The CHHATTISGARH APPROPRIATION (No.3) ACT, 2016
Chhattisgarh · state statute
Open in Lexace · Ask the AI about this act'~lffle *~~~*
~ W@R(w-IT ~fucR)* ~
~ ~- ~ -it.2-22-M-tM~
~ I 38 fu. ~- ~. WIT<fi
30-05-2001."
¢il<R~
((M'tl•I~/~/ 09/2013-2015 ."
(I\JIQSI
(3Rl"r~l(0I)
1-1 I ftif.fil( ~ !-If.hi ~kl
~290] ~. ~. WIT<fi 25~ 2016- ~ 3, ~ 1938
~. WIT<fi 25~ 2016
~6906/m . 208/ 2 -~/~./~. lf./16 .-3dl-tl•I~ imrr-rnm~f.lJ.ti&lfuia ~flm~wricf> 21-07-2016cfil
~<#rr~~m~i.~~<#rr~*m~Ni<TT~i.
579
3«fl-a•1~ ~~* -m:r~"m~1~:m1-aR,
~-*·mat, ~ ~-
..
580 3ffil,(·lll~~. ~25~2016
0~l•WI~~
(~27~_2016)
~ <i'if' 2016-2017 <€t ~aif ~ ~ '3cffl'tl•I~ ~ <€t ~ f.ritJ if ~ ~
31TT ~ ~ ~ am ~Pl4l•I q;) ~o ~ ~ ~ ~ -
~ <f'f 2016 - 2.
2017<fi~u;,q,tt
.im ~ if "'
21,54,87,19,200
~ <lil fun iilT-TT.
~Tl. 3.
3dJ.:-1•,~(~"t't~f.tftnh)~~~(3)if~~~~c)ufum~om
34'41~11 <fil~mrft, ~"¥f<TT•Wd'l.:-t•I~ Rrf.:!mil~, 2016cFl~~~ (3)if
~~cfil .:-t~fc:ia <t>""BsQm~~m"'i.licR~~~~~mm~
~i~~mm'!<fil~~m. -it~~~ <2)if ~~m ~~~
~'a if, ~ qq 2016- 20 I 7 ~ ~ '!f@R ~~wit.
~~g;m3ca1.:-1•1~(~-t't~f.tfuif~~~'3Tt(344l~a ~~ ~ ~ ~
ufum , ~~qq ~~if~ if cnufu ~'3TT ~ ~ ~ ~ Rlf.i'41~a "t't
~ -
~cfil ~~~ f.iRfc:ifuia~~~ufum
~ fcitrR(-{'mIDU ~ f.tfu ~
~ mfuf
(I) (2) (3)
01 ~mm:-R"
03 ~
07 c1,fu1Qicfi <Rfcriwr
~ ~ cl:f<L
0
15,87,92,000
200
2,71,76,000
70,00,000
7,29,47 ,000
5,43,00,000
1,04,58,00,200
0
0
0
0
0
24,70,600
l,04 ,58,00,200
15,87,92,000
200
2,71,76,000
70,00,000
7,29,47,000
5,67,70,600
580 ( 1)
( 1) (2) (3)
~ ~ ~
08 ~~i'fm~-mrRR ~ 13,00,00,000 0 13,00,00,000
t,ft 100 0 100
10 q.f ~ 1,32,21,000 0 1,32,21,000
11 ~~;ropyfcnwy~ ~ 2,06,00,000 0 2,06,00 ,000
~oQ<I.
12 ~fulWY~~oQ<I t,ft 61,93,00,000 0 61,93,00,000
13 ~ ~ 22,46,00,300 0 22,46,00,300
14 ~fulWY~~oQ<I ~ 2,56,09,000 0 2,56,09,000
t,ft 22,20,000 0 22,20,000
15 ~~ 3q4);,t-1l~lli1 ~ 42,00 ,000 0 42,00,000
~ ~ ffi{ mm~
cfil~~ -
17 <·H\<filf'<a1 ~ 12, 15,00,000 0 12,15,00,000
19 (TT<fi~~qftm~ ~ 61,50,00,000 0 61,50 ,00,000
21 3Tlcfffi ~ ~ rcJlWT ~ t,ft 43,16,00,000 0 43, 16,00,000
~oQ<I.
