111c Dl·partmcnt.
05 Jail Revenue 1.01.23, 75,000 I0,000 1,01 ,23,85,000
116 Expenditure pcrtaming Revenue 26.02,33,.l8,000 15,60,000 26,02,48, 98,000
to Finance Department. Capital 10,00,000 0 10,00,000
117 hpcnditurl' pcrtaming Rcn:nuc 1,81,35,60,000 45,03,55,000 2,26,39,15,000
tn Commcrc,al la.x
Dcpanmc111
Ill! Lrnd rcn'.llUt' and d1stnc1 Revenue 5,.H,65,08,000 12,26,000 5,37,77,34,000
Adm 11w,1ra1 inn Capital 55,40,00,000 0 55,40,00,000
OIJ l·xpl·nditurc pertaining Kcn·nuc 14) 1,73,000 10,000 14,31,83,000
t\l Kcn:nuc Dcpartmcnl. Capital 25,00,000 0 25,00,000
1" Fnrl·,;t Rc,·enue 7, 7 4,69 ,26,000 26,45,.111.000 8,01,14,56,000
Capital 15,50,00,000 0 I 5,50,011,000
II Lxpcndilure pertaining Revenue 1,09,61,00,000 35,000 1,09,61,35,000
to C ommcn.:c and Capital 37 ,33,00.000 15,00,000 37,48,00,000
Industry Department.
12 1:xpcnditure pertaining Re,-cnuc 2.112,67,39,000 2,00,00,00.000 4,92,67,39,~00
to Energy Dcpm1mrnt. Capital 1,.l0,00,0U.000 0 1,30,00,00,000
i 3 ,\gnt'i.1lturc Ke venue 19,32.88,38,000 9.50,000 19,32,97,88,000
Capital I 5,20.00,000 0 15,20,00,000
14 l:xpcnditurc pertaining Revenue 3,07,30, 94,000 20,000 3,07,31, 14,000
to Animal lfusb,mdry Capital 59,60,00,000 0 59 ,60,00,000
Depanmcnt.
15 Financial assistance lo Revenue 3, 17,35,95,000 0 3, 17,35, 95,000
Threet i-~r Panchayati Raj Capital 36,24,00,000 () 36,24,00,000
lnstitut1ons under
Scheduled Caste Suh Plan.
16 Expenditure pertaining to Revenue 41,33,93,000 20,000 41,34, l 3,000
F ishcrics Department. Capital 75,10,000 0 75, 10,000
r,. .,_ ~ .''"...._,J'.7,1 ' 't'o-<1p_cra_tinn .,•, Revenue. I, I 0,36;86,000 15,000 1, 10;37,01,000 ',, ..
. ' ~. Capital 28,90,30,000 (I 28,90,30,000
~
274 (8) '-'rn ,,. !-1, ~2-,m;;f2014
'. ;
}
e
.. (l) - (2)
18
19
Labour
Public He;:ilth and Family
•"'1' 'Welfare.
20 l!P !Public Health Engineering
Revenue
Capital ·
Revenue
Capital
Revenue·
Capital
1,14,93,37,000
3,50,00,000
Ti ,92, ii 9, 90,000
n,21,so·.000
4,40,37,50,000' ·
44,51,25,000
2! · Expenditure pertaining to ·Revenue· '· 1,il7,96;40,000
Housing and Environment
Department.
Capital 3,36,05,00,000
22 ·· UrbafrAdministratfon arid Revenue ·'' ·' · 4,44,61,000
Devek,pment Departn1ent
Urban Bodies.
Z3 · · ' •W~for Resources
Department.
Revenu8"'' ,.,, '4,09,75,30,000
Capital 3,92,25,50,000
,, l•i l•t.'
24 ;. Pltbiic 1-.rorks-roads and
bridgeL
Revenue•H•' t'ct '6,08,13,34,000
Capital 10,81,19,00,000
,., .,,, '.
25 " ExfieMiturc pertaining to Revenue·',•',., 3,04,74,80,000
26
27
28
29
30
31
Mineral
Department.
resources Capital
·. ~ ·• t , · ;t ' •I,\(~ I, ,
· Expenc. .ture pertaining to Rlwenue
Culture Department.
School education Revenue.
Capital
State L :gislature Revenue
Administration of Justice Revenue
and Elections. Capital
Expenc iture pertaining to Revenue
Pancha rat and Rural Capital
Develo ,ment Department.
Expenc iture pertaining to Revenue
Plannir g Economics and
Statisti, :s.Departm.ent;
2,65,81,00,000
24,09,01 ,000
30,91,04,25,000
45, 12,60,000
36,51,20,000
2, 99 ,07 ,S0,000
13,00,00,000
21,41,33,84,000
6,56,05,00,000
25,84,47,000
(3)
Rs.
