LexThe CHHATTISGARH APPROPRIATION (No. 2) ACT, 2006
Chhattisgarh · state statute
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CHHAmSGARH ACT
(No. 16 of 2006)
THE CHHATTISGARH APPROPRIATION (No. 2) ACT, 2006
An Act to provide for the withdrawal of certain sums from and out of the Consoli
dated Fund of the state of Chhattisgarh for the services of the Financial Year 2006-07.
Be it enacted by the Chhattisgarh legislature in the Fifty Seven year of the Republ ic of
India as follows :-
Short dtle. I.
Issue or Rs. 13185, 2.
42,68,000 from and
out of the Coo-
solidated Fund or
the Sta le for lbe Fl-
nandal Year 2006-
2007.
Appropriation. 3.
No.of
Vote
· Services and
Purposes
(1) (2)
Charged Appropriation
Interest Revenue
Payments· and Servicing
of Debt
Charged Appropriation
Public Debt
This Act may be called the Chhattisgarh Appropriation (No. 2) Act, 2006.
From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid
and applied sums not exceeding those specified in column (3) of the Schedule amount
ing in the aggregate to the sums of including the sums those specified in column (3) of
the schedule of the Chhattisgarh Appropriat ion Act, 2006 Thirteen Thosand One
Hundred Eighty Five Crore Forty 1\vo Lakh Sixty Eight Thousand rupees towards
defraying the several charges which will come in the course of payment during the
financial year 2006-2007 in respect of services specified in column (2) of the schedule.
The sums authorised to be withdrawn from and out of the Consolidated Fund of the
State of Chhattisgarh by this Act, shall be appropriated for the services and purposes
expressed in the Schedule in relation to the said year.
IBE SCHEDULE
( See Section 2 and 3 )
Revenue
Capital
Sums not exceeding
Voted by the Charged on
Legislative
Assembly
Rs.
0
0
.. (3)
Consolidated
Fund
Rs.
12,48,23, 76,000
4,8? ,.57,01 ,000
·Total
(4)
Rs.
12,48,23,76,000
4,87,57,01,000 ·
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~~IJ:f, ~ 31 'l'R2006
(1)
01
(2)
General Administration Revenue
Capital
02 Other expenditure pertaining
to General Administration
Department .
Revenue
03
04
05
06
07
Police
Other expenditure pertaining
lo Home Department.
Jail
Expenditure pertammg to
Finance Department.
Expenditure pertaining to
Commercial Tax Department ,
08 Land revenue and district
administration.
09 Expenditure pertaining to
Revenue Department.
10 Forest
I I Expenditure pertaining to
Commerce and Industry
Department.
12 Expenditure pertaining to
Energy Department.
· I 3 Agriculture
14 . Expenditure pertaining to
Animal -Husbandry
Deparnnent.
15 Financial as.5istance to three
tier Panchayati Raj Institu
tions under Special Compo
nent Plan for Scheduled
Castes. ·
Revenue
Capital
Revenue
Capital
Revenue
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Capital
Revenue
Revenue
Capital
Revenue
Capital
Revenue
Capital
16 Expenditure pertaini~g to
Fisheries Department
Revenue
Capital
Rs.
43,06, 15,000
10,00,000
3,90,38,000
4,45, 15,95,000
I0,000
8,70,68,000
10,00,000
32,94,97,000
8,89,23,47,000
3,85,00,000
62,24,49,000
1,84,00,000
1,76,30,90,000
4,08,15,000
6,57,08,000
I, 10,00,000
3,0 I, 16,34,000
I0,23,00,000
28,21, 18,000
68,41,00,000
1,92,41, 72,000
1,14,17,52,000
75,00,000
73,49,25,000
10,000
23,28,27,000
10,80,00,000
1,58,95,000
50,00,000
(3)
Rs.
6.68.50 .000
0
0
22,00,000
0
0
0
11,000
11,35,000
0
19,05,76,000
0
2,55,000
0
10,000
0
13, 15,00 ,000
0
25,000
15,00,000
I ,0 I ,69 ,28,000
1,20,000
0
1,00,000
0
0
0
1;10,000
0
238 (7)
(4)
Rs.
49.74.65.000
10,00,000
3.90,38,000
4,45,37,95,000
10,000
8,70,68,000
10,00,000
32,95,08,000
8,89,34,82,000
3,85,00,000
81,30,25,000
1,84,00,000
1,76,33,45,000
4,08,15,000
6,57,18,000
1, I0,00,000
3, 14,3 t ,34,000
I 0,23,00,000
28,21,43,000
68,56,00,000
2,94,11,00,000
1,14,18,72,000
75,00,000
73,50,25,000
10,000
23,28,27,000
10,80,00,000
7 ,60,05,000
50,00,000
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238 (8) ~~.~31~2006
~
(1) (2) (3) (4)
Rs. ...
Rs. Rs.