23 ~mm:R"fulWY t,ft 100 0 100
24 (TTi;fi f.rn-furcfiT<:f-~ ~ ~ t,ft 600 0 600
26 ~fulWY~~ oQ<I ~ 3,50,00,000 0 3,50,00,000
27 ~ffi~ ~ 41,28,87,300 0 41,28,87 ,300
t,ft 1,42,00,00,000 0 1,42,00,00,000
28 ~fuUR~ ~ 6,08,000 0 6,08,000
29 ..:m:l~~f.rclfu.r ~ 1,50,00,000 1, 10,00,000 2,60,00 ,000
t,ft 50,80,000 0 50,80 ,000
30 "CfqT<@i'fmmmurmm ~ 2,65,03,60,000 0 2,65,03,60 ,000
rcJlWT~~oQ<I .
31 ~ , ~ i'fm~ 20,00,000 0 20,00,000
rcJlWT~~ oQ<I.
580 (2) 0mlt1•1~ (i~, ~ 25~ 2016
(1) (2) (3)
~ ~ ~
32 ~ rci'IWT# ~ ~ ~ 20, 14,00,000 0 20,14,00,000
33 ~ 1Ri:i;;iiia ~ ~ 6,25,00,000 0 6,25,00,000
36 ~ ~ 41,40,000 0 41,40,000
37 ~ ~ 2,09,01,400 0 2,09,01,400
i1t 14,98,82,000 0 14,98,82,000
39 '3Wl, ~ ~om ~ 37,00,00,000 0 37,00,00,000
~m&!Ulfu'IWT
#~~-
41 ~~ -34lil"1•1i ~ 2, 7 4,90,45,600 0 2, 7 4,90,45,600
i1t 86, 72,68,300 0 86, 72,68,300
42 ~~-34~1"1'11 i1t 700 0 700
#~men f.rmurcnr<f-
~am~.
43 ~am~~ ~ 100 0 100
44 ~-ro&n ~ 75,00, 100 0 75,00,100
47 ~mm.~ro&n ~ 9,94,06 ,100 0 9,94,06, 100
~ffifllRrci'IWT. i1t 3,06,00,200 0 3,06,00,200
51 ~-;i:Jffiam~ ~ 100 0 100
55 ~~~~# ~ 13,23,00, 100 0 13,23,00, 100
~~- i1t 8,07,000 0 8,07,000
56 mmwT ~ 5,00,000 0 5,00,000
58 ~~m~~ ~ 2,83,38 ,50,500 0 2,83,38,50,500
~ i;tifif~~~ -
64 ~°"1"1@-3441"1'11 ~ 1,05,50,92,600 0 1,05,50,92,600
i1t 27,74,60,200 0 27,74,60,200
66 ~ cflf ~ (slc"[email protected]; ~ 8,03,60 ,000 0 8,03,60,000
~ -
67 men f.rnfur cfif<f-mF! ~ 87,45,000 0 87,45,000
i1t 15,17,00 ,600 0 15,17,00 ,600
580 (3)
(I) (2) (3)
~ ~ ~
69 .fllfm~~mm 3,27,00,00 ,000 0 3,27,00,00 ,000
fumi-r-.fllfm~ .
71 $i-l~1f.ieR1 ~~-11 mmfiiif)) ~ 6,00,00,000 0 6,00,00,000
fmrrir. ~ 2,36,00,000 0 2,36,00 ,000
79 mttrrro~fum.r~ ~ 7,90,200 0 7,90,200
~~- ~ 5,25,00,000 0 5,25 ,00,000
81 .fllfm~cft~~ ~ 88,52,96 ,000 0 88,52,96,000
82 ~~,3q1.i),jt-1lifi ~ 2,48,00,000 0 2,48,00,000
~ ~ ~ "ffi!
mmm<it~~-
<WT- USJH·cf 16 ,43,02,52,600 1,05,92, 70,800 17,48,95,23 , 400
t(~ 4,05,91,95,800 0 4,05,91,95,800
~<WT 20,48,94,48,400 1,05,92, 70,800 21,54,87,19,200
~. WlTcfi 25~ 2016
~ 6906/"it. 208/2FS{/TJ:W../U. Tf./ 16.- ~ <li tifu-UR <li ~ 348 <li ~ (3) <li ~if~ fum.r cfil
ftl-l-l:[email protected] ~ WlTcfi 25-07-2016 cfi1 ~ ~ ~ <li ~ ~ ~~ flim~ t
0m1w 1~ ~~<); 'ITTl~om~l~:illjttl <,
~ -<li. ~. ~~-
580 (4)
CHHATTISGARH ACT
(No. 27 of 2016)
THE CHHATTISGARH APPROPRIATION (No.-3) ACT, 2016
An Act to authorise payment and appropriation of certain further sums from and out
of the Consolidated Fund of the State ofChhattisgarh for the services of the Financial Year2016-
2017.
Be it enacted by the Chhattisgarh Legislature in the Sixty- seventh Year of the
Republic oflndia, as follows:-
Short title. I. This Act may be called the Chhattisgarh Appropriation Act, 20 16.
Issue of 2.
Rs. 21,54,87,19,200
from and out of the
Co nsolidat ed Fund
of the State for the
Financial year
2016 -2017.
Appropriation . 3.
No.of
Vote
(I)
Services and
purposes
(2)
From and out of the Consolidated Fund of the State ofChhattisga rh there may be paid
and applied sums not exceed ing those specified in column (3) of the Schedule , including
the sums spec ified in co lumn (3) of the Schedule of the Chbattisgarh Appropr iation Act,
2016, amount ing in the aggregate to the sums of TwoThousand One Hundred Fifty Four
Crore Eighty Seven Lakhs Nineteen Thousand Two Hundred rupees towards defra ying
the several charges which will come in the cou rse of payment during the financia l year
2016 -2017 in respect of services and purposes specified in column (2) of the Schedu le.
The sums authorised to be paid and applied from and out of the Consolidated Fund of the
State of Chha ttisga rh by this Act, shall be appropriated for the serv ices and purposes
expressed in the Schedule in relation to the said financial yea r.
THE SCHEDULE
(See Section 2 and 3)
Voted by the
Leg is lative
Asse mbl y
Rs.
Sums not exceeding
Charged on
Consolidated
Fund
(3)
Rs.
Total
Rs.
Charged Appropriatio n- Revenue 0 1,04,58,00,200 1,04,58,00,200
Interest Payments and
Serv icing of Debt.
01 General Administration Revenue 15,87,92,000 0 15,87,92,000
03 Police Revenue 200 0 200
Cap ital 2,71,76,000 0 2,71,76,000
04 Other expenditure Revenue 70,00,000 0 70,00,000
pertaining to Hom e
Department.
06 Expendit ure pertaining Revenue 7,29,47,000 0 7,29,47,000
to Finance Department.
07 Expenditure pertaining Revenue 5,43,00,000 24,70,600 5,67,70,600
to Comme rcial Tax
Depa1tment.
580 (5)
(1) (2) (3)
Rs. Rs. Rs.
08 Land revenue and district Revenue 13,00,00,000 0 13,00,00,000
administration Capital 100 0 100
10 Forest Revenue 1,32,21,000 0 1,32,21,000
1 1 Expenditure pertaining Revenue 2,06,00,000 0 2,06,00,000
to Commerce and
Industry Department.
12 Expenditure pertaining Capital 61,93,00,000 0 61,93,00,000
to Energy Department.
13 Agriculture Revenue 22,46,00,300 0 22,46,00,300
14 Expenditure pertaining Revenue 2,56,09,000 0 2,56,09,000
to Animal Husbandry Capital 22,20,000 0 22,20,000
Department.
15 Financial assistance to Revenue 42,00,000 0 42,00,000
Three tier Panchayati Raj
Institutions under
Scheduled Caste Sub
Plan.
17 Co-operation Revenue 12, 15,00,000 0 12,15,00,000
19 Public Health and Family Revenue 61,50,00,000 0 61,50,00,000
Welfare.
21 Expenditure pe,taining Capital 43,16,00,000 0 43, 16,00,000
to Housing and
Environment Department.
23 Water Resources Capital 100 0 100
Department.
24 Public works-roads and Capital 600 0 600
bridges.
26 Expenditure pertaining Revenue 3,50,00,000 0 3,50,00,000
to Culture Department.
27 School education Revenue 41,28,87,300 0 41,28,87,300
Capital 1,42,00,00,000 0 1,42,00,00,000
28 State Legislature Revenue 6,08,000 0 6,08,000
29 Administration of Justice Revenue 1,50,00,000 I, 10,00,000 2,60,00,000
and Elections. Capital 50,80,000 0 50,80,000
30 Expenditure pe1taining to Revenue 2,65,03,60,000 0 2,65,03,60,000
Panchayat and Rural
Development Depaitment.
580 ( 6)
(I) (2) (3)
Rs. Rs. Rs.
31 Expenditure pertaining Revenue 20,00,000 0 20,00,000
to Planning Economics
and Statistics
Department.
32 Expenditure pertaining Revenue 20, 14,00,000 0 20,14,00,000
to Public Relations
Department.
..,..,
.).) Expenditure pertaining Revenue 6,25,00,000 0 6,25,00,000
to Tribal Welfare
Depaitment.
36 Transport Revenue 41,40,000 0 41,40,000
37 Tourism Revenue 2,09,01,400 0 2,09,01,400
Capital 14,98,82,000 0 14,98,82,000
39 Expenditure pertaining Revenue 37,00,00,000 0 37,00,00,000
to Food, Civil Supplies
and Consumer
Protection Department.
41 Tribal Areas Sub-plan Revenue 2,74,90,45,600 0 2,74,90,45,600
Capital 86, 72,68,300 0 86,72,68,300
42 Public Works relating Capital 700 0 700
to Tribal Areas Sub-
Plan-roads and
bridges.
43 Expenditure pertaining Revenue 100 0 100
to Sports and Youth
Welfare Department.
44 Expenditure pertaining Revenue 75,00,100 0 75,00,100
to Higher Education
Depa1tment.
47 Man-Power Planning Revenue 9,94,06, 100 0 9,94,06, I 00
and Technical Capital 3,06,00,200 0 3,06,00,200
Education Department.
51 Expenditure pertaining Revenue 100 0 100
to Religious Trusts
and Endowments
Department.
55 Expenditure pertaining Revenue 13,23,00, 100 0 13,23,00,100
to Women and Child Capital 8,07,000 0 8,07,000
Welfare.
56 Rural Industries Revenue 5,00,000 0 5,00,000
580 (7)
(I) (2) (3)
Rs. Rs. Rs.
58 Expenditure on Relief on Revenue 2,83,38,50,500 0 2,83,38,50,500
account of Natural
Calamities and Scarcity.
64 Scheduled Caste Sub Revenue 1,05,50,92,600 0 1,05,50,92,600
Plan. Capital 27,74,60,200 0 27,74,60,200
66 Welfare of Backward Revenue 8,03,60,000 0 8,03,60,000
Classes and Minorities.
67 Public Works-Buildings Revenue 87,45,000 0 87,45,000
Capital 15,17,00,600 0 15,17,00,600
69 Expenditure Pertaining Revenue 3,27,00,00,000 0 3,27,00,00,000
to Urban Administration
and Development
Department- Urban
Welfare.
71 Eletronics and Revenue 6,00,00,000 0 6,00,00,000
Information Technology Capital 2,36,00,000 0 2,36,00,000
Department.
79 Expenditure Pertaining Revenue 7,90,200 0 7,90,200
to Medical Education Capital 5,25,00,000 0 5,25,00,000
Department.
81 Financial assistance to Revenue 88,52,96,000 0 88,52,96,000
Urban bodies.
82 Financial assistance to Revenue 2,48,00,000 0 2,48,00,000
Threee tier Panchayati
Raj institutions under
the tribal area sub-plan.
Total- Revenue 16,43,02,52,600 1,05,92, 70,800 17,48,95,23,400
Capital 4,05,91,95 ,800 0 4,05,91 ,95,800
Grand Total 20,48,94,48,400 1 ,05,92, 70,800 21,54,87,19 ,200
Lex