20,000
0
17 ,50,000
0
10,00,000
·o
G
o·
S,000'
t,io;ooo'
25,00,000
0
1,96,30,000
' 5,00,000
ti'
0
j,20,000
0
74,00,000
41,31,70,000
0
2,00,000
0
40,000
Rs.
1,14,93,57,000
· 3,50,00,000
11,93, 17,40,000
13,27,80,000
4,40,47,50,000'
44,51,25,000
i,Oi,~6,40,00u
3,36,05,00,000
4,44,66,000,
'4,09,76,40..,000
3, 92,50,50,000
6,08,13,34,000
10,&3, 15,30,000
3,04, 79,80,000
2,65;81 ,00,000
24,09,01 ,000
30, 91,07,45,000
45, 12,60,000
37,25,20,000
3,40,39,20,000
13,00,00,000
21,41,35,84,000
6, 56, OS, 00, 000
25,84,87,000
'\' ;J.,,; •
1, , !" ~ fr 1 l'-,
~+
(1)
32
33
34
35
.36
37
39
40
41
42
43
(2)
Expenditure pertaining
'io l'ublic Relations
Depa11mcnt.
l{xpendilure pertaining
10 Tribal welfare
Department.
Expenditure pe11aining
to Social welfare
Department.
Revenue
Capital
Revenue
Capital
Revenue
Capital
Expenditure pertaining to Revenue
Rehabilitation Department.
Transport Revenue
Capital
Tourism Revenue
Expe,iditure pertaining to
Food Civil Supplies and
Consumer
Department.
Protection
Expe11...;,;-..:: ;· ~.-,,.inim, to
Ayacut Department.
\
Tribal Areas Sub-plan
P~hlic Works relating to
Tribal Areas Sub-Plan
roads and bridges.
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Capital
Expenditure pertaining to Revenue
Sports and Youth Welfare Capital
Department.
·p .!
,.4~,, .):xpenditure,p~rta,i~1\ng,~? , Revenue -':i : .,.
Higher Education Capital
Department.
Rs.
88, 75,40,000
2,00,000
13,86,00,40,000
5,00,000
67,83,95,000
10,00,000
1,53,08,000
45,72,94,000
10,00,00,000
43,25,00,000
18,00,00,000
2'i, 73,49, 91,000
31,40,30,000
6,44,67,000
63,80,00,000
78,55,39,43,000
17, 14,65,30,000
4, 18,94,00,000
58,20,58,000
. 3,75,00,000
5, 14,60,30,000
7,10,00,000
(3)
Rs.
10,000
0
1,00,000
0
'10,0(!!)
0
0
20,10,000
0
0
0
50,000
0
0
0
10,000
15,00,000
60,00,000
25,000
0
70,000
0
27 4 ( 9)
Rs.
88, 75,50,000
!,00,000
13,86,01,40,000
5,00,000
F.7 llA H: llflfl
~,' l>J .,., ..,,.., 1 V V V
10,00,000
1,53,08,000
45, 93,04,000
I 0,00,00,000
43,25,00,000
18,00,00,000
21,73,50,41,000
31,40,30,000
6,44,67,000
63,80,00,000
78,55,39,53,000
I 7, 14,80,30,000
4, 19 ,54,00,000
58,20,83,000
3,75,00,000
5, 14,61,00,000
7, 10,00,000
274(111)
(I) (2) (3)
Rs. Rs. Rs.
45 Minor Irrigation Works Revenue 57, 72,411.000 fl 57,72,40,f!OO
Capital 5,4i,15,50,IIOO 0 5,41, 15,50,000
46 Expenditure pertaining to Revenue 12,80,00,000 () 12,80,00,001)
Science and Technology Capital 4, 90,00,000 fl 4. 90,00,000
Department.
47 Man-Power Planning and Revenue 2, 19,94,00,000 211,000 2.19,94,20,001)
Technical Education Capital 68,60,110,000 fl 611,60,00,000
Department.
•
48 Grant Under Thirteenth Revenue. 4,93,26,62,0110 fl 4, 93,2(1.62,000
Finance Commissi.on. Capital 3,26, 77,40,00t~ 0 '.\, 26,77 ,40,000
49 Expenditure pertaining to Revenue 96,52,40,000 0 96,52.40,0011
Scheduled Caste Welfare.
50 Expenditure pertaining to Revenue 2,30,08,000 0 Z.30,0ll,1100
20 Point Implementation
Department.
51 Expenditure pertaining to Revenue 8,87,80,000 o ·8,87,1111,000
Religious Trusts and
Endowments Department.