~~
.• ,
17 Co-operation 29 ,08,07 ,000 0 29 ,08,07 ,000
Revenue 0 35,28,68,000
Capital 35,28,68,000
18 Labour 15,000 10,03,58,000
Revenue I 0,03,43,000.
0 3, 17.52,000
Capital 3, 17 ,52,000
19 Public Heal~h and Family
Welfare.
Revenue 3,04,26,82,000 13,74,000 3,04,40,56,000
15,74,95,000 Capital 15,74,95,000 0
20 Public Health Engineering Revenue 1,64,54,31,000 5,00,000 1,64,59,31,000
Capital 21,92,44,000 0 21,92,44,000
21 Expenditure pertaining to
Housing and Environment
Revenue 11,51,42,000 0 11,51,42,000
Capital 83,51,00,000 0 83,51,00,000
Department.
22 Urban Administration and Revenue I ,04,26,000 0 1,04,26.000
Development Department
Urban Bodies.
23 Water Resources Department Revenue 1,02,33,37,000 1,10,000 1,02,34,47,000
Capital 3,0 I ,80,71,000 30,00,000 3,02,10,71,000
24 Public works-roads and Revenue 2,57,42,52,000 70,00,000 2,58,J 2,52,000
bridges. Capital it5,92,85,000 5,00,000 2,15,97,85,000
25 Expenditure pertaining to . Revenue 46,96,19,000 50,000 46,96,69,000
Minerai Resources Depart- Capital I 0,00,00,000 0 I 0,00,00,000
ment.
26 Expenditure pertaining to Revenue 8,48,80,000 0 8,48,80,000
Culture Department.
27 School education Revenue 7,28,34,29,000 3,20,000 7,28,37,49,000
Capital 7 ,30,00,000 0 7 ,30,00,000
28 State Legisla~re Revenue 13,49,48,000 42,00,000 13.91,48,000
29 Administration of Justice Revenue 50,55,86,000 10,06,43,000 60,62,29,000
and Elections. Capital . 10,00,00,000 0 10,00,00,000
30 fapendit ure pertaining to Revenue 2,27 ,88,87 ,000 1,03,000 2,27,89,90,000
Panchayat and Rural Capital 70,00,000 0 70,00,000
Development Department.
3 1 Expenditure pertaining to Revenue · 6,21,92,000 0 6,21,92,000
Planning Economics and
Statistics Department
32 Expenditure pertaining to Revenue 19,31,63,000 10,000 19,31,73.000
Public Relations Depart- Capital 34,00,000 0 34.00,000 .
ment
(
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~ ~ . ffl 3 1 im=f 2006 238 (9)
(1) (2) (3) (4)
Rs. Rs. Rs.
33 Expenditure pertaining to Revenue 4,35,42,09,000 1,00,000 4,35,43,09,000
Tribal Welfare Department.
34 Expenditure pertaining to Revenue 14,81,53,000 40,000 14,81,93,000
Social Welfare Department. Capital 1,00,00,000 0 1,00,00,000
35 Expenditure pertaining to Revenue 1,22,05,000 60,000 1,22,65,000
Rehabilitation Department. Capital 4,60,000 0 4,60,000
36 Transport Revenue I l,14,01,000 5,000 11, 14,06,000
Capital 20,00,00,000 0 20,00.00.000
37 Tourism Revenue 20,00,00,000 0 20,00,00,000
Capital 9,30,00,000 0 9,30?00,000
38 Grant from centre on the Revenue 1,30,88,89,000 0 1,30,88,89 ,000
basis of Twelth Finance Capital 74,99,11 ,'000 0 74,99,11,000
Commission Recommendation.
39 Expenditure pertaining to Revenue 1,40,84,97,000 10,000 1,40,85,07,000
Food, Civil S upplies and Capital 1,60,01 ,000 0 1,60,01,000
Consumer Protection
Department
:!
40 Expenditure pertaining to Revenue 1,46,80,000 10,000 1,46,90,000
1:
Ayacut Department. Capital 5,00,00,000 0 5,00,00,000
41 Tribal Areas Sub-plan Revenue . 8,40,07 ,54,000 0 8,40,07,54,000
11 . Capital 4,40,64,52,000 10,00,000 4,40,74,52,000
;1 ,, 42 Public Works relating to Capital 3,24,33,02,000 60,00,000 3,24,93,02,000
' Tribal Areas . Sub-Plan-//
11 roads and bridges.
I
I 43 · Expenditure pertaining to Revenue 5,74,80,000 10,000 5,74,90,000
I Sports and Youth Welfare Capital 15,00,00,000 0 15,00,00,000.
! Department.
i 44 Expenditure pertaining to Revenue 1,46,80,71,000 65,000 1,46,81,36,000
!,
Higher Education Depart-
ll menL
I
I, 45 Minor Irrigation Works Revenue 26,25, 15,000 0 26,25,15,000
I· Capital 1,42,60,00,000 0 1,42,60,00,000
i! 46 Expenditure pertaining to Revenue 6,96,00,000 0 6 ,96,00,000
Science and Technology
Department
47 Man-Power Planning and Revenue 59,42,42,000 1,20,000 59,43,62,000
Technical Education Capital 16,97,00,000 0 16,97,00,000
Department
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238 (10) ~~. ~31 ~2006
~
(1) (2) (3) (4)
Rs. Rs. Rs.