53 Financial assistance to Revenue 21,311,37,000 ti 21,30,37,000
Urban bodies under Capital 30.00,00,000 () 30,00,00,000
Scheduled Caste Sub Plan
,
54 Expenditure pertaining to Revenue 96,00,00,000 0 96,00,00,000
Agricultural Research and
Frlur:ation,
55 Expenditure pertaining to Revenue 7, 72,35,82,000 I0,000 7, 72,35,92,1100
Women and Child Welfare. Capital 51,62,00,000 0 5'1 ,62,00,000 .
56 Rural Industries Revenue 73,48,51,000 10,fl(HI 73,4!!,61,000
Capital':··
; .• ~~-
f,77,01,0UO I) 1,77,01,000
Jt,.
57 Extcmally aided Projects Capital 50,00,000 0 50,00,000
pertaining tcf Water .
t'esources Depari1i1ent. ·
58 Expenditure onRcliefon Revenue 4,32,85,84,000 0 4,32,85,84,000
..... t,.' ., ' , ,a(c\)lln't~i.; .~df4 q,)aii.i'rai ·i(.'.lll C·api'i~I
I •• • •• •_,j·;.: t-ih!~ .
' '. \ ·. ,:,,,. . ·, 20,00:000
')·'- 't
, , ·~ . ~ ......... , •.)•
0
•.,-:20;00:000 (J
Ca)amities and"Scardty. '·I t,• ••'' ,. . ',, ''
I
• I
. t
-~
274(11)
(1) (2) • (3)
Rs. Rs. Rs.
59 Externally aided Projects Revenue 5,50,43,000 0 5,50,43,000
Pertaining to Panchayat
and Rural Development
Department.
60 Expenditure Pertaining to Revenue 84,00,000 0 84,00,000
District plan schemes. Capital 52,00,00,000 0 52,00,00,000
64 Scheduled Caste Sub Plan Revenue 28,40,07,26,000 10,000 28,40,07,36,000
Capital 7,90,00,05,000 0 7,90,00,05,000
65 Aviation Department Revenue 21,12,73,000 10,000 21,12,83,000
66 Welfare of Backward Revenue 1,84,74,40,000 0 1,84,74,40,000
Classes and Minorities. Capital 8,62,00,000 0 8,62,00,000
67 Public works-Buildings Revenue 4,16,09,44,000 40,00,000 4, 16,49,44,000
Capital 3,62,34,45,000 0 3,62,34,45,000
68 Public Works relating to Capital 2,30,25,50,000 0 2,30,25,50,000
Tribal Areas Sub-Plan-
buildings.
69 Expenditure Pertaining to Revenue 6,47,77,16,000 0 6,47,77,16,000
Urban Administration and
Development Department-
Urban Welfare.
71 Information Technology Revenue 95,31,95,000 0 95,31,95,000
and Bio Technology.
75 NABARD aided Projects Capital 1,38,83,0_0,000 0 1,38,83,00,000
pertaining to Water
Resources Department.·
76 Externally aided Projects· Capital 3,00;00,00,000 0 3,00,00,00,000 ·
pertaining to Public Works
Department.
79 . Expenditure PertainiDg to ·. Revenue 3,56,80,30,000 4,20,000 · . 3,56,84.S0,~
Medwat Education Capital 39,50,00,000 0 39,50.~,~0
Department.
80 · Financial assistance to , Revenue 3~,!6,39,94,000 0 35,)6;39~~•4;000 '
• Three tier Panchyati Raj Capi~I · 2,0J~.M.000 ~- ·p13,00,00,000
Institutions.
'I.
274 (12)
(1) (2) (3)
Rs. Rs. Rs.
81 Financial assistance to Revenue 13,84,67,80,000 56,00,00,000 14,40,67,80,000
Urban bodies. Capital 1,23,50,00,000 0 1,23,,50,00,000
82 Financial assistance to Revenue 20,58,97,75,000 0 20,58,97, 75,000
Threee tier Panchayati Raj Capital 1,14,76,00,000 0 l,14,74i,OO,OOO
Institutions under the tribal
area sub-plan.
83 Financial assistance to Revenue 38,55,45,000 0 38,55,45,0QO
urban bodies under the Capital 53,00,00,000 0 53,00,00,000
tribal area sub-plan.
Total- Revenue 4,46,U,'4,03,000 23,13,59,31,000 4,69,33,53,34,000
Capital 89,83,64,69,000 12,32,64, 71,000 l,02,U,29,40,000
Grand Total 5,36,03,58, 72,000 35,46,24,02,000 5,71,0,82,74,000
,.