49 Expenditure pertaining to Revenue 18,49.87,000 0 18,49,87,000
Scheduled C1stc Wclfo,c.
50 Expenditure pertaining to Revenue 1,28,38,000 0 1,28,38,000
20 Point Implementation
Department.
51 Expenditure pertaining to Revenue 1,71,35,000 J0,000 1,71,45,000 Religious Trusts and
• Endowments Department.
53 Financial assistance to Revenue 70,00,000 0 70,00,000 Urban bodies under Special Capital 15,00,000 0 15,00,000 Component , Plan for
Scheduled Castes.
54 Expenditure pertaining to Revenue 15,90,29,000 0 15,90,29,000 Agricultural Research and
Education.
55 Expenditure pertaining to Revenue 2, 14,83,84,000 0 2, 14,83,84,000 Women and Child Welfare. Capital 3,00,00,000 0 3,00,()0,000
56 Rural Industries Revenue 24, 17 ,58,000 20,000 24,17,78,000 Capital 2.55,20!000 0 2,55,20,000
57 Ex.temaily aided Projects Capital 24,45,00,000 0 24,45,00,000 pertaining to Water Resour-
ces Department.
58 Expenditure on Relief on Revenue 3,39,40,00,000 20,00,000 · 3,39,60,00,000 account of Natural Calami- Capital 5,00,000 0 5,00,000 ties and Scarcity.
59 Externally aided Projects Revenue 1 ,60,00.00,000 0 l ,60,00,00,000 pertaining -to Panchayat
and Rural Development
Department.
60 Expenditure pertaining to · Capital 27 ,98,00,000 0 27 ,98,00,000 District plan schemes.
64 Special Component Plan Revenue 2 ,04, 10,57 ,000 0 2,04, 10,57 ,000 forSc heduted Castes. Capital I ,03,75,55,000 0 1,03,75,55,000
... 65 Aviation Department Revenue 7,97,99,000 . 10,000 7,98,09,000
66 Welfare of Backward Classes Revenue 28,57 ,51,000 0 28,57 ,51,000 Capital 55,00,000 0 55,00,000
67 Public Works-Buildings Revenue 1,21,00,69,000 10,00,000 1,21, 10,69 ,000 Capital l ,27,56,21,000 0 I ,27 ,56,21,000
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(I) (2) (3) (4)
Rs. Rs. Rs.
68 Public works relating 10 Capital 84,60,00,000 0· 84.60,00,000 Tribal Areas Sub-Plan-
Buildings.
69 Expenditure pertaining to Revenue 14.85,00,000 0 14,85,00,000 Urban Administration and Capital 3,36,00,000 0 3,36,00.000 Development Department-
Urban Welfare.
75 NABARAD aided Projects Capital 88,30,00,000 0 88,30,00,000 pertaining 10 Water Resour-
ces Department.
76 Externally aided Projects Capital 2,80,00,00,000 0 2,80,00,00,000 pertaining to Public :Works
Department.
77 Externally aided Projects Revenue 5,00,00,000 0 5,00,00,000 pertaining to Development
of Tribal areas in Bilaspur
Division.
78 Externally Aided Projects Revenue 2,75,45,000 0 2,75,45,000 pertaining to Rural Indus- Capital 30,00,000 0 30,00,000 tries Department.
79 Expenditure pertaining to Revenue 70,71,06,000 4,20,000 70,75,26,000 Medical Education Depart- Capital 41,33,50,000 0 41,33,50,000 ment.
80 Financial assistance to Three Revenue 5,56,07,05,000 0 5 ,56,07,05,000 tier Panchayati Raj lnstitu- Capital 40,19,00,000 0 40, 19,00,000 lions.
81 Financial assistance to Urban Revenue 4,00,47,07,000 4,40,00.000 4,04,87,07,000 bodies. Capital 9,00,00,000 0 9,00,00,000
82 Financial assistance to Three Revenue 1,41,98,24,000 0 1,41,98,24,000 tier Panchayati Raj Institu- Capital 31.04,00,000 0 3 1.04,00,000 tions*** under the tribal area
sub-plan.
83 Financial assistance to urban Revenue 3,00,00,000 0 3,00,00,000 bodies under the tribal area
sub-plan.
Total Revenue 85,64,07,44,000 14,05,44,01,000 99,69,51,45,000
Capital 27,27,14,22,000 4,88,77,01,000 32,15,91,23,000
Grand Total 1,12,91,21,66,000 18,94,21,02,000 1,31,85,42,68,000
------ -- ·- ·---~. ~iM~mrr.fi, ~WT~~~. ~~~il'l!T~-2